TEXT :
15.35 hrs.
DR. T. SUBBARAMI REDDY (VISAKHAPATNAM): I beg to move for leave to introduce a Bill further to amend the Constitution of India.
MR. CHAIRMAN: The question is:
"That leave be granted to introduce a Bill further to amend the Constitution of India."
The motion was adopted.
DR. T. SUBBARAMI REDDY (VISAKHAPATNAM): I introduce the Bill.
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