XII LOK SABHA DEBATES, SESSION III
PART II - PROCEEDINGS OTHER THAN QUESTIONS AND ANSWERS

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Friday, March 5 1999 /Phalguna 14, 1920 (Saka)

C O N T E N T S

Type of Debate: BUSINESS OF HOUSE

Title: Made a statement regarding Government Business during the week commencing 8th March, 1999.

Participants: Shri P.R. Kumaramangalam

Shri Jagat Vir Singh Drone

Shri Ravinder Kumar Pandey

Shri Hannan Mollah

Shri Adityanath

Shri Bachi Singh Rawat

Shri Ramanand Singh

Shri Shailender Kumar

Prof. Saifuddin Soz

Shri Lal Bihari Tiwari

Type of Debate: BUDGET (RAILWAYS)

Title: Presented the Demands for Excess Grants in respect of the Budget (Railways) for 1996-97.

Participants: Shri Nitish Kumar

Type of Debate: BUDGET (RAILWAYS)

Title: Presented the Supplementary Demands for Grants in respect of the Budget (Railways) for 1998-99.

Participants: Shri Nitish Kumar

Type of Debate: GOVERNMENT BILLS

Title: Motion for leave to withdraw a Bill further to amend the Essential Commodities Act, 1955.

Motion for Consideration - adopted

Prticipants: Sardar Surjit Singh Barnala

Type of Debate: GOVERNMENT BILLS

Title: Motion for leave to introduce a Bill further to amend the

Essential Commodities Act, 1955.

Motion for Consideration - adopted

Participants: Sardar Surjit Singh Barnala

Type of Debate: GOVERNMENT BILLS

Title: Motion for leave to introduce a Bill further to amend the Recovery of Debts Due to Banks and Financial Institutions Act, 1993.

Motion for Consideration - adopted

Participants: Shri Yashwant Sinha

Type of Debate: GOVERNMENT BILLS

Title: Motion for leave to introduce a Bill further to amend the

Salaries, Allowances and Pension of Members of Parliament Act, 1954.

Motion for Consideration - adopted

Participants: Shri P.R. Kumanramangalam

Type of Debate: STATEMENT BY MINISTER

Title: Made a statement regarding Salary, Allowances and Pension of Members of Parliament (Amendment) Ordinance, 1999.

Motion for Consideration - adopted

Participants: Shri P.R. Kumaramangalam

Type of Debate: SPECIAL MENTION

Title: Demand to set up a Joint Parliamentary Committee to enquire into the various allegations levelled by shri Mohan Guruswamy, former consultant to

the Finance Minister.

Participants: Shri P. Shiv Shankar

Shri Yashwant Sinha

Shri H.D. Devegowda

Type of Debate: SPECIAL MENTION

Title: Requests the Government to include fishermen of the Andhra Pradesh in the list of Scheduled Tribes Category.

Participants: Shri K. Yerrannaidu

Type of Debate: SPECIAL MENTION

Title: Requests the Government to make a statement regarding the attacks on minorities in Assam.

Participants: Shri Abdul Hamid

Shri Sharad Pawar

Shri P.R. Kumaramangalam

Shri Rajesh Pilot

Type of Debate: SPECIAL MENTION

Title: Demand to send the Statutory Resolution passed by the Lok Sabha regarding approval of proclamation by the President in relation to the State

of Bihar to Rajya Sabha.

Participants: Shri Lalu Prasad Yadav

Shri P.R. Kumaramangalam

Prof. P.J. Kurien

Type of Debate: SPECIAL MENTION

Title: Raised the issue regarding the incident of attacking on dalits at Gurazala village in Guntur District of Andhra Pradesh.

Participants: Shri Konijeti Rosaiah

Shri K. Yerrannaidu

Type of Debate: SPECIAL MENTION

Title: Requests the Minister of Defence to stop the demolition

by the army at Jherada Goan, near R.K. Puram , Delhi.

Participants: Prof. P.J. Kurien

Shri P.R. Kumaramangalam

Type of Debate: GOVERNMENT BILLS

Title: Motion for leave to withdraw a bill to repeal the Urban Land (Ceiling and Regulation) Act, 1976.

Motion for Consideration - adopted

Participants: Shri Ram Jethmalani

Type of Debate: GOVERNMENT BILLS

Title: Motion for leave to introduce a Bill to repeal the Urban Land (Ceiling and Regulation) Act, 1976.

Motion for Consideration - adopted

Participants: Shri Ram Jethmalani

Type of Debate: STATUTORY RESOLUTION AND GOVERNMENT BILLS

Title: : Regarding disapproval of the Companies (Amendment) Ordinance, 1999 and passing of the Companies (Amendment) Bill, 1998.

Motion for Consideration - adopted

Participants: Dr. M. Thambi Durai

Shri V.V. Raghavan

Shri Rajo Singh

Type of Debate: GOVERNMENT BILLS

Title: Motion for Consideration for passing of Finance (No.2) Amendment Bill, 1999.

Motion for Consideration - adopted

Participants: Shri Yashwant Sinha

Type of Debate: STATUTORY RESOLUTIONS

Title: Further discussion on the resolution moved by Dr. Asim Bala on the 17th July, 1998 regarding rehabilitation of sick public sector undertakings.

(Contd.-Not Concluded)

Participants: Shri Kharabela Swain

Shri Basu Deb Acharia

Shri Subrata Mukherjee

Shri Raghuvansh Prasad Singh

Shri Mohan Singh

Shri Satya Pal Jain

Dr. Laxminarayan Pandey

Shri Adityanath

Shri K.D. Sultanpuri

Shri Jogendra Kawade

Shri V.V. Raghavan (Speech Unfinished)