XII LOK SABHA DEBATES, SESSION III
PART II - PROCEEDINGS OTHER THAN QUESTIONS AND ANSWERS

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Wednesday, February 24, 1999 /Phalguna 5, 1920 (Saka)

C O N T E N T S

Title: Requests the Central Government to exclude the items like tea, rubber, coffee, coir products, coconut spices to be sold in duty free market in India under `Indo-Sri Lanka Free Trade Agreement'.

Participants: Shri Vaiko

Shri K. Karunakaran

Shri Ram Naik

Type of Debate: SPECIAL MENTION

Title: Need to provide pay scales and status equal to the thirdclass employees of Central/State Governments for the chowkidars working in

Police Stations of Northern provinces.

Participants: Shri Shailendra Kumar

Type of Debate: SPECIAL MENTION

Title: Need to provide adequate central assistance to control starvation in Chhatisgarh region of Madhya Pradesh.

Prticipants: Shri Chandrasehkar Sahu

Type of Debate: SPECIAL MENTION

Title: Requests the Central Government to provide adequate relief measures to the drought affected areas and solve the drinking water problem in

Rajasthan.

Participants: Shri Naresh Budania

Type of Debate: SPECIAL MENTION

Title: Requests the Finance Minister to prevent the proposed bank strike on 25th and 26th February 1999, throughout the Nation.

Participants: Shri Varkala Radhakrishnan

Shri Basu Deb Acharia

Type of Debate: SPECIAL MENTION

Title: Requests the Government to release adequate water to Chambal Damini Nahar in Madhya Pradesh from Rajasthan.

from Rajasthan.

Participants: Shri Ashok Argal

Type of Debate: SPECIAL MENTION

Title: Need to provide adequate relief to the sugar growers of Uttar Pradesh.

Participants: Shri Ravi Prakash Verma

Type of Debate: SPECIAL MENTION

Title: Requests the Government to appoint Tamilian selected on merit basis in the Accountant-General office in Karnataka.

Participants: Shri T.R. Baalu

Shri Kadambur M.R. Janarthanan

Type of Debate: SPECIAL MENTION

Title: Requests the Government to revive the sick public sector undertakings.
Participants: Shri Sunil Khan

Shri Yashwant Sinha

Shri Bikash Chowdhury

Type of Debate: SPECIAL MENTION

Title: Requests the Government to reconsider and cancel the decision of granting Visa to Mr. Salman Rushdie.

Participants: Shri E. Ahamed

Shri Ajit Jogi

Mohan Singh

Type of Debate: SPECIAL MENTION

Title: Requests the Government to inquire into the arrival of fact finding mission of US Customs offcials for ascertaining child labour in India's

carpet industry.

Participants: Shrimati Geeta Mukherjee

Shri Rupchand Pal

Type of Debate: SPECIAL MENTION

Title: Requests the Railway Minister to provide stopage of the Hussainsagar train at Chitapur Railway Station.

Participants: Shri Basavaraj Patil

Type of Debate: SPECIAL MENTION

Title: Demand to reduce the increased prices of Urea and other essential commodities.

Participants: Prof. Prem Singh Chandumajra

Type of Debate: SPECIAL MENTION

Title: Requests the Government to take steps to end the doctor's strike at All India Institute of Medical Sciences, New Delhi.

Participants: Shri Motilal Vohra

Dr. Ram Chandra Dome

Shri Tariq Anwar

Shri Ram Naik

Type of Debate: SPECIAL MENTION

Title: Requests the Government to resume the train services between India and Bangladesh.

Participants: Shri Lakshman Chandra Seth

Type of Debate: SPECIAL MENTION

Title: Requests the Government to hike import duty on rubber and coconut to stablise the prices.

Participants: Shri P.C. Thomas

Type of Debate: SPECIAL MENTION

at `BILHA' railway station in Madhya Pradesh.

Participants: Shri Punnu Lal Mohale

Type of Debate: SPECIAL MENTION

Title: Need to look into the matter of alleged molestation of a girl in Rohtak district of Haryana.

Participants: Prof. Joginder Kawade

Type of Debate: SPECIAL MENTION

Title: Need to instruct the National Water Commission to submit its long pending report on the Integrated Development of water scheme, set up on

the 13.09.1996.

Participants: Shri Rajo Singh

Type of Debate: MATTERS UNDER RULE 377

Title: Need to stop telecast `Shaktiman' and other such serials/advertisements adversely affecting the minds of children.

Participants: Shri Ashok Pradhan

Type of Debate: MATTERS UNDER RULE 377

Title: Need to send a Central team to assess the damages caused to various crops due to unseasonal hailstrom in several parts of Maharashtra and release

adequate funds to compensate farmers.

Participants: Shri Annasaheb M.K. Patil

Type of Debate: MATTERS UNDER RULE 377

Title: Need to ensure that Indian Airlines flights are not cancelled at last minute.

Participants: Shri K.S. Rao

Type of Debate: MATTERS UNDER RULE 377

Title: Need for special economic package for backward areas of Western Rajasthan.

Participants: Con. Sona Ram Choudhary

Type of Debate: MATTERS UNDER RULE 377

Title: Need to increase quota of foodgrains to Rajasthan through P.D.S.
Participants: Shri Bheru Lal Meena

Type of Debate: MATTERS UNDER RULE 377

Title: Need to withdraw move for joint venture on Captive Power Plants of Steel Plants of Durgapur, Bhilai and Rourkela.

Participants: Shri Sunil Khan

Type of Debate: MATTERS UNDER RULE 377

Title: Need to provide adequate funds to State Government of Uttar Pradesh for construction of Pucca bridge at Pipraghat on Rapti river at Utrolla-Tulsipur

highway in Balrampur Parliamentary Constituency.

Participants: Shri Rizwan Zahir Khan

Type of Debate: MATTERS UNDER RULE 377

Title: Need to declare Cuddalore Port as a major port in Tamil Nadu.
Participants: Shri M.C. Dhamotharan

Type of Debate: MATTERS UNDER RULE 377

Title: Need to set up a Peasants' Welfare Fund to render assistance to farmers affected by nature calamities.

Participants: Prof. Ajit Kumar Mehta

Type of Debate: MATTERS UNDER RULE 377

Title: Need to take stern action against the persons responsible for destroying certain precious items at the office of Cricket Control Board in

Mumbai, Maharashtra.

Participants: Shri Ramdas Athawale

Type of Debate: MATTERS UNDER RULE 377

Title: Need to regularise unauthorised colonies in Delhi.

Participants: Shri Krishan Lal Sharma

Type of Debate: MATTERS UNDER RULE 377

Title: Need to open a C.G.H.S. Dispensary at Ghaziabad, U.P.

Participants: Dr. Ramesh Chand Tomar

Type of Debate: STATUTORY RESOLUTIONS

Title: Regarding approval of proclamation by President in relation to the State of Goa.

Motion for Consideration - adopted

Participants: Shri Lal Krishna Advani

Shri K.S. Rao

Shri Satya Pal Jain

Shri Mohan Singh

Shri Uttamsingh Pawar

Shri Suresh Kurup

Shri Anant Gangaram Geete

Shri Ajay Chakraborty

Shri Kharabela Swain

Shri N.K. Premchandran

Shri C. Gopal

Dr. Bizay Sonkar Shastri

Shri Lalu Prasad

Dr. Ramkrishna Kusmaria

Prof. Jogendra Kawade

Shri Chetan Chauhan

Shri Ram Nagina Mishra

Shri Ramesh Chandra Dwivedi

Shri Shaildendra Kumar

Shrimati Bhavna Devrajbhai Chikhalia