XII LOK SABHA DEBATES, SESSION II
PART II - PROCEEDINGS OTHER THAN QUESTIONS AND ANSWERS

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Tuesday,December 15, 1998 /Agrahayana 24, 1920 (Saka)

C O N T E N T S

Type of Debate: STATEMENT BY PRIME MINISTER

Title: Made a statement on bilateral talks with United States of America.
Participants: Shri Atal Bihari Vajpayee

Type of Debate: STATEMENT BY MINISTER

Title: Made a statement regarding grant of out-of-turn allotment of gas/telephone connections by Members of Parliament.

Participants: Shri Madan Lal Khurana

Shri Shailendra Kumar

Shri P. Shiv Shanker

Type of Debate: BUDGET (RAILWAYS)

Title: Presents a statement showing the Supplementary Demands for Grants in respect of the Budget (Railways) for 1989-99.

Participants: Shri Nitish Kumar

Type of Debate: GOVERNMENT BILLS

Title: Introduced the Insurance Regulatory Authority Bill, 1998. Motion for Consideration - Adopted

Participants: Shri Yashwant Sinha

Shri Madan Lal Khurana

Shri Anil Basu

Shri Mohan Singh

Shrimati Geeta Mukherjee

Shri Raghuvansh Prasad Singh

Shri Basu Deb Acharia

Shri Chandra Shekhar

Shri Rupchand Pal

Prof. Ajit Kumar Mehta

Shri Ajoy Mukhopadhyay

Shri Tarit Baran Topdar

Shri Moinul Hassan Ahamed

Shri Ajay Chakraborty

Type of Debate: MATTERS UNDER RULE 377
Title: Need to ensure early functioning of Ahmedabad Railway Division.
Participants: Shri Harin Pathak

Type of Debate: MATTERS UNDER RULE 377
Title: Need to ensure early completion of the bypass on National Highway No.7 at Jabalpur in Madhya Pradesh.

Participants: Shri Dada Baburao Paranjpe

Type of Debate: MATTERS UNDER RULE 377
Title: Need to ensure facilities to the workers engaged by contractors in Bharat Heavy Electricals Limited at par with permanent workers of the

company.

Participants: Shri Rajendra Agnihotri

Type of Debate: MATTERS UNDER RULE 377
Title: Need to involve local representatives in development activities for removal of poverty in KBK districts of Orissa.

Participants: Shri Khagapati Pradhani

Type of Debate: MATTERS UNDER RULE 377
Title: Need to release two thousand crores of rupees to State Government of Karnataka to meet the damage caused due to heavy rains in the State.

Participants: Shri K.H. Muniyappa

Type of Debate: MATTERS UNDER RULE 377
Title: Need for early reconstitution of Haj Committee.

Participants: Shri Mohd. Ali Ashraf Fatmi

Type of Debate: MATTERS UNDER RULE 377
Title: Need to direct State Government of Bihar for early election to Panchayats in the State.

Participants: Shri Shakuni Chaudhary

Type of Debate: MATTERS UNDER RULE 377
Title: Need for regular payment of salary to municipality employees in Assam.
Participants: Shri Nepal Chandra Das

Type of Debate: STATEMENT BY MINISTER

Title: Made a statement regarding incidents related to the screening of the film `Fire'.

Participants: Shri L.K. Advani

Type of Debate: SHORT DURATION DISCUSSIONS (RULE-193)

Title: Further discussion regarding atrocities committed on minorities in various parts of the country raised by Shri Arif Mohammed Khan on the 8th

December, 1998.

Participants: Shri Madhukar Sirportar

Shri Amar Roy Pradhan

Shrimati Bhavna Kardam Dave

Prof. A.K. Pramajam

Shri Shakuni Chouwdhary

Shri Francisco Sardinha