XII LOK SABHA DEBATES, Session III, (Winter)
XII LOK SABHA DEBATES, Session III, (Winter)
Friday, December 18, 1998 /Agrahayana 27, 1920 (Saka)
Type of Debate: PRIVATE MEMBERS' BILLS
Title: Introduced Maintenance of National Register of Citizens Bill,1998.
Motion for Consideration - adopted
TEXT :
¸ÉÒ EÞò¹hÉ ±ÉÉ±É ¶É¨ÉÉÇ (¤Éɽþ®úÒ Ênù±±ÉÒ ): ¨É½þÉänùªÉ, ¨ÉèÆ |ɺiÉÉ´É Eò®úiÉÉ ½þÚÆ ÊEò
xÉÉMÉÊ®úEòÉäÆ EòÉ ®úɹ]ÅÒªÉ ®úÊVɺ]õ®ú iÉèªÉÉ®ú Eò®úxÉä +Éè®ú ®úJÉxÉä iÉlÉÉ ¡òÉä]õÉä {ɽþSÉÉxÉ {ÉjÉ VÉÉ®úÒ Eò®úxÉä
½þäiÉÖ Ê´ÉvÉäªÉEò EòÉä {ÉÖ®ú&ºlÉÉÊ{ÉiÉ Eò®úxÉä EòÒ +xÉÖ¨ÉÊiÉ nùÒ VÉÉB*
MR. CHAIRMAN: The question is :
"That leave be granted to introduce a Bill to prepare and
maintain a National Register of Citizens and to issue photo
identity cards to all the citizens."
The motion was adopted.
¸ÉÒ EÞò¹hÉ ±ÉÉ±É ¶É¨ÉÉÇ (¤Éɽþ®úÒ Ênù±±ÉÒ) : ¨É½þÉänùªÉ, ¨ÉèÆ Ê´ÉvÉäªÉEò {ÉÖ®ú&ºlÉÉÊ{ÉiÉ Eò®úiÉÉ ½þÚÆ*
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* Published in the Gazettee of India Extraordinary PartII-Section
2,dated 18.12.98
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