XII LOK SABHA DEBATES, SESSION II
PART II - PROCEEDINGS OTHER THAN QUESTIONS AND ANSWERS

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Tuesday, December 22,1998 /Pausa 1, 1920 (Saka)

C O N T E N T S

Title: Made references to the passing away of Shri Harinath Misra, member of Seventh Lok Sabha on 17 December, 1998.

Participants: Mr. Speaker, Shri G.M.C. Balayogi

Type of Debate: SPECIAL MENTION

Title: Regarding the deteriorating law and order situation in Orissa.
Participants: Shri Braja Kishore Tripathy

Shri Prasanna Acharya

Shri Padma Nava Behera

Type of Debate: CALLING ATTENTION (RULE-197)

Title: Regarding the detriorating condition of internal security in the country especially the recent killings in North East and Jammu and Kashmir

and the steps taken by the government in regard thereto.

Prticipants: Shri Rajesh Pilot

Shri L.K. Advani

Type of Debate: STATEMENT BY MINISTER

Title: Made a statement regarding bomb blasts in Assam.

Participants: Shri L.K. Advani

Type of Debate: MESSAGES FROM RAJYA SABHA

Title: Reported the messages received from Rajya Sabha that at its sitting held on the 21st December, 1998, Rajya Sabha passed the Marriage Laws

(Amendment) Bill, 1998; Indian Majority (Amendment) Bill, 1998; the

Administrators General (Amendment) Bill, 1998; the Merchant Shipping (Second

Amendment) Bill, 1998; the Leader and Chief Whips of Recognised Parties and

Groups in Parliament (Facilities) Bill, 1998; the High Court and Supreme Court Judges (Salaries and Conditions of Service) Bill, 1998 passed by Lok Sabha.

Participants: Secretary General

Type of Debate: GOVERNMENT BILLS

Title: Introduced the Election Laws (Amendment) Bill,1998.

Motion for Consideration - adopted

Participants: Shri M. Thambi Durai

Shri Varkala Radhakrishnan

Shri R.S. Gavai

Type of Debate: GOVERNMENT BILLS

Title: Introduced the Companies (Amendment) Bill, 1998.

Motion for Consideration - adopted

Participants: Shri M. Thambi Durai

Shri Varkala Radhakrishnan

Shri E. Ahamed

Type of Debate: STATEMENT AGAINST ORDINANCE

Title: Statement showing reasons for immediate legislation by the Companies (Amendment) Ordinance, 1998 - Laid.

Participants: Shri M. Thambi Durai

Type of Debate: STATEMENT BY MINISTER

Title: Statement issued on the official visit to India by the Chairman of the Government of the Russian Federation - Laid.

Participants: Shri Jaswant Singh

Type of Debate: MATTERS UNDER RULE 377
Title: Need to provide financial assistance to State Government of Himachal Pradesh for construction of five overbridges on lakes between Bhakradam, Auhar, Matla and Mandura.

Participants: Shri Suresh Chandel

Type of Debate: MATTERS UNDER RULE 377
Title: Need to set up a Bench of Gujarat High Court at Rajkot.

Participants: Dr. Vallabhbhai Kathiria

Type of Debate: MATTERS UNDER RULE 377
Title: Need to provide more air facilities at Kanpur Airport, Uttar Pradesh.
Participants: Shri Jagat Vir Singh Drona

Type of Debate: MATTERS UNDER RULE 377
Title: Need to take steps to solve the power problem at Chandigarh.
Participants: Shri Satya Pal Jain

Type of Debate: MATTERS UNDER RULE 377
Title: Need to commission the All India Radio Station at Tezpur in Assam.
Participants: Shri Madhab Rajbanshi

Type of Debate: MATTERS UNDER RULE 377
Title: Need for early completion of electrification work of the Shoranur- Kochi Railway line in Kerala.

Participants: Shri S. Ajaya Kumar

Type of Debate: MATTERS UNDER RULE 377
Title: Need for implementation of recommendation of Backward Classes Commission for inclusion of certain castes in backward class list.

Participants: Shri Pradeep Kumar Yadav

Type of Debate: MATTERS UNDER RULE 377
Title: Need for completion of Nabinagar Super Thermal Power Project in Aurangabad, Bihar during Ninth Five Year Plan.

Participants: Shri Sushil Kumar Singh

Type of Debate: MATTERS UNDER RULE 377
Title: Need for construction of a fly over bridge on Railway level crossing between Peddapalli and Manthani, Andhra Pradesh.

Participants: Dr. Suguna Kumari Chellamella

Type of Debate: MATTERS UNDER RULE 377
Title: Need to restore the passenger facilities at Mettur railway station.
Participants: Shri K.P. Mohan

Type of Debate: MATTERS UNDER RULE 377
Title: Need to sanction necessary funds for translation of the Constitution of India into Kashmiri language.

Participants: Prof. Saifuddin Soz

Type of Debate: MATTERS UNDER RULE 377
Title: Need to provide better facilities at Pune Railway Zone.

Participants: Shri Prithviraj D. Chavan

Type of Debate: GOVERNMENT BILLS

Title: Moved the Customs (Amendment) Bill, 1998.

Motion for Consideration - adopted

Participants: Shri Yashwant Sinha

Shri Moti Lal Vora

Type of Debate: GOVERNMENT BILLS

Title: Moved the Income-Tax (Second Amendment) Bill, 1998.

Motion for Consideration - adopted

Participants: Shri Yashwant Sinha

Shri Madhavrao Patil

Shri Sansuma Khunggur Bwiswmuthiary

Shri B.M. Mensinhakai

Type of Debate: GOVERNMENT BILLS

Title: Introduced Uttar Pradesh Reorganisation Bill, 1998.

Motion for Consideration - adopted

Participants: Shri L.K. Advani

Shri Manoranjan Bhakta

Prof. Ajit Kumar Mehta

Shri Arif Mohamed Khan

Prof. Prem Singh Chandumajra

Kumari Mamta Banerjee

Shri Sansuma Khunggur Bwiswmathiary

Kumari Mayawati

Type of Debate: GOVERNMENT BILLS

Title: Introduced Madhya Pradesh Reorganisation Bill, 1998.

Motion for Consideration - adopted

Participants: Shri L.K. Advani

Type of Debate: SHORT DURATION DISCUSSIONS (RULE-193)

Title: Raised a discussion on the statement made by the Prime Minister on the 15th December, 1998 on bilateral talks with United States.

Participants: Shri Rupchand Pal

Shri Vaiko

Shri I.K. Gujral

Shri E. Ahamed

Shri Shivraj V. Patil

Shri C. Gopal

Shri V.V. Raghavan

Shrimati Krishna Bose

Shri Pramothes Mukherjee

Shri R.S. Gavai

Prof. Saifuddin Soz

Shri Kharabela Swain

Type of Debate: STATUTORY RESOLUTIONS

Title: Moved the resolution regarding approval of Draft-Ministers' (Allownaces, Medical Treatment and Other Privileges )Amendment Rules.

Participants: Shri L.K. Advani

Shri Mohan Singh

Shri P. Shiv Shanker

Type of Debate: BUSINESS OF HOUSE

Title: Announcement regarding consideration and passing of the Companies (Amendment) Bill, 1998 on 22.12.98.

Participants: Mr. Speaker, Shri G.M.C. Balayogi

Type of Debate: GOVERNMENT BILLS

Title: Moved the motion for consideration of the Delhi Development Authority (Validation of Disciplinary Powers) Bill, 1998 as passed by Rajya Sabha.

Motion for Consideration - adopted

Participants: Shri Ram Jethmalani

Type of Debate: STATUTORY RESOLUTIONS

Title: Regarding disapproval of Companies (Amendment) Ordinance, 1998 and move the Companies (Amendment) Bill, 1998.

Motion for Consideration - adopted

Participants: Shri Ram Narain Meena

Shri M. Thambi Durai

Shri Rupchand Pal

Shri Pramothes Mukherjee

Shri Mukul Wasnik