XII LOK SABHA DEBATES, SESSION II
PART II - PROCEEDINGS OTHER THAN QUESTIONS AND ANSWERS-----------------------------------------------------
Thursday, December 10, 1998 /Agrahayana 19, 1920 (Saka)
C O N T E N T S
Type of Debate: REFERENCES IN THE HOUSE
Title: Made a reference to the fiftieth anniversary of the Universal Declaration of Human Rights.
Participants: Mr. Speaker, Shri G.M.C. Balayogi
Type of Debate: GOVERNMENT BILLS
Title: Introduced High Court and Supreme Court Judges (Salaries and Conditions of Service) Amendment Bill.Motion for Consideration - adopted
Participants: Shri M. Thambi Durai
Type of Debate: BUSINESS OF HOUSE
Title: Made announcement regarding Business of the House.
Participants: Mr. Speaker, Shri G.M.C. Balayogi
Type of Debate: SPECIAL MENTION
Title: Raised a protest against the undemocratic measures adopted by the Government for the workers.
Participants: Shri Somnath Chatterjee
Shri Surinder Singh
Shri Indrajit Gupta
Shri Madan Lal Khurana
Shri Ram Vilas Paswan
Shri P. Shiv Shanker
Shri Mohan Singh
Shri Basu Deb Acharia
Shri Raghuvansh Prasad Singh
Prof. Prem Singh Chandumajra
Type of Debate: SPECIAL MENTION
Title: Need to supply fertilizers and seeds in the States of Punjab, Haryana, Uttar Pradesh and Bihar.
Participants: Prof. Prem Singh Chandumajra
Shri Chandra Shekhar
Dr. Shakeel Ahmed
Shri Rajveer Singh
Shri Kalpnath Rai
Shri Nitish Kumar
Shri Madan Lal Khurana
Shri Rajesh Pilot
Type of Debate: MATTERS UNDER RULE 377
Title: Need to bring out an up-to-date telephone directory of Jamnagar district, Gujarat.
Participants: Shri Chandresh Patel
Type of Debate: MATTERS UNDER RULE 377
Title: Need to ensure that Namoshudra Bengalis are recognised as Scheduled Castes in Madhya Pradesh.
Participants: Shri Sohan Pota
Type of Debate: MATTERS UNDER RULE 377
Title: Need to provide adequate funds for maintenance of National highways in Madhya Pradesh.
Participants: Shri Ramanand Singh
Type of Debate: MATTERS UNDER RULE 377
Title: Need to take stringent security steps to safeguard the sea-coast in Gujarat.
Participants: Shrimati Bhavna Devrajbhai Chikhalia
Type of Debate: MATTERS UNDER RULE 377
Title: Need to declare Sirmor area of Himachal Pradesh as Scheduled Tribe area.
Participants: Shri K.D. Sultanpuri
Type of Debate: MATTERS UNDER RULE 377
Title: Need to look into the grievances of land-oustees of Ramagundam Super Thermal Power Station of NTPC in Andhra Pradesh.
Participants: Dr. Suguna Kumari Chellamella
Type of Debate: MATTERS UNDER RULE 377
Title: Need to extend Sabary railway line upto Punalur Via Sebarimal in Kerala.
Participants: Shri Chengara Surendran
Type of Debate: GOVERNMENT BILLS
Title: Further discussion on the motion for consideration of the High Denomination Bank Notes (Demonetisation) Amendment Bill, 1998 moved by ShriYashwant Sinha on the 9th December, 1998.
Motion for Consideration - adopted
Participants : Shri Thawarchand Gehlot
Shri Shailendra Kumar
Shri Prithviraj D. Chavan
Shri Yashwant Sinha
Type of Debate: GOVERNMENT MOTIONS
Title: Further discussion on the motion regardig consideration of the report of the erstwhile commissioner for Scheduled Castes and Scheduled Tribes moved by Shrimati Maneka Gandhi on the 8th December, 1998.
Participants: Shrimati Maneka Gandhi
Shri Baliram Kashyap
Shri T.R. Baalu
Shri Ajit Jogi
Kumari Mamata Banerjee
Shri Baju Ban Riyan
Shri Prabhu Dayal Katheria
Shri Shailendra Kumar
Shri Raghuvansh Prasad Singh
Shri Karia Munda (Speech Unfinished)
Type of Debate: SHORT DURATION DISCUSSIONS (RULE-193)
Title: Further discussion regarding atrocities committed on minorities in various parts of the country raised by Shri Arif Mohammed Khan on the 8thDecember, 1998. (Not Concluded)
Participants: Shri C. Gopal
Shri Suresh Kurup
Shri L.K. Advani
Dr. Shafiqur Rahman Barq
Prof. Prem Singh Chandumajra
Shri Ram Vilas Paswan
Shrimati Sumitra Mahajan
Shri Raghuvansh Prasad Singh
Dr. Suguna Kumari Chellamella
Shri Mukhtar Abbas Naqvi
Shri K.A. Sangtam
Dr. Beatrix D' Souza
Prof. Jogendra Kawade
Shri Sultan Salahuddin Owaisi
Shri Akbar Ali Khandoker
Kumari Kim Gangte
Type of Debate: STATEMENT BY MINISTER
Title: Made a statement regarding initiative taken for improving the availability of fertilizers during Rabi, 1998-99.
Participants: Shri Sompal
(C) 1998 BY LOK SABHA SECRETARIAT