XII LOK SABHA DEBATES, SESSION III
PART II - PROCEEDINGS OTHER THAN QUESTIONS AND ANSWERS

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Thursuday, March 18, 1999 /Phalguna 27, 1920 (Saka)

C O N T E N T S

Type of Debate: MESSAGES FROM RAJYA SABHA

Title: Reported a message received from the Rajya Sabha that there is no recommendations to make by the Rajya Sabha to the Goa Appropriation (Vote on Account) Bill, 1999 and the Goa Appropriation Bill, 1999 passed by the Lok

Sabha on 10 March, 1999.

Participants: Secretary-General

Type of Debate: MESSAGE FROM THE PRESIDENT

Title: Regarding expression of thanks by the members of Lok Sabha for the Address delivered by the President to both Houses of Parliament on the 22nd of February, 1999.

Participants: Mr. Speaker, Shri G. M. C. Balayogi

Type of Debate: SPECIAL MENTION

Title: Regarding withdrawal of office memoranda pertaining to reservations for Scheduled Castes and Scheduled Tribes in services.

Participants: Shri Buta Singh

Shri P. R. Kumarmangalam

Shri Ashok Pradhan

Shrimati Meira Kumar

Shri Somnath Chatterjee

Shri Shailendra Kumar

Shri Pitamber Paswan

Shri M. Rajaiah

Shri Mahendra Baitha

Shrimati Geeta Mukheree

Shri V. Sathiamoorthy

Prof. Prem Singh Chandumajra

Shri Pramothes Mukherjee

Shri E. Ahamed

Dr. Subramanian Swamy

Shri Abdul Gafoor

Shri P. C. Thomas

Shri Ritlal Kalidas Verma

Shri Amar Roy Pradhan

Shri Lalu Prasad

Shri P. Shiv Sanker

Shri Mohan Rawle

Shri Atal Bihari Vajpayee

Type of Debate: MATTERS UNDER RULE 377

Title: Need to open Navodaya Vidyalaya in Pratapgarh district, Uttar Pradesh. Participants : Shri Swami Chinmayanand

Type of Debate: MATTERS UNDER RULE 377

Title: Need to declare Sant Kabirnagar- Ambedkar Nagar- Azamgarh - Jaunpur State highway in Uttar Pradesh as National Highway.

Participants: Shri Indrajit Misra

Type of Debate: MATTERS UNDER RULE 377

Title: Need to release the balance amount due to Uttar Pradesh Government under Family Planning Programme.

Participants: Dr. Mahadeepak Singh Shakya

Type of Debate: MATTERS UNDER RULE 377

Title: Need for construction of railway overbridge Shikohabad- Bateshwar highway

Participants: Shri Prabhu Dayal Katheria

Type of Debate: MATTERS UNDER RULE 377

Title: Need to provide adequate funds in 9th Plan for exploitation of oil and natural gas in Orissa.

Participants: Shrimati Jayanti Patnaik

Type of Debate: MATTERS UNDER RULE 377

Title: Need to clear the proposal of State Government of Maharashtra for organising exclusive women Dairy Cooperative Societies in the State.

Participants: Shri Madan Patil

Type of Debate: MATTERS UNDER RULE 377

Title: Need to clear the proposal of setting up of Urea Fertilizer Project by IFFCO at Nellore, Andhra Pradesh.

Participants: Shri Lakshmi Panabaka

Type of Debate: MATTERS UNDER RULE 377

Title: Need to introduce a Shatabdi train between Sealdah and New Jalpaiguri in West Bengal.

Participants: Shri Moinul Hassan

Type of Debate: MATTERS UNDER RULE 377

Title: Need to increase the duration of relay of Malayalam Programme from Adoor and Perambur T.V. relay stations and open a relay centre at Kottarakara in Kerala.

Participants: Shri Chengara Surendran

Type of Debate: MATTERS UNDER RULE 377

Title: Need to restructure the LPG supply system with a view to mitigate the hardship being faced by rural consumer.

Participants: Shri Premsingh Chandumajra

Type of Debate: MATTERS UNDER RULE 377

Title: Need to set up a full-fledged post and telegraph office at Marol in Andheri Assembly segment, Maharashtra.

Participants: Shri Madhukar Sirpotdar

Type of Debate: MATTERS UNDER RULE 377

Title: Need to take steps for development of Ponnai Fishing Harbour in Malappuram district, Kerala.

Participants: Shri G. M. Banatwalla

Type of Debate: OBSERVATION BY THE CHAIR

Title: Observation regarding need to follow time schedule in respect of private members' bills and resolution.

Participants: Deputy Speaker