<b>XII LOK SABHA DEBATES, <i> Session III, (Winter) </i> </b>
XII LOK SABHA DEBATES, Session III, (Winter) Friday, December 18, 1998 /Agrahayana 27, 1920 (Saka)

Type of Debate: PRIVATE MEMBERS' BILLS
Title: Introduced Constitution (Amendment) Bill, 1998. (Substitution of new Schedule for Tenth Schedule) Motion for Consideration - adopted

TEXT :

¸ÉÒ EÞò¹hÉ ±ÉÉ±É ¶É¨ÉÉÇ (¤Éɽþ®úÒ Ênù±±ÉÒ) : ¨É½þÉänùªÉ, ¨ÉèÆ |ɺiÉÉ´É Eò®úiÉÉ ½þÚÆ ÊEò ¦ÉÉ®úiÉ Eòä ºÉÆÊ´ÉvÉÉxÉ ¨ÉäÆ +Éè®ú ºÉƶÉÉävÉxÉ Eò®úxÉä ´ÉɱÉä Ê´ÉvÉäªÉEò EòÉä {ÉÖ®ú&ºlÉÉÊ{ÉiÉ Eò®úxÉä EòÒ +xÉÖ¨ÉÊiÉ nùÒ VÉÉB*

MR. CHAIRMAN: The question is :

"That leave be granted to introduce a Bill further to amend the Constitution of India."

The motion was adopted.

¸ÉÒ EÞò¹hÉ ±ÉÉ±É ¶É¨ÉÉÇ (¤Éɽþ®úÒ Ênù±±ÉÒ) : ¨É½þÉänùªÉ, ¨ÉèÆ Ê´ÉvÉäªÉEò {ÉÖ®ú&ºlÉÉÊ{ÉiÉ Eò®úiÉÉ ½þÚÆ*

*Published in the Gazette of India Extrairdinary PartII section 2dated 18.12.98

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