XII LOK SABHA DEBATES, Session IV, (Budget)
XII LOK SABHA DEBATES, Session IV, (Budget)
Thursuday, March 18, 1999 /Phalguna 27, 1920 (Saka)
Type of Debate: SPECIAL MENTION
Title: Regarding withdrawal of office memoranda pertaining to reservations
for Scheduled Castes and Scheduled Tribes in services.
TEXT :
1204 1/4hrs.
MR. SPEAKER: Now, the House will take up `Zero Hour'.
... (Interruptions)
SHRI P.C. CHACKO (IDUKKI): Sir, we have raised an issue and before we
proceed to the other item, we want to know about your decision. ...
(Interruptions)
MR. SPEAKER: I have called Shri Buta Singh. Please sit down.
... (Interruptions)
+vªÉIÉ ¨É½þÉänùªÉ : +ÉVÉ ºÉ¤É EòÉä VÉÒ®úÉä +Éì´É®ú ¨ÉäÆ ¤ÉÉä±ÉxÉä EòÉ ¨ÉÉèEòÉ Ê¨É±ÉäMÉÉ*
... (´ªÉ´ÉvÉÉxÉ)
¸ÉÒ Ê´ÉVÉªÉ MÉÉäªÉ±É (SÉÉÆnùxÉÒ SÉÉèEò): +vªÉIÉ ¨É½þÉänùªÉ, ¤ÉÉäMÉºÉ ´ÉÉäÊ]õÆMÉ {É®ú +É{É Êb÷ºÉÒVÉxÉ iÉÉä nùÒÊVÉB,
+É{ÉxÉä <ºÉEòÉä Eò¤É ºÉä {ÉèÆÊb÷ÆMÉ ®úJÉÉ ½þÖ+É ½þè* ¤ÉÉäMÉºÉ ´ÉÉäÊ]õÆMÉ Eòä ¨ÉɨɱÉä ¨ÉäÆ +É{ÉxÉä <ºÉ ºÉnùxÉ EòÉä
ºÉÚÊSÉiÉ ÊEòªÉÉ lÉÉ, ±ÉäÊEòxÉ +É{É +¦ÉÒ iÉEò EòÖUô ¦ÉÒ ¤ÉiÉÉ xɽþÒÆ ®ú½þä ½þèÆ* ... (´ªÉ´ÉvÉÉxÉ)
¸ÉÒ ´ÉÒ®úäxpù ÊºÉÆ½þ (ʨÉVÉÉÇ{ÉÖ®ú): +vªÉIÉ ¨É½þÉänùªÉ, <ºÉ ºÉ´ÉÉ±É EòÉä ¨É½þi´É{ÉÚhÉÇ °ü{É ºÉä
=`öɪÉÉ MɪÉÉ lÉÉ ... (´ªÉ´ÉvÉÉxÉ)
MR. SPEAKER: Nothing will go on record except Shri Buta Singh's speech.
(Interruptions) *
MR. SPEAKER: Shri Virendra Singh, please take your seat. I have allwed Shri
Buta Singh. What is this?
(Interruptions) *
MR. SPEAKER: Nothing will go on record except Shri Buta Singh's speech.
(Interruptions) *
MR. SPEAKER: Shri Virendra Singh, do we have to follow any procedure in the
House or not? What is this?
(Interruptions) *
-----------------------------------------------------------------------------
* Not Recorded.
MR. SPEAKER: Nothing will go on record except Shri Buta Singh's speech.
(Interruptions) *
+vªÉIÉ ¨É½þÉänùªÉ : +ÉVÉ ºÉ¤É EòÉä ¤ÉÉä±ÉxÉä EòÉ ¨ÉÉèEòÉ Ê¨É±ÉäMÉÉ, +É{É ¤Éè`ö VÉÉ<ªÉä*
... (´ªÉ´ÉvÉÉxÉ)
+vªÉIÉ ¨É½þÉänùªÉ : ´ÉÒ®úäxpù ÊºÉÆ½þ VÉÒ, +É{ÉEòÉä ¦ÉÒ ¤ÉÉä±ÉxÉä EòÉ ¨ÉÉèEòÉ Ê¨É±ÉäMÉÉ, ¤Éè`ö VÉÉ<ªÉä*
... (´ªÉ´ÉvÉÉxÉ)
+vªÉIÉ ¨É½þÉänùªÉ : ʨÉ. SÉÉEEòÉä, +É{É ¦ÉÒ ¤Éè`ö VÉÉ<ªÉä*
... (´ªÉ´ÉvÉÉxÉ)
SHRI BUTA SINGH (JALORE): Mr. Speaker, Sir, yesterday, hon. Members belonging
to all political parties in the House came together to protest against the
official memoranda which the Government of India had issued.
...(Interruptions) They were very keen to put forth the strongest protest on
behalf of the people of India belonging to Scheduled Castes and Scheduled
Tribes against the memoranda issued in January, 1997 by the Government of
India. ...(Interruptions) Sir, this was not just a question of a few people
belonging to the Schedules Castes and Scheduled Tribes here and there.
...(Interruptions) Nor was this a question of employment facilities being
given to the members of the Scheduled Castes. ...(Interruptions) It was a
wider question. It was a question involving the national entity of the 30
crore people belonging to Scheduled Castes and Scheduled Tribes.
...(Interruptions)
SHRI P.C. CHACKO : Sir, we are happy that you are allowing this discussion.
But what about your decision on the Bhagwat issue?
MR. SPEAKER: I will come to it later.
SHRI P.C. CHACKO : Bhagwat issue was raised in the House yesterday.
...(Interruptions) Sir, there are serious allegations against the Defence
Minister. ...(Interruptions) Kindly let us know your decision on that.
Kindly let us know how you are going to deal with it.
¸ÉÒ ¤ÉÚ]õÉ ÊºÉÆ½þ : +vªÉIÉ VÉÒ, Eò±É <ºÉ ºÉnùxÉ ¨ÉäÆ ºÉ¦ÉÒ {ÉIÉÉäÆ xÉä, ºÉ¦ÉÒ ®úÉVÉxÉèÊiÉEò nù±ÉÉäÆ
EòÒ +Éä®ú ºÉä ºÉnùxÉ Eòä ºÉɨÉxÉä VÉÉä +xÉÖºÉÚÊSÉiÉ VÉÉÊiÉ +lÉ´ÉÉ VÉxÉVÉÉÊiÉ Eòä ±ÉÉäMÉÉäÆ Eòä
... (´ªÉ´ÉvÉÉxÉ)
1209 hours (Mr. Deputy-Speaker in the Chair)
={ÉÉvªÉIÉ ¨É½þÉänùªÉ, Eò±É <ºÉ ºÉnùxÉ ¨ÉäÆ +É¨É iÉÉè®ú {É®ú ºÉ¦ÉÒ nù±ÉÉäÆ, +É®ú.B±É.B¨É., EòÉÆOÉäºÉ
{ÉÉ]õÒÇ +Éè®ú ¤ÉÒ.VÉä.{ÉÒ. Eòä ±ÉÉäMÉÉäÆ xÉä <ºÉ ºÉnùxÉ Eòä ºÉɨÉxÉä +xÉÖºÉÚÊSÉiÉ VÉÉÊiÉ +lÉ´ÉÉ VÉxÉVÉÉÊiÉ Eòä
±ÉÉäMÉÉäÆ Eòä ½þEòÉäÆ EòÉ VÉÉä JÉÚxÉ ½þÖ+É ½þè, =ºÉ |ɶxÉ EòÉä ±ÉäEò®ú VÉÉä Eò±É +ÉOɽþ ÊEòªÉÉ, =ºÉEòä
{ÉÊ®úhÉÉ¨É º´É°ü{É ºÉ®úEòÉ®ú EòÒ iÉ®ú¡ò ºÉä VÉxÉ´É®úÒ, 1997 ºÉä +ÉÊ¡òÊ¶ÉªÉ±É ¨Éè¨ÉÉä®úähb÷É VÉÉ®úÒ Eò®úEòä
+É®úIÉhÉ xÉÒÊiÉ EòÒ ¤ÉÖÊxɪÉÉnù ½þè, =ºÉEòÉä JÉi¨É Eò®ú ÊnùªÉÉ MɪÉÉ*
¸ÉÒ ½þÊ®úxÉ {ÉÉ`öEò (+½þ¨ÉnùɤÉÉnù) : =ºÉ ºÉ¨ÉªÉ EòÉèxÉ ºÉÒ ºÉ®úEòÉ®ú lÉÒ ... (´ªÉ´ÉvÉÉxÉ)
¸ÉÒ ¤ÉÚ]õÉ ÊºÉÆ½þ : ¨ÉèÆ Eò½þÚÆMÉÉ* ... (´ªÉ´ÉvÉÉxÉ)
MR. DEPUTY-SPEAKER: Please take your seat. I will be calling one Member from
each party. Then you can say whatever you want to say.
... (Interruptions)
MR. DEPUTY-SPEAKER: Today being the last day before Break, let everybody get a
chance.
... (Interruptions)
MR. DEPUTY-SPEAKER: You will also get a chance. Please sit down now.
¸ÉÒ ¤ÉÚ]õÉ ÊºÉÆ½þ : ={ÉÉvªÉIÉ VÉÒ, ¨ÉèÆ ÊVÉFò Eò®ú ®ú½þÉ ½þÚÆ ÊEò 1997 Eòä ¶ÉÖ°ü ¨ÉäÆ, =ºÉ
ºÉ¨ÉªÉ ªÉ½þ ºÉ®úEòÉ®ú xɽþÒÆ lÉÒ, iÉ¤É ºÉä ±ÉäEò®ú ¦ÉÉ®úiÉ ºÉ®úEòÉ®ú Eòä Êb÷{ÉÉ]õǨÉäÆ]õ +É¡ò {ɺÉÉäÇxÉ±É BÆb÷
ÊOÉ´ÉÉÆºÉäVÉ EòÒ iÉ®ú¡ò ºÉä {ÉÉÆSÉ +ÉÊ¡ò¶ÉªÉ±É ¨Éä¨ÉÉä®úÆb÷¨É +ÉB, ÊVÉxÉEòÒ ´ÉVɽþ ºÉä VÉÉä +É®úIÉhÉ xÉÒÊiÉ ½þè,
=ºÉEòÉ JÉÉi¨ÉÉ ÊEòªÉÉ MɪÉÉ* =ºÉEòä ÊVÉiÉxÉä ¦ÉÒ ¤ÉÖÊxɪÉÉnùÒ ¨ÉÖqä lÉä, =xÉEòÉä JÉi¨É ÊEòªÉÉ MɪÉÉ ½þè*
=ºÉEòÉä ±ÉäEò®ú <ºÉ ºÉnùxÉ Eòä ºÉɨÉxÉä ºÉ¦ÉÒ nù±ÉÉäÆ Eòä ºÉ¦ÉÒ ºÉnùºªÉÉäÆ xÉä, ʴɶÉä¹ÉEò®ú +xÉÖºÉÚÊSÉiÉ VÉÉÊiÉ +Éè®ú
VÉxÉVÉÉÊiÉ Eòä ºÉnùºªÉÉäÆ xÉä +Éè®ú xÉäiÉÉ+ÉäÆ xÉä ºÉ¨ÉlÉÇxÉ ÊnùªÉÉ, ¨ÉèÆ ºÉ¤ÉºÉä {ɽþ±Éä =xÉEòÉ vÉxªÉ´ÉÉnù Eò®úiÉÉ
½þÚÆ* ªÉ½þ |ɶxÉ Eòä´É±É nùʱÉiÉÉäÆ +Éè®ú +ÉÊnù´ÉÉʺɪÉÉäÆ EòÉ ½þÒ xɽþÒÆ ½þè* ºÉÆÊ´ÉvÉÉxÉ Eòä +Ænù®ú
|ÉÉ´ÉvÉÉxÉ ÊEòB MÉB ½þèÆ* ½þ¨ÉÉ®úä ºÉÆÊ´ÉvÉÉxÉ ¨ÉäÆ +ÉÊ]õÇEò±É 16(4), 16(4) B, +ÉÊ]õÇEò±É 335 +Éè®ú
+ÉÊ]õÇEò±É 324, ªÉä ¨ÉÚ±É °ü{É ºÉä ¦ÉÉ®úiÉ Eòä ºÉÆÊ´ÉvÉÉxÉ Eòä ʽþººÉä ½þèÆ* =x½þÉäÆxÉä ¨ÉÉxÉÉ ½þè ÊEò
¦ÉÉ®úiÉ ¨ÉäÆ BEò ÊiɽþÉ<Ç +ɤÉÉnùÒ ªÉÉxÉÒ 30 Eò®úÉäc÷ Eòä ±ÉMɦÉMÉ ±ÉÉäMÉ +xÉÖºÉÚÊSÉiÉ VÉÉÊiÉ +Éè®ú VÉxÉVÉÉÊiÉ Eòä
½þèÆ, =xÉEòä +ÊvÉEòÉ®úÉäÆ EòÒ ºÉÖ®úIÉÉ EòèºÉä EòÒ VÉÉBMÉÒ, ´É½þ ½þ¨ÉÉ®úä nùä¶É EòÒ EòÉÆº]õÒ]ªÉÚBÆ]õ
+ºÉ䨤ɱÉÒ ¨ÉäÆ ÊnùB MÉB ½þèÆ* ªÉ½þ ÊEòºÉÒ EòÒ JÉè®úÉiÉ xɽþÒÆ ½þè, xÉ ÊEòºÉÒ EòÒ iÉ®ú¡ò ºÉä iÉÉä½þ¡òÉ ½þèÆ*
ªÉä ½þ¨ÉÉ®úä ºÉÆ´ÉèvÉÉÊxÉEò ½þEò ½þèÆ* <ºÉʱÉB VÉ¤É ¦ÉÒ <xÉ +ÊvÉEòÉ®úÉäÆ {É®ú EòÖ`öÉ®úÉPÉÉiÉ ½þÉäMÉÉ, nùä¶É Eòä
30 Eò®úÉäc÷ +xÉÖºÉÚÊSÉiÉ VÉÉÊiÉ +Éè®ú VÉxÉVÉÉÊiÉ Eòä ±ÉÉäMÉ ¨ÉÖEòɤɱÉÉ Eò®úäÆMÉä +Éè®ú +{ÉxÉä ½þEòÉäÆ EòÉ ½þxÉxÉ
xɽþÒÆ ½þÉäxÉä nùäÆMÉä* Eò¦ÉÒ BäºÉÉ ¦ÉÒ Eò½þÉ VÉÉiÉÉ ½þè ÊEò +xÉÖºÉÚÊSÉiÉ VÉÉÊiÉ +Éè®ú VÉxÉVÉÉÊiÉ Eòä ±ÉÉäMÉÉäÆ EòÉä
+É®úIÉhÉ EòÉ ±ÉÉ¦É =xÉEòä ´ÉÉä]õ ±ÉäxÉä Eòä ʱÉB ÊnùªÉÉ MɪÉÉ ½þè* ½þ¨É <ºÉ ¤ÉÉiÉ EòÉ JÉÆb÷xÉ Eò®úiÉä ½þèÆ* ½þ¨É
EòÉä<Ç Ê¤ÉEòÉ>ð SÉÒVÉ xɽþÒÆ ½þèÆ, EòÉä<Ç ºÉ¤VÉÒ ¤ÉÉVÉÉ®ú xɽþÒÆ ½þèÆ ÊEò EòÉä<Ç +É®úIÉhÉ nùäEò®ú ªÉÉ EòƺÉä¶ÉxÉ
nùäEò®ú ½þ¨ÉÉ®úÉ ´ÉÉä]õ ±Éä ±Éä* ½þ¨ÉÉ®úä JÉÖnù Eòä +ÊvÉEòÉ®ú ½þèÆ, VÉÉä ºÉÆÊ´ÉvÉÉxÉ ¨ÉäÆ ÊnùB MÉB ½þèÆ* =xÉ
+ÊvÉEòÉ®úÉäÆ EòÉä ºÉÖ®úÊIÉiÉ ®úJÉxÉä Eòä ʱÉB ½þ¨ÉÉ®úä nùä¶É Eòä ºÉÆÊ´ÉvÉÉxÉ xÉä +ÉÊ]õÇEò±É 338 ¨ÉäÆ
|ÉÉ´ÉvÉÉxÉ ÊEòªÉÉ MɪÉÉ ½þè ÊEò <xÉ +ÊvÉEòÉ®úÉäÆ EòÉ ºÉÆ®úIÉhÉ Eò®úxÉä Eòä ʱÉB ¦ÉÉ®úiÉ Eòä ®úɹ]Å{ÉÊiÉ
¨É½þÉänùªÉ EòÉä ʴɶÉä¹É +ÊvÉEòÉ®ú ÊnùªÉÉ MɪÉÉ ½þè, ÊVɺÉEòä iɽþiÉ ´Éä BEò º{Éä¶É±É +ÉÊ¡òºÉ®ú ÊxɪÉÖEiÉ
Eò®úäÆMÉä* +ÉVÉEò±É =ºÉEòÉä ¤Énù±ÉEò®ú `Eò¨ÉÒ¶ÉxÉ ¡òÉ®ú ʶÉbªÉÚ±b÷ Eòɺ]ºÉ BÆb÷ ʶÉbªÉÚ±b÷ ]ÅÉ<¤ºÉ'
Eò®ú ÊnùªÉÉ MɪÉÉ ½þè* =ºÉ Eò¨ÉÒ¶ÉxÉ Eòä {ÉÉºÉ ºÉÆ´ÉèvÉÉÊxÉEò +ÊvÉEòÉ®ú ½þè ÊEò VɽþÉÆ ¦ÉÒ +xÉÖºÉÚÊSÉiÉ VÉÉÊiÉ
+Éè®ú VÉxÉVÉÉÊiÉ Eòä +ÊvÉEòÉ®úÉäÆ EòÒ ½þiªÉÉ ½þÉäMÉÒ, ´É½þ EòSɽþ®úÒ ±ÉMÉÉEò®ú ¤ªÉÚ®úÉäFòä]ºÉ EòÉä ºÉVÉÉ nùä
ºÉEòiÉÉ ½þè* +ÉÊ]õÇEò±É 338 EòÒ E±ÉÉVÉ 9 +ÊxÉ´ÉɪÉÇ Eò®úiÉÒ ½þè ÊEò EòÉä<Ç ¦ÉÒ ºÉ®úEòÉ®ú ½þÉä, SÉɽþä
Eòäxpù EòÒ ºÉ®úEòÉ®ú ½þÉä ªÉÉ ®úÉVªÉ ºÉ®úEòÉ®ú ½þÉä, VÉ¤É Eò¦ÉÒ ¦ÉÒ <ºÉ xÉÒÊiÉ ¨ÉäÆ EòÉä<Ç iɤnùÒ±ÉÒ Eò®úxÉÒ
½þÉäMÉÒ, ¨ÉèÆ ºÉÆÊ´ÉvÉÉxÉ {ÉgøEò®ú ¤ÉiÉÉ ºÉEòiÉÉ ½þÚÆ ... (´ªÉ´ÉvÉÉxÉ)
¤É½þÖiÉ ºÉä ºÉ¨ÉÉSÉÉ®ú {ÉjÉÉäÆ ¨ÉäÆ
ʱÉJÉÉ MɪÉÉ ½þè ÊEò +ÉVÉEò±É VÉ¤É ¤ÉÚ]õÉ ÊºÉÆ½þ ºÉnùxÉ ¨ÉäÆ JÉc÷ä ½þÉäiÉä ½þèÆ iÉÉä =xÉEòä ½þÉlÉ ¨ÉäÆ BEò
ÊEòiÉÉ¤É ½þÉäiÉÒ ½þè* ¨ÉèÆ Eò½þxÉÉ SÉɽþiÉÉ ½þÚÆ ÊEò ªÉ½þÒ ÊEòiÉÉ¤É ½þ¨ÉÉ®úÒ ®úIÉÉ Eò®úiÉÒ ½þè, ´É®úxÉÉ ´ÉÒEò®ú
ºÉäE¶ÉxÉ, +ÉÊnù´ÉɺÉÒ ±ÉÉäMÉÉäÆ EòÉä EòÖUô ±ÉÉäMÉ {ÉÒ VÉÉBÆ* ªÉ½þ ÊEòiÉÉ¤É ½þ¨ÉÉ®úÒ ®úIÉÉ Eò®úiÉÒ ½þè <ºÉÒʱÉB
½þ¨É <ºÉEòÉ ºÉ½þÉ®úÉ ±ÉäEò®ú ÊxÉEò±ÉiÉä ½þèÆ* <ºÉ¨ÉäÆ º{ɹ]õ ʱÉJÉÉ ½þè, ¨ÉèÆ ºÉnùxÉ ¨ÉäÆ +ÉÊ]õÇEò±É 338
EòÒ E±ÉÉVÉ 9 ¨ÉäÆ ºÉä BEò ±ÉÉ<xÉ {ÉgøEò®ú ºÉÖxÉÉxÉÉ SÉɽþiÉÉ ½þÚÆ-
Article 338(9) of our Constitution says:
"The Union and every State Government shall consult the
Commission on all major policy matters affecting Scheduled
Castes and Scheduled Tribes."
<iÉxÉÉ º{ɹ]õ +Énùä¶É ®ú½þxÉä Eòä ¤ÉÉnù ¦ÉÒ ¨ÉèÆ <ºÉ ºÉnùxÉ Eòä ¨ÉÉvªÉ¨É ºÉä {ÉÚUôxÉÉ SÉɽþiÉÉ ½þÚÆ EòÉä<Ç ¦ÉÒ
ºÉ®úEòÉ®ú ½þÉä, SÉɽþä EòÉÆOÉäºÉ EòÒ ºÉ®úEòÉ®ú ½þÉä, SÉɽþä VÉxÉiÉÉ nù±É EòÒ ºÉ®úEòÉ®ú ½þÉä ªÉÉ ¤ÉÒ.VÉä.{ÉÒ. EòÒ
ºÉ®úEòÉ®ú ½þÉä*
¨ÉèÆ {ÉÚUôxÉÉ SÉɽþiÉÉ ½þÚÆ ÊEò ÊEòºÉxÉä +É{ÉEòÉä +ÊvÉEòÉ®ú ÊnùªÉä? +É{ÉxÉä ´Éä {ÉÉÆSÉ +vªÉÉnùä¶É EòèºÉä VÉÉ®úÒ
Eò®ú ÊnùªÉä?
¸ÉÒ ®úÉVÉ´ÉÒ®ú ÊºÉÆ½þ (+ÉÆ´É±ÉÉ): ÊEòºÉxÉä VÉÉ®úÒ ÊEòªÉä? ... (´ªÉ´ÉvÉÉxÉ)
¸ÉÒ ¤ÉÚ]õÉ ÊºÉÆ½þ : ¨ÉèÆ ¤ÉÉä±É SÉÖEòÉ ½þÚÆ* +É{ÉEòÉä EªÉÉäÆ iÉEò±ÉÒ¡ò ½þÉä ®ú½þÒ ½þè? ÊEòºÉxÉä ÊEòªÉä,
ªÉ½þ ¨ÉèÆ {ÉÚUô ®ú½þÉ ½þÚÆ* <ºÉEòä ®ú½þiÉä ½þÖB xÉ EòÉä<Ç ºÉ®úEòÉ®ú ºÉIÉ¨É ½þè, xÉ EòSɽþ®úÒ ºÉIÉ¨É ½þè +Éè®ú xÉ
ºÉÖ|ÉÒ¨É EòÉä]õÇ ºÉIÉ¨É ½þè* VÉ¤É ¦ÉÒ xÉÒÊiÉ SÉäÆVÉ Eò®úxÉÒ ½þÉäMÉÒ, ªÉ½þ ½þÉ=ºÉ <ºÉ¨ÉäÆ ºÉIÉ¨É ½þè, ªÉ½þ
{ÉÉʱÉǪÉɨÉäÆ]õ ºÉIÉ¨É ½þè +Éè®ú EòÉä<Ç ºÉIÉ¨É xɽþÒÆ ½þè, <ºÉʱÉB <ºÉ ºÉÆÊ´ÉvÉÉxÉ Eòä +xiÉMÉÇiÉ VÉÉä
+vªÉÉnùä¶É ªÉÉ +vÉÇ-{ÉjÉ ºÉ®úEòÉ®ú EòÒ iÉ®ú¡ò ºÉä VÉÉ®úÒ ÊEòªÉä MɪÉä ½þèÆ, ´Éä +´ÉèvÉ ½þèÆ,
+xÉEòÉÆº]õÒ]ªÉÚ¶ÉxÉ±É ½þèÆ* ... (´ªÉ´ÉvÉÉxÉ)
¸ÉÒ ºÉÖ®úäxpù ÊºÉÆ½þ (ʦɴÉÉxÉÒ): Eò¤É ÊEòªÉä MɪÉä?
¸ÉÒ ¤ÉÚ]õÉ ÊºÉÆ½þ : +É{É ºÉÖÊxÉB* =xÉEòÉä ´ÉÉ{ÉºÉ ±ÉäxÉä Eòä ʱÉB xÉ iÉÉä ºÉ®úEòÉ®ú EòÉä ÊEòºÉÒ ÊEòº¨É EòÒ
iÉEò±ÉÒ¡ò ½þÉäxÉÒ SÉÉʽþB +Éè®ú xÉ ½þÒ <xɺÉä {ɽþ±Éä EòÒ ºÉ®úEòÉ®úÉäÆ EòÉä ½þÉäxÉÒ SÉÉʽþB lÉÒ* MÉÖVÉ®úÉ±É ºÉɽþ¤É
ªÉ½þÉÆ ¤Éè`öä ½þÖB lÉä, +¤É ¦ÉÒ ½þèÆ* =x½þÉäÆxÉä BEò +ÉÊb÷ÇxÉäÆºÉ <xÉ +vªÉÉnùä¶ÉÉäÆ EòÉä ´ÉÉ{ÉºÉ ±ÉäxÉä
Eòä ʱÉB iÉèªÉÉ®ú ÊEòªÉÉ lÉÉ, ®úÉ¨É Ê´É±ÉÉºÉ {ÉɺɴÉÉxÉ VÉÒ EòÒ +vªÉIÉiÉÉ ¨ÉäÆ BEò Eò¨Éä]õÒ ¤ÉxÉÒ lÉÒ +Éè®ú
EòèʤÉxÉä]õ xÉä +vªÉÉnùä¶É VÉÉ®úÒ Eò®ú ¦ÉÒ ÊnùªÉä lÉä* ... (´ªÉ´ÉvÉÉxÉ)
¸ÉÒ +¶ÉÉäEò |ÉvÉÉxÉ (JÉÖVÉÉÇ) : {ÉɺɴÉÉxÉ VÉÒ iÉÉä =ºÉ ºÉ¨ÉªÉ ¨ÉÆjÉÒ lÉä, ªÉ½þ =ºÉÒ ºÉ¨ÉªÉ EòÉ ¨ÉɨɱÉÉ
½þè*
MR. DEPUTY-SPEAKER: Shri Ashok Pradhan, please do'nt interrupt the hon.
Member. You will get your chance. I will call you.
¸ÉÒ ¤ÉÚ]õÉ ÊºÉÆ½þ : ´Éä +vªÉÉnùä¶É VÉÉ®úÒ ½þÉäxÉä ´ÉɱÉä lÉä* =ºÉÒ ´ÉEiÉ ºÉ®úEòÉ®ú EòÒ +´ÉÊvÉ ºÉ¨ÉÉ{iÉ
½þÉä MÉ<Ç +Éè®ú xÉ<Ç ºÉ®úEòÉ®ú +É MÉ<Ç* +¤É xÉ<Ç ºÉ®úEòÉ®ú Eòä {ÉÉºÉ ¦ÉÒ {ÉÚ®úä BEò ºÉÉ±É ºÉä ½þ¨É ±ÉÉäMÉ EòÉäÊ¶É¶É Eò®ú
®ú½þä ½þèÆ* Eò¨É ºÉä Eò¨É VªÉÉnùÉ xɽþÒÆ, MÉÖVÉ®úÉ±É ºÉɽþ¤É uÉ®úÉ iÉèªÉÉ®ú ÊEòªÉÉ ½þÖ+É +ÉÊb÷ÇxÉäÆºÉ iÉÉä
EòèʤÉxÉä]õ ºÉèFòä]õäÊ®úB]õ ¨ÉäÆ {Éc÷É ½þè, =ºÉä VÉÉ®úÒ Eò®úEòä +xÉÖºÉÚÊSÉiÉ VÉÉÊiÉ iÉlÉÉ VÉxÉVÉÉÊiÉ Eòä
±ÉÉäMÉÉäÆ Eòä ½þEòÉäÆ EòÉä ¨ÉÉ®úxÉä Eòä ʱÉB VÉÉä +vÉÇ-{ÉjÉ VÉÉ®úÒ ÊEòªÉä MɪÉä, =xÉEòÉä ´ÉÉ{ÉºÉ ÊEòªÉÉ VÉÉB*
BEò ºÉÉ±É |ɪÉÉºÉ Eò®úxÉä Eòä ¤ÉÉnù ºÉ¤ÉºÉä {ɽþ±Éä VÉÉä Eò¨ÉÒ¶ÉxÉ +Éì¡ò BºÉ.ºÉÒ.BºÉ.]õÒ. ½þè, =x½þÉäÆxÉä
+{ÉxÉä BEºÉ]ÅÉ+ÉìÊb÷ÇxÉ®úÒ +ÊvÉEòÉ®ú EòÉ ={ɪÉÉäMÉ Eò®úiÉä ½þÖB BEò º{Éä¶É±É Ê®ú{ÉÉä]õÇ ¨ÉÉxÉxÉÒªÉ
®úɹ]Å{ÉÊiÉ ¨É½þÉänùªÉ EòÉä nùÒ* xÉɨÉDZÉÒ BäºÉÉ xɽþÒÆ ½þÉäiÉÉ ½þè* VÉÉä BºÉ.ºÉÒ.BºÉ.]õÒ. EòÉ Eò¨ÉÒ¶ÉxÉ
½þè, =x½þÉäÆxÉä 22.1.1998 EòÉä +{ÉxÉÒ Ê®ú{ÉÉä]õÇ ºÉ¤ÉʨÉ]õ EòÒ ½þè* <ºÉEòÉ iÉÉi{ɪÉÇ ªÉ½þ ½þÖ+É ÊEò ªÉ½þ
Ê®ú{ÉÉä]õÇ <ºÉ ºÉ®úEòÉ®ú Eòä ºÉɨÉxÉä ½þè +Éè®ú =ºÉEòä ¤ÉÉnù ½þ¨É ±ÉÉäMÉ EòÉäÊ¶É¶É Eò®úiÉä ®ú½þä ½þèÆ* ½þ¨ÉÉ®úÒ
+ÉÊJÉ®úÒ ¨ÉÒÊ]õÆMÉ ¨ÉÉxÉxÉÒªÉ |ÉvÉÉxÉ ¨ÉÆjÉÒ ¸ÉÒ +]õ±É ʤɽþÉ®úÒ ´ÉÉVÉ{ÉäªÉÒ VÉÒ Eòä ºÉÉlÉ ½þÖ<Ç +Éè®ú =ºÉ
¨ÉÒÊ]õÆMÉ ¨ÉäÆ +É{ÉEòÉä ªÉ½þ VÉÉxÉEò®ú +ɶSɪÉÇ ½þÉäMÉÉ ÊEò =ºÉ ¨ÉÒÊ]õÆMÉ ¨ÉäÆ ... (´ªÉ´ÉvÉÉxÉ)
EòÖ¨ÉÉ®úÒ ¨É¨ÉiÉÉ ¤ÉxÉVÉÒÇ (Eò±ÉEòiiÉÉ nùÊIÉhÉ) : ªÉ½þ ¦ÉɹÉhÉ ½þÉä ®ú½þÉ ½þè* ... (´ªÉ´ÉvÉÉxÉ)
={ÉÉvªÉIÉ ¨É½þÉänùªÉ : ¶ÉÉÆiÉ ®úʽþB* nùÉä ÊnùxÉ EòÖUô xɽþÒÆ ½þÖ+É, <ºÉʱÉB lÉÉäc÷É ±É¨¤ÉÉ JÉÒÆSÉ ®ú½þä
½þèÆ*
... (´ªÉ´ÉvÉÉxÉ)
¸ÉÒ ¤ÉÚ]õÉ ÊºÉÆ½þ : ¨ÉèÆ Ê¤É±EòÖ±É ºÉSÉ ¤ÉÉä±É ®ú½þÉ ½þÚÆ* ¨ÉèÆ EòÉä<Ç ±É¨¤ÉÒ ¤ÉÉiÉ xɽþÒÆ Eò®ú ®ú½þÉ
½þÚÆ* ... (´ªÉ´ÉvÉÉxÉ)
={ÉÉvªÉIÉ ¨É½þÉänùªÉ : =xÉEòä uÉ®úÉ +{ÉxÉÒ ¤ÉÉiÉ ºÉ¨ÉÉ{iÉ ½þÉä VÉÉxÉä Eòä ¤ÉÉnù +É{É EòʽþBMÉÉ* ¶ÉÉÆiÉ
®úʽþB*
... (´ªÉ´ÉvÉÉxÉ)
¸ÉÒ ¤ÉÚ]õÉ ÊºÉÆ½þ : BEò b÷ä±ÉÒMÉä¶ÉxÉ ¨ÉÉxÉxÉÒªÉ |ÉvÉÉxÉ ¨ÉÆjÉÒ ¸ÉÒ +]õ±É ʤɽþÉ®úÒ ´ÉÉVÉ{ÉäªÉÒ VÉÒ
Eòä PÉ®ú ¨ÉäÆ Ê¨É±ÉÉ +Éè®ú =ºÉ b÷ä±ÉÒMÉä¶ÉxÉ ¨ÉäÆ ¸ÉÒ VÉÒ.B¨É.ºÉÒ.¤ÉɱɪÉÉäMÉÒ, ¨ÉÉxÉxÉÒªÉ +vªÉIÉ, ±ÉÉäEò
ºÉ¦ÉÉ, iÉiEòɱÉÒxÉ ºÉƺÉnùÒªÉ EòɪÉÇ ¨ÉÆjÉÒ ¸ÉÒ ¨ÉnùxÉ ±ÉÉ±É JÉÖ®úÉxÉÉ VÉÒ +Éè®ú ½þ¨ÉÉ®úä ºÉ¦ÉÒ nù±ÉÉäÆ Eòä
ºÉnùºªÉ, ¤ÉÒ.VÉä.{ÉÒ. EòÒ iÉ®ú¡ò ºÉä ¸ÉÒ ºÉÆPÉÊ|ÉªÉ MÉÉèiɨÉ, EòÉÆOÉäºÉ EòÒ iÉ®ú¡ò ºÉä ¸ÉÒ
½þxÉÖ¨ÉxÉiÉ{{ÉÉ, VÉxÉiÉÉ nù±É EòÒ iÉ®ú¡ò ºÉä ®úÉ¨É Ê´É±ÉÉºÉ {ÉɺɴÉÉxÉ VÉÒ, ½þ¨É ºÉ¤É ±ÉÉäMÉ =ºÉ¨ÉäÆ ¶ÉÉÊ¨É±É lÉä +Éè®ú
½þ¨É ±ÉÉäMÉÉäÆ xÉä =ºÉEòä >ð{É®ú, ºÉÉè ºÉÉÆºÉnùÉäÆ xÉä nùºiÉJÉiÉ Eò®úEòä ÊnùªÉä* VÉÉä YÉÉ{ÉxÉ ½þ¨ÉxÉä {É®úºÉÉäÆ Eòä
®úÉäVÉ ¨ÉÉxÉxÉÒªÉ ¸ÉÒ +]õ±É ʤɽþÉ®úÒ ´ÉÉVÉ{ÉäªÉÒ VÉÒ EòÉä ÊnùªÉÉ lÉÉ, =ºÉ¨ÉäÆ ºÉÉè ºÉÉÆºÉnùÉäÆ Eòä nùºiÉJÉiÉ
lÉä ÊVɺɨÉäÆ ¤ÉÒ.VÉä.{ÉÒ., EòÉÆOÉäºÉ, ºÉ¦ÉÒ nù±ÉÉäÆ Eòä ºÉÉÆºÉnùÉäÆ xÉä ªÉ½þ Eò½þxÉä Eòä ʱÉB nùºiÉJÉiÉ
Eò®úEòä ÊnùB ½þèÆ ÊEò ªÉä {ÉÉÆSÉÉäÆ +vÉÇ-{ÉjÉ ÊVÉxɺÉä ½þ¨ÉÉ®úä ½þEò, ½þ¨ÉÉ®úä +ÊvÉEòÉ®ú VÉÉä JÉi¨É ½þÉä MÉB
½þèÆ, =xÉEòÉä ´ÉÉ{ÉºÉ Eò®úÉä*
¨ÉÉxÉxÉÒªÉ |ÉvÉÉxÉ ¨ÉÆjÉÒ VÉÒ xÉä =ºÉEòÉ =iiÉ®ú xɽþÒÆ ÊnùªÉÉ ½þè* ½þ¨ÉÉ®úÉ YÉÉ{ÉxÉ =xÉEòä {ÉÉºÉ {Éc÷É
½þè* <ºÉÒ ¤ÉÒSÉ ®úÉVªÉ ºÉ¦ÉÉ ¨ÉäÆ Êb÷{ÉÉ]õǨÉäÆ]õ +Éì¡ò {ɺÉÉäÇxÉä±É Eòä ®úÉVªÉ ¨ÉÆjÉÒ, ¸ÉÒ
VÉxÉÉnùÇxÉxÉ, xÉä BEò |ɶxÉ EòÉ VÉÉä =iiÉ®ú ÊnùªÉÉ ½þè, ¨ÉèÆ =ºÉEòÒ BEò ±ÉÉ<xÉ ºÉnùxÉ ¨ÉäÆ {ÉgøxÉÉ
SÉɽþiÉÉ ½þÚÆ* ... (´ªÉ´ÉvÉÉxÉ)
={ÉÉvªÉIÉ ¨É½þÉänùªÉ : ¤ÉÚ]õÉ ÊºÉÆ½þ VÉÒ, <ºÉ¨ÉäÆ +Éè®ú ±ÉÉäMÉ ¦ÉÒ {ÉÉ]õÒÇʺÉ{Éä]õ Eò®úxÉÉ SÉɽþiÉä ½þèÆ*
¸ÉÒ ¤ÉÚ]õÉ ÊºÉÆ½þ (VÉɱÉÉè®ú): =x½þÉäÆxÉä =iiÉ®ú ¨ÉäÆ Eò½þÉ ½þè ÊEò ºÉ®úEòÉ®ú xÉ <ºÉEòÉä ¨ÉÉäÊb÷¡òÉ<Ç
Eò®úäMÉÒ, xÉ <ºÉEòÉä Ê®ú´ÉÉ<VÉ Eò®úäÆMÉÒ - +iÉ: ºÉ®úEòÉ®ú xÉä <ºÉ <¶ÉÚ EòÉä ¤Éxnù Eò®ú ÊnùªÉÉ ½þè* ...
(´ªÉ´ÉvÉÉxÉ)
MR. DEPUTY-SPEAKER: Nothing will go on record.
(Interruptions) *
MR. DEPUTY-SPEAKER: I said, nothing will go on record. Only Shri Buta Singh's
speech will go on record.
(Interruptions) *
------------------------------------------------------------------
* Not Recorded.
¸ÉÒ ¤ÉÚ]õÉ ÊºÉÆ½þ : ¨É½þÉänùªÉ, ¨ÉèÆ ºÉnùxÉ EòÉä ¤ÉiÉÉxÉÉ SÉɽþiÉÉ ½þÚÆ, <xÉ ¨Éè¨ÉÉä®úäÆb÷¨ºÉ Eòä ¨ÉÉvªÉ¨É
ºÉä EªÉÉ +ºÉ®ú ½þÖ+É ½þè* +vªÉÉnùä¶É 1997 ¨ÉäÆ ½þÖ+É ½þè, ÊVɺɺÉä +xÉÖºÉÚÊSÉiÉ VÉÉÊiÉ +Éè®ú +xÉÖºÉÚÊSÉiÉ
VÉxÉVÉÉÊiÉ Eòä ±ÉÉäMÉÉäÆ EòÉ ... (´ªÉ´ÉvÉÉxÉ)
¨ÉèÆ Ê´É¹ÉªÉ ºÉä ¤Éɽþ®ú xɽþÒÆ ¤ÉÉä±É ®ú½þÉ ½þÚÆ* ...
(´ªÉ´ÉvÉÉxÉ) {ÉÉÆSÉÉäÆ ¨Éè¨ÉÉä®úäb÷¨ºÉ Eòä ¤ÉÉ®úä ¨ÉäÆ ¨ÉèÆ BEò-BEò ¶É¤nù ¨ÉäÆ ¤ÉiÉÉxÉÉ SÉɽþiÉÉ ½þÚÆ ÊEò
EªÉÉ +ºÉ®ú ½þÖ+É ½þè* ... (´ªÉ´ÉvÉÉxÉ)
={ÉÉvªÉIÉ ¨É½þÉänùªÉ : +É{É EªÉÉ Eò½þxÉÉ SÉɽþiÉä ½þèÆ +Éè®ú ºÉ®úEòÉ®ú EòÉä EªÉÉ Eò®úxÉÉ SÉÉʽþB, ªÉ½þ
¤ÉiÉÉ<B*
... (´ªÉ´ÉvÉÉxÉ)
¸ÉÒ ¤ÉÚ]õÉ ÊºÉÆ½þ : ¨É½þÉänùªÉ, {ɽþ±Éä ¨Éè¨ÉÉä®úäÆb÷¨É ºÉä ʺÉÊxɪÉÉä®úä]õÒ ±ÉÚVÉ ½þÉä MÉ<Ç* nùںɮúä
¨Éè¨ÉÉä®úäÆb÷¨É ºÉä Ê®úVÉ´ÉÇä¶ÉxÉ ®úÉäº]õ®ú EòÉä JÉi¨É ÊEòªÉÉ MɪÉÉ* <ºÉ |ÉEòÉ®ú 1952 ºÉä VÉÉä |ÉlÉÉ SɱÉÒ
+É ®ú½þÒ lÉÒ, =ºÉEòÉä ¤Éxnù Eò®ú ÊnùªÉÉ* iÉҺɮúä ¨Éè¨ÉÉä®úäÆb÷¨É ºÉä Ê®úVÉ´ÉÇä¶ÉxÉ ¨ÉäÆ |ɨÉÉä¶ÉxÉ lÉÒ, ´É½þ
JÉi¨É Eò®ú nùÒ MÉ<Ç* SÉÉèlÉä ¨Éè¨ÉÉ䯮úäÆb÷¨É ºÉä
reservation was not extended to all classes of posts.
{ÉÉÆSÉ´Éä ¨Éè¨ÉÉä®úäÆb÷¨É ºÉä ¤ÉèEò±ÉÉEò EòÉä ´ÉÉ<{É+É=]õ Eò®úxÉä Eòä ʱÉB Ê®úFòÚ]õ¨ÉäÆ]õ Eòä
ʱÉB VÉÉä º{Éä¶É±É |ÉÉä´ÉÒVÉxÉ lÉÉ, ´É½þ ¦ÉÒ JÉi¨É Eò®ú ÊnùªÉÉ MɪÉÉ* <ºÉ |ÉEòÉ®ú {ÉÉÆSÉÉäÆ
¨Éè¨ÉÉä®úäÆb÷¨ºÉ Eòä uÉ®úÉ {ÉÉʱɺÉÒVÉÒ EòÉä Eò¨{ɱÉÒ]õ Ê®ú´ÉºÉÇ Eò®ú ÊnùªÉÉ, VɤÉÊEò ºÉÆÊ´ÉvÉÉxÉ Eòä
+xÉÖºÉÉ®ú {ÉÉʱɺÉÒ Ê®ú´ÉºÉÇ xɽþÒÆ ½þÉä ºÉEòiÉÒ ½þè* ... (´ªÉ´ÉvÉÉxÉ)
MR. DEPUTY-SPEAKER: Please do not give any further details.
... (Interruptions)
¸ÉÒ ¤ÉÚ]õÉ ÊºÉÆ½þ : ¨É½þÉänùªÉ, Eò±ªÉÉhÉ ¨ÉÆjÉÒ xÉä +{ÉxÉä nù¡iÉ®ú ºÉä b÷ÉE]õ®ú +¨¤Éäb÷Eò®ú EòÒ
¡òÉä]õÉä ¦ÉÒ ÊxÉEòÉ±É nùÒ ½þè* ... (´ªÉ´ÉvÉÉxÉ)
MR. DEPUTY-SPEAKER: What do you want the Government to do?
... (Interruptions)
SHRI BUTA SINGH : My demand is that the Government should withdraw
this official memoranda.
½þ¨ÉÉ®úÒ ¨ÉÉÆMÉ ½þè ÊEò ¤ÉɤÉɺÉÉʽþ¤É +¨¤Éäb÷Eò®ú VÉÒ EòÒ ¡òÉä]õÉä EòÉä
´ÉÉÊ{ÉºÉ ±ÉMÉɪÉÉ VÉÉB* ... (´ªÉ´ÉvÉÉxÉ)
½þ¨ÉÉ®úÒ ¨ÉÉÆMÉ ½þè ÊEò Ê®úVÉ´ÉÇä¶ÉxÉ Eòä ʱÉB Ê¤É±É ±ÉÉEò®ú
EòÉxÉÚxÉ ¤ÉxÉɪÉÉ VÉÉB*
=ºÉ EòÉxÉÚxÉ EòÉä xÉÉè´ÉäÆ ¶ÉäbªÉÚ±É ¨ÉäÆ ®úJÉÉ VÉÉB iÉÉÊEò EòÉä<Ç ¦ÉÒ EòSɽþ®úÒ +xÉÖºÉÚÊSÉiÉ VÉÉÊiÉ
B´ÉÆ VÉxÉVÉÉÊiÉ Eòä ±ÉÉäMÉÉäÆ Eòä +ÊvÉEòÉ®úÉäÆ Eòä ºÉÉlÉ ÊJɱɴÉÉc÷ xÉ Eò®ú ºÉEòä, ªÉ½þ ½þ¨ÉÉ®úÒ ¨ÉÉÆMÉ ½þè*
¨Éä®úÉ ªÉ½þ Eò½þxÉÉ ½þè ÊEò ºÉÖ|ÉÒ¨É EòÉä]õÇ Eòä ÊVÉiÉxÉä Êb÷ºÉÒVÉxÉ ½þèÆ =xÉ {É®ú SÉSÉÉÇ Eò®úEòä =xÉEòÉä
Ê®ú´ÉÉ<WÉ ÊEòªÉÉ VÉÉB* ... (´ªÉ´ÉvÉÉxÉ)
MR. DEPUTY-SPEAKER: I am calling one hon. Member from all parties. Everybody
will get a chance.
... (Interruptions)
={ÉÉvªÉIÉ ¨É½þÉänùªÉ : +É{É ¶ÉÉÆiÉ ®úʽþB, +É{ÉEòÉä ¤ÉÉä±ÉxÉä EòÉ ¨ÉÉèEòÉ Ê¨É±ÉäMÉÉ*
... (´ªÉ´ÉvÉÉxÉ)
¸ÉÒ +¶ÉÉäEò |ÉvÉÉxÉ (JÉÖVÉÉÇ) : ={ÉÉvªÉIÉ ¨É½þÉänùªÉ, ¨ÉèÆ ºÉ¤ÉºÉä {ɽþ±Éä +É{ÉEòÉä vÉxªÉ´ÉÉnù Eò°üÆMÉÉ
+Éè®ú =ºÉEòä ¤ÉÉnù ºÉ®úEòÉ®ú EòÉä vÉxªÉ´ÉÉnù Eò®úxÉÉ SÉɽþÚÆMÉÉ, ÊVÉx½þÉäxÉä ªÉ½þ ¨ÉxÉ ¤ÉxÉɪÉÉ ½þÖ+É lÉÉ ÊEò <ºÉ
¨ÉɨɱÉä {É®ú SÉSÉÉÇ ½þÉä +Éè®ú SÉSÉÉÇ ¨ÉäÆ ªÉä +{ÉxÉÒ ¤ÉÉiÉ ºÉÉ¡ò-ºÉÖlÉ®úä føÆMÉ ºÉä ®úJÉäÆ* VÉÉä ¤ÉÉiÉ ½þ¨ÉÉ®úä
´ÉÊ®ú¹`ö ºÉnùºªÉ, ¨ÉÉxÉxÉÒªÉ ¤ÉÚ]õÉ ÊºÉÆ½þ VÉÒ xÉä ®úJÉÒ ½þè, ¨ÉèÆ =ºÉºÉä +{ÉxÉä +É{ÉEòÉä ºÉ¨¤Ér Eò®úiÉÉ
½þèÆ* ... (´ªÉ´ÉvÉÉxÉ)
MR. DEPUTY-SPEAKER: Shri Prabhunath Singh, you will also get a chance. What
you want to raise is a different matter. After the discussion on this is over,
you will get your chance. Every party will put forth its point of view on
this. Please do not interrupt.
... (Interruptions)
¸ÉÒ +¶ÉÉäEò |ÉvÉÉxÉ : ¨É½þÉänùªÉ, VÉ¤É <xÉEòÒ ½þɱÉiÉ ªÉ½þ ½þè, ... (´ªÉ´ÉvÉÉxÉ)
MR. DEPUTY-SPEAKER: I have called Shri Ashok Pradhan to speak. Please do not
disturb him; he is also from your party.
... (Interruptions)
¸ÉÒ +¶ÉÉäEò |ÉvÉÉxÉ : ¨É½þÉänùªÉ, ªÉ½þ nùʱÉiÉÉäÆ EòÉä ÊEòºÉ føÆMÉ ºÉä ºÉ{ÉÉä]õÇ Eò®ú ®ú½þä ½þèÆ* <xÉEòÒ
EªÉÉ ½þɱÉiÉ ½þè, ªÉ½þ +¦ÉÒ {ÉiÉÉ SÉ±É VÉÉBMÉÉ* ¨ÉèÆ Eò½þxÉÉ SÉɽþÚÆMÉÉ ÊEò ½þ¨ÉÉ®úä ¨ÉÉxÉxÉÒªÉ ¤ÉÚ]õÉ ÊºÉÆ½þ
VÉÒ xÉä VÉÉä ¤ÉÉiÉ Eò½þÒ, ¨ÉèÆ =ºÉºÉä +{ÉxÉä EòÉä ºÉ¨¤Ér iÉÉä Eò®úiÉÉ ½þÚÆ, ... (´ªÉ´ÉvÉÉxÉ)
SHRI SOMNATH CHATTERJEE (BOLPUR): Sir, the Prime Minister must come and
clarify this matter. What is the point of this discussion, if the Prime
Minister is not here?
... (Interruptions)
¸ÉÒ +¶ÉÉäEò |ÉvÉÉxÉ (JÉÖVÉÉÇ) : ¤ÉÚ]õÉ ÊºÉÆ½þ VÉÒ, +É{ÉxÉä +{ÉxÉÒ ¤ÉÉiÉ Eò½þ nùÒ ½þè, +¤É +É{É ½þ¨ÉÉ®úÒ
¤ÉÉiÉ ¦ÉÒ ºÉÖÊxÉB* ... (´ªÉ´ÉvÉÉxÉ)
[NEXT PAGE]