XII LOK SABHA DEBATES, SESSION II
PART II - PROCEEDINGS OTHER THAN QUESTIONS AND ANSWERS

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Friday, December 4, 1998 /Agrahayana 13, 1920 (Saka)

C O N T E N T S

Title: Made references on passing away of Shri L.V. Singh, member of Ninth Lok Sabha on 8th November, 1998.

Participants: Mr. Speaker, Shri G.M.C. Balayogi

Type of Debate: MESSAGES FROM RAJYA SABHA

Title: Reported a message received from Rajya Sabha that at its sitting held on 3rd December, 1998, Rajya Sabha passed the Delhi Development Authority

(Validation of Disciplinary Powers) Bill, 1998. Laid on the Table the Delhi

Development Authority (Validation of Disciplinary Powers) Bill,1998 as passed by Rajya Sabha on the 3rd December, 1998.

Participants: Secretary General

Type of Debate: BUSINESS OF HOUSE

Title: Made a statement regarding Government Business for the week commencing the 7th December,1998.

Participants: Shri Madan Lal Khurana

Shri Shailendra Kumar

Shri Chander Shekhar Sahu

Shri Ramnarayan Meena

Shri Jagatvir Singh Drona

Prof. Ajit Kumar Mehta

Shri Basu Deb Acharia

Shri G.M. Banatwalla

Shri Bir Singh Mahato

Type of Debate: GOVERNMENT MOTION

Title: Moved the motion for presentation of the Report of Joint Committee on Essential Commodities (Amendment) Bill- Extension of time.

Motion for Consideration- adopted

Participants: Shri Shyam Bihari Mishra

Shri Basu Deb Acharia

Shri Rajesh Pilot

Shri P. Shiv Shanker

Shri Madan Lal Khurana

Shri Madhukar Sirpotdar

Shri Raghuvansh Prasad Singh

Shri S. Jaipal Reddy

Sardar Surjeet Singh Barnala

Type of Debate: SPECIAL MENTION

Title: Need to provide grants to the flood affected areas of coastal Andhra Pradesh.

Participants: Shri P. Shiv Shanker

Shri K. Yerrannaidu

Shri Konijeti Rosaiah

Type of Debate: SPECIAL MENTION

Title: Requests the Central Government to disallow Mr. Sivasankaran, an NRI to purchase the disputed Tamil Nadu Mercantile Bank shares from Essar Group to

restore the management of the Bank to the original promoter community.

Participants: Shri Vaiko

Type of Debate: SPECIAL MENTION

Title: Requests the Central Government to disallow the multinational corporation called Monsonto company to conduct experiment terminator

seeds in India.

Participants: Shri S. Sukhakar Reddy

Type of Debate: SPECIAL MENTION

Title: Need to take action on damaging Guru Ram Das Academy at Rajpur nearDehradun by the miscreants due to the proposal of exclusion of Uddham Singh

Nagar in the proposed State of Uttranchal.

Participants: Prof. Prem Singh Chandumajra

Type of Debate: SPECIAL MENTION

Title: Raised a matter regarding atrocities on the minorities and need to clarify the statement by Chief Minister of Gujarat to stop the Government aid to Christian Institutions on expressing protest.

Participants: Shri P.C. Thomas

Shri Madan Lal Khurana

Prof. P.J. Kurien

Type of Debate: SPECIAL MENTION

Title: Need to look into the demands of agitating employees of Indian Institute of Technology in South Chennai, Khargpur, Kanpur, Delhi and Mumbai.
Participants: Shri T.R. Baalu

Type of Debate: SPECIAL MENTION

Title: Need to take steps to prevent the sale of women in Eluru town in Andhra Pradesh , West Godavari District.

Participants: Shri Nadendla Bhaskara Rao

Shri K. Yerrannaidu

Shrimati Minati Sen

Type of Debate: SPECIAL MENTION

Title: Need to declare community health guides as government employees.
Participants: Shri Chetan Chouhan

Shri Rajveer Singh

Type of Debate: SPECIAL MENTION

Title: Need to hold talks with the Government of Nepal to construct dams and embankments on the Rivers in Nepal to control floods in Bihar and Uttar

Pradesh.

Participants : Dr. Shakil Ahmed

Shri Arif Mohammed Khan

Shri Mohammad Ali Ashraf Fatmi

Type of Debate: SPECIAL MENTION

Title: Need to take steps for the revival of Indian Copper Complex and Hindustan Copper Limited at Ghatshila and Musawani to save the labourers.

Participants: Shrimati Abha Mahto

Type of Debate: PRIVATE MEMBERS BILLS

Title: Introduced Special Educational Facilities (For Children of Parents Living Below Poverty Line) Bill, 1998.

Motion for Consideration - adopted

Participants: Shri T. Subbarami Reddy

Type of Debate: PRIVATE MEMBERS BILLS

Title: Introduced Electricity (Priority Supply to Rural Areas and Agriculture Sector) Bill, 1998.

Motion for Consideration - adopted

Participants: Shri R. Sambasiva Rao

Type of Debate: PRIVATE MEMBERS BILLS

Title: Introduced Constitution (Amendment) Bill, 1998. (Amendment of article 324)

Motion for Consideration - adopted

Participants: Shri R. Sambasiva Rao

Type of Debate: PRIVATE MEMBERS BILLS

Title: Introduced Prevention of Insults to National Honour (Amendment) Bill, 1998. (Insertion of new section 4)

Motion for Consideration - adopted

Participants: Shri R. Sambasiva Rao

Type of Debate: PRIVATE MEMBERS BILLS

Title: Introduced Prohibition of Extravagant Expenditure on Marriages Bill, 1998.

Motion for Consideration - adopted

Participants: Shri R. Sambasiva Rao

Type of Debate: PRIVATE MEMBERS BILLS

Title: Introduced Foreign Aid Fund of India Bill,1998.

Motion for Consideration - adopted

Participants: Dr. T. Subbarami Reddy

Type of Debate: PRIVATE MEMBERS BILLS

Title: Introduced Slums and Jhuggi-Jhopri Areas Clearance BIll, 1998. Motion for Consideration - adopted

Participants : Dr. T. Subarami Reddy

Type of Debate: PRIVATE MEMBERS BILLS

Title: Introduced Small Family (Motivation) Bill, 1998.

Motion for Consideration - adopted

Participants: Dr. T. Subbarami Reddy

Type of Debate: PRIVATE MEMBERS BILLS

Title: Introduced Jamia Millia Islamia (Amendment) Bill,1998. (Amendment of the Long Title, etc.)

Motion for Consideration - adopted

Participants: Shri G.M. Banatwalla

Type of Debate: PRIVATE MEMBERS BILLS

Title: Introduced Eradication of Unemployemnt Bill, 1998.

Motion for Consideration - adopted

Participants: Shri G.M. Banatwalla

Type of Debate: PRIVATE MEMBERS BILLS

Title: Introduced Contract Labour (Regulation and Abolition) Amendment Bill. (Amendment of section 1, etc.)

Motion for Consideration - adopted

Participants: Shri Basu Deb Acharia

Type of Debate: PRIVATE MEMBERS BILLS

Title: Introduced the Backward Areas Development Board Bill, 1998. Motion for Consideration - adopted

Participants: Shri Bachi Singh Rawat `Bachda'.

Type of Debate: PRIVATE MEMBERS BILLS

Title: Introduced the Urban Land (Ceiling and Regulation)Amendment Bill, 1998.

Motion for Consideration - adopted

Participants: Shri Bhagwan Shankar Rawat

Type of Debate: PRIVATE MEMBERS BILLS

Title: Introduced the Use of Indian Languages in Commercial Advertisement and on Packages of Consumers Goods Bill, 1998.

Motion for Consideration - adopted

Participants: Dr. Laxminarayan Pandey

Type of Debate: PRIVATE MEMBERS BILLS

Title: Introduced Constitution (Scheduled Castes) Order (Amendment) Bill,1998. (Amendment of the Schedule)

Motion for Consideration - adopted

Participants: Shri Vaiko

Type of Debate: PRIVATE MEMBERS BILLS

Title: Introduced the High Court at Allahabad (Establishment of a permanent bench at Meerut) Bill, 1998.

Motion for Consideration - adopted

Participants: Shri Virendra Verma

Type of Debate: PRIVATE MEMBERS BILLS

Title: Introduced State of Vidarbha Bill, 1998.

Motion for Consideration - adopted

Participants: Shri Vilas Muttemwar

Type of Debate: PRIVATE MEMBERS BILLS

Title: Introduced Constitution (Amendment) Bill, 1998. (Insertion of new article 338A, etc.)

Motion for Consideration - adopted

Participants: Shri Mohan Singh

Type of Debate: PRIVATE MEMBERS BILLS

Title: Introduced Constitution (Scheduled Tribes) Order (Amendment) Bill, 1998. (Amendment of the Schedule)

Motion for Consideration - adopted

Participants: Shri Madhab Rajbongshi

Type of Debate: PRIVATE MEMBERS BILLS

Title: Introduced the Narcotic Drugs and Psychotropic Substances (Amendment) Bill, 1998.

Motion for Consideration - adopted

Participants: Dr. Laxminarayan Pandey

Type of Debate: PRIVATE MEMBERS BILLS

Title: Introduced Special Protection Group (Amendment) Bill, 1998. (Amendment of the Long Title, etc.)

Motion for Consideration - adopted

Participants: Shri Mohan Singh

Type of Debate: PRIVATE MEMBERS BILLS

Title: Introduced Constitution (Amendment) Bill, 1998. (Amendment of Articles 84 and 173)

Motion for Consideration - adopted

Participants: Shri Chandrashekhar Sahu

Type of Debate: PRIVATE MEMBERS BILLS

Title: Introduced the Council for Environment Protection Bill, 1998. Motion for Consideration - adopted

Participants: Shri Bachi Singh Rawat `Bachda'

Type of Debate: PRIVATE MEMBERS BILLS

Title: Introduced the Registration of Marriages Bill, 1998.

Motion for Consideration - adopted

Participants: Shri Bachi Singh Rawat `Bachda'

Type of Debate: PRIVATE MEMBERS BILLS

Title: Introduced the Education Bank of India Bill, 1998.

Motion for Consideration - adopted

Participants: Shri Bachi Singh Rawat `Bachda'

Type of Debate: PRIVATE MEMBERS BILLS

Title: Introduced Prevention of Bogus Advertisements and Publicity Bill, 1998.

Motion for Consideration - adopted

Participants: Shri Mohan Singh

Type of Debate: PRIVATE MEMBERS BILLS

Title: Introduced Code of Criminal Procedure (Amendment) Bill, 1998. (Amendment of section 167, etc.)

Motion for Consideration - adopted

Participants: Shrimati Jayanti Patnaik

Type of Debate: PRIVATE MEMBERS BILLS

Title: Introduced National Comission For Children Bill, 1998.

Motion for Consideration - adopted

Participants: Shrimati Jayanti Patnaik

Type of Debate: PRIVATE MEMBERS BILLS

Title: Introduced Women Development Bank Bill, 1998.

Motion for Consideration - adopted

Participants: Shrimati Jayanti Patnaik

Type of Debate: PRIVATE MEMBERS BILLS

Title: Introduced Alternate Fuel Resource Board Bill, 1998.

Motion for Consideration - adopted

Participants: Shri Annasaheb M.K. Patil

Type of Debate: PRIVATE MEMBERS BILLS

Title: Introduced Special Courts for Women Bill, 1998.

Motion for Consideration - adopted

Participants: Shrimati Jayanti Patnaik

Type of Debate: PRIVATE MEMBERS BILLS

Title: Introduced Farmers (Removal of Indebtedness) Bill, 1998.

Motion for Consideration - adopted

Participants: Shri Vaiko

Type of Debate: PRIVATE MEMBERS BILLS

Title: Introduced Communication Laws (Amendment) Bill, 1998. Motion for Consideration - adopted

Participants: Shri Vaiko

Type of Debate: PRIVATE MEMBERS BILLS

Title: Introduced Protection of Civil Rights (Amendment) Bill,1998 (Amendment of Section 2, etc.)

Motion for Consideration - adopted

Participants: Shri Mohan Singh

Type of Debate: PRIVATE MEMBERS BILLS

Title: Introduced the Constitution (Amendment) Bill, 1998. (Insertion of new article 51 B)

Motion for Consideration - adopted

Participants: Shri Prabhunath Singh

Type of Debate: PRIVATE MEMBERS BILLS

Title: Further discussion on the motion for consideration of the Constitution (Amendment) Bill, 1998 (Amendment of Article 15, etc.) moved by Shri G.M.

Banatwalla on 10th July, 1998.

Bill- Withdrawn

Participants: Shrimati Maneka Gandhi

Shri G.M. Banatwalla

Type of Debate: PRIVATE MEMBERS BILLS

Title: Moved the motion for consideration of the Land Acquisition (Amendment) Bill, 1998. (Substitution of new section for section 16, etc.)

Participants: Shri Bhagwan Shankar Rawat

Shri Mohan Singh

Shri K.D. Sultanpuri

Shri Chandrashekhar Sahu

Shri Prabhunath Singh

Shri Shailendra Kumar

Type of Debate: STATEMENT BY MINISTER

Title: Made a statement regarding further details of the derailment of the Kurla-Howrah Express, on 3rd December, 1998.

Participants: Shri Ram Naik

Type of Debate: STATEMENT BY MINISTER

Title: Made a statement regarding raids in the house of Shri Ali Mian, a man of international eminence.

Participants: Shri Madan Lal Khurana

Shri Ram Vilas Paswan

Dr. Shakeel Ahmad

Shri E. Ahamed

Type of Debate: STATEMENT BY MINISTER

Title: Made a statement regarding incidents relating to the Aligarh Muslim University.

Participants: Dr. Murli Manohar Joshi