<b>XII LOK SABHA DEBATES, <i> Session IV, (Budget) </i> </b>
XII LOK SABHA DEBATES, Session IV, (Budget) Friday, March 5 1999 /Phalguna 14, 1920 (Saka)

Type of Debate: GOVERNMENT BILLS
Title: Motion for leave to introduce a Bill further to amend the Salaries, Allowances and Pension of Members of Parliament Act, 1954. Motion for Consideration - adopted

TEXT :
12.13 hrs.

THE MINISTER OF POWER, MINISTER OF PARLIAMENTARY AFFAIRS AND MINISTER OF NON-CONVENTIONAL ENERGY SOURCES (SHRI P.R. KUMARAMANGALAM): I beg to move for leave to introduce a Bill further to amend the Salaries, Allowances and Pension of Members of Parliament Act, 1954.

MR. SPEAKER: The question is:

"That leave be granted to introduce a Bill further to amend the Salaries, Allowances and Pension of Members of Parliament Act, 1954."

The motion was adopted.

SHRI P.R. KUMARAMANGALAM: I introduce the Bill.

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