XII LOK SABHA DEBATES, SESSION II
PART II - PROCEEDINGS OTHER THAN QUESTIONS AND ANSWERS----------------------------------------------------
Wednesday, December 23,1998 /Pausa 2, 1920 (Saka)
C O N T E N T S
Type of Debate: MESSAGES FROM RAJYA SABHA
Title: Laid the copy of Patents (Amendment) Bill, 1998 passed by Rajya Sabha at its sitting held on 22nd December, 1998.
Participants: Secretary General
Type of Debate: LEAVE OF ABSENCE
Title: The following members were granted leave of absence from the sitting of the House: Shri Udal Lal Ajna; Shri Abhaysinh S. Bhonsle; Shrimati vijayaRaje Scindia; Shri Ram Krishana Patil; Shri Mani Kumar Subba; Shri Omar
Abdullah; and Shrimati Malti Devi.
Participants: Mr. Speaker, Shri G.M.C. Balayogi
Type of Debate: GOVERNMENT BILLS
Title: Introduced the Bihar Reorganisation Bill, 1998.Motion for Consideration - adopted
Prticipants: Shri L.K. Advani
Type of Debate: CALLING ATTENTION (RULE-197)
Title: Called the attention of the Minister of Food and Consumers Affairs to the situation arising out of the continuous import of sugar by the Government without imposing any levy on imported sugar.
Participants: Dr. T. Subbarami Reddy
Type of Debate: GOVERNMENT BILLS
Title: Raised a protest on the introduction of Bihar Reorganisation Bill.
Participants: Shri Mulayam Singh Yadav
Shri Basudeb Acharia
Shri Raghuvansh Prasad Singh
Shri Varkala Radhakrishan
Type of Debte: MATTERS UNDER RULE 377
Title: Need to provide B-2 category status to Jamnagar town for payment of House Rent Allowance to Government employees.
Participants: Shri Chandresh Patel
Type of Debte: MATTERS UNDER RULE 377
Title: Need to shift administrative control of Hindustan Cables Limited from Industry Ministry to communication Ministry to facilitate its revival.
Participants: Shri Tapan Sikdar
Type of Debte: MATTERS UNDER RULE 377
Title: Need for setting up of an Aonla based Industry in Pratapgarh region, Uttar Pradesh.
Participants: Dr. Ram Vilas Vedanti
Type of Debte: MATTERS UNDER RULE 377
Title: Need to establish a relay centre of Delhi Doordarshan at Agarmalwa in Madhya Pradesh.
Participants: Shri Thavarchand GehlotType of Debte: MATTERS UNDER RULE 377
Title: Need to provide financial assistance to the State Government of Karnataka for desilting the Water tanks in Kolar in Karnataka.
Participants: Shri K.H. Muniyappa
Type of Debte: MATTERS UNDER RULE 377
Title: Need to start air service between Nasik and Delhi via Aurangabad or Poona.
Participants: Shri Madhavrao Patil
Type of Debte: MATTERS UNDER RULE 377
Title: Need to introduce air service on Delhi- Kota-Mumbai and Delhi-Kota- Indore route.
Participants: Shri Ram Narain Meena
Type of Debte: MATTERS UNDER RULE 377
Title: Need to take necessary steps for stopping Cross-border movements of anti-national insurgents along the borders or Tripura.
Participants: Shri Samar Chaudhary
Type of Debte: MATTERS UNDER RULE 377
Title: Need to stop telecast of the programme `City Halchal' on Television at district Khiri, Uttar Pradesh.
Participants: Shri Ravi Prakash VermaType of Debte: MATTERS UNDER RULE 377
Title: Need for construction of a railway overbridge near Ulundurpet in Tamil Nadu.
Participants: Shri M.C. Damotharan
Type of Debte: MATTERS UNDER RULE 377
Title: Need to provide financial help for proper maintenance of Canals/nullahs in Calcutta.
Participants: Shrimati Krishna Bose
Type of Debte: MATTERS UNDER RULE 377
Title: Need to safeguard the sanctity of Buddhist monuments in the country.
Participants: Prof. Jogendra Kawade
Type of Debte: MATTERS UNDER RULE 377
Title: Need for contruction of a railway over bridge at Chandauli-Sakaldiha station road U.P.
Participants: Shri Anand Ratna MauryaType of Debte: MATTERS UNDER RULE 377
Title: Need to release more funds for development of Bateshwar, a tourist resort at Shikohabad U.P.
Participants: Shri Prabhu Dayal Katheria
Type of Debte: MATTERS UNDER RULE 377
Title: Need to sanction the export quota of cotton of a least 5 lakh bales to the Maharashtra State Co-operative Cotton Grower's Marketing Federation.
Participants: Shri Abhay Singh Bhonsle
Type of Debte: MATTERS UNDER RULE 377
Title: Need to treat the calls between Hyderabad and sub-urban areas within a radius of 100 Kelometres of Hyderabad city Andhra Pradesh as local calls.
Participants: Shri S. Sudhakar Reddy
Type of Debte: MATTERS UNDER RULE 377
Title: Need to include Kerala in the Express Highway between North and South.
Participants: Shri P.C. Thomas
Type of Debte: MATTERS UNDER RULE 377
Title: Need to ensure that State Governments do not use ESMA frequently against Government employees.
Participants: Shri Kishan Singh Sangwan
Type of Debte: MATTERS UNDER RULE 377
Title: Need for exploration of oil blocks at Sunderbans and adjoining areas in West Bengal.
Participants: Shri Sanat Kumar Mandal
Type of Debate: STATEMENT BY MINISTER
Title: Statement regarding increase of amount of Members of Parliament Local Area Development Scheme- Laid.
Participants: Shri Ram Naik
(C) 1998 BY LOK SABHA SECRETARIAT