XII LOK SABHA DEBATES, SESSION II
PART II - PROCEEDINGS OTHER THAN QUESTIONS AND ANSWERS

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Monday, December 21,1998 /Agrahayana 30, 1920 (Saka)

C O N T E N T S

Title: Made references to the passing away of Shri Abdul Hannan Ansari, member of Eighth Lok Sabha on 26th November, 1998.

Participants: Mr. Speaker, Shri G.M.C. Balayogi

Type of Debate: MESSAGES FROM RAJYA SABHA

Title: Reported the messages received from Rajya Sabha that at its sitting held on 17th December, 1998, Rajya Sabha agreed without any amendment to the

Railway Claims Tribunal (Amendment) Bill, 1998; Cotton Ginning and Pressing

Factories (Repeal) Bill, 1998; High Denomination Bank Notes (Demonetisation)

Amendment Bill, 1998, passed by Lok Sabha on 7th, 8th and 10th December, 1998 respectively.

Participants: Secretary General

Type of Debate: SPECIAL MENTION

Title: Requests the Hon'ble. Home Minister to make a statement on the major blast took place by the militants at Laopara, Dhubri District, Assam.

Prticipants: Shri Bhubaneshwar Kalita

Shri P.S. Ghatowar

Shri Rajesh Pilot

Shri Madan Lal Khurana

Shri P.J. Kurien

Shri L.K. Advani

Type of Debate: SPECIAL MENTION

Title: The Minister of Parliamentary Affairs and Deputy Speaker on behalf of the House congratulated the Indian Hockey team and other Indian sportspersons who won gold medals in the Asian Games held in Bangkok.

Participants: Shri Chetan Chauhan

Shri Mohammed Ali Ashraf Fatmi

Shri Madan Lal Khurana

Type of Debate: CALLING ATTENTION (RULE-197)

Title: Called the attention of the Minister of Home Affairs to the situation arising out of reported burning of some tribal women and children in Nikhrel

village in Purnea District of Bihar on 14th December, 1998 and the action

taken by the government in regard thereto.

Participants: Shri Ram Vilas Paswan

Shri L.K. Advani

Type of Debate: GOVERNMENT BILLS

Title: Introduced Commodities Boards and Developemnt Authorities (Exemption from Income Tax) Bill, 1998.

Motion for Consideration - adopted

Participants: Shri Sompal

Type of Debate: GOVERNMENT BILLS

Title: Introduced Customs (Amendment) Bill, 1998.

Motion for Consideration - adopted

Participants: Shri Yashwant Sinha

Type of Debate: GOVERNMENT BILLS

Title: Introduced Income-Tax (Second Amendment) Bill, 1998.

Motion for Consideration - adopted

Participants: Shri Yashwant Sinha

Type of Debate: MATTERS UNDER RULE 377

Title: Need for reconstruction of the railway bridge at Kachhilaghat at Kasganj-Badaun road.

Participants: Dr. Mahadeepak Singh Shakya

Type of Debate: MATTERS UNDER RULE 377

Title: Need to clear irrigation projects of Hamirpur Mahoba, Uttar Pradesh and sanction adequate funds for the purpose.

Participants: Shri Ganga Charan Rajput

Type of Debate: MATTERS UNDER RULE 377

Title: Need to take stringent action against the Police personnel responsible for deaths in Police lock-up.

Participants: Dr. Prabha Thakur

Type of Debate: MATTERS UNDER RULE 377

Title: Need for establishment of Dr. Ambedkar National Public Library at Janpath, New Delhi.

Participants: Shri Nadendla Bhaskara Rao

Type of Debate: MATTERS UNDER RULE 377

Title: Need to ensure protection of SCs and Backward Class people particularly in Ajamgarh and adjoining areas in U.P.

Participants: Shri Daroga Prasad Rai

Type of Debate: MATTERS UNDER RULE 377

Title: Need to sanction Metro underground and Metro Electric Trains for Southern Railway Region.

Participants: Shri C. Gopal

Type of Debate: MATTERS UNDER RULE 377

Title: Need to provide sufficient staff to the office of General Manager, Telecommunication in Darbhanga Parliamentary Constituency, Bihar.

Participants: Shri Mohammad Ali Ashraf Fatmi

Type of Debate: MATTERS UNDER RULE 377

Title: Need for early creation of separate `Bodoland' State.

Participants: Shri Sansuma Khunggur Bwiswmuthiary

Type of Debate: BUDGET (GENERAL)

Title: Discussion on the Supplementary Demands for Grants (General) for 1998-99.

Cut Motion - Withdrawn

Demands- Voted

Participants: Shri Rajo Singh

Dr. Laxminarayan Pandey

Shri Mohan Singh

Kumari Mamata Banerjee

Shri Raghuvansh Prasad Singh

Shri Chetan Chauhan

Shri Varkala Radhakrishnan

Dr. V. Saroja

Shri G.M. Banatwalla

Shri K.D. Sultanpuri

Dr. Ramkrishna Kusmaria

Shri T.R. Baalu

Shri Kalpnath Rai

Shri Pramothes Mukherjee

Type of Debate: GOVERNMENT BILLS

Title: Introduced the Appropriation (No.4) Bill, 1998.

Motion for Consideration - adopted

Participants: Shri Yashwant Sinha

Shri Manoranjan Bhakta

Dr. Subramanian Swamy

Type of Debate: SHORT DURATION DISCUSSIONS (RULE-193)

Title: Raised a discussion regarding damage to crops due to natural calamities such as floods, cyclones etc.

Participants: Shrimati Geeta Mukherjee

Shri Surendra Singh

Shri K.S. Rao

Shri Janardan Prasad Misra

Shri Shailendra Kumar

Shri Lakshman Chandra Seth

Shri P.S. Gadhavi

Shri Buta Singh

Shri Surendra Prasad Yadav

Shri Kishan Singh Sangwan

Type of Debate: HALF-AN-HOUR DISCUSSIONS (RULE-55)

Title: Raised a discussion on points arising out of the answer given by the Minister of Textiles on 4.12.98 to Starred Question No.81 regarding revival of NTC Mills. (Not concluded)

Participants: Dr. Laxminarayan Pandey

Shri Amar Pal Singh

Shri Kashiram Rana