XII LOK SABHA DEBATES, SESSION III
PART II - PROCEEDINGS OTHER THAN QUESTIONS AND ANSWERS

----------------------------------------------------

Tuesday, March 16, 1999 /Phalguna 25, 1920 (Saka)

C O N T E N T S

Type of Debate: MESSAGES FROM RAJYA SABHA

Title: Reported a message received from the Rajya Sabha that at its sitting held on 13 March 1999, Rajya Sabha passed the amendments made by the Lok

Sabha in the Patents (Amendment) Bill, 1998.

Participants: Secretary-General

Type of Debate: SPECIAL MENTION

Title: Demand to set up a Joint Parliamentary Committee (JPC) to probe the dismissal of former Naval Chief, Shri Vishnu Bhagwat.

Participants: Shri Rajesh Pilot

Shri L. K. Advani

Shri P. C. Chacko

Type of Debate: CALLING ATTENTION (RULE- 197)

Title: Shri Basudeb Acharia called the attention of the Minister of Industry to the situation arising out of the Government's decision to close down eight

Public Sector Undertakings of the country and the action taken by the

Government in regard thereto.

Participants: Shri Sikander Bakht

Shri Basu Deb Acharia

Type of Debate: MATTERS UNDER RULE 377

Title: Need to extend long distance trains terminating at Ahmedabad/Rajkot upto Okha-Porbander in Gujarat.

Participants : Shri Chandresh Patel

Type of Debate: MATTERS UNDER RULE 377

Title: Need to absorb all employees already working in Indian Fertilizers Corporation Ltd. Gorakhapur in KRIBHCO and provide new pay scales to them.

Participants: Shri Adityanath

Type of Debate: MATTERS UNDER RULE 377

Title: Need to accord Central University status to Guru Ghasidas University in Madhya Pradesh.

Participants: Shri Punnulal Mohale

Type of Debate: MATTERS UNDER RULE 377

Title: Need to review the decision to set up Ordnance Factory at Rajgeer in Place of Koderma, Bihar.

Participants: Shri Ritlal Prasad Verma

Type of Debate: MATTERS UNDER RULE 377

Title: Need to ensure payment of salaries to employees of Accountant General's Office in Karnataka.

Participants: Shri K. C. Kondaiah

Type of Debate: MATTERS UNDER RULE 377

Title: Need for early completion of doubling work of Railway line between Mangalore and Shornur, Kerala, Southern Railway.

Participants: Shri Mullappally Ramachandran

Type of Debate: MATTERS UNDER RULE 377

Title: Need to ensure adequate allocation of liquid fuel to the State of Maharashtra.

Participants: Shri Abbaysingh S. Bhonsle

Type of Debate: MATTERS UNDER RULE 377

Title: Need to take steps for a befitting celebration of birth centenary of Satish Samant, an eminent freedom fighter.

Participants: Shri Lakshman Chandra Seth

Type of Debate: MATTERS UNDER RULE 377

Title: Need to run a direct train between Ayodhya and Delhi and also provide more facilities at Ayodhya railway station, U.P.

Participants: Shri Mitrasen Yadav

Type of Debate: MATTERS UNDER RULE 377

Title: Need to take steps to set up effulent treatment plants in the dyeing factories in Pallipalayam town Panchayat and Komarapalayam Municipality in

Tamil Nadu.

Participants: Shri K. Palaniswami

Type of Debate: MATTERS UNDER RULE 377

Title: Need to provide adequate funds to State Government of Bihar to check servere erosion caused by the Ganges at Kotwandiar in Chapra district.

Participants: Shri Hiralal Roy

Type of Debate: MATTERS UNDER RULE 377

Title: Need to withdraw order reducing the reservation percentage for fertilizer (urea) in jute bags from 50 to 20% with a view to protect the

interests of raw jute growers.

Participants: Shri Amar Roy Pradhan

Type of Debate: SHORT DURATION DISCUSSIONS (RULE-193)

Title: Discussion regarding allegation levelled by former advisor to Finance Minister against the Government. (Not concluded).

Participants: Shri P. Shiv Shanker

Shri Vaiko

Shri Somnath Chatterjee

Shri P. Chidambaram

Type of Debate: BUDGET (GENERAL)

Title: General discussion on the Budget (General) for 1999-2000; Demands for Grants on Accounts (General) for 1999-2000; Supplementary Demands for

Grants (General) for 1998-1999 and Demands for Excess Grants (General) for

1996-97.

Participants: Shri Mohan Singh

Shri Vaiko

Shri Raghuvansh Prasad Singh

Prof. Prem Singh Chandumajra

Shri Nadendla Bhaskara Rao

Shri Kanchi Panneerselvam

Shri P. Chidambaram

Shri Prabhat Kumar Samantaray

Shri V. V. Raghavan

Dr. S. Venugopalachary

Shri Bhupinder Singh Hooda

Dr. Bikram Sanker

Shri T. R. Baalu

Shri Sultan Slahuddin Owaisi

Shri Prakash Vishwanath Paranjpe

Shri Pramothes Mukherjee

Shrimati Kailasho Devi

Shri Ramdas Athawale

Shri Manoranjan Bhakta

Shri Anand Mohan

Shri Datta Meghe

Shri B. M. Mensinkai

Shri A. F. Golam Osmani

Dr. B. N. Reddy

Shri Maganta Sreenivasula Reddy

Shri K. H. Muniyappa

Shri Sansuma Khunggur Bwiswmuthiary

Shri Yashwant Sinha

Type of Debate: GOVERNMENT BILLS

Title: Motion for introduction and passing of the Appropriation (Vote on Account) Bill, 1999.

Participants: Shri Yashwant Sinha

Type of Debate: GOVERNMENT BILLS

Title: Motion for introduction and passing of the Appropriation Bill, 1999.
Participants: Shri Yashwant Sinha

Type of Debate: GOVERNMENT BILLS

Title: Motion for introduction and passing of the Appropriation (No.2) Bill, 1999.

Participants: Shri Yashwant Sinha