XII LOK SABHA DEBATES, SESSION III
PART II - PROCEEDINGS OTHER THAN QUESTIONS AND ANSWERS----------------------------------------------------
Thursday, February 25, 1999 /Phalguna 6, 1920 (Saka)
C O N T E N T S
Type of Debate: OBITUARY REFERENCES
Title: References made to the passing away of Shri Mohan Lal Pilip, a member of Sixth Lok Sabha on 13 August, 1998 and G. Narayan Reddy, a member of Third Lok Sabha on 16 December, 1998.
Participants: Mr. Speaker, Shri G.M.C. Balayogi
Type of Debate: BUDGET (RAILWAYS)
Title: Presented the Railway Budget for the year 1999-2000.
Participants: Shri Nitish Kumar
Type of Debate: MATTERS UNDER RULE 377
Title: Need to provide funds to State Government of Uttar Pradesh for construction of lift canal on river Ganges between villages Kakin andKalyanpur in Kanpur.
Participants: Shri Shyam Bihari Mishra
Type of Debate: MATTERS UNDER RULE 377
Title: Need to declare Bansgaon parliamentary constituency in Gorakhpur district of U.P. as industrialy backward.Prticipants: Shri Raj Narain Passi
Type of Debate: MATTERS UNDER RULE 377
Title: Need to constitute a committee consisting of experts and people's representatives to look into the working of Central Coal Fields Limited.
Participants: Shri Ravindra Kumar Pandey
Type of Debate: MATTERS UNDER RULE 377
Title: Need to formulate an action plan to check elephants depredation in Assam.
Participants: Shri Bijoy Handique
Type of Debate: MATTERS UNDER RULE 377
Title: Need for creation of a new Railway Division at Bitragunta or Nellore or Gudur in Andhra Pradesh on South-Central Railway.
Participants: Shrimati Lakshmi Panabaka
Type of Debate: MATTERS UNDER RULE 377
Title: Need to declare Barhampur-Raipur-State road as National Highway.
Participants: Shrimati Jayanti Patnaik
Type of Debate: MATTERS UNDER RULE 377
Title: Need to sanction more funds for repair of the National Highways in Kerala.
Participants: Shri T. Govindan
Type of Debate: MATTERS UNDER RULE 377
Title: Need to ensure payment of dues to sugarcane growers and labourers of sugar mills under British India Company, U.P.
Participants: Shri Hari Kewal Prasad
Type of Debate: MATTERS UNDER RULE 377
Title: Need to run Delhi-Bhubaneshwar Rajdhani Express daily.
Participants: Shri Tathagata Satpathy
Type of Debate: MATTERS UNDER RULE 377
Title: Need to amend Motor Vehicles Act to increases loading capacity of trucks.
Participants: Prof. Prem Singh Chandumajra
Type of Debate: MATTERS UNDER RULE 377
Title: Need to direct SSC to withdraw cancellation of appointment orders issued to nineteen persons from Tamil Nadu for appointment in AccountantGeneral's Office in Karnataka.
Participants: Shri K.P. Mohan
Type of Debate: MATTERS UNDER RULE 377
Title: Need to complete the construction of 132 K.V.A. sub-station at Dumariyaganj.
Participants: Shri Rampal Singh
Type of Debate: STATUTORY RESOLUTIONS
Title: Regarding approval of the proclamation issued by the President under article 356 of the Constitution in Relation to the State of Bihar. (NotConcluded)
Participants: Shri L.K. Advani
Shri Sharad Pawar
Prof. Rita Verma
Shri Somnath Chatterjee
Shri Krishan Lal Sharma
Shri Lalu Prasad Yadav
Shri Prabhunath Singh
Dr. Shakeel Ahmad (Speech unfinished)
(C) 1999 BY LOK SABHA SECRETARIAT