XII LOK SABHA DEBATES, SESSION II
PART II - PROCEEDINGS OTHER THAN QUESTIONS AND ANSWERS

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Wednesday, December 2, 1998 /Agrahayana 11, 1920 (Saka)

C O N T E N T S

Title: Laid on the Table The Finance (No.2) Bill, 1998; The Beedi Workers Welfare Cess (Amendment) Bill, 1998; The President's Emoluments and Pension

(Amendment) Bill, 1998; The Salaries and Allowances of Officers of Parliament (Amendment) Bill, 1998 and also laid on the Table copies of The National

Institute of Pharmaceutical Education and Research Bill, 1998; The Electricity Regulatory Comissions Bill, 1998; The Lotteries (Regulation) Bill, 1998; The

Electricity Laws (Amendment) Bill, 1998; The Interest of Delayed Payments to

Small Scale and Ancillary Industrial Undertakings (Amendment) Bill, 1998; The Governors (Emoluments, Allowances and Privileges) (Amendment) Bill, 1998 and

The Salary, Allowances and Pension of Member of Parliament (Amendment) Bill,

1998 passed by the Houses of Parliament during the last session and assented to by the President.

Participants: Secretary-General

Type of Debate: PRESENTATION OF PETITION

Title: Presented a petition requesting for redeployment of the workers of National Projects Construction Corporation from Ministry of Water Resources

to Ministry of Power.

Participants: Shri Basudeb Acharia

Type of Debate: FELICITATION IN THE HOUSE

Title: Felicitation to Prof. Amartya Sen on his winning 1998 Nobel Prize for economics.

Participants: Mr. Speaker, Shri G.M.C. Balayogi

Type of Debate: STATEMENT BY MINISTER

Title: Made a statement on the Railway accident took place on 26.11.98 near Khanna station of Ambala Division on Northern Railway.

Participants: Shri Nitish Kumar

Type of Debate: GOVERNMENT BILLS

Title: Introduced High Denomination Bank Notes (Demonetisation) Amendment Bill,1998.

Motion for Consideration- adopted

Participants: Shri Kadambur M.R. Janarthanan

Type of Debate: GOVERNMENT BILLS

Title: Introduced Railway Claims Tribunal (Amendment) Bill, 1998.

Motion for Consideration- adopted

Participants: Shri Nitish Kumar

Type of Debate: SPECIAL MENTION

Title: Demand the Central Government to resign on their defeat in the State Assembly elections, price rise and detriorating law and order situation in

the country.

Participants: Shri Mulayam Singh Yadav

Shri Somnath Chatterjee

Shri Madan Lal Khurana

Type of Debate: SPECIAL MENTION

Title: Raised to charge the Government with directly or indirectly abetting the disruption of communal harmony in the country.

Participants: Shri P. Shiv Shanker

Dr. Shafiqurrahman Barq

Shri G.M. Banatwalla

Shri Basu Deb Acharia

Shri H.D. Devegowda

Shri Madan Lal Khurana

Shri R.L. Jalappa

Type of Debate: SPECIAL MENTION

Title: Requests the Central Government to take steps to save the paddy crops from pests in Southern Bihar particularly Madhubani.

Participants: Dr. Shakil Ahamad

Type of Debate: SPECIAL MENTION

Title: Need to provide shelter and ration to the displaced people of Jammu and Kashmir.

Participants: Shri Chaman Lal Gupta

Type of Debate: SPECIAL MENTION

Title: Requests the Hon'ble Home Minister to send task force, C.R.P.F. and B.S.F. to protect the farmers' land from the criminals in Khagadia and Naogchia District of Bihar.

Participants: Shri Shakuni Choudhury

Type of Debate: SPECIAL MENTION

Title: Requests the Central Government to reconsider the decision to bring various companies including Indian Oil in the share market.

Participants: Shri Rajo Singh

Type of Debate: SPECIAL MENTION

Title: Need for repairs and maintenance of telephone exchange in Sirli, Anola and Vishardgang, Uttar Pradesh.

Participants : Shri Rajveer Singh

Type of Debate: SPECIAL MENTION

Title: Requests the Central Government to review the decision to close down eight public sector undertakings.

Participants: Shri Basu Deb Acharia

Type of Debate: SPECIAL MENTION

Title: Demand to amend the Food Adultration Act to punish the real adulterators of food in Southern States.

Participants: Prof. P.J. Kurien

Type of Debate: MATTERS UNDER RULE 377

Title: Need to introduce a direct train between Delhi and Kotdwar.
Participants: Maj. Gen. (Retd.) Bhuwan Chandra Khanduri

Type of Debate: MATTERS UNDER RULE 377

Title: Need to retain office of Provident Fund relating to employees of coalmines at Jabalpur, Madhya Pradesh.

Participants: Shri Dada Baburao Paranjpe

Type of Debate: MATTERS UNDER RULE 377

Title: Need to declare `Pariyar' in Unnaon district of U.P. as a tourist resort and take steps for its development.

Participants: Shri Devi Bux Singh

Type of Debate: MATTERS UNDER RULE 377

Title: Need to declare support price for natural rubber.

Participants: Shri T. Govindan

Type of Debate: MATTERS UNDER RULE 377

Title: Need to allow Tibetan refugees to sell woollen garments for their livelihood.

Participants: Shri Mohan Singh

Type of Debate: MATTERS UNDER RULE 377

Title: Need to direct Food Corporation of India to purchase paddy from farmers of Andhra Pradesh.

Participants : Shri K.S. Rao

Type of Debate: MATTERS UNDER RULE 377

Title: Need to send a Central Team to Khagaria Parliamentary Constitutency in Bihar to Chalk out a plan to check recurring floods.

Participants: Shri Shakuni Choudhary

Type of Debate: MATTERS UNDER RULE 377

Title: Need to provide adequate funds to State Government of Andhra Pradesh to assist the people affected by recent cyclone.

Participants: Dr. S. Venugopalachary

Type of Debate: MATTERS UNDER RULE 377

Title: Need to provide central funds for construction of Ganga barrage in Kanpur, Uttar Pradesh.

Participants: Shri Shyam Bihari Mishra

Type of Debate: MATTERS UNDER RULE 377

Title: Need for revival of Hindustan Shipyard Limited.

Participants: Dr. T. Subbarami Reddy

Type of Debate: MATTERS UNDER RULE 377

Title: Need to check the menace of drug-trafficking in North-East region, particularly in Manipur.

Participants: Shri Bijoy Handique

Type of Debate: MATTERS UNDER RULE 377

Title: Need for immediate repair and maintenance of the Tamil Nadu part of the Thiruvananthapuram-Kanyakumari National Highway No.47.

Participants: Shri N. Dennis

Type of Debate: STATUTORY RESOLUTION AND GOVERNMENT BILL

Title: Disapproval of Oilfields (Regulation and Development) Amendment Ordinance and Oilfields (Regulation and Development) Amendment Bill.

Resolution- withdrawn

Motion for Consideration- adopted

Participants: Dr. T. Subbarami Reddy

Shri Vazhapady K. Ramamurthy

Shri K.S. Rao

Shri Satya Pal Jain

Shri Laxman Chandra Seth

Shri Bikram Keshari Deo

Shri P.C. Thomas

Shri Kharrabela Swain

Prof. Jogendra Kawade

Shri Rajo Singh

Shri Santosh Kumar Gangwar

Shri Bhubaneswar Kalita

Type of Debate: GOVERNMENT BILLS

Title: Moved the motion for consideration of the Export-Import Bank of India (Amendment) Bill,1998.

Motion for Consideration- adopted

Participants: Shri Kadambur M.R. Janarthanan

Shri Konijeti Rosaiah

Shri Chetan Chauhan

Shri Mohan Singh

Shrimati Geeta Mukherjee

Shri Rupchand Pal

Shri Chandrashekhar Sahu

Dr. Shakeel Ahmed

Prof. Jogendra Kawade

Shri Ramdas Athawale

Shri Varkala Radhakrishanan