XII LOK SABHA DEBATES, SESSION II
PART II - PROCEEDINGS OTHER THAN QUESTIONS AND ANSWERS

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Tuesday, December 8, 1998 /Agrahayana 17, 1920 (Saka)

C O N T E N T S

Type of Debate: GOVERNMENT BILLS

Title: Introduced Explosive Substances (Amendment) Bill, 1998. Motion for Consideration - adopted

Participants: Shri L.K. Advani

Type of Debate: SPECIAL MENTION

Title: Regarding stay granted on the quota of LPG connections by the High Court of Kerala.

Participants: Shri Madan Lal Khurana

Type of Debate: SPECIAL MENTION

Title: Requests the Central Government to allocate funds to construct a new building for Badagara Railway station and need to take steps to sanction stops at Badagara for Trivandrum-Rajkot Express, Cochin-Rajkot Express,

Nagarcoil-Gandhidham Express and Mangalore-Jammu Tawi Express.

Participants: Prof. A.K. Premajam

Type of Debate: SPECIAL MENTION

Title: Requests the Central Government to revive the public sector units to protect the interest of the workers.

Participants: Kumari Mamata Banerjee

Shri Madan Lal Khurana

Type of Debate: SPECIAL MENTION

Title: Need to withdraw the increased rent and enhance the facilities of Swati Girls Working Hostel, Sandhya Senior Citizens Hostel and Indira Niketan

Working Girls Hostel in Delhi.

Participants: Shri Shailendra Kumar

Type of Debate: SPECIAL MENTION

Title: Need to consider the supply of fertilizers in Bihar (North).
Participants: Dr. Shakeel Ahmed

Type of Debate: SPECIAL MENTION

Title: Requests the Central Government to implement the Talwar Committee Report to avoid another all-India strike by postal employees.

Participants: Shri Varkala Radhakrishnan

Shri Gauri Shanker Chaturbhuj Bisen

Type of Debate: SPECIAL MENTION

Title: Need to run direct train from Rewa to Delhi and Jabalpur and demand to set up computerised railway reservation office at Rewa.

Participants: Shri Chandramani Tripathi

Type of Debate: SPECIAL MENTION

Title: Need to provide lecturership to the talented students passed All India Examination conducted by UGC and CSIR.

Participants: Shri Rajo Singh

Type of Debate: SPECIAL MENTION

Title: Need to write-off agricultural loans of Rs.50,000 of farmers in Jammu and Kashmir.

Participants: Shri Chaman Lal Gupta

Type of Debate: SPECIAL MENTION

Title: Requests the Central Government to provide relief to the flood affected areas of Uttar Pradesh.

Participants: Shri Hari Kewal Prasad

Type of Debate: SPECIAL MENTION

Title: Raised the irregularities in the transfer of shares pertaining to Tamil Nadu Mercantile Banks Ltd.

Participants: Shri M. Durai

Type of Debate: SPECIAL MENTION

Title: Requests the Central Government to include the Members of Parliament in S.R.Y. (Sunishchit Rojgar Yojana) and J.R.Y. (Jawahar Rojgar Yojana).

Participants : Shri Mitrasen Yadav

Shri Ganga Charan Rajput

Type of Debate: SPECIAL MENTION

Title: Requests the Central Govenment to introduce a scheme to protect the tribals from diseases in Mandla, Madhya Pradesh.

Participants: Shri Faggan Singh Kulsaste

Type of Debate: SPECIAL MENTION

Title: Requests the Central Government to shift the CGHS Dispensary, Laxmi Nagar in the new building and need to start the construction work of CGHS

Dispensary, Dilshad Garden at the alloted area.

Participants: Shri Lal Bihari Tiwari

Type of Debate: SPECIAL MENTION

Title: Requests the Central Government to take steps to control the soil erosion by the Ganga River at Khagria, Bihar and need to rehabilitate the

displaced people.

Participants: Shri Shakuni Choudhuri

Type of Debate: SPECIAL MENTION

Title: Need to bring legislation to provide statehood to Vananchal.
Participants: Shri Ram Tahal Choudhuri

Shri Prabhunath Singh

Shri Ritlal Prasad Verma

Shri Dhirendra Agarwal

Shri Jagdambi Prasad Yadav

Shri Ravinder Kumar Pandey

Shri Madan Lal Khurana

Type of Debate: SPECIAL MENTION

Title: Requests the Central Government to take up the matter with the Karnataka Government to release 45 persons from Karnataka jails for the last

five years under TADA.

Participants: Shri K.P. Mohan

Type of Debate: SPECIAL MENTION

Title: Requests the Central Government to provde D.A.P. and Urea fertilizers to the farmers to save the wheat crops.

Participants: Shri Ganga Charan Rajput

Shri P.C. Thomas

Shri Madan Lal Khurana

Type of Debate: SPECIAL MENTION

Title: Raised objections on raising a matter of Congress party and its leader in the Zero Hour.

Participants: Shri Sohanveer Singh

Shri Somnath Chatterjee

Shri H.D. Devegowda

Shri Motilal Vora

Type of Debate: SPECIAL MENTION

Title: Requests the Central Government to check the atrocities on Scheduled Castes, Backward Classes and minorities in Uttar Pradesh and need to provide

compensation to Harijan Family killed by the Police.

Participants: Shri Parasnath Yadav

Type of Debate: SPECIAL MENTION

Title: Raised nation wide strike to be held on 11th December in protest against 24-Point Programme like disinvestment policy, new economic policy,

closure of eight public sector undertakings, privatisation, I.R.A. Bill and

price rise etc.

Participants: Shri Sunil Khan

Type of Debate: SPECIAL MENTION

Title: Demand to declare 18th December, the birth anniversary of Baba Guru Ghasi Das as public holiday.

Participants: Shri Punnu Lal Mohale

Type of Debate: SPECIAL MENTION

Title: Requests the Central Government to repair the National Highway No. 57 and 31 in Bihar.

Participants: Shri Krishan Kumar Choudhuri

Type of Debate: SPECIAL MENTION

Title: Requests to introduce action plan to protect Ganga River from pollution.

Participants: Shri Virendra Singh

Shri Anand Ratna Maurya

Type of Debate: SPECIAL MENTION

Title: Requests the Central Government to take action on participating Pakistani Army directly in the militant activities in Jammu and Kashmir.

Participants: Shri Motilal Vora

Type of Debate: SPECIAL MENTION

Title: Requests the Hon'ble Prime Minister to implement the project of linkage of Sankhosh river with the Ganges to supply water in the Calcutta and the Haldia Port.

Participants: Shri Lakshman Chandra Seth

Type of Debate: SPECIAL MENTION

Title: Requests the Central Government to look into the reduced activities of Food Corporation of India in the Eastern Region and need to restore the

services of persons belonging to Scheduled Castes and Scheduled Tribes.

Participants: Shri Moinul Hassan

Type of Debate: SPECIAL MENTION

Title: Requests the Central Government to increase the food supply to the State Governments to meet the floods and drought situation.

Participants: Shri Sudhir Giri

Type of Debate: SPECIAL MENTION

Title: Requests the Central Government to set up powerful transmission centres to enable the people to watch television and All India Radio

programme settled in Jammu and Kashmir on Pakistan border.

Participants: Shri Vishnu Dutt

Type of Debate: SPECIAL MENTION

Title: Need to provide special provisions and protection to the minorities in the country.

Participants: Shri Om Prakash

Type of Debate: SPECIAL MENTION

Title: Requests the Central Government to take steps to procure rubber and need to check the prices of rubber and coconut.

Participants: Shri P.C. Thomas

Type of Debate: SPECIAL MENTION

Title: Need to protect the sugarcane growers in Kushi Nagar, Uttar Pradesh and requests to pay the balanced amount of Rs. 18 crore to Katkuian-Padrona

sugar factory.

Participants: Shri Ram Nagina Mishra

Type of Debate: SPECIAL MENTION

Title: Requests the Central Government to take action on discrimination against Scheduled Castes in various parts of the country.

Participants: Shri Arif Mohammed Khan

Shri T.R. Baalu

Shri Chetan Chauhan

Type of Debate: SPECIAL MENTION

Title: Requests the Hon'ble Minister for Finance to constite an investigation team to find the facts for cheating this country by the bank officers, well

known share brokers and prominent industrialists.

Participants: Dr. Suguna Kumari Chellamella

Type of Debate: SPECIAL MENTION

Title: Need to connect the Ganges and Brahmaputra to the rivers in the South to control the natural calamities and create irrigation potential in South

India.

Participants: Shri B.M. Mensinkai

Shri K.H. Muniyappa

Type of Debate: SPECIAL MENTION

Title: Requests the Central Government to take remedical measures of loss and damage to the crops and property due to unseasonal rain in Maharashtra

particularly in the regions of Vidharbha and Marathwada.

Participants: Shri R.S. Gavai

Type of Debate: SPECIAL MENTION

Title: Requests the Central Government to implement the gauge conversion project of the railway line of Eastern Railway, Sealdah Division.

Participants: Dr. Asim Bala

Type of Debate: SPECIAL MENTION

Title: Requests the Central Government to direct the State Government of Madhya Pradesh to supply 24 hour electricity to the farmers at Mandla and

need to change transformers.

Participants: Shri Ramanand Singh

Type of Debate: SPECIAL MENTION

Title: Requests the Central Government to direct the State Government of Tamil Nadu to open more procurement centres and issue permanent orders for

supply of more rice from the central pool.

Participants: Shri C. Gopal

Type of Debate: MATTERS UNDER RULE 377

Title: Need to extend `Kapadvanj- Nadiad' train upto Anand in Gujarat and also attach more bogies to it.

Participants: Shri Jaisinhji Chauhan

Type of Debate: MATTERS UNDER RULE 377

Title: Need to take concrete steps for early up-gradation of Ahmedabad Airport in Gujarat.

Participants: Shri Harin Pathak

Type of Debate: MATTERS UNDER RULE 377

Title: Need to start work at Vagaliyar and Sablakot Power Projects in J & K.
Participants: Shri Chaman Lal Gupta

Type of Debate: MATTERS UNDER RULE 377

Title: Need to allocate adequate funds to take up anti-sea erosion works in Kerala.

Participants: Shri Mullapally Ramachandran

Type of Debate: MATTERS UNDER RULE 377

Title: Need to clear waiting list for domestic LPG in Gujarat.

Participants: Shri N.J. Rathwa

Type of Debate: MATTERS UNDER RULE 377

Title: Need to sanction adequate central assistance to State Government of Orissa to implement the recommendations of Fifth Pay Commission.

Participants: Shrimati Jayanthi Patnaik

Type of Debate: MATTERS UNDER RULE 377

Title: Need to introduce a fast passenger train between Asansol and Rampurhat via Andal-Sainthia-Suri in West Bengal.

Participants: Dr. Ram Chandra Dome

Type of Debate: MATTERS UNDER RULE 377

Title: Need for early constitution of East Coast Zonal Railway Users' Consultative Committee with head-quarters at Bhubaneswar, Orissa.

Participants: Shri Arjun Charan Sethi

Type of Debate: MATTERS UNDER RULE 377

Title: Need to take steps to check deforestation in Sunderbans area in West Bengal.

Participants: Shri Sanat Kumar Mandal

Type of Debate: MATTERS UNDER RULE 377

Title: Need to review the decision for setting up tanneries and paper mills at Cuddalore in Tamil Nadu to check environmental pollution in the area.

Participants: Shri N.T. Shanmugam

Type of Debate: GOVERNMENT BILLS

Title: Further discussion on the motion for consideration of the Cotton Ginning and Processing Factories (Repeal) Bill, 1998.

Motion for Consideration- adopted

Participants: Dr. Saroja V.

Shri Mohan Singh

Dr. Ramkrishna Kusmaria

Shri Kashiram Rana

Type of Debate: SHORT DURATION DISCUSSIONS (RULE-193)

Title: Further discussion regarding rise in prices of essential commodities raised by Shri Rajesh Pilot on 3rd December, 1998.

Participants: Shri H.D. Devegowda

Sardar Surjeet Singh Barnala

Shri Rajesh Pilot

Type of Debate: GOVERNMENT MOTIONS

Title: Moved the motion for consideration of the 30th report of the erstwhile Commissioner for Scheduled Castes and Scheduled Tribes for the year 1989-91.

(Not Concluded)

Participants: Shrimati Maneka Gandhi

Type of Debate: SHORT DURATION DISCUSSIONS (RULE-193)

Title: Raised a discussion regarding atrocities committeed on minorities in various parts of the country.

Participants: Shri Arif Mohammad Khan