XII LOK SABHA DEBATES, SESSION II
PART II - PROCEEDINGS OTHER THAN QUESTIONS AND ANSWERS

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Wednesday, December 16, 1998 /Agrahayana 25, 1920 (Saka)

C O N T E N T S

Type of Debate: MESSAGES FROM RAJYA SABHA

Title: The Export-Import Bank of India (Amendment) Bill, 1998, passed by Rajya Sabha at its sitting held on the 15th December, 1998.

Participants: Secretary General

Type of Debate: SPECIAL MENTION

Title: Need to inform the House about the arrest of Shri Lalu Prasad Yadav, member of Lok Sabha.

Participants: Shri Raghuvansh Prasad Singh

Shri Rajesh Pilot

Shri Madan Lal Khurana

Shri Rupchand Pal

Shri Kharabela Swain

Type of Debate: SPECIAL MENTION

Title: Raised a privilege motion for misleading the House by the Human Resource Development Minister regarding the strike by the students of Aligarh Muslim

University.

Prticipants: Shri Ram Vilas Paswan

Type of Debate: SPECIAL MENTION

Title: Raised an issue of shortage and black marketing of fertilizers.
Participants: Shri Balram Jakhar

Sardar Surjit Singh Barnala

Type of Debate: SPECIAL MENTION

Title: Need to remember 16th December as `Victory Day' and demand to bring a bill for banning of lotteries.

Participants: Shri Vijay Goel

Shri Madan Lal Khurana

Type of Debate: SPECIAL MENTION

Title: Raised certain tax exemption and amnesty given by the Government to the Japanese multinational companies affecting national economy.

Participants: Prof. A.K. Premajam

Type of Debate: SPECIAL MENTION

Title: Requests the Central Government to make special efforts to provide minimum facilities to the inhabitants of 181 villages of Narasoraopet

constituency in Andhra Pradesh.

Participants: Shri Konijeti Rosaiah

Type of Debate: SPECIAL MENTION

Title: Requests the Government to arrange proper supply of fertilizer in Uttar Pradesh and Bihar and need to check the black marketing.

Participants: Shri H.P. Singh

Type of Debate: SPECIAL MENTION

Title: Requests the Central Government to direct the State Government of Bihar to provide protection to Santhal tribes.

Participants: Prof. Rita Verma

Type of Debate: SPECIAL MENTION

Title: Requests the Hon'ble Prime Minister to intervene and retrieve the Tamil Nadu Mercantile Bank from NRI and given to the Nadar Community.

Participants: Shri T.R. Baalu

Type of Debate: SPECIAL MENTION

Title: Requests the Central Government to make a statement on the incident of police firing on Dalits and backward classes in district Jalgaon in

Maharashtra.

Participants: Dr. Ulhas Vasudeo Patil

Type of Debate: SPECIAL MENTION

Title: Need to construct and modernize the roads by the Border Roads Organization of Defence Ministry in Madhubani, Darbhanga and Sitamarhi

Districts in Bihar.

Participants: Dr. Shakeel Ahmed

Type of Debate: SPECIAL MENTION

Title: Need to form a policy to supply D.A.P. Fertilizers to the farmers in Rajasthan.

Participants: Shri Ramnarayan Meena

Type of Debate: SPECIAL MENTION

Title: Need to enhance the amentities provided to the passengers at the Trivandrum International Airport.

Participants: Shri Varkala Radhakrishnan

Shri N.K. Premchandran

Type of Debate: SPECIAL MENTION

Title: Requests the Central Government to send the doctor and medicines in the malaria affected Kodarna district in Bihar.

Participants: Shri Ritlal Prasad Verma

Type of Debate: SPECIAL MENTION

Title: Requests to keep dogri language in the eighth schedule of the constitution and need to release news bulletin in dogri language on

Doordarshan.

Participants: Shri Chaman Lal Gupta

Type of Debate: SPECIAL MENTION

Title: Requests the hon'ble Home Minister to provide support to the West Bengal Government to prevent criminal activities in the State in future.

Participants: Shri Tapan Sikdar

Type of Debate: SPECIAL MENTION

Title: Need to take action to control pollution in Damoder River due to the dump of C.C.L., B.C.C.L. and Thermal Power Station.

Participants: Shri Ravinder Kumar Pandey

Type of Debate: SPECIAL MENTION

Title: Need to take steps to include the Lambadis of Tamil Nadu in the Scheduled Tribes lists.

Participants: Shri K.P. Mohan

Type of Debate: SPECIAL MENTION

Title: Need to release the remaining funds to extend the Electric Trains-EMUs from Chennai upto Kalpadi and requests to provide stoppage at Katpadi to the

Chennai-Mysore and Chennai-Coimbatore Shatabdi Express trains.

Participants: Shri N.T. Shanmugam

Type of Debate: SPECIAL MENTION

Title: Demand to declare 18th December as a public holiday on account of death anniversary of Baba Guru Ghasidas.

Participants: Shri Punnu Lal Mohale

Shri Ajit Jogi

Type of Debate: SPECIAL MENTION

Title: Need to enhance MPs Local Area Development Fund from Rs.1 crore to Rs.2 crore.

Participants: Shri Mohammad Ali Ashraf Fatmi

Shri Raghuvansh Prasad Singh

Shri Ajit Jogi

Shri Ram Naik

Type of Debate: SPECIAL MENTION

Title: Need to take steps to stop eve-teasing.

Participants: Shri Bandyopadhyay

Type of Debate: SPECIAL MENTION

Title: Requests the Central Government to direct the State Government of Uttar Pradesh to restart the closed industries.

Participants: Shri Hari Kewal Prasad

Type of Debate: SPECIAL MENTION

Title: Need to provide security to Kumari Mayawati.

Participants: Shri Arif Mohammed Khan

Shri Virendra Singh

Type of Debate: SPECIAL MENTION

Title: Need to include the `Kaul' tribe in the Scheduled Tribes list in Uttar Pradesh.

Participants: Shri Virendra Singh

Shri Ram Naik

Type of Debate: SPECIAL MENTION

Title: Need to restore the security cover provided to Dr. Tahir Mahmood Sahib, Chairman of the Minorities Commission.

Participants: Shri G.M. Banatwalla

Shri E. Ahamed

Shri Ram Naik

Type of Debate: SPECIAL MENTION

Title: Requests the Hon'ble Home Minister to take remedical measures and sought out the encroachment of the land of the State of Bihar by Nepal through

peaceful bilateral negotiations.

Participants: Dr. Suguna Kumari Chellamella

Type of Debate: SPECIAL MENTION

Title: Need to bring legislation for the creation of Uttranchal State.
Participants: Shri Bachi Singh Rawat `Bachda'.

Type of Debate: SPECIAL MENTION

Title: Demand of CBI inquiry regarding withdrawn of work already done by MPCL and given to the private sector and need to provide salary to the employees

of MPCL.

Participants: Shri Sunil Khan

Type of Debate: SPECIAL MENTION

Title: Requests the Central Government to take steps to set up cold storage facilities for the poultry forms in the Namakkal district in Tamil Nadu.

Participants: Dr. V. Saroja

Type of Debate: SPECIAL MENTION

Title: Need to start direct train from Jammu to Haridwar and requests to construct double railway line from Jullunder to Jammu.

Participants: Vaidya Vishnu Dutt

Type of Debate: SPECIAL MENTION

Title: Need to supply D.A.P., and M.O.P. fertilizers in Madhya Pradesh, Uttar Pradesh and Bihar.

Participants: Shri Motilal Vora

Type of Debate: SPECIAL MENTION

Title: Requests to re-design and re-construct an under-bridge constructed at Haveli Railway Station in Karnataka.

Participants: Shri B.M. Mensinkai

Type of Debate: SPECIAL MENTION

Title: Requests the Hon'ble Minister of Industry to give directions to the concerned Cement Corporation of India management at Adilabad branch to give

salaries to the workers.

Participants: Dr. S. Venugopal Achary

Type of Debate: SPECIAL MENTION

Title: Requests the Central Government to provide the approval of World Bank to the Virat Sagar Dam Project and allocate Rs. 350 Crore.

Participants: Shri Ganga Charan Rajput

Type of Debate: SPECIAL MENTION

Title: Need to take action against the army for their misbehaviour with the poor, backward classes and tribal villagers in the military cantt., Ranchi.

Participants: Shri Ram Tahal Choudhuri

Type of Debate: SPECIAL MENTION

Title: Requests the Central Government to take steps to protect human rights of the Kashmiri people.

Participants: Shrimati Krishna Bose

Type of Debate: SPECIAL MENTION

Title: Requests the Central Government to give budgetary support to HMT and need to consider the import of machines to save HMT.

Participants: Shri N.K. Premchandran

Type of Debate: SPECIAL MENTION

Title: Requests the Central Government to allocate funds to the State Government of Punjab to protect the crops from Ghaggar River in Patiala

district.

Participants: Prof. Prem Singh Chandumajra

Type of Debate: SPECIAL MENTION

Title: Regarding killing of Nakharella tribals in the Purnea district of Bihar.

Participants: Shri Sushil Kumar Singh

Shri Prabhunath Singh

Shri Ram Naik

Type of Debate: SPECIAL MENTION

Title: Requests the Central Government to implement the facilities and incentives given to the beedi workers.

Participants: Dr. Asim Bala

Type of Debate: SPECIAL MENTION

Title: Demand of a clarification on the two contradictory statements made by the ministers on vendalism, obscene demonstration and harassment of artists

including Shri Dilip Kumar.

Participants: Shri Rupchand Pal

Shri Basu Deb Acharia

Shri Ram Naik

Type of Debate: MATTERS UNDER RULE 377

Title: Need to ensure proper functioning of Telephones in Jamnagar district, of Gujarat.

Participants: Shri Chandresh Patel

Type of Debate: MATTERS UNDER RULE 377

Title: Need to defer release of amount for Ganga Action Plan Phase-II at Varanasi till the matter is fully agreed to by the concerned organisations.

Participants: Shri Anand Ratna Maurya

Type of Debate: MATTERS UNDER RULE 377

Title: Need to ensure proper maintenance and modernisation of canals of Chamba irrigated areas.

Participants: Shri Ram Narain Meena

Type of Debate: MATTERS UNDER RULE 377

Title: Need to provide reservation facilities to the Members of Muslim community doing similar vocation as being done by SC and STs in Hindu community
Participants: Dr. Shakeel Ahamed

Type of Debate: MATTERS UNDER RULE 377

Title: Need to expedite electrification work of the railway lines in Ranaghat- Gede and Ranaghat- Bongaon sections in West Bengal.

Participants: Shri Ajoy Mukhopadhyay

Type of Debate: MATTERS UNDER RULE 377

Title: Need to provide adequate funds to Government of Maharashtra to compensate people affected by cyclone in Raigarh district.

Participants: Shri Ramsheth Thakur

Type of Debate: MATTERS UNDER RULE 377

Title: Need to change the name of Vidyapati Nagar railway station in Samastipur district of Bihar as `Vidyapati Dham' railway station.

Participants: Prof. Ajit Kumar Mehta

Type of Debate: MATTERS UNDER RULE 377

Title: Need to sanction Maisajhar and Arpa irrigation projects of Bilaspur district, Madhya Pradesh and release adequate funds for the purpose.

Participants: Shri Punnu Lal Mohale

Type of Debate: MATTERS UNDER RULE 377

Title: Need to speedy implementation of rural electrification programme in Begusarai Parliamentary constituency in Bihar.

Participants: Shri Rajo Singh

Type of Debate: MATTERS UNDER RULE 377

Title: Need to declare `Puri' in Orissa as B-2 class city.

Participants: Shri Braja Kishore Tripathy

Type of Debate: GOVERNMENT BILLS

Title: Further discussion on the Coffee (Amendment) Bill, 198 moved by Shri Sompal on the 14th December, 1998.

Motion for Consideration - adopted

Participants: Shri Sompal

Shri Varkala Radhakrishnan

Shri V. Dhananjaya Kumar

Shri P.C. Chacko

Shri Bikram Keshari Deo

Shri Mohan Singh

Shri V.V. Raghavan

Type of Debate: GOVERNMENT BILLS

Title: Moved the motion for consideration of the High Court and Supreme Court Judges (Salaries and Conditions of Service) Amendment Bill, 1998. (Not

Concluded)

Participants: Shri M. Thambi Durai

Shri Motilal Vora

Vaidya Vishnu Datt

Shri Ajay Chakraborty

Shri Prabhunath Singh

Shri Hira Lal Roy

Shri Chandrashekhar Sahu

Prof. P.J. Kurien

Prof. Jogendra Kawade

Shri Thawar Chand Gehlot

Shri N.K. Premchandran

Shri Konijeti Rosaiah

Shri Satya Pal Jain

Shri T.R. Baalu

Shri B.M Mensinkai

Prof. Ajit Kumar Mehta (Speech Unfinished)

Type of Debate: SHORT DURATION DISCUSSIONS (RULE-193)

Title: Further discussion regarding atrocities committed on minorities in various parts of the country raised by Shri Arif Mohammad Khan on the 8th

December,1998. (Concluded)

Participants: Shri P. J. Kurien