XII LOK SABHA DEBATES, SESSION II
PART II - PROCEEDINGS OTHER THAN QUESTIONS AND ANSWERS

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Monday, December 7, 1998 /Agrahayana 16, 1920 (Saka)

C O N T E N T S

Title: Introduced Central Vigilance Commission Bill, 1998.

Participants: Shri Kadambur M.R. Janarthanan

Type of Debate: STATEMENT AGAINST ORDINANCES

Title: Statement regarding Central Vigilance Commission Ordinance and Central Vigilance Commission (Amendment) Ordinance- Laid.

Participants: Shri Kadambur M.R. Janarthanan

Type of Debate: GOVERNMENT BILLS

Title: Introduced Coffee (Amendment) Bill, 1998.

Motion for Consideration- adopted

Participants: Shri Madan Lal Khurana

Type of Debate: SPECIAL MENTION

Title: Demand to take action against culprits and need to provide protection to the seven students of Bihar beaten up, studying in Gulbarga Engineering

College, Karnataka.

Participants: Shri Sushil Kumar Singh

Type of Debate: SPECIAL MENTION

Title: Need to implement Koel Irrigation project to irrigate the drought affected areas of Bihar (Central).

Participants: Shri Krishan Kumar Choudhuri

Type of Debate: SPECIAL MENTION

Title: Need for construction of by-pass on National Highway no.27 in Rewa, Madhya Pradesh.

Participants: Shri Chandramani Tripathi

Type of Debate: SPECIAL MENTION

Title: Requests to fix the price of sugarcane and need to pay the balanced amount to the sugarcane growers.

Participants: Shri Hari Kewal Prasad

Type of Debate: SPECIAL MENTION

Title: Requests the Defence Ministry to revive the Tannery and Footwear Corporation of India Ltd, Kanpur and need to take over this corporation from

the Ministry of Industry.

Participants: Prof. A.K. Premajam

Type of Debate: SPECIAL MENTION

Title: Need to bring forward the legislation to amend the Central Pesticides and Seeds Act, 1968 during this Session.

Participants: Shri K. Yerrannaidu

Type of Debate: SPECIAL MENTION

Title: Requests the Central Government to provide statehood to Chattisgarh, Uttranchal and Vananchal.

Participants: Shri Motilal Vora

Shri Raghuvansh Prasad Singh

Shri Ajit Jogi

Shri Madan Lal Khurana

Type of Debate: SPECIAL MENTION

Title: Requests the Finance Minister to stop the shifting of the management of State Bank of India from Calcutta to Mumbai and need to send back the

foreign exchange work to Calcutta.

Participants: Shri Hannan Mollah

Type of Debate: SPECIAL MENTION

Title: Requests the Hon'ble Prime Minister to stop the advertisement for the forthcoming Civil Services Examination, 1999 and need to give age relaxation

to the Civil Service Examination candidates.

Participants: Shri M. Selvarasu

Type of Debate: SPECIAL MENTION

Title: Requests the Central Government to implement the UGC pay scales to the agricultural scientists of our country.

Participants : Dr. Asim Bala

Type of Debate: SPECIAL MENTION

Title: Requests the Hon'ble Prime Minister to introduce the three Ministers sworn in last Saturday and need to stop the shifting of regional news unit

from Calcutta to Trivandrum.

Participants: Shri E. Ahmed

Type of Debate: SPECIAL MENTION

Title: Need to conduct an inquiry on hardship and inconvenience caused to the people of Kerala due to two news bulletins in regional language, Malayalam on `Anti Polio Day'.

Participants: Shri N.K. Premchandran

Type of Debate: SPECIAL MENTION

Title: Requests the Prime Minister to intervene to allocate funds for the completion of dam on Ganga River in Kanpur, Uttar Pradesh.

Participants: Shri Jagatvir Singh Drona

Type of Debate: SPECIAL MENTION

Title: Requests the Hon'ble Railway Minister to take action on the promptness and expansion of railway services and need to give priority to the local

trains during peak hours in Kannur-Mangalore sector.

Participants: Shri T. Govindan

Type of Debate: SPECIAL MENTION

Title: Regarding utilisation of MP Local Area Development Fund and release of MPs' quota in respect of LPG and telephone connection.

Participants: Shri Shailendra Kumar

Shri Prabhunath Singh

Dr. Ramkrishan Kusmaria

Shri Nadendla Bhaskara Rao

Shri P.M. Sayeed

Dr. Sushil Indora

Shri Ashok Pradhan

Shri Lal Muni Chaubey

Shri Ram Naik

Shri K. Yerrannaidu

Kumari Mamata Banerjee

Shri Vazhapady K. Ramamurthy

Shri E. Ahamed

Shri T.R. Baalu

Shri Raghvendra Singh

Shri Madan Lal Khurana

Shri Chandra Shekhar

Shri Mulayam Singh Yadav

Shri V. Dhananjaya Kumar

Shri Vazhapady K. Ramamurthy

Shri Somnath Chatterjee

Type of Debate: SPECIAL MENTION

Title: Requests the Hon'ble Minister to see that Aligarh Muslim University work according to the norms and need to take sympathetic attitude towards

the students on hunger strike.

Participants: Dr. Shakeel Ahmed

Shri G.M. Banatwallka

Shri Somnath Chatterjee

Shri Arif Mohammad Khan

Shri Digvijay Singh

Dr. Murli Manohar Joshi

Type of Debate: MATTERS UNDER RULE 377

Title: Need to provide adequate funds to State Government of Uttar Pradesh for providing relief to the people affected by floods in Safipur and Unnao

tehsil, U.P.

Participants: Shri Devi Bux Singh

Type of Debate: MATTERS UNDER RULE 377

Title: Need to provide more halts of the trains running in East Delhi.
Participants: Shri Lal Bihari Tiwari

Type of Debate: MATTERS UNDER RULE 377

Title: Need to include Ranchi as hill area for marketing of L.P.G.
Participants: Shri Ram Tahal Choudhary

Type of Debate: MATTERS UNDER RULE 377

Title: Need to enhance procurement price of cotton to atleast Rs.3000/- per quintal in Maharashtra.

Participants: Shri Ashok Namderroa Mohol

Type of Debate: MATTERS UNDER RULE 377

Title: Need to set up an LNG Terminal in Andhra Pradesh.

Participants: Dr. T. Subbarami Reddy

Type of Debate: MATTERS UNDER RULE 377

Title: Need to ensure that regional Central Government offices use Marathi language for correspondence with local people in Maharashtra.

Participants: Shri Abhaysinh S. Bhonsle

Type of Debate: MATTERS UNDER RULE 377

Title: Need to initiate appropriate measures to implement the Avari Committee Report and increase the quantum of loan facilities to Kerala.

Participants: Shri S. Ajaya Kumar

Type of Debate: MATTERS UNDER RULE 377

Title: Need to ensure early completion of proposed Unchahar Power Project in Fatehpur District, U.P.

Participants: Shri Shailendra Kumar

Type of Debate: MATTERS UNDER RULE 377

Title: Need to re-start functioning of Ranipet Railway Station in Vellore district of Tamil Nadu.

Participants: Shri C. Gopal

Type of Debate: MATTERS UNDER RULE 377

Title: Need to evolve a plan for channelisation of water of small rivers in Haryana.

Participants: Dr. Sushil Indora

Type of Debate: MATTERS UNDER RULE 377

Title: Need for construction of by-passes on National Highway in Aligarh Parliamentary Constituency, U.P.

Participants: Shrimati Sheela Gautam

Type of Debate: GOVERNMENT BILLS

Title: Moved the motion for consideration of the Railway Claims Tribunal (Amendment) Bill, 1998.

Motion for Consideration- adopted

Participants: Shri Nitish Kumar

Shri P.C. Chacko

Shri Kharabela Swain

Shri Sudhir Giri

Shri Shailendra Kumar

Dr. T. Subbarami Reddy

Shri Varkala Radhakrishnan

Shri N.K. Premchandran

Shri Mohan Singh

Type of Debate: SHORT DURATION DISCUSSION (RULE-193)

Title: Further discussion regarding rise in price of essential commodities raised by Shri Rajesh Pilot on the 3rd December, 1998.

Participants: Shri T.R. Baalu

Shri Prabhunath Singh

Kumari Mayawati

Shri Sompal

Shrimati Jayanti Patnaik

Shri K. Yerranaidu

Shri Rajvir Singh

Shri N.K. Premchandran

Dr. T. Subbarami Reddy

Shri Varkala Radhakrishnan

Shri Shailendra Kumar

Shri B.M. Mensinkai

Shri Ramsheth Thakur

Dr. Ravi Mallu

Shri Chaman Lal Gupta

Shri Ratilal Kalidas Verma