XII LOK SABHA DEBATES, SESSION II
PART II - PROCEEDINGS OTHER THAN QUESTIONS AND ANSWERS-----------------------------------------------------
Thursday, December 3, 1998 /Agrahayana 12, 1920 (Saka)
C O N T E N T S
Type of Debate: SPECIAL MENTION
Title: Requests the Government to bring forward National Trust Bill and need to implement the persons with Disabilities Equal Opportunities Protection ofRights and Full Participation Act, 1995.
Participants: Shri Somnath Chatterjee
Shri Sharad Pawar
Shri Digvijay Singh
Shri Madan Lal Khurana
Type of Debate: SPECIAL MENTION
Title: Requests the Central Government to intervene to look into the closure and problems of Aligarh Muslim University.
Participants: Shri Mohammed Ali Ashraf Fatmi
Shri Ram Vilas Paswan
Shri Arif Mohammed Khan
Shri Madan Lal Khurana
Shri Sharad Pawar
Type of Debate: SPECIAL MENTION
Title: Need to provide accomodation to the Members of Parliament.
Participants: Shrimati Suryakanta Patil
Type of Debate: SPECIAL MENTION
Title: Requests the Central Government to stop the import of sugar to save the sugar industry.
Participants: Shri K. Yerrannaidu
Shri Sharad Pawar
Shri Balram Jakhar
Shri Prithviraj D. Chavan
Shri Madan Lal Khurana
Type of Debate: SPECIAL MENTION
Title: Raised the question of violation of the provisions of the Constitution of India to introduce the Saraswati Vandana in the schools and requests ShriAli Mian, Scholar of Islam not to give a call to muslim students to come out of the schools.
Participants: Prof. Saifuddin Soz
Type of Debate: SPECIAL MENTION
Title: Requests the Central Government to cancel the global tenders issued by IRE, a public sector undertaking.
Participants: Shri N.K. Premchandran
Type of Debate: SPECIAL MENTION
Title: Requests the Hon'ble Minister to make a statement on the decision of the Union Cabinet on packing urea and cement in jute bags.
Participants: Shri Tarit Baran Topdar
Shri Basu Deb Acharia
Shri Atal Bihari Vajpayee
Type of Debate: MATTERS UNDER RULE 377
Title: Need to bring regulation and development of Coal Lignite, Methane minerals under the jurisdiction of State Governments.
Participants: Smt. Bhavana Devrajbhai Chikhalia
Type of Debate: MATTERS UNDER RULE 377
Title: Need for early completion of work of sugar mill at Jahangirpur in Khurja Parliamentary Constituency, U.P.
Participants: Shri Ashok Pradhan
Type of Debate: MATTERS UNDER RULE 377
Title: Need to look into the grievances of the employees of Tannery and Footwear Corporation of India (TIFCO) and textile mills under NTC in Kanpur.
Participants: Shri Jagatvir Singh Drona
Type of Debate: MATTERS UNDER RULE 377
Title: Need to look into the functioning civil and E&B Department of Central Coalfields Limited.
Participants: Shri Ravindra Kumar Pandey
Type of Debate: MATTERS UNDER RULE 377
Title: Need to chalkout a centrally sponsored programme to save Paradeep Port, Hukitola Island and Lamp House in Orissa from sea erosion.
Participants: Shri Ranjib Biswal
Type of Debate: MATTERS UNDER RULE 377
Title: Need to approve the amendments made by Bihar Government to Baudha Gaya Temple Act, 1949.Participants : Shri Vilas Muttemwar
Type of Debate: MATTERS UNDER RULE 377
Title: Need to enhance quota of essential commodities for the State of Orissa.
Participants: Shrimati Jayanti Patnaik
Type of Debate: MATTERS UNDER RULE 377
Title: Need to declare support price for copra at rupees four thousand per quintal.
Participants: Shri V.V. Raghvan
Type of Debate: MATTERS UNDER RULE 377
Title: Need to compensate farmers of Punjab whose crops have been damaged due to unseasonal rains.
Participants: Prof. Prem Singh Chandumajra
Type of Debate: MATTERS UNDER RULE 377
Title: Need to provide better communication facilities to Javvathu hill regions in Tamil Nadu.
Participants: Shri D. Venugopal
Type of Debate: MATTERS UNDER RULE 377
Title: Need to increase duty on imported sugar.
Participants: Shri Balasaheb Vikhe Patil
Type of Debate: MATTERS UNDER RULE 377
Title: Need to change the date of 6th December being observed as `Polio Eradication Day with view to observe 42nd Annual Death Ceremony of Dr. BabaSaheb Bhimrao Ambedkar on that day.
Participants: Shri Ramdas Athawale
Type of Debate: GOVERNMENT BILLS
Title: Moved the motion for consideration of the Cotton Ginning and Pressing Factories (Repeal) Bill, 1998. (Not Concluded)
Participants: Shri Kashiram Rana
Varkala Radhakrishnan
Shrimati Bhavna Kardam Dave
Shri Ajay Chakraborty
Shri Tarit Baran Topdar
Type of Debate: STATEMENT BY MINISTER
Title: Made a statement on the controversy over religious Shrine near Chikmangalur (Karnataka).Participants : Shri L.K. Advani
Type of Debate: SHORT DURATION DISCUSSIONS (RULE-193)
Title: Raised a discussion regarding rise in prices of essential commodities. (Not Concluded)
Participants: Shri Rajesh Pilot
Shrimati Geeta Mukherjee
Shri Krishan Lal Sharma
Shri Sudip Bandyopadhyay
Shri Rupchand Pal
Shri P. Chidambaram
Shri Yashwant Sinha
Prof. Prem Singh Chandumajra
shri Mohan Singh
Shri Raghuvansh Prasad Singh
Shri Shanta Kumar
Shri Rajo Singh
Shri C. Sreenivasan
Shri T.R. Baalu (Speech Unfinished)
Type of Debate: STATEMENT BY MINISTER
Title: Made a statement regarding price policy for rabi crops of 1998-99 to be marketed in 1999-2000.
Participants: Shri Sompal
Type of Debate: STATEMENT BY MINISTER
Title: Made a statement regarding derailment of 8099 DN Kurla-Howrah Express in Manmad-Jalgaon Section of Central Railway's Bhusaval Division on 3rdDecember, 1998.
Participants: Shri Nitish Kumar
(C) 1998 BY LOK SABHA SECRETARIAT