XII LOK SABHA DEBATES, SESSION III
PART II - PROCEEDINGS OTHER THAN QUESTIONS AND ANSWERS

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Friday, March 12, 1999 /Phalguna 21, 1920 (Saka)

C O N T E N T S

Type of Debate: MESSAGES FROM RAJYA SABHA

Title: Messages received from the Rajya Sabha with regard to the Finance (No.2) Amendment Bill, 1999, and the Salary, Allowances and Pension to

Members of Parliament (Amendment) Bill, 1999.

Participants: Secretary General

Type of Debate: SPECIAL MENTION

Title: Regarding the recommendations of the Law Commission on Patents (Amendment) Bill, 1998.

Participants: Shri Chandrashekhar

Shri S. Jaipal Reddy

Shri Mohan Singh

Shri Rajesh Pilot

Shri Basu Deb Acharia

Shri Digvijay Singh

Shri Raghuvansh Prasad Singh

Shri Sikander Bakht

Shri Mulayam Singh Yadav

Shri Baswaraj Patil Sedam

Type of Debate: SPECIAL MENTION

Title: Requests the Government to intervene into the water dispute between Punjab and Haryana and construction of the Satluj Yamuna Link Canal.

Participants: Shri Surender Singh

Shri Kishan Singh Sangwan

Shri Bhajan Lal

Shri Ram Naik

Shri Satnam Singh Kainth

Type of Debate: SPECIAL MENTION

Title: Need to check the circulation of Rs. 500/- denomination counterfeit notes in Andhra Pradesh.

Prticipants: Shri Konijeti Rosaiah

Shri K. Yerrannaidu

Shri P. Upendra

Shri Ram Naik

Type of Debate: SPECIAL MENTION

Title: Demand to issue visa to the Haj Yatries being send by the private tour operators.

Participants: Shri Shailendra Kumar

Shrimati Vasundhara Raje

Type of Debate: SPECIAL MENTION

Title: Requests to withdraw the decision of closure of the Fertilizer Promotion and Agricultural Research, a division of Hindustan Fertilizer Corporation in

West Bengal.

Participants: Shri Sunil Khan

Type of Debate: SPECIAL MENTION

Title: Requests the Government to reconsider the decision of banning of opium cultivation in Madhya Pradesh.

Participants: Dr. Laxminarayan Pandey

Type of Debate: SPECIAL MENTION

Title: Demand to provide financial assistance from the Sugar Development Fund to the sick sugar mills of Bihar and particularly Mithilanchal Area of

Bihar.

Participants: Dr. Shakeel Ahmed

Type of Debate: SPECIAL MENTION

Title: Requests to increase the levy sugar price for the season 1998-99 immediately.

Participants: Shri Prasad Baburao Tanpure

Type of Debate: SPECIAL MENTION

Title: Requests to exempt service tax of five per cent on the manpower of those working in the Gulf countries from Kerala.

Participants: Shri Varkala Radhakrishnan

Type of Debate: SPECIAL MENTION

Title: Requests the Government to take necessary step to provide drinking water supply in Katara region and construction of four lane road from

Domel to Katara in Jammu and Kashmir.

Participants: Shri Chaman Lal Gupta

Type of Debate: SPECIAL MENTION

Title: Requests to send immediately Shrimati Malti Devi (MP) to America for the treatment of Cancer.

Participants: Captain Jai Narayan Prasad Nishad

Shri Raghuvansh Prasad Singh

Shri Ram Naik

Type of Debate: SPECIAL MENTION

Title: Requests to provide adequate facilities for the passengers at Shaikhpura Railway station in Bihar.

Participants: Shri Rajo Singh

Type of Debate: SPECIAL MENTION

Title: Requests the Government and Khadi Commission to release all due subsidies to the Khadi industry

Participants: Shri T. Govindan

Type of Debate: SPECIAL MENTION

Title: Requests the Government to give permission to the students' addmission and examination in recognised private Dental Colleges by the Dental Council

of India, in Himachal Pradesh.

Participants: Shri K.D. Sultanpuri

Type of Debate: SPECIAL MENTION

Title: Requests the Government to extend run way of the Airstrip in the Bilaspur district of Madhya Pradesh.

Participants: Shri Punnu Lal Mohale

Type of Debate: SPECIAL MENTION

Title: Requests to give environmental clearance to the pending seventeen irrigation projects of Madhya Pradesh.

Participants: Shri Motilal Vora

Type of Debate: SPECIAL MENTION

Title: Need to direct the collector of the Reeva district of Madhya Pradesh to provide required information to the Member of Parliiament.

Participants: Shri Chandramani Tripathi

Type of Debate: SPECIAL MENTION

Title: Demand to review the existing laws on rape, in view of increasing rape cases.

Participants: Shrimati Krishna Bose

Type of Debate: SPECIAL MENTION

Title: Requests the Government to inquire the incident of violence occured in the occasion bandh in Uttra Pradesh called by the Samajvadi Party.

Participants: Shri Shyam Bihari Mishra

Type of Debate: SPECIAL MENTION

Title: Need to take effective steps to control crimes and pollution in Delhi.

Participants: Shri Inder Kumar Gujral

Shri Ram Naik

Prof. P.J. Kurien

Type of Debate: SPECIAL MENTION

Title: Requests the Government to provide funds and make a statement in connection with the improverment of Dal Lake in Kashmir.

Participants: Prof. Saifuddin Soz

Shri Ram Naik

Type of Debate: SPECIAL MENTION

Title: Requests the Minister of Planning and Implementation to expediate the Koraput-Bolangir-Kalahandi project and also give administrative and

financial powers to the project administrator.

Participants: Shri Kharabela Swain

Shri Ram Naik

Type of Debate: SPECIAL MENTION

Title: Requests the Government to remove discripency in payment system and stagnation among the Grade II, III and IV employees of the Food Corporation of India.
Participants: Shri Basu Deb Acharia

Type of Debate: MATTERS UNDER RULE 377

Title: Need to increase the number of opportunities for appearing in Civil Service examination of 1999 for candidates belonging to General and OBC

categories.

Participants: Shri Chandrashekhar Sahu

Type of Debate: MATTERS UNDER RULE 377

Title: Need to provide funds to State Government of Uttar Pradesh for construction of embankments on both sides of Sharda river to check recrurring floods in Sitapur Parliamentary Constituency.

Participants: Shri Janardan Prasad Misra

Type of Debate: MATTERS UNDER RULE 377

Title: Need to give B-2 status to Jamnagar city for the purpose of House Rent Allowance.

Participants: Shri Chandresh Patel

Type of Debate: MATTERS UNDER RULE 377

Title: Need to increase the amount of honourarium being paid to village health guides.

Participants: Shri Dada Baburao Paranjpe

Type of Debate: MATTERS UNDER RULE 377

Title: Need to make airport at Palia Kala in Khiri district, UP operational early.

Participants: Shri Ravi Prakash Verma

Type of Debate: MATTERS UNDER RULE 377

Title: Need to provide land belonging to Archaeological Survey of India and also adequate funds to State Government of Bihar for construction of a

building to install `Asthikalas' of Lord Budha at Vaishali, Bihar.

Participants: Shri Raghuvansh Prasad Singh

Type of Debate: MATTERS UNDER RULE 377

Title: Need to lift ban on export of sandalwood.

Participants: Shri T.R. Baalu

Type of Debate: MATTERS UNDER RULE 377

Title: Need to take steps for promotion of ancient games in the country.
Participants: Shri P.C. Thomas

Type of Debate: MATTERS UNDER RULE 377

Title: Need to ensure proper utilisation of funds under Employment Assurance Scheme (EAS) in Hailakandi district, Assam.

Participants: Shri Nepal Chandra Das

Type of Debate: MOTION OF THANKS ON THE PRESIDENTS' ADDRESS

Title: Further discussion on the motion of thanks on the President's Address, moved by Smt. Sushma Swaraj and seconded by Shri Ajit Kumar Panja on the 11th March, 1999. (Contd. - Not Concluded).

Participants: Major Gen. Bhuvan Chandra Khanduri

Shri Mohan Singh

Shri Bashist Narayan Singh

Shri Indrajit Gupta

Shri Virendra Singh

Shri Hira Lal Roy

Shri Mufti Mohammad Syeed

Shri Mukhtar Abbas Naqvi

Shri Kishan Singh Sangwan

Shri Raghuvansh Prasad Singh

Shri Dada Baburao Paranjpe

Shri Raja Paramasivam

Shri Shailendra Kumar

Shri A.F. Golam Osmani

Shri Sansuma Khunggur Bwiswamuthiary

Shri Bijoy Handique

Shri Nakli Singh

Shri K.D. Sultanpuri

Shri S. Mallikarjuniah

Dr. Shafiqur Rahman Barq

Shri Baswaraj Patil

Shri Ravi Prakash Verma

Shri Nepal Chandra Das