XII LOK SABHA DEBATES, SESSION II
PART II - PROCEEDINGS OTHER THAN QUESTIONS AND ANSWERS-----------------------------------------------------
Wednesday, December 9, 1998 /Agrahayana 18, 1920 (Saka)
C O N T E N T S
Type of Debate: GOVERNMENT BILLS
Title: Need to include Kerala in the proposed National Express Highway Project covering the route from Kanyakumari to Trivandrum-Chennai.
Participants: Prof. A.K. Premajam
Shri N.N. Krishnadas
Shri M. Thambi Durai
Type of Debate: SPECIAL MENTION
Title: Raised a protest on the statement by Chief Minister of Bihar against the Governor.
Participants: Prof. Rita Verma
Shri Prabhunath Singh
Shri Mohan Singh
Shri Madan Lal Khurana
Type of Debate: SPECIAL MENTION
Title: Requests the Central Government to take steps to withdraw the Notification regarding removal of coir from the restricted list of importitems to save coir sector.
Participants: Shri V.M. Sudheeran
Type of Debate: SPECIAL MENTION
Title: Requests the Central Government to take over the building of Indian National Academy (I.N.A.) situated at Imphal, Manipur.
Participants: Shri Sudip Bandyopadhyay
Type of Debate: SPECIAL MENTION
Title: Requests the Central Government to take action against the Senior Director of Cooperative Rural Development Bank, Uttar Pradesh for committingatrocities on Scheduled Castes.
Participants: Shrimati Reena Choudhuri
Type of Debate: SPECIAL MENTION
Title: Requests the Hon'ble Minister of Railways to provide a stoppage at Morapur for Chennai-Kanyakumari Express.
Participants: Shri K.P. Mohan
Type of Debate: SPECIAL MENTION
Title: Requests the Central Government to take action to save the jute industry, jute workers and the raw jute growers.
Participants: Shri Ajay Chakraborty
Type of Debate: SPECIAL MENTION
Title: Requests the Central Government to take steps to conserve forest in the tribal area of Mandla, Madhya Pradesh.
Participants: Shri Faggan Singh Kulaste
Type of Debate: SPECIAL MENTION
Title: Requests the Hon'ble Parliamentary Affairs Minister to bring the bill for providing special Statehood for Pondicherry.
Participants: Shri S. Arumugham
Type of Debate: SPECIAL MENTION
Title: Requests the Central Government to allocate funds to restore Gurari Sugar Mills of Bihar State Sugar Corporation Limited.
Participants: Shri Krishan Kumar Choudhuri
Type of Debate: SPECIAL MENTION
Title: Need to import the silk thread to revive the silk industry at Varanasi, Uttar Pradesh.
Participants: Shri Anand Ratna Maurya
Shri Virendra Kumar
Type of Debate: SPECIAL MENTION
Title: Need to maintain parity in the pay structure of AIR and Doordarshan employees (Programme Staff Association) with engineering cadre.
Participants: Dr. Shakeel Ahmed
Shrimati Geeta Mukherjee
Shri Basu Deb Acharia
Shri Ajit Jogi
Shri Madan Lal Khurana
Type of Debate: SPECIAL MENTION
Title: Need to allot accomodation to all the Members of Parliament. Participants : Shrimati Suryakanta Patil
Shri Madan Lal Khurana
Shri K.S. Rao
Shri Rajvir Singh
Type of Debate: SPECIAL MENTION
Title: Demand of a statement on the issue of indefinite strike by the students of Aligarh Muslim University.
Participants: Shri Ram Vilas Paswan
Dr. Shafikur Rahman Barq
*m03 Shri Ramdas Athawale
Type of Debate: MATTERS UNDER RULE 377
Title: Need to open sugar mill at Panderia Tehsil in Madhya Pradesh.
Participants: Shri Punnulal Mohale
Type of Debate: MATTERS UNDER RULE 377
Title: Need to upgrade J.K. Cancer Institute in Kanpur as Regional Cancer Institute and provde modern facilities there.
Participants: Shri Jagatvir Singh Drona
Type of Debate: MATTERS UNDER RULE 377
Title: Need to provide better facilities at Chandauli railway station in U.P.
Participants: Shri Anand Ratna Maurya
Type of Debate: MATTERS UNDER RULE 377
Title: Need to evolve plans for development of diamond industry in the country.
Participants: Shri Haribhai Chaudhary
Type of Debate: MATTERS UNDER RULE 377
Title: Need to bring legislation for creation of three new States of Chhatisgarh, Uttaranchal and Vananchal early.
Participants: Shri Motilal Vora
Type of Debate: MATTERS UNDER RULE 377
Title: Need to withdraw decision for closure of PSUs and take steps for their revival.
Participants: Shri Sunil Khan
Type of Debate: MATTERS UNDER RULE 377
Title: Need to set up a heavy industry in Lalganj Parliamentary Constituency, U.P.
Participants: Shri Daroga Prasad Saroj
Type of Debate: MATTERS UNDER RULE 377
Title: Need to ensure basic amenities to tribals at Kolli hills in Tamil Nadu.
Participants: Dr. V. Saroja
Type of Debate: MATTERS UNDER RULE 377
Title: Need to provide technical know-how and adequate funds to State Government of Bihar to check severe erosion caused by the Ganges in Samastipur and Vaishali districts of Bihar.
Participants: Prof. Ajit Kumar Mehta
Type of Debate: MATTERS UNDER RULE 377
Title: Need to look into the problems being faced by textile industry.
Participants: Shri A. Ganeshamurthi
Type of Debate: MATTERS UNDER RULE 377
Title: Need to take steps for promotion of tourism in J & K.
Participants: Shri Omar Abdullah
Type of Debate: MATTERS UNDER RULE 377
Title: Need to provide central assistance for modernisation of sugar mills in North Bihar.
Participants: Dr. Shakeel Ahmed
Type of Debate: GOVERNMENT BILLS
Title: Moved the motion for consideration of the High denomination Bank Notes (Demonetisation) Amendment Bill, 1998.
Participants: Shri Yashwant Sinha
Shri P.C. Chacko
Shri Chetan Chauhan
Shri Varkala Radhakrishnan
Kumari Mamata Banerjee
Shri Mohan Singh
Shri G.M. Banatwalla
Shri Ramdas Athawale
Shri N.K. Premchandran
Shri S. Sudhakar Reddy
Shri Thawarchand Gehlot (Speech Unfinished)
Type of Debate: SHORT DURATION DISCUSSIONS (RULE-193)
Title: Further discussion regarding atrocities committed on minorities in various parts of the country.
Participants: Shri Arif Mohammed Khan
Shri P. Shiv Shankar
Shri Satya Pal Jain
Shri Indrajit Gupta
(C) 1998 BY LOK SABHA SECRETARIAT