<b>XII LOK SABHA DEBATES, <i> Session IV, (Budget) </i> </b>
XII LOK SABHA DEBATES, Session IV, (Budget) Monday, March 15, 1999 /Phalguna 24, 1920 (Saka)

Type of Debate: MESSAGES FROM RAJYA SABHA
Title: Regarding passing of the Companies (Amendment) Bill, 1999 without any amendment at its sitting held on the 12th March, 1999.

TEXT :
12.04 hrs.

SECRETARY-GENERAL: Sir, I have to report the following message received from the Secretary-General of Rajya Sabha:-

"In accordance with the provisions of rule 127 of the Rules of Procedure and Conduct of Business in the Rajya Sabha, I am directed to inform the Lok Sabha that the Rajya Sabha at its sitting held on the 12th March, 1999 agreed without any amendment to the Companies (Amendment) Bill, 1999 which was passed by the Lok Sabha at its sitting held on the 5th March, 1999."

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