XIII LOK SABHA DEBATES, SESSION I
PART-II PROCEEDINGS OTHER THAN QUESTIONS AND ANSWERS

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Friday, October 29, 1999/Kartika 7, 1921 (Saka)

C O N T E N T S

Type of Debate: OATH OR AFFIRMATION

Title: Members of newly elected 13th Lok Sabha made and subscribed oath or affirmation.

Participants: Mr. Speaker, Shri G.M.C. Balayogi

Type of Debate: OBITUARY REFERENCE

Title: Reference made to the passing away of Shrimati Malti Devi (12th Lok Sabha) on 6th September, 1999.

Participants: Mr. Speaker, Shri G.M.C. Balayogi

Type of Debate: MESSAGE FROM RAJYA SABHA

Title: Regarding passing of the Constitution (Eighty fourth Amendment) Bill, 1999.

Participants: Secretary-General

Type of Debate: GOVERNMENT BILL

Title: Introduction of the Prevention of Money Laundering Bill, 1999.
Participants: Shri V. Dhananjaya Kumar

Shri Rupchand Pal

Motion adopted.

Type of Debate: QUESTION OF PRIVILEGE

Title: Regarding statement made by Shri Satyanarayan Rao, Minister of State for Agriculture.

Participants: Shri Raghuvansh Prasad Singh

Mr. Speaker, Shri G.M.C. Balayogi

Type of Debate: SPECIAL MENTION

Title: Request to send an enquiry committee to study the damages/loss caused by the severe cyclone in the coastal areas of the Orissa, Andhra

Pradesh and West Bengal.

Participants: Shri Prabhat Kumar Samantray

Shri Somnath Chatterjee

Shri K. Yerrannaidu

Shri Priya Ranjan Dasmunsi

Shri L.K. Advani

Type of Debate: SPECIAL MENTION

Title: Demanded not to open the Insurance Sector to the private sector and to refer the Insurance Regulatary and Development Authority Bill,

1999 to the Joint Select Committee of the Parliament.

Participants: Shri Basudeb Acharia

Type of Debate: SPECIAL MENTION

Title: Need to enquire the matter of police atrocities on Shri Vijay Sahay, MLA, Madhya Pradesh.

Participants: Shri Shivraj Singh

Type of Debate: SPECIAL MENTION

Title: Regarding visit of the Pope John Paul-II to India.

Participants: Shri Mohan Vishnu Rawale

Type of Debate: MATTERS UNDER RULE-377

Title: Need to provide more Railway facilities at Khurja in Uttar Pradesh.
Participants: Shri Ashok Pradhan

Type of Debate: MATTERS UNDER RULE-377

Title: Need to provide financial assistance to the State Goverment of Bihar for providing relief to the people affected in Begusarai, Lakhisarai,

Shekhpura and Jamuyee districts.

Participants: Shri Rajo Singh

Type of Debate: MATTERS UNDER RULE-377

Title: Need to provide adequate funds to State Government of West Bengal to check erosion caused by the Ganges in the districts of Murshidabad and

Malda, West Bengal.

Participants: Shri Abdul Hasnat Khan

Type of Debate: MATTERS UNDER RULE-377

Title: Need to set up an industry in Bah Tehsil in Uttar Pradesh to rehabilitate the people affected by acquisition of land for construction

of Agra-Bateshwar railway line.

Participants: Shri Ramji Lal Suman

Type of Debate: MATTERS UNDER RULE-377

Title: Need to provide financial assistance to the State Government of Uttar Pradesh for setting up another power station in Amroha (U.P.)

Participants: Shri Rashid Alvi

Type of Debate: MATTERS UNDER RULE-377

Title: Need to include Tanjore in Tamil Nadu under the `Crop Insurance Scheme'.

Participants: Shri S. S. Palanimanickam

Type of Debate: MATTERS UNDER RULE-377

Title: Need to take steps to prevent foreign companies from claiming patent rights on Jute products to safeguard Indian Jute farmers.

Participants: Shri Amar Roy Pradhan

Type of Debate: MATTERS UNDER RULE-377

Title: Need for creation of a separate State of Bodoland.

Participants: Shri Sansuma Khunggur Bwismuthiary

Type of Debate: MATTERS UNDER RULE-377

Title: Need for early start of Train between Delhi-Raksol and Amritsar- Darbhanga.

Participants: Dr. Madan Prasad Jaiswal

Type of Debate: MATTES UNDER RULE-377

Title: Need for revision of wages of working journalists.

Participants: Shri P. C. Thomas

Type of Debate: MATTERS UNDER RULE-377

Title: Need to issue red cards to people living below poverty line in Muzaffarpur and Vaishali districts.

Participants: Shri Raghuvansh Prasad Singh

Type of Debate: MOTION OF THANKS ON THE PRESIDENT'S ADDRESS

Title: Further Discussion on Motion of Thanks on the President's Address moved by Shri Vijay Kumar Malhotra and seconded by Shri Viako, assembled

together on 25th October, 1999.

Participants: Shri Umareddy Venkateshwarlu

Shri Mulyam Singh Yadav

Shri Manohar Joshi

Shri Manishankar Aiyar

Shri Indrajit Gupta

Shri Somnath Chatterjee

Shri Trilochan Kanungo

Shrimati Kanti Singh

Shri S.S. Palanimanickam

Shri Joachim Baxla

Shri Sudip Bandyopadhyay

Shri Ali Mohd. Naik

Shri Amar Roy Pradhan

Shri Simranjit Singh Mann

Shri P. C. Thomas

Shrimati Jayashree Banerjee

Shri Ramdas Athawale

Shri Haribhau Shankar Mahale

Shri Sansuma Khunggur Bwismuthiary

Shri Prabhunath Singh

Shri Jagmeet Singh Brar

Shri Francis George

Shrimati Sonia Gandhi

Shri L. K. Advani

Type of Debate: SPECIAL MENTION

Title: Regarding Foreign Exchange Management Bill, 1999.

Participants: Shri Priya Ranjan Dasmunsi

Shri Yashwant Sinha

Type of Debate: STATEMENT BY MINISTER

Title: Statement regarding damage caused by cyclone in coastal districts of Orissa.

Participants: Shri L. K. Advani

Type of Debate: MESSAGES FROM RAJYA SABHA

Title: Reported a message from Rajya Sabha that at its sitting held on 29th October, 1999, Rajya Sabha passed the Income-Tax (Amendment) Bill, 1999

Contingency Fund of India (Amendment) Bill, 1999 and the Representation of the People (Amendment) Bill, 1999 with out any amendment.

Participants: Secretary-General

Type of Debate: GOVERNMENT RESOLUTION

Title: Regarding expressing deep sense of shock at devastation caused in coastal district of Orissa and urging to render help and assistance to

the affected people.

Participants: Mr. Speaker, Shri G.M.C. Balayogi