XII LOK SABHA DEBATES, SESSION III
PART II - PROCEEDINGS OTHER THAN QUESTIONS AND ANSWERS
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Thursday, March, 4 1999 /Phalguna 13, 1920 (Saka)
C O N T E N T S  


Type of Debate:	OBITUARY REFERENCE

Title:	References made to the passing away of Sarvashri A.M. Cheelachami
(fifth Lok Sabha) on 2nd December, 1997 and Shri Ram Naresh Singh (Ninth 
and Tenth Lok Sabha) on 26th December, 1998.

Participants:	Mr. Speaker, Shri G.M.C. Balayogi


Type of Debate: OBSERVATIONS BY THE CHAIR

Title:	Regarding sending of message to the other House about adoption of
Statutory Resolution in respect of the proclamation issued by the President
on 12 February 1999 under Article 356 in the State of Bihar.

Participants:	Dy. Speaker, Shri P.M. Sayeed



Type of Debate: CALLING ATTENTION (RULE-197)

Title:	Regarding killing of Hindus by extermists in Jammu region and
the action taken by the Government in this matter.

Participants:	Dr. T. Subbarami Reddy



Type of Debate: BUDGET (STATES)

Title:	Presented the Budget of the State of Goa for the year 1999-2000.

Participants: 	Shri Yashwant Sinha



Type of Debate: BUDGET (STATES)

Title: Presented the Demands for Supplementary Grants of the State of Goa for
the year 1998-1999.
Prticipants:	Shri Yaswant Sinha



Type of Debate: SPECIAL MENTION

Title: Requests the minister of Home Affairs to make a statement regarding the
police firing incident in Khanakul in Hoogly District, West Bengal.

Participants: Kumari Mamata Banerjee



Type of Debate: PRIVATE MEMBERS' BILLS

Title: Introduction of the Ragpicking and Other Vagabond Street
Children (Rehabilitation and Welfare) Bill,1999.

Participants:Dr. T. Subbarami Reddy



Type of Debate: PRIVATE MEMBERS' BILLS

Title: Introduction of the National Child Welfare Board Bill, 1999.

Participants:Dr. T. Subbarami Reddy



Type of Debate: PRIVATE MEMBERS' BILLS

Title: Introduction of the Youth Welfare Bill,1999.

Participants:Dr. T. Subbarami Reddy



Type of Debate: PRIVATE MEMBERS' BILLS

Title: Introduction of the Constitution (Amendment) Bill, 1999.

Participants:	Dr. T. Subbarami Reddy



Type of Debate: PRIVATE MEMBERS' BILLS

Title: Introduction  of the Constitution (Amendment) Bill, 1999.

Participants:	Shri Vaiko



Type of Debate: PRIVATE MEMBERS' BILLS

Title:	Introduction of the Constitution (Amendment) Bill, 1999.
(Insertion of article 179)

Participants:	Shri K.C. Kondaiah



Type of Debate: PRIVATE MEMBERS' BILLS

Title: Introduction of the Constitution (Scheduled Tribes) Order
(Amendment) Bill, 1999.  (Amendment of the Schedule)

Participants:	Shri Bijoy Handique



Type of Debate: PRIVATE MEMBERS' BILLS

Title: Introduction of  the Requisitioning and Acquisition of
Immovable Property (Amendment) Bill, 1999. (Amendment of section 8, etc.)

Participants:	Shri Bhagwan Shankar Rawat



Type of Debate: PRIVATE MEMBERS' BILLS

Title: Introduction of the Land Acquisition (Amendment) Bill, 1999.
(Insertion of new article 54-A)

Participants:	Shri Bhagwan Shankar Rawat



Type of Debate: PRIVATE MEMBERS' BILLS

Title: Introduction of the Fundamental Rights Enforcement Tribunals
Bill, 1999.

Participants:	Shri Bhagwan Shankar Rawat



Type of Debate: PRIVATE MEMBERS' BILLS

Title: Introducetion of the  Constitution (Amendment) Bill, 1999.
(Insertion of article 44, etc.)

Participants:	Shri Adityanath


 (C) 1999  BY LOK SABHA SECRETARIAT