XII LOK SABHA DEBATES, SESSION III
PART II - PROCEEDINGS OTHER THAN QUESTIONS AND ANSWERS

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Tuesday, March 9 1999 /Phalguna 18, 1920 (Saka)

C O N T E N T S

Title: Made reference to the passing away of Shri George Joseph Mundackal, a member of Seventh and Eighth Lok Sabha on 2nd March, 1999.

Participants: Mr. Speaker, Shri G.M.C. Balayogi

Type of Debate: SPECIAL MENTION

Title: Request the Government to direct Ayodhya Nagar Parishad (Metro Council) to permit the bury and demarcate the land for the purpose.

Participants: Shri Mitrasen Yadav

Type of Debate: SPECIAL MENTION

Title: Regarding dismissal of former Naval Chief Admiral Vishnu Bhagwat and allegations made by him against the Defence Minister.

Participants: Shri Indrajit Gupta

Shri Kamal Nath

Shri Somnath Chatterjee

Shri Ajit Kumar Panja

Shri P.R. Kumaramangalam

Major General Bhuvan Chandra Khanduri

Mr. Speaker, Shri G.M.C. Balayogi

Type of Debate: SPECIAL MENTION

Title: Need to direct nationalized banks in Satna district of Madhya Pradesh for providing funds to educated unemployed youth under the Prime Minister

Rojgar Yojana.

Prticipants: Shri Ramanand Singh

Type of Debate: SPECIAL MENTION

Title: Need to take action to stop polluting the Damodar River by Chandrapura Thermal Power Station.

Participants: Shri Ravinder Kumar Pandey

Type of Debate: SPECIAL MENTION

Title: Need to clarify the matter raised in the House of Commons regarding the tampering of evidence in Purlia arms drop case.

Participants: Shri Basu Deb Acharia

Type of Debate: SPECIAL MENTION

Title: Need to bring the motion relating to granting the statehood status to Uttranchal Pradesh in the present session.

Participants: Major General Bhuvan Chandra Khanduri

Type of Debate: SPECIAL MENTION

Title: Raised the issue regarding sacking of Justice Shri Sivappa from the High Court of Chennai.

Participants: Shri Suresh Kurup

Type of Debate: SPECIAL MENTION

Title: Need to take action against the culprits involved in the self- immolition of Shri Babu Ram Kori, a sitting Sarpanch of Paria Development

Block in Reeva district of Madhya Pradesh.

Participants: Shri Chandramani Tripathy

Type of Debate: SPECIAL MENTION

Title: Demand to setup a Kendriya Vidhayalaya in Khiri district

of Uttar Pradesh.

Participants: Shri Ravi Prakash Verma

Type of Debate: SPECIAL MENTION

Title: Need to evaluate law and order situation in Lucknow.

Participants: Shri Moti Lal Vora

Shr Ram Naik

Type of Debate: SPECIAL MENTION

Title: Need to provide compensation to the victims of the EMU accident occured at Ghankor Railway Station, Uttar Pradesh.

Participants: Shri Ashok Pradhan

Shri Ram Naik

Type of Debate: SPECIAL MENTION

Title: Demand to provide increased salaries and payment of TA/DA to the Instructors and Supervisors of non-formal education programme in Andhra

Pradesh.

Participants: Shri K. Yerrannaidu

Type of Debate: SPECIAL MENTION

Title: Requests the Government not to disinvest to the extent of 100 per cent in the Hindustan Teleprinters Limited.

Participants: Shri T.R. Baalu

Type of Debate: SPECIAL MENTION

Title: Need to assist the State Government of Rajasthan for drought relief and to generate employment in Rajasthan.

Participants: Shri Ramnarain Meena

Type of Debate: SPECIAL MENTION

Title: Need to restore 150 MBBS Course seats in the Calcutta Medical College, as it is reduced by the Medical Council of India to 100.

Participants: Shrimati Krishna Bose

Type of Debate: SPECIAL MENTION

Title: Need to check the supply of substandard and damaged foodgrains to the Kerala by the Food Corporation of India, meant for the Public Distribution

System.

Participants: Shri S. Ajay Kumar

Shri S. Ajaya Kumar

Type of Debate: SPECIAL MENTION

Title: Demand to provide more powers to the MLA(s)/MP(s) to check the bureaucracy and to bring back illegal amount deposited in the Swiss Banks.

Participants: Shrimati Kailasho Devi

Type of Debated: SPECIAL MENTION

Title: Requests the Central Government to accord permanent recognition to the Dental College, Simla , Himachal Pradesh.

Participants: Shri K.D. Sultanpuri

Type of Debate: SPECIAL MENTION

Title: Demand for early completion of the construction of the double road for the Bangalore-Kolar-Simoga National Highway.

Participants: Shri S. Mallikarjuniah

Shri Ram Naik

Type of Debate: SPECIAL MENTION

Title: Demand to clarify the Lahore Declaration signed between the India and Pakistan.

Participants: Shri S.R. Gavai

Type of Debate: SPECIAL MENTION

Title: Need to include "Kol" tribes in the list of Scheduled Tribes in Uttra Pradesh.

Participants: Shri Virerndra Singh

Type of Debate: SPECIAL MENTION

Title: Need to improve standard of items supplied to Super Bazars of Delhi and fullfill the demands of employees of Super Bazar.

Participants: Shri Hannan Mollah

Type of Debate: SPECIAL MENTION

Title: Requests the Government to write-off the interest and principal amount of loan given by the Coffee Board to the coffee grower of Kerala.

Participants: Shri P. Sankaran

Type of Debate: SPECIAL MENTION

Title: Demand to give special financial aid to the Government of Punjab's deteriorating economic situation and to bring parity in pay scales of the

striking employees of the Prasar Bharti.

Participants: Prof. Prem Singh Chandumajra

Type of Debate: SPECIAL MENTION

Title: Need to strengthen the village defence committee and deploy more security forces to the militant affected areas of the Jammu and Kashmir.

Participants: Shri Chaman Lal Gupta

Shri Ram Naik

Type of Debate: SPECIAL MENTION

Title: Need to release 22 lakhs rupees aid to the Pandit Pant Hostel of of the Allahabad University.

Participants: Shri Shailendra Kumar

Type of Debate: CALLING ATTENTION (RULE-197)

Title: Called attention regarding situation arising out of killing of some person by Extermists in Jammu region.

Participants: Dr. T. Subbarami Reddy

Shri L.K. Advani

Type of Debate: MATTERS UNDER RULE 377
Title: Need to restore services of specialist doctors in CGHS Dispensary no. 79, Vivek Vihar, Delhi.

Participants: Shri Lal Bihari Tiwari

Type of Debate: MATTERS UNDER RULE 377
Title: Need for construction of a road over-bridge in replacement of level crossing gate no. 14 - A between Nimiyaghat and Parasnath Railway Station,

Bihar.

Participants: Shri Ravindra Kumar Pandey

Type of Debate: MATTERS UNDER RULE 377
Title: Need to review the decision to acquire `Deep Complex' by Chandigarh Administration.

Participants: Shri Satya Pal Jain

Type of Debate: MATTERS UNDER RULE 377
Title: Need to direct the State Government of U.P. to denotify "Benam Bhumi" as forest land in Uttaranchal.

Participants: Shri Bachi Singh Rawat `Bachda'

Type of Debate: MATTERS UNDER RULE 377
Title: Need to direct NABARD to provide interest free loans to Andhra Pradesh State Cooperative Bank for the benefit of farmers affected by natural

calamities.

Participants: Dr. B.N. Reddy

Type of Debate: MATTERS UNDER RULE 377
Title: Need to construct new building for Post Offices at Rahuri and Sangamner tehsils in Ahmadnagar district of Maharashtra.

Participants: Shri Prasad Baburao Tanpure

Type of Debate: MATTERS UNDER RULE 377
Title: Need to take effective steps for early setting up of proposed power project at Bilthara Road, Ballia, U.P.

Participants: Shri Hari Kewal Prasad

Type of Debate: MATTERS UNDER RULE 377
Title: Need to increase positioning of modern aircraft at Netaji Subhas Airport, Calcutta.

Participants: Shrimati Krishna Bose

Type of Debate: MATTERS UNDER RULE 377
Title: Need to abolish duty on products made of non-conventional raw material to protect the interests of domestic newsprint Industry.

Participants: Shri C. Kuppusami

Type of Debate: MATTERS UNDER RULE 377
Title: Need to take immediate steps for renovation of Andhra Victoria Marthanda canal between Kanyakumari and Ernakulam.

Participants: Shri N. Dennis

Type of Debate: MATTERS UNDER RULE 377

Title: Need to reform the Christian Personal Laws and bring related bills in the current session of Parilament.

Participants: Dr. Beatrix D'Souza

Type of Debate: STATUTORY RESOLUTION AND GOVERNMENT BILL

Title: Combined discussion regarding disapproval of the Patents (Amendment) Ordinance, 1999 and passing of the Patents (Amendment) Bill, 1998.

(Not Concluded)

Participants: Shri V.V. Raghavan

Shri Varkala Radhakrishnan

Shri Sikander Bakht

Shri Prithviraj D. Chavan

Shri Kharabela Swain

Shri Rupchand Pal

Dr. Subramanian Swamy

Shri Shailendra Kumar

Shrimati Geeta Mukherjee

Shri Raghuvansh Prasad Singh