XII LOK SABHA DEBATES, SESSION III
PART II - PROCEEDINGS OTHER THAN QUESTIONS AND ANSWERS

----------------------------------------------------

Monday, March 8 1999 /Phalguna 17, 1920 (Saka)

C O N T E N T S

Type of Debate: REFERENCES IN THE HOUSE

Title: References made to the people died in Indian Air Force aircraft crash in Pappan Kalan in south West Delhi, on 7 March, 1999.

Participants: Mr. Speaker, Shri G. M. C. Balayogi

Type of Debate: INTRODUCTION OF FOREIGN DELEGATIONS

Title: Welcome to the Parliamentary Delegation under His Excellency Dr. Janos Ader, Speaker of the National Assembly and other members of the

Parliament of Hungary.

Participants: Mr. Deputy Speaker, Shri P. M. Sayeed

Type of Debate: RESIGNATION BY MEMBER

Title: Regarding elected Member Shri Ashok Gehlot, Jodhpur (Rajashthan) who had vacated the seat with effect from 25th February, 1999.

Participants: Mr. Deputy Speaker, Shri P.M. Sayeed

Type of Debate: GOVERNMENT BILLS

Title: Introduction of the National Trust for Welfare of Persons with Autism, Cerebral Palsy, Mental Retardation and Multiple Disability Bill, 1999.
Participants: Shrimati Maneka Gandhi

Type of Debate: STATEMENT BY MINISTER

Title: Made a statement regarding revocation of President's Rule in the State of Bihar.

Participants: Shri L.K. Advani

Type of Debate: SPECIAL MENTION

Title: Requests the Government to allow Shri Madan Lal Khurana to make a statement on his resignation from the Cabinet.

Prticipants: Shri Indrajit Gupta

Shri Sharad Pawar

Shri Mulayam Singh Yadav

Shri Rajesh Pilot

Shri P. Shiv Shanker

Shri Kharbela Swain

Type of Debate: GOVERNMENT BILLS

Title: Raised the issue of passing the 84th Constitutional Amendment Bill on women's reservation on the ocassion of International Women's Day.

Participants: Shrimati Geeta Mukherjee

Shri I.K. Gujral

Shrimati Krishna Bose

Shrimati Bhavana Devrajbhai Chikhalia

Shri Mulayam Singh Yadav

Shri Somnath Chatterjee

Shrimati Sumitra Mahajan

Shri Chandrashekhar

Shri Motilal Vora

Shri P.R. Kumarmangalam

Shri Shivraj V. Patil

Shri Ajit Kumar Panja

Shri Mohammed Ali Ashraf Fatmi

Type of Debate: GOVERNMENT BILLS

Title: Requests the Government to take action in the incident that the Kerala Men's Handball Team was prevented from playing the Raja Balendra Singh Trophy in the Fifth National Games held at Imphal, Manipur.

Participants: Prof. A.K. Premajam

Type of Debate: GOVERNMENT BILLS

Title: Requests the Government to rename the Andeman and Nicobar Island as "Shaheed" or "Swarajya" Island.
Participants: Shri Dada Baburao Paranjpe

Type of Debate: GOVERNMENT BILLS

Title: Raised the issue regarding authority of Parliament.

Participants: Prof. P.J. Kurien

Shri P. R. Kumaramangalam

Type of Debate: STATEMENT BY MINISTER

Title: Made a statement regarding crash of an Indian Air Force Aircraft near Indira Gandhi International Airport, New Delhi on 7 March, 1999.

Participants: Shri George Fernandes

Type of Debate: GOVERNMENT BILLS

Title: Motion for Consideration regarding the Salary, Allowances and Pension of Members of Parliament (Amendment) Bill, 1999.

Participants: Shri P.R. Kumaramangalam

Shri Rajo Singh

Shri Mohan Singh

Shri K. Bapiraju

Shri Raghuvansh Prasad Singh

Shri Satya Pal Jain

Shri Shailendra Kumar

Shri Kalpnath Rai

Dr. Sushil Indora

Shri Prabhu Nath Singh

Shri Prabhudayal katheria

Shri Ramdas Athawale

Shri Kharabela Swain

Shri B.M. Mensinkai

Type of Debate: MATTERS UNDER RULE 377

Title: Need to accord early clearance to the proposals of Uttar Pradesh Government to declare State Highways as National Highways particularly,

Kanpur-Sagar via Hamirpur Highways.

Participants: Shri Ganga Charan Rajpur

Type of Debate: MATTERS UNDER RULE 377

Title: Need to provide adequate funds for construction Jetpur-Somnath National Highway in Gujarat.

Participants: Shrimati Bhavna Devrajbhai Chikhalia

Type of Debate: MATTERS UNDER RULE 377

Title: Need to provide compensation to the people displaced due to construction of Swarnarakha multi-purpose irrigation project in Bihar.

Participants: Shri Ram Tahal Choudhary

Type of Debate: MATTERS UNDER RULE 377

Title: Need to ensure early functioning of telephone exchanges in Pune district, Maharashtra.

Participants: Shri Ashok Namdeorao Mohol

Type of Debate: MATTERS UNDER RULE 377

Title: Need to construct a railway bridge over the by-pass on National Highway 34 at Shantipur, West Bengal.

Participants: Dr. Asim Bala

Type of Debate: MATTERS UNDER RULE 377

Title: Need to re-open the way going to Civil Lines at Allahabad Railway junction, U.P.

Participants: Shri Shailendra Kumar

Type of Debate: MATTERS UNDER RULE 377

Title: Need to review the decision to discontinue Kanyakumari Express train running between Chennai Central and Kanyakumari.

Participants: Shri C. Gopal

Type of Debate: MATTERS UNDER RULE 377

Title: Need to provide more funds to the State Government of Haryana for providing relief to the people affected by the flood in 1998.

Participants: Dr. Sushil Indora

Type of Debate: MATTERS UNDER RULE 377

Title: Need to set up a gas based power station at Aonla in U.P.

Participants: Shri Rajvir Singh

Type of Debate: STATUTORY RESOLUTION AND GOVERNMENT BILL

Title: Regarding disaproval of Urban Land (Ceiling and Regulation) Repeal Ordinance, 1999 and passing of the Urban Land (Ceiling and Regulation) Repeal Bill, 1999.

Participants: Shri V.V. Raghavan

Shri Ram Jethmalani

Shri K.S. Rao

Shri Bhagwan Shankar Rawat

Shri Anil Basu

Shr Mohan Singh

Shri Raghuvansh Prasad Singh

Prof. Jogendra Kawade

Shri Ganga Charan Rajput

Shrimati Meira Kumar

Shri Varkala Radhakrishnan

Shri Shailendra Kumar

Shri Ram Narain Meena

Shri Mitra Sen Yadav

Shri P. Shiv Shankar