XII LOK SABHA DEBATES, SESSION II
PART II - PROCEEDINGS OTHER THAN QUESTIONS AND ANSWERS

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Thursday, December 17, 1998 /Agrahayana 26, 1920 (Saka)

C O N T E N T S

Type of Debate: STATEMENT BY PRIME MINISTER

Title: Made a statement regarding air strike on Iraq by United Kingdom and United States of America.

Participants: Shri Atal Bihari Vajpayee

Type of Debate: ELECTION OF DEPUTY SPEAKER

Title: Moved the motion for election of Deputy Speaker and Shri P.M. Sayeed, a member of Lok Sabha chosen as the Deputy Speaker of Lok Sabha.

Motion for Consideration - adopted.

Participants: Shri Atal Bihari Vajpayee

Shri Sharad Pawar

Type of Debate: FELICITATIONS IN THE HOUSE

Title: Offered felicitations to the Deputy Speaker and in reply Shri P.M. Sayeed, the Deputy Speaker, thanked the Speaker and the members.

Prticipants: Shri Atal Bihari Vajpayee

Shri Basu Deb Acharia

Shri Raghuvansh Prasad Singh

Shri K. Yerrannaidu

Shrimati Krishna Bose

Shri R. Muthiah

Shri Murasoli Maran

Shri Shakuni Choudhary

Shri Naveen Patnaik

Prof. Prem Singh Chandumajra

Shri Madhukar Sirportdar

Shri Sanat Kumar Mandal

Shri Arif Mohammad Khan

Shri R.S. Gavai

Prof. Saifuddin Soz

Shri E. Ahamed

Shri Amar Roy Pradhan

Shri Surendra Singh

Dr. Subramanian Swamy

Shri Kishan Singh Sangwan

Shri Sultan Salahuddin Owaisi

Shri A. Ganeshamurthy

Mr. Speaker, Shri G.M.C. Balayogi

Shri P.M. Sayeed

Type of Debate: SPECIAL MENTION

Title: Requests the Central Government and the State Government of Karnataka to cooperate in constructing the double road from Nellmangala to Tumkur.

Participants: Shri S. Mallikarjuniah

Type of Debate: SPECIAL MENTION

Title: Regarding the news of Shri Virendra Singh, a Member of Parliament, published in India Today be enquired by the Privilege Committee.

Participants: Shri Virendra Singh

Shri Chandra Shekhar

Shri Raghuvansh Prasad Singh

Dr. Vijay Sonkar Shastri

Shri Shanker Prasad Jaiswal

Type of Debate: SPECIAL MENTION

Title: Regarding killing of tribals in the Purnia District of Bihar.
Participants: Shri Ram Vilas Paswan

Shri Mohammed Ali Ashraf Fatmi

Dr. Vijay Sonkar Shastri

Shri Sushil Kumar Singh

Type of Debate: SPECIAL MENTION

Title: Raised the issue on the division of Bihar State.

Participants: Shri Mohammed Ali Ashraf Fatmi

Shri Raghuvansh Prasad Singh

Shri Madan Lal Khurana

Shri Balram Jakhar

Type of Debate: STATEMENT BY MINISTER

Title: Made a statement regarding the Extra Departmental Agents of the Department of Posts.

Participants: Shri Jagmohan

Type of Debate: MATTERS UNDER RULE 377
Title: Need to ensure that funds sanctioned for the Welfare of STs are used for their Welfare only particularly in Madhya Pradesh.

Participants: Shri Faggan Singh Kulaste

Type of Debate: MATTERS UNDER RULE 377
Title: Need for construction of a bridge on river Chambal at Udesghat in Morena passing through Uttar Pradesh and Madhya Pradesh.

Participants: Shri Ashok Argal

Type of Debate: MATTERS UNDER RULE 377
Title: Need to increase the relay capacity of Doordarshan at Urai, U.P.
Participants: Shri Bhanu Pratap Singh Verma

Type of Debate: MATTERS UNDER RULE 377
Title: Need to clear the proposal of Government of Maharashtra for construction of dwelling units for Beedi workers in Solapur.

Participants: Shri Sushil Kumar Shinde

Type of Debate: MATTERS UNDER RULE 377
Title: Need to lay broadgauge railway line between Bandakui and Agra.
Participants: Shri Girdhari Lal Bhargava

Type of Debate: MATTERS UNDER RULE 377
Title: Need to revive IDPL and bring it under administrative control of Ministry of Health and Family Welfare.

Participants: Shri Nadendla Bhaskara Rao

Type of Debate: MATTERS UNDER RULE 377
Title: Need for early functioning of telephone exchange in Pune district, Maharashtra.

Participants: Shri Ashok Namdeo Mohol

Type of Debate: MATTERS UNDER RULE 377
Title: Need to remove the burden of liabilities imposed on Palaghat unit of Instrumentation Ltd. and allow its continuance as a Public Sector.

Participants: Shri N.N. Krishnadas

Type of Debate: MATTERS UNDER RULE 377
Title: Need to lay a new railway line between Tindivanam and Cuddalore via Pondicherry.

Participants: Shri M.C. Damotharan

Type of Debate: MATTERS UNDER RULE 377
Title: Need to take steps to solve the unemployment problem in the country
Participants: Shri Sudip Bandyopadhyay

Type of Debate: MATTERS UNDER RULE 377
Title: Need to release more funds to State Government of Punjab for early completion of Theen Dam Project.

Participants: Prof. Premsingh Chandumajra

Type of Debate: GOVERNMENT BILLS

Title: Introduced Leaders and Chief Whips of Recognised Parties and Groups in Parliament (Facilities) Bill, 1998.

Motion for Consideration - adopted

Participants: Shri Madan Lal Khurana

Shri Rajo Singh

Shri Motilal Vora

Prof. Ajit Kumar Mehta

Shri Ajit Jogi

Type of Debate: GOVERNMENT BILLS

Title: Requests to refer the Insurance Regulatory Authority Bill, 1998 introduced in the House on 15th December, 1998 to the concerned Standing

Committee.

Participants: Shri Madan Lal Khurana

Shri Amar Roy Pradhan

Shri G.M. Banatwala

Type of Debate: GOVERNMENT BILLS

Title: Further discussion on the motion for consideration of the High Court and Supreme Court Judges (Salaries and Conditions of Service Amendment) Bill, 1998.

Participants: Prof. Ajit Kumar Mehta

Shri S. Mallikarjuniah

Shri Varkala Radhakrishnan

Shri K. Bapiraju

Prof. Saifuddin Soz

Shri Bhagwan Shankar Rawat

Shri Raghuvansh Prasad Singh

Dr. Subramanian Swamy

Dr. M. Thambi Durai

Type of Debate: GOVERNMENT BILLS

Title: Moved the motion for consideration of the Explosive Substances (Amendment) Bill, 1998.

Motion for Consideration - adopted

Participants: Shri L.K. Advani

Shri Motilal Vora

Shri Chaman Lal Gupta

Prof. R.R. Pramanik

Shri Raghuvansh Prasad Singh

Shri Kharabela Swain

Shri S. Sudhakar Reddy