<b>XII LOK SABHA DEBATES, <i> Session IV, (Budget) </i>
</b>
XII LOK SABHA DEBATES, Session IV, (Budget)
Monday, March 15, 1999 /Phalguna 24, 1920 (Saka)
Type of Debate: SPECIAL MENTION
Title: Regarding devastating fire in jhuggi cluster in Delhi.
TEXT :
12.14 hrs.
SHRI SOMNATH CHATTERJEE (BOLPUR): Mr. Speaker, Sir, there was a devastating
fire in Delhi where 50 lives have been lost...(Interruptions) A serious damage
has been caused. Shri Hannan Mollah has visited that place. He has given
notice. Please allow him to raise it...(Interruptions) It ismy earnest
request. This is a very serious matter. He has been there. He has visited the
place. Kindly allow him to raise it.
MR. SPEAKER: Shri Somnath Chatterjee, the Chair has already made a reference
about the fire incident.
... (Interruptions)
MR. SPEAKER: Please understand that the Chair has already made a reference
about the fire incident in the first instance itself.
... (Interruptions)
SHRI SOMNATH CHATTERJEE (BOLPUR): As I said earlier, he had been there. Kindly
listen to Shri Hannan Mollah...(Interruptions)
MR. SPEAKER: Please understand that the Chair has already made an observation
today with regard to the fire incident which took place yesterday.
... (Interruptions)
KUMARI MAMATA BANERJEE (CALCUTTA SOUTH): Sir, I have also given a
notice...(Interruptions)
(Interruptions)
MR. SPEAKER: Please take your seat.
(Interruptions)
MR. SPEAKER: Nothing will go on record.
(Interruptions) ... (Not recorded)
12.16 hrs. (At this stage Shri Parasnath Yadav and some other hon.
Members came and stood on the floor near the Table.
MR. SPEAKER: Please go to your seats.
(Interruptions)
MR. SPEAKER: Otherwise, I will have to take action against all of you.
... (Interruptions)
MR. SPEAKER: Please go to your seats.
(Interruptions)
MR. SPEAKER: This is not the proper way. What is this?
(Interruptions)
MR. SPEAKER: Please go to your seats.
(Interruptions)
MR. SPEAKER: I am appealing to you again.
... (Interruptions)
MR. SPEAKER: You cannot raise matters pertaining to State Government in this
House.
... (Interruptions)
1217 hrs.
(At this stage, Shri K.P. Munusamy and some other hon. Members came
and stood on the floor near the Table.)
MR. SPEAKER: Please understand, you cannot raise issues pertaining to State
Government in this House.
(Interruptions)
MR. SPEAKER: Please go to your seats.
(Interruptions)
MR. SPEAKER: Nothing will go on record.
(Interruptions)*
MR. SPEAKER: Please go to your seats. What is this?
(Interruptions)
1218 hours
(At this stage, Shri K.P. Munusamy and some other hon. Members sat on the
floor near the Table.)
MR. SPEAKER: First of all, hon. Members, please go your seats. What is this?
(Interruptions)
MR. SPEAKER: Nothing will go on record.
(Interruptions) *
------------------------------------------------------------------------
* Not Recorded.
MR. SPEAKER: I am appealing to hon. Members to go their seats first. What is
(Interruptions)
1219 hrs
(At this stage, Shri K.P. Munusamy and some other hon. Members
went back to their seats.)
(Interruptions)
MR. SPEAKER: I am appealing to you. Please take your seat.
(Interruptions)
MR. SPEAKER: Please take your seat. I am appealing to you.
(Interruptions)
MR. SPEAKER: Is there any reaction from the Government on the fire accident?
(Interruptions)
MR. SPEAKER: Please go to your seat. I am appealing to you once again.
(Interruptions)
MR. SPEAKER: This is not good. Please take your seat.
(Interruptions)
KUMARI MAMATA BANERJEE (CALCUTTA SOUTH): Sir, please allow us.
MR. SPEAKER: Is there any reaction from the Government on the fire accident?
(Interruptions)
MR. SPEAKER: Please take your seat.
(Interruptions)
EòÖ¨ÉÉ®úÒ ¨É¨ÉiÉÉ ¤ÉxÉVÉÒÇ : ºÉ®ú, {ɽþ±Éä ¨ÉÖZÉä ¤ÉÉä±ÉxÉä nùÒÊVÉB* ... (´ªÉ´ÉvÉÉxÉ)
MR. SPEAKER: The hon. Minister of Home Affairs is on his legs. Please take
your seats.
(Interruptions)
MR. SPEAKER: Please take your seats. No, I will allow you later.
Now the Minister of Home Affairs.
Shri Basu Deb Acharia, please take your seat.
(Interruptions)
MR. SPEAKER: Shri Basu Deb Acharia, the Chair has already made some
observations about the fire accident. The hon. Minister is on his legs. I have
received a number of notices.
(Interruptions)
MR. SPEAKER: Shri Khurana has also given a notice. What is this? Please take
your seat. Shri Basu Deb Acharia, please take your seat.
KUMARI MAMATA BANERJEE (CALCUTTA SOUTH): Please allow us.
¸ÉÒ ½þxxÉÉxÉ ¨ÉÉä±±Éɽþ (=±ÉÚ¤ÉäÊ®úªÉÉ) : ºÉ®ú, +É{ÉEòÉä ½þ¨ÉäÆ ºÉÖxÉxÉÉ {Éc÷äMÉÉ* ... (´ªÉ´ÉvÉÉxÉ)
MR. SPEAKER: Please understand that I have received a number of notices. The
Chair also has made some observations about the fire accident. The Minister of
Home Affairs is going to give a reply.
(Interruptions)
MR. SPEAKER: Please take your seat.
... (Interruptions)
MR. SPEAKER: I am once again appealing to you all to take your seats.
... (Interruptions)
MR. SPEAKER: Nothing will go on record.
(Interruptions)*
MR. SPEAKER: You are not even allowing the Home Minister to respond. Is
this the way? What is this?
... (Interruptions)
MR. SPEAKER: When the Home Minister wants to respond, you are not allowing
him to respond. What is this?
... (Interruptions)
SHRI SOMNATH CHATTERJEE (BOLPUR): Mr. Speaker, Sir, Shri Hannan Mollah was
present there. He has seen the accident. So, he wants to say what has
happened there. Why should he not be allowed?
----------------------------------------------------------------------------
* Not Recorded.
MR. SPEAKER: Shri Somnath Chatterjee, I appeal to you to please understand
the situation. The Chair has already made an observation and the Home
Minister is going to respond. But you are not allowing him to respond. I
have received a number of notices? Shri Madan Lal Khurana also has given a
notice. How can I allow all the Members who have given notices?
... (Interruptions)
SHRI SOMNATH CHATTERJEE : Sir, we are apprehending that it is a case of
arson. That is the charge. (Interruptions)
¸ÉÒ ½þxxÉÉxÉ ¨ÉÉä±±Éɽþ : +vªÉIÉ ¨É½þÉänùªÉ, Eò±É Ênù±±ÉÒ ¨ÉäÆ VÉÉä +ÊMxÉEòÉÆb÷ ½þÖ+É, ´É½þÉÆ
ʤɽþÉ®ú, =iiÉ®ú |Énùä¶É +Éè®ú ¤ÉÆMÉÉ±É Eòä MÉ®úÒ¤É ±ÉÉäMÉ ®ú½þiÉä lÉä* ´Éä Ê{ÉUô±Éä 15-20 ´É¹ÉÉäÇÆ ºÉä
´É½þÉÆ ®ú½þ ®ú½þä lÉä* ´Éä ºÉ¦ÉÒ MÉ®úÒ¤É ±ÉÉäMÉ ½þèÆ +Éè®ú MÉ®úÒ¤ÉÒ EòÒ ½þɱÉiÉ ¨ÉäÆ ÊVÉxnùMÉÒ ´ªÉiÉÒiÉ Eò®ú ®ú½þä
½þèÆ* ... (´ªÉ´ÉvÉÉxÉ)
MR. SPEAKER: Shri Madan Lal Khurana.
... (Interruptions)
MR. SPEAKER: Shri Hannan Mollah, I have to allow Shri Madan Lal Khurana first.
Please take your seat.
... (Interruptions)
MR. SPEAKER: I will give you chance. Please take your seat.
... (Interruptions)
SHRI BUTA SINGH (JALORE): Mr. Speaker, Sir, the Home Minister must inform the
House as to what has happened there. (Interruptions)
MR. SPEAKER: Shri Buta Singh, you are a senior Member. Please take your seat.
... (Interruptions)
SHRI BUTA SINGH : Sir, the Home Minister should let the House know as to what
has happened; such a huge calamity has taken place, but the Government is
sitting silent. (Interruptions)
MR. SPEAKER: This will not go on record.
(Interruptions)*
MR. SPEAKER: Shri Madan Lal Khurana.
---------------------------------------------------------------------------
* Not Recorded.
¸ÉÒ ¨ÉnùxÉ ±ÉÉ±É JÉÖ®úÉxÉÉ (Ênù±±ÉÒ ºÉnù®ú) : +vªÉIÉ ¨É½þÉänùªÉ, ¨ÉèÆxÉä <ºÉ ¤ÉÉ®úä ¨ÉäÆ ¤ÉÉEòɪÉnùÉ
+É{ÉEòÉä xÉÉäÊ]õºÉ ÊnùªÉÉ ½þè* ... (´ªÉ´ÉvÉÉxÉ)
Eò±É Ênù±±ÉÒ Eòä +xnù®ú VÉÉä +ÊMxÉEòÉÆb÷ ½þÖ+É ...
(´ªÉ´ÉvÉÉxÉ)
MR. SPEAKER: Shri Mulayam Singh Yadav, I have allowed him, because I have
received a notice.
¸ÉÒ ¨ÉÖ±ÉÉªÉ¨É ÊºÉƽþ ªÉÉnù´É (ºÉ¨¦É±É): +vªÉIÉ ¨É½þÉänùªÉ, ªÉ½þ MɱÉiÉ ¤ÉÉiÉ Eò½þ ®ú½þä ½þèÆ* ´É½þÉÆ +ÉMÉ
±ÉMÉÉ<Ç MÉ<Ç ½þè* ´É½þÉÆ +ÉMÉ xɽþÒÆ ±ÉMÉÒ ½þè* ´É½þÉÆ Eòä ±ÉÉäMÉÉäÆ EòÒ VÉÉxɤÉÚZÉEò®ú ½þiªÉÉBÆ EòÒ MÉ<Ç ½þèÆ*
... (´ªÉ´ÉvÉÉxÉ)
MR. SPEAKER: This will not go on record.
(Interruptions)*
... (´ªÉ´ÉvÉÉxÉ)
¸ÉÒ ¨ÉnùxÉ ±ÉÉ±É JÉÖ®úÉxÉÉ : ¨ÉÖ±ÉÉªÉ¨É ÊºÉƽþ VÉÒ, +É{É ¤ÉÉnù ¨ÉäÆ ¤ÉÉä±ÉxÉÉ, {ɽþ±Éä ¨ÉÖZÉä Eò½þxÉä nùäÆ*
... (´ªÉ´ÉvÉÉxÉ)
.. +vªÉIÉ VÉÒ, Ênù±±ÉÒ ¨ÉäÆ ¦ÉÒ¹ÉhÉ +ÊMxÉEòÉÆb÷ ½þÖ+É* ÊEòºÉÒ +JɤÉÉ®ú xÉä
¨É®úxÉä ´ÉɱÉÉäÆ EòÒ ºÉÆJªÉÉ 26 nùÒ ½þè, ÊEòºÉÒ xÉä 50 nùÒ ½þè* ¶ÉɪÉnù +ÉVÉÉnùÒ Eòä ¤ÉÉnù Ênù±±ÉÒ ¨ÉäÆ
ºÉ¤ÉºÉä ¤Éc÷É +ÊMxÉEòÉÆb÷ ½þÖ+É ½þè* {ɽþ±Éä ¦ÉÒ BäºÉÒ PÉ]õxÉɪÉäÆ ½þÉäiÉÒ lÉÒÆ, ZÉÖMMÉÒ-ZÉÉäÆ{ÉÊc÷ªÉÉäÆ
¨ÉäÆ +ÉMÉ ¦ÉÒ ±ÉMÉiÉÒ lÉÒ +Éè®ú ¤ÉÉgø ¦ÉÒ +ÉiÉÒ lÉÒ ±ÉäÊEòxÉ ÊVÉºÉ iÉ®ú½þ EòÒ ªÉ½þ PÉ]õxÉÉ ½þÖ<Ç ½þè, +ÉVÉÉnùÒ Eòä
¤ÉÉnù Ênù±±ÉÒ ¨ÉäÆ BäºÉÒ PÉ]õxÉÉ xÉ nùäJÉÒ +Éè®ú xÉ ºÉÖxÉÒ ½þè*
+vªÉIÉ VÉÒ, 50 ±ÉÉäMÉ ¨ÉÉ®úä MɪÉä, 60 ºÉä +ÊvÉEò ±ÉÉäMÉ ZÉÖ±ÉºÉ MɪÉä, ½þWÉÉ®úÉäÆ
ZÉÖÊMMɪÉÉÆ ®úÉJÉ ½þÖ<Ç* +ÊvÉEòiÉ®ú ¶É´É ¨ÉʺVÉnù ºÉä ʨɱÉä, VÉèºÉÉÊEò +JɤÉÉ®úÉäÆ ¨ÉäÆ +ɪÉÉ ½þè* ...
(´ªÉ´ÉvÉÉxÉ).. +vªÉIÉ ¨É½þÉänùªÉ, ¨ÉèÆxÉä <ºÉ ¤ÉÉ®úä ¨ÉäÆ +É{ÉEòÉä xÉÉäÊ]õºÉ ÊnùªÉÉ ½þè* ¨ÉÖZÉä Eò½þxÉä EòÉ
¨ÉÉèEòÉ ÊnùªÉÉ VÉɪÉä* Ênù±±ÉÒ ¨ÉäÆ <ºÉºÉä ¤Éc÷Ò PÉ]õxÉɪÉäÆ ¦ÉÒ ½þÉä ºÉEòiÉÒ ½þèÆ, ªÉÊnù ¨ÉÖZÉä xɽþÒÆ
¤ÉÉä±ÉxÉä ÊnùªÉÉ MɪÉÉ* ¨Éä®úÉ Eò½þxÉÉ ªÉ½þ ½þè ÊEò Ênù±±ÉÒ ¨ÉäÆ +{ÉxÉÒ ÊEòº¨É EòÉ BäºÉÉ {ɽþ±ÉÉ ½þÉnùºÉÉ ½þÖ+É
½þè, BäºÉÒ nùnùÇxÉÉEò PÉ]õxÉÉ {ɽþ±Éä Eò¦ÉÒ xɽþÒ ½þÖ<Ç* Ênù±±ÉÒ ¨ÉäÆ ½þ®ú ºÉÉ±É ¤ÉÉgø +ÉiÉÒ ½þè, +ÉMÉ ±ÉMÉiÉÒ
½þè ±ÉäÊEòxÉ..
¸ÉÒ ¨ÉÖ±ÉÉªÉ¨É ÊºÉƽþ ªÉÉnù´É : +É{É ªÉ½þ ¤ÉiÉÉ<ªÉä ÊEò EªÉÉ Eò®úxÉÉ SÉÉʽþªÉä?
¸ÉÒ ¨ÉnùxÉ ±ÉÉ±É JÉÖ®úÉxÉÉ : {É®úxiÉÖ BäºÉÉ nùnùÇxÉÉEò ½þÉnùºÉÉ {ɽþ±ÉÒ ¤ÉÉ®ú ½þÖ+É ½þè* JÉänù ½þè ÊEò
+¡òºÉ®ú¶ÉɽþÒ +Éè®ú Ênù±±ÉÒ ºÉ®úEòÉ®ú EòÒ ±ÉÉ{É®ú´ÉɽþÒ, ¤Éä®ú½þ¨ÉÒ +Éè®ú +¨ÉÉxÉ´ÉÒªÉ ´ªÉ´É½þÉ®ú Eòä EòÉ®úhÉ Ênù±±ÉÒ
¨ÉäÆ BäºÉÒ PÉ]õxÉɪÉäÆ ½þÖ<Ç ½þèÆ* ªÉä ±ÉÉäMÉ +xªÉ |Énùä¶ÉÉäÆ ºÉä ªÉ½þÉÆ ®úÉäWÉÒ-®úÉä]õÒ Eò¨ÉÉxÉä Eòä ʱɪÉä
+ÉiÉä ½þèÆ* <ºÉ ºÉ¨ÉªÉ Ênù±±ÉÒ ¨ÉäÆ ºÉÉføä SÉÉ®ú ±ÉÉJÉ ZÉÖMMÉÒ-ZÉÉäÆ{Éc÷Ò ½þèÆ ÊVɺɨÉäÆ 20-25 ±ÉÉJÉ
±ÉÉäMÉ ®ú½þiÉä ½þèÆ* +ÉVÉ +É{É VÉÉä Ênù±±ÉÒ nùäJÉ ®ú½þä ½þèÆ, ¤Éc÷ä ±ÉÉäMÉÉäÆ EòÒ ½þè* BEò Eò®úÉäc÷ EòÒ +ɤÉÉnùÒ
--------------------------------------------------------------------
* Not Recorded.
¨ÉäÆ ®ú½þiÉä ½þèÆ* +vªÉIÉ VÉÒ, VÉ¤É ¨ÉèÆ Ênù±±ÉÒ EòÉ ¨ÉÖJªÉ¨ÉÆjÉÒ lÉÉ, ¨ÉèÆxÉä iÉÒxÉ ¤ÉÉiÉäÆ EòÒ
lÉÒÆ* +MÉ®ú ´Éä {ÉÚ®úÒ EòÒ MÉ<Ç ½þÉäiÉÒÆ ... (´ªÉ´ÉvÉÉxÉ)
.. +vªÉIÉ VÉÒ, ¨ÉèÆxÉä +É{ɺÉä Eò½þÉ ÊEò
ªÉä ZÉÖMMÉÒ-ZÉÉäÆ{Éc÷Ò ÊVÉºÉ iÉ®ú½þ ºÉä ¤ÉºÉÒ, =xɨÉäÆ EòÉä<Ç MɱÉÒ xɽþÒÆ, EòÉä<Ç ®úɺiÉÉ xɽþÒÆ* +MÉ®ú EòÉä<Ç
½þÉnùºÉÉ ½þÉä VÉɪÉä iÉÉä ¦ÉÉMÉxÉä Eòä ʱɪÉä VÉMɽþ xɽþÒÆ +Éè®ú ¡òɪɮú Ê¥ÉMÉäb÷ Eòä ʱɪÉä VÉÉxÉä EòÉä VÉMɽþ
xɽþÒÆ* ¨ÉèÆxÉä =ºÉ ºÉ¨ÉªÉ Ênù±±ÉÒ º±É¨É Ê´ÉEòÉºÉ ¤ÉÉäb÷Ç EòÉ MÉ`öxÉ ÊEòªÉÉ MɪÉÉ lÉÉ* =ºÉä EòÉxÉÚxÉÒ VÉɨÉÉ
{ɽþxÉÉxÉä Eòä ʱɪÉä EòÉxÉÚxÉ ¤ÉxÉÉxÉÉ SÉÉʽþªÉä* +ÉVÉ {ÉÉÆSÉ ºÉÉ±É ½þÉä MɪÉä ½þèÆ ... (´ªÉ´ÉvÉÉxÉ)
,, +ÉVÉ
iÉEò ´É½þ EòÉxÉÚxÉ xɽþÒÆ ¤ÉxÉÉ* ¨Éä®úÉ ÊxÉ´ÉänùxÉ ½þè ÊEò <xÉ ZÉÖMMÉÒ-ZÉÉäÆ{ÉÊc÷ªÉÉäÆ EòÉ ®úÒ-±ÉÉäEòä¶ÉxÉ ½þÉä,
<xÉEòÒ `öÒEò ´ªÉ´ÉºlÉÉ ½þÉä* BEò ¤ÉÖSÉ Eò¨Éä]õÒ ¤ÉxÉÒ lÉÒ ÊVɺÉEòÒ Ê®ú{ÉÉä]õÇ EòÉä +ɪÉä ½þÖªÉä 3-4 ºÉÉ±É ½þÉä
MɪÉä ½þèÆ ±ÉäÊEòxÉ =ºÉ {É®ú EòÉä<Ç EòɪÉÇ´ÉɽþÒ xɽþÒÆ ½þÖ<Ç* ¨ÉèÆ ºÉÉäSÉiÉÉ ½þÚÆ ÊEò ªÉÊnù ¤ÉÖSÉ Eò¨Éä]õÒ
Ê®ú{ÉÉä]õÇ {É®ú EòɪÉÇ´ÉɽþÒ EòÒ MÉ<Ç ½þÉäiÉÒ iÉÉä ¶ÉɪÉnù <ºÉ PÉ]õxÉÉ EòÉä EòÉ¡òÒ ½þnù iÉEò ¤ÉSÉɪÉÉ VÉÉ ºÉEòiÉÉ
lÉÉ*
+vªÉIÉ VÉÒ, ÊVÉºÉ VÉMɽþ {É®ú Eò±É PÉ]õxÉÉ ½þÖ<Ç ½þè, ´É½þÉÆ ½þ®ú ºÉÉ±É ¤ÉÉgø +ÉiÉÒ ®ú½þÒ ½þè, +ÉMÉ
±ÉMÉiÉÒ ®ú½þÒ ½þè, =ºÉ <±ÉÉEòä EòÒ ºÉÖ®úIÉÉ Eòä ʱɪÉä ¤ÉÖSÉ Eò¨Éä]õÒ ¤ÉxÉÉ<Ç MÉ<Ç lÉÒ, ±ÉäÊEòxÉ =ºÉºÉä ¦ÉÒ
EòÖUô xɽþÒÆ ½þÖ+É* ¨ÉèÆ <xÉ MÉ®úÒ¤ÉÉäÆ EòÒ nùÖnùǶÉÉ Eòä ʱɪÉä ÊEòºÉÒ {ÉÉ]õÒÇ ªÉÉ ºÉ®úEòÉ®ú EòÉä nùÉä¹ÉÒ
ʺÉr xɽþÒÆ Eò®úxÉÉ SÉɽþiÉÉ* Eò]õÖ ºÉiªÉ ªÉ½þ ½þè ÊEò ½þ¨É ±ÉÉäMÉ Ênù±±ÉÒ EòÒ ZÉÖÊMMɪÉÉäÆ ¨ÉäÆ ®ú½þxÉä
´ÉɱÉä ±ÉÉäMÉÉäÆ EòÉä ¨ÉxÉÖ¹ªÉ ¨ÉÉxÉiÉä ½þÒ xɽþÒÆ, =x½þäÆ +{ÉxÉÉ ´ÉÉä]õ ¤ÉèÆEò ¨ÉÉxÉiÉä ½þèÆ* SÉÖxÉÉ´É Eòä
ºÉ¨ÉªÉ <xÉ ±ÉÉäMÉÉäÆ ºÉä ´ÉÉä]õ EòèºÉä ʨɱÉäÆ, <ºÉEòÉ vªÉÉxÉ ®ú½þiÉÉ ½þè* ªÉä MÉ®úÒ¤É ±ÉÉäMÉ nùںɮúä |Énùä¶ÉÉäÆ
ºÉä ®úÉäWÉÒ-®úÉä]õÒ Eò¨ÉÉxÉä Eòä ʱɪÉä +ɪÉä ½þÖªÉä ½þèÆ <xÉEòÒ nùäJɦÉÉ±É Eòä ʱɪÉä +Éè®ú <xÉEòÒ ¨ÉڱɦÉÚiÉ
ºÉÖÊ´ÉvÉÉ Eòä ʱɪÉä iÉlÉÉ <xÉEòÉä ºlÉɪÉÒ °ü{É ºÉä {ÉÖxÉ´ÉÉÇºÉ Eòä ʱɪÉä EòÉä<Ç vªÉÉxÉ xɽþÒÆ ÊnùªÉÉ
MɪÉÉ*
<ºÉʱÉB ®úÉVÉxÉèÊiÉEò <SUôɶÉÊEiÉ EòÉ <ºÉEòä +Ænù®ú +¦ÉÉ´É ½þè* <ºÉEòä ʱÉB ¨Éä®úä EòÖUô ºÉÖZÉÉ´É ½þèÆ*
Ênù±±ÉÒ º±É¨É Ê´ÉEòÉºÉ ¤ÉÉäb÷Ç BEò ]õɺEò ¡òÉäºÉÇ EòÉ MÉ`öxÉ Eò®úä* VÉÉä Ê{ÉUô±ÉÒ iÉÒxÉÉäÆ
SÉÒVÉäÆ ¨ÉèÆxÉä ¤ÉiÉÉ<Ç ½þèÆ -- º±É¨É Ê´ÉEòÉºÉ ¤ÉÉäb÷Ç EòÉä EòÉxÉÚxÉÒ VÉɨÉÉ {ɽþxÉɪÉÉ VÉÉB* ...
(´ªÉ´ÉvÉÉxÉ) <ºÉEòä ʱÉB ¨Éä®úÉ Eò½þxÉÉ ½þè ÊEò BEò ½þÉ<Ç EòÉä]õÇ Eòä VÉVÉ EòÒ VªÉÚb÷ÒÊ¶ÉªÉ±É <xÉE´ÉɪɮúÒ
Eò¨Éä]õÒ ¤ÉxÉÉ<Ç VÉÉB VÉÉä nùäJÉä ÊEò <ºÉEòä EòÉ®úhÉ EªÉÉ ½þèÆ +Éè®ú +É<xnùÉ ºÉä BäºÉÒ PÉ]õxÉÉBÆ xÉ ½þÉäÆ
=ºÉEòä ʱÉB EªÉÉ Eònù¨É =`öÉB VÉÉBÆ*
nùںɮúÉ ÊxÉ´ÉänùxÉ ªÉ½þ ½þè ÊEò Ênù±±ÉÒ EòÉ iÉҺɮúÉ ¨Éɺ]õ®ú {±ÉÉxÉ ¤ÉxÉ ®ú½þÉ ½þè +Éè®ú +¦ÉÒ iÉEò
VÉÉä nùÉä ¨Éɺ]õ®ú {±ÉÉxÉ 20-20 ºÉɱÉÉäÆ Eòä ʱÉB ¤ÉxÉä, =xɨÉäÆ ZÉÖMMÉÒ-ZÉÉäÆ{ÉÊc÷ªÉÉäÆ EòÉ EòÉä<Ç
ÊWÉFò xɽþÒÆ ½þè, <ºÉ iÉ®ú½þ EòÒ +xÉÉìlÉ®úÉ<WÉb÷ Eò±ÉÉäÊxɪÉÉäÆ Eòä ¤ÉÉ®úä ¨ÉäÆ EòÉä<Ç ÊWÉFò xɽþÒÆ ½þè*
¨Éä®úÉ Eò½þxÉÉ ½þè ÊEò VÉÉä 2001 Eòä ¤ÉÉnù iÉҺɮúÉ ¨Éɺ]õ®ú {±ÉÉxÉ Ênù±±ÉÒ EòÉ ±ÉÉMÉÚ ½þÉäxÉÉ ½þè, ...
(´ªÉ´ÉvÉÉxÉ) +É{ÉEòÉä {ÉiÉÉ xɽþÒÆ ½þè iÉÉä ¨ÉÖZÉä ¤ÉÉä±ÉxÉä nùÒÊVÉB* Ênù±±ÉÒ EòÒ ºÉ¨ÉºªÉÉ EòÉä ºÉ¨ÉÊZɪÉä*
... (´ªÉ´ÉvÉÉxÉ)
+vªÉIÉ VÉÒ, 1961 ºÉä 2000 iÉEò 40 ºÉɱÉÉäÆ Eòä ʱÉB nùÉä ¨Éɺ]õ®ú {±ÉÉxÉ ¤ÉxÉä ±ÉäÊEòxÉ
=ºÉ¨ÉäÆ BEò ±ÉÉ<xÉ ¦ÉÒ Ênù±±ÉÒ EòÒ ZÉÖMMÉÒ-ZÉÉäÆ{ÉÊc÷ªÉÉäÆ Eòä {ÉÖxÉ´ÉÉÇºÉ Eòä ʱÉB xɽþÒÆ ½þè* ...
(´ªÉ´ÉvÉÉxÉ) +vªÉIÉ VÉÒ, ¨Éä®úÉ ºÉÖZÉÉ´É ½þè ÊEò VÉÉä ±ÉÉäMÉ ¨É®úä ½þèÆ, =xÉEòä {ÉÊ®ú´ÉÉ®úÉäÆ EòÉä BEò-BEò
±ÉÉJÉ ¯û{ɪÉä EòÉ ¨ÉÖ+É´ÉWÉÉ ÊnùªÉÉ VÉÉB, =xÉEòÉä {ÉÖxÉ´ÉÉÇʺÉiÉ ÊEòªÉÉ VÉÉB +Éè®ú ºÉÉ®úÒ
ZÉÖMMÉÒ-ZÉÉäÆ{ÉÊc÷ªÉÉÆ Ênù±±ÉÒ ¨ÉäÆ VÉÉä ½þèÆ, <xÉEòÉä ®úÒ-Bä±ÉÉäEòä]õ ÊEòªÉÉ VÉÉB* Ênù±±ÉÒ EòÒ WɨÉÒxÉ
ºÉÒʨÉiÉ ½þè, <ºÉʱÉB ½þÉìÊ®úWÉäh]õ±É xɽþÒÆ ½þÉä ºÉEòiÉÉ iÉÉä ´ÉÊ]õÇEò±É EòèºÉä ÊEòªÉÉ VÉÉB, <ºÉEòä ʱÉB
{±ÉÉxÉ ¤ÉxÉɪÉÉ VÉÉB iÉÉÊEò +É<xnùÉ ºÉä ªÉä PÉ]õxÉÉBÄ xÉ ½þÉäÆ* <ºÉEòä ʱÉB BEò ]õɺEò ¡òÉäºÉÇ ¤ÉxÉÉ<Ç
VÉÉB* VÉÉä xɽþÒÆ ½þÉä {ÉɪÉÉ =ºÉEòÉä ]õÉ<¨É ¤ÉÉ=Æb÷ iÉ®úÒEòä ºÉä {ÉÚ®úÉ ÊEòªÉÉ VÉÉB, iɦÉÒ ªÉ½þ ¯ûEò ºÉEòiÉÉ
½þè*
¸ÉÒ ½þxxÉÉxÉ ¨ÉÉä±±Éɽþ : +vªÉIÉ VÉÒ, Eò±É VÉÉä PÉ]õxÉÉ Ênù±±ÉÒ ¨ÉäÆ PÉ]õÒ ½þè, ªÉ½þ ®úÉVÉvÉÉxÉÒ
¨ÉäÆ +ÉVÉÉnùÒ Eòä ¤ÉÉnù ºÉ¤ÉºÉä ¤Éc÷É +ÊMxÉEòÉÆb÷ ½þè ÊVɺɨÉäÆ ºÉ¤ÉºÉä VªÉÉnùÉ ±ÉÉäMÉÉäÆ EòÒ ¨ÉÉèiÉ ½þÖ<Ç,
ºÉ¤ÉºÉä VªÉÉnùÉ PÉ®ú VɱÉä +Éè®ú ºÉ¤ÉºÉä VªÉÉnùÉ xÉÖEòºÉÉxÉ ½þÖ+É*
+vªÉIÉ VÉÒ, ¨ÉèÆ Eò±É SÉÉ®ú ¤ÉVÉä ºÉä =vÉ®ú lÉÉ* PÉ]õxÉÉ PÉ]õxÉä Eòä ºÉ¨ÉªÉ ºÉä lÉÉ* +É{ÉEòÉä
¨ÉɱÉÚ¨É ½þè ÊEò =ºÉ <±ÉÉEòä ¨ÉäÆ 20000 EòÒ +ɤÉÉnùÒ ½þè +Éè®ú ʤɽþÉ®ú, =iiÉ®ú |Énùä¶É +Éè®ú {ÉʶSɨÉ
¤ÉÆMÉÉ±É Eòä MÉ®úÒ¤É ±ÉÉäMÉ ´É½þÉÆ ®ú½þiÉä ½þèÆ VÉÉä ®úèMÉ Ê{ÉEòºÉÇ ½þèÆ +Éè®ú b÷ä±ÉÒ ¨ÉWÉnùÚ®ú ½þèÆ* ºÉ¤É MÉ®úÒ¤É
¨ÉWÉnùÚ®ú ½þèÆ* =xÉEòä >ð{É®ú {ÉÖÊ±ÉºÉ Eòä VÉÖ±¨É ±ÉMÉÉiÉÉ®ú ½þÉäiÉä ®ú½þiÉä ½þèÆ* ´É½þÉÆ Eòä lÉÉxÉä Eòä
BºÉ.BSÉ.+Éä. +Éè®ú ʺÉ{ÉɽþÒ ½þ®ú ´ÉEiÉ ±ÉÉäMÉÉäÆ EòÉä iÉÆMÉ Eò®úiÉä ½þèÆ* Ê{ÉUô±ÉÒ 30 iÉÉ®úÒJÉ EòÉä 73 ±ÉÉäMÉÉäÆ
EòÉä {ÉÖÊ±ÉºÉ =`öÉEò®ú ±Éä MÉ<Ç lÉÒ +Éè®ú =ºÉEòä ¤ÉÉnù {ÉèºÉÉ ±ÉäEò®ú UôÉäc÷É* Eò¦ÉÒ =xÉEòÉä ¤ÉÆMÉɱÉÒ ¤ÉÉä±ÉiÉä ½þèÆ
+Éè®ú Eò¦ÉÒ ¤ÉÆM±ÉÉnùä¶ÉÒ ¤ÉÉä±ÉiÉä ½þèÆ* +Éè®ú ¦ÉÒ Eò<Ç +É®úÉä{É ±ÉMÉÉEò®ú =xɺÉä {ÉèºÉÉ JÉÉiÉä ½þèÆ* =xÉEòä >ð{É®ú
½þÉä ®ú½þä <ºÉ +xªÉÉªÉ Eòä ÊJɱÉÉ¡ò ½þ¨ÉxÉä BEò |ÉÊiÉ´ÉÉnù ¨ÉÒÊ]õÆMÉ ®úJÉÒ lÉÒ* Eò±É |ÉÊiÉ´ÉÉnù ¨ÉÒÊ]õÆMÉ
¨ÉʺVÉnù Eòä ºÉɨÉxÉä ½þÉäxÉä ´ÉɱÉÒ lÉÒ* <ÆpùVÉÒiÉ MÉÖ{iÉÉ VÉÒ, ®úÉ¨É Ê´É±ÉÉºÉ {ÉɺɴÉÉxÉ VÉÒ +Éè®ú ¨ÉèÆ
iÉlÉÉ +Éè®ú EòÖUô ±ÉÉäMÉ VÉÉä ½þ¨ÉÉ®úä ºÉƺÉnù Eòä ºÉnùºªÉ ½þèÆ, ±ÉÉäEò±É ±ÉÉäMÉ ½þèÆ, =xÉEòÉä =ºÉ |ÉÊiÉ´ÉÉnù
¨ÉÒÊ]õÆMÉ ¨ÉäÆ ¦ÉɹÉhÉ nùäxÉÉ lÉÉ* VÉÉä ±ÉÉäMÉ EòÉÆʺ{É®úäºÉÒ Eò®úiÉä ½þèÆ, VÉÉä =xÉEòä PÉ®ú =VÉÉc÷Eò®ú ¤Éc÷Ò
ʤÉʱb÷ÆMÉ ¤ÉxÉÉxÉÉ SÉɽþiÉä ½þèÆ, <x½þÉäÆxÉä {ÉÖÊ±ÉºÉ Eòä ºÉÉlÉ Ê¨É±ÉEò®ú VÉ¤É ¨ÉÒÊ]õÆMÉ ¶ÉÖ°ü ½þÖ<Ç iÉÉä
¨ÉÒÊ]õÆMÉ ºlÉ±É ºÉä 30 MÉVÉ EòÒ nùÚ®úÒ {É®ú +ÉMÉ ±ÉMÉÉ<Ç +Éè®ú ¨Éä®úÉ +É®úÉä{É ½þè ÊEò {ÉÖÊ±ÉºÉ +Éè®ú Eò¨ªÉÚxɱÉ
¡òÉäºÉÇäºÉ iÉlÉÉ VÉÉä Bäh]õÒ {ÉÒ{É±É ¡òÉäºÉÇäWÉ ½þèÆ, =x½þÉäÆxÉä ±ÉÉäMÉÉäÆ EòÉä =VÉÉc÷xÉä Eòä ʱÉB
VÉÉxÉ-¤ÉÚZÉEò®ú +ÉMÉ ±ÉMÉÉ<Ç* ¨ÉèÆxÉä ¨ÉÖJªÉ ¨ÉÆjÉÒ ºÉä ¤ÉÉiÉ EòÒ +Éè®ú =xɺÉä ¨ÉÉÆMÉ EòÒ ÊEò <ºÉEòÒ VÉÉÆSÉ
Eò®úxÉä Eòä ʱÉB BEò ½þÉ< {ÉÉ´Éb÷Ç <xÉE´ÉɪɮúÒ Eò¨Éä]õÒ ½þÉ< {ÉÉ´Éb÷Ç VÉVÉ uÉ®úÉ ½þÉäxÉÒ SÉÉʽþB ÊEò
<ºÉEòä {ÉÒUôä EªÉÉ EòÉ®úhÉ ½þèÆ* BºÉ.BSÉ.+Éä. +Éè®ú nùںɮúä {ÉÖÊ±ÉºÉ ´ÉɱÉÉäÆ EòÉ iɤÉÉnù±ÉÉ ½þÉäxÉÉ SÉÉʽþB*
ÊVÉxÉ ±ÉÉäMÉÉäÆ EòÒ ¨ÉÉèiÉ ½þÖ<Ç, =xÉEòä {ÉÊ®ú´ÉÉ®úÉäÆ EòÉä BEò ±ÉÉJÉ ¯û{ɪÉä ¨ÉÖ+É´ÉWÉä Eòä °ü{É ¨ÉäÆ ÊnùªÉÉ
VÉÉxÉÉ SÉÉʽþB* VÉÉä +ɽþiÉ ½þÖB ªÉÉ PÉÉªÉ±É ½þÖB, =xÉEòÉ ¦ÉÒ ¨ÉÖ¡iÉ <±ÉÉVÉ ½þÉäxÉÉ SÉÉʽþB +Éè®ú =xÉEòÉä
Bäb÷ÒE´Éä]õ EòÆ{ÉxºÉä¶ÉxÉ nùäxÉÉ SÉÉʽþB ÊVÉxÉEòä ®úɶÉxÉ EòÉb÷Ç VÉ±É MɪÉä ªÉÉ JÉÉä MɪÉä =x½þäÆ
b÷Ö{±ÉÒEòä]õ ®úɶÉxÉ EòÉb÷Ç iÉÖ®úxiÉ ÊnùªÉä VÉɪÉäÆ*
VÉÉä Ê´ÉÊE]õ¨ºÉ ½þèÆ, =xÉEòä ʱÉB ]õè¨{ÉÉä®úä®úÒ ½þÉ=ʺÉÆMÉ EòÒ iÉÖ®úÆiÉ ´ªÉ´ÉºlÉÉ Eò®úxÉÒ SÉÉʽþB,
´É½þÉÆ Eò{Éc÷É, {ÉÒxÉä EòÉ {ÉÉxÉÒ, nù´ÉÉ<Ç +ÉÊnù VÉÉä JÉi¨É ½þÉä MÉ<Ç ½þèÆ, =xÉEòÒ ¦ÉÒ iÉÖ®úÆiÉ ´ªÉ´ÉºlÉÉ
Eò®úxÉÒ SÉÉʽþB* VÉÉä PÉ®ú VɱÉä ½þèÆ, |ÉiªÉäEò EòÉä ½þ]õ ¤ÉxÉÉxÉä Eòä ʱÉB iÉÒºÉ ½þVÉÉ®ú °ü{ɪÉÉ nùäxÉÉ
SÉÉʽþB* ¸ÉÒ ¨ÉnùxÉ ±ÉÉ±É JÉÖ®úÉxÉÉ VÉÒ xÉä VÉÉä {±ÉÉxÉ Eòä ¤ÉÉ®úä ¨ÉäÆ ¤ÉiÉɪÉÉ, ºÉ½þÒ føÆMÉ ºÉä BäºÉÉ
{±ÉÉxÉ +Éè®ú ºEòÒ¨É ¤ÉxÉÉxÉÒ SÉÉʽþB ÊEò ´É½þÉÆ E±Éº]õºÉÇ xÉ ¤ÉxÉäÆ, ´É½þÉÆ `öÒEò føÆMÉ ºÉä ®úɺiÉä,
c÷äxÉäVÉ, {ÉÒxÉä EòÉ {ÉÉxÉÒ +ÉÊnù ½þÉäxÉÉ SÉÉʽþB iÉÉÊEò +ÉMÉ ±ÉMÉxÉä EòÒ PÉ]õxÉÉBÆ JÉi¨É ½þÉä ºÉEòäÆ ...
(´ªÉ´ÉvÉÉxÉ)
¸ÉÒ ¤ÉÚ]õÉ ÊºÉƽþ : ºÉ®ú, ½þ¨ÉäÆ ¦ÉÒ ¤ÉÉä±ÉxÉä EòÉ ¨ÉÉèEòÉ Ê¨É±ÉxÉÉ SÉÉʽþB ... (´ªÉ´ÉvÉÉxÉ)
MR. SPEAKER: Shri Buta Singh, please take your seat. You are a senior Member.
Is this the procedure? When one Member is speaking, how can you stand like
this?
¸ÉÒ ½þxxÉÉxÉ ¨ÉÉä±±Éɽþ : ¦ÉʴɹªÉ ¨ÉäÆ {ÉÖÊ±ÉºÉ EòÉ +iªÉÉSÉÉ®ú JÉi¨É ½þÉäxÉÉ SÉÉʽþB* VÉÉä ±ÉÉäMÉ
¨É®úä ½þèÆ =xÉEòÉä Eò¨{ÉäxɺÉä¶ÉxÉ Ê¨É±ÉxÉÉ SÉÉʽþB ... (´ªÉ´ÉvÉÉxÉ)
¸ÉÒ ¤ÉÚ]õÉ ÊºÉƽþ : ºÉ®ú, ¨ÉèÆ ¦ÉÒ ¤ÉÉä±ÉxÉÉ SÉɽþiÉÉ ½þÚÆ*
MR. SPEAKER: Shri Buta Singh, how can you speak when I have allowed one Member
to speak? How can you stand like this? Please take your seat.
¸ÉÒ ½þxxÉÉxÉ ¨ÉÉä±±Éɽþ : ºÉ®ú, VÉÉä ±ÉÉäMÉ ¨É®úäÆ ½þèÆ, =xÉEòä {ÉÊ®ú´ÉÉ®úÉäÆ EòÉä Eò¨{ÉäxɺÉä¶ÉxÉ Ê¨É±ÉxÉÉ
SÉÉʽþB +Éè®ú {ÉÖÊ±ÉºÉ EòÉ +iªÉÉSÉÉ®ú ¤ÉÆnù ½þÉäxÉÉ SÉÉʽþB +Éè®ú ªÉ½þ ºÉ¤É Eò®úEòä BEò ]õÉä]õ±É
Eòɨ|ÉÒ½þäÊxºÉ´É {±ÉÉxÉ ºÉèÆ]Å±É MÉ´ÉxÉǨÉäÆ]õ +Éè®ú º]õä]õ MÉ´ÉxÉǨÉäÆ]õ EòÉä iÉèªÉÉ®ú Eò®úxÉÉ SÉÉʽþB
+Éè®ú ]õÉ<¨É ¤ÉÉ=Æb÷ iÉ®úÒEòä ºÉä ªÉä ºÉ¤É SÉÒVÉäÆ ½þÉäxÉÒ SÉÉʽþB, ªÉ½þÒ ½þ¨ÉÉ®úÒ ¨ÉÉÆMÉ ½þè*
EòÖ¨ÉÉ®úÒ ¨É¨ÉiÉÉ ¤ÉxÉVÉÒÇ :+vªÉIÉ ¨É½þÉänùªÉ, <ºÉEòä ¤ÉÉ®úä ¨ÉäÆ ¨ÉèÆxÉä ¦ÉÒ xÉÉäÊ]õºÉ ÊnùªÉÉ ½þè, nùںɮúä
¨É訤ɺÉÇ xÉä ¦ÉÒ xÉÉäÊ]õºÉ ÊnùªÉÉ ½þè, =xÉEòÉä ºÉÖxÉxÉÉ SÉÉʽþB* ªÉ½þ ¤É½þÖiÉ nùÖJÉ EòÒ ¤ÉÉiÉ ½þè, Ênù±±ÉÒ
¨ÉäÆ VÉÉä PÉ]õxÉÉ Eò±É ½þÖ<Ç ½þè, ´É½þ ¤É½þÖiÉ nùÖJÉnù PÉ]õxÉÉ ½þè* ´É½þÉÆ ¡òɪɮú Ê¥ÉMÉäb÷ xÉä {ɽþÖÆSÉxÉä ¨ÉäÆ
<iÉxÉÒ nùä®ú Eò®ú nùÒ ÊEò ºÉÉ®úä PÉ®ú VÉ±É MɪÉä, ´É½þÉÆ ½þVÉÉ®úÉäÆ ½þ]ºÉ lÉÒÆ, VÉÉä VÉ±É MÉ<Ç, SÉÚÆÊEò ¡òɪɮú
Ê¥ÉMÉäb÷ xɽþÒÆ {ɽþÖÆSÉ {ÉÉ<ÇÆ* JÉÖ®úÉxÉÉ VÉÒ xÉä VÉÉä ¤ÉÉiÉ Eò½þÒ ½þè ÊEò
[NEXT PAGE]