XII LOK SABHA DEBATES, Session III, (Winter)

XII LOK SABHA DEBATES, Session III, (Winter) 
XII LOK SABHA DEBATES, Session III, (Winter) Friday, December 4, 1998 /Agrahayana 13, 1920 (Saka)

Type of Debate: STATEMENT BY MINISTER
Title: Made a statement regarding incidents relating to the Aligarh Muslim University.

TEXT :
17.02 hrs.

¨ÉÉxÉ´É ºÉÆºÉÉvÉxÉ Ê´ÉEòÉºÉ ¨ÉÆjÉÒ iÉlÉÉ Ê´ÉYÉÉxÉ +Éè®ú |ÉÉètÉäÊMÉEòÒ ¨ÉÆjÉÒ

(b÷É.¨ÉÖ®ú±ÉÒ ¨ÉxÉÉä½þ®ú VÉÉä¶ÉÒ):¨ÉÉxÉxÉÒªÉ ºÉnùºªÉÉäÆ EòÉä VÉèºÉÉ ÊEò YÉÉiÉ ½þÉäMÉÉ ÊEò Ê{ÉUô±Éä EòÖUô ºÉ¨ÉªÉ ºÉä +±ÉÒMÉgø ¨ÉÖÊº±É¨É Ê´É¶´ÉÊ´ÉtÉ±ÉªÉ Eòä {ÉÊ®úºÉ®ú ¨ÉäÆ +ºÉxiÉÉä¹É EòÒ ÊºlÉÊiÉ ½þè* Ê´É¶´ÉÊ´ÉtÉ±ÉªÉ Eòä +vÉÒxÉ ¨ÉèÊb÷Eò±É EòÉ±ÉäVÉ Eòä VÉÚÊxÉªÉ®ú b÷ÉìE]õ®úÉäÆ uÉ®úÉ EòÖUô ºÉ¨ÉªÉ ºÉä Eòäxpù ºÉ®úEòÉ®ú uÉ®úÉ EòÉ±ÉäVÉ ´É Ê´É¶´ÉÊ´ÉtÉ±ÉªÉ Ê¶ÉIÉEòÉäÆ Eòä Ê±ÉB º´ÉÒEÞòiÉ ÊEòªÉä MÉªÉä ºÉÆ¶ÉÉäÊvÉiÉ ´ÉäiÉxÉ¨ÉÉxÉÉäÆ Eòä iÉÖ®úÆiÉ ÊFòªÉÉx´ÉªÉxÉ EòÒ ¨ÉÉÆMÉ EòÒ VÉÉ ®ú½þÒ lÉÒ* SÉÚÆÊEò <ºÉ ¨ÉÉ¨É±Éä {É®ú Ê´É¶´ÉÊ´ÉtÉ±ÉªÉ +xÉÖnùÉxÉ +ÉªÉÉäMÉ vªÉÉxÉ nùä ®ú½þÉ lÉÉ +iÉ: EòÖ±É{ÉÊiÉ uÉ®ú =ºÉ ºÉ¨ÉªÉ =xÉEòä ºiÉ®ú {É®ú EòÉä<Ç EòÉ®úÇ´ÉÉ<Ç EòÒ VÉÉxÉÒ ºÉÆ¦É´É xÉ½þÒÆ lÉÒ* nùÖ¦ÉÉÇMªÉ´É¶É, ±ÉMÉ¦ÉMÉ =x½þÒÆ ÊnùxÉÉäÆ ¨ÉäÊb÷Eò±É EòÉ±ÉäVÉ Eòä BEò VÉÚÊxÉªÉ®ú b÷ÉìE]õ®ú EòÉä BEò ¨ÉÊ½þ±ÉÉ ®úÉäMÉÒ Eòä ºÉÉlÉ Uôäc÷JÉÉxÉÒ Eò®úxÉä Eòä +É®úÉä{É Eòä EòÉ®úhÉ ÊxÉ±ÉÆÊ¤ÉiÉ Eò®úxÉÉ {Éc÷É* iÉi{É¶SÉÉi, VÉÚÊxÉªÉ®ú b÷ÉìE]õ®úÉäÆ xÉä ºÉÆ¶ÉÉäÊvÉiÉ ´ÉäiÉxÉ¨ÉÉxÉÉäÆ Eòä ÊFòªÉÉx´ÉªÉxÉ iÉlÉÉ =ºÉ VÉÚÊxÉªÉ®ú b÷ÉìE]õ®ú EòÒ ¤É½þÉ±ÉÒ Eòä Ê±ÉªÉä ½þc÷iÉÉ±É Eò®ú nùÒ lÉÒ* ªÉ½þ PÉ]õxÉÉ 28 ÊºÉiÉÆ¤É®ú, 1998 EòÒ ½þè*

SHRI MOHAMMAD ALI ASHRAF FATMI (DARBHANGA): This is not correct, Sir.

b÷É. ¨ÉÖ®ú±ÉÒ ¨ÉxÉÉä½þ®ú VÉÉä¶ÉÒ: ¨Éä®úä {ÉÉºÉ VÉÉä VÉÉxÉEòÉ®úÒ ½þè, ¨ÉèÆ ´É½þÒ iÉÉä ºÉnùxÉ Eòä ºÉÉ¨ÉxÉä ®úJÉÚÆMÉÉ*

½þc÷iÉÉ±É 5 +EiÉÚ¤É®ú, 1998 EòÉä <ºÉ +É¶´ÉÉºÉxÉ Eòä ¤ÉÉnù ´ÉÉÊ{ÉºÉ ±Éä ±ÉÒ MÉ<Ç ÊEò =xÉEòÒ Ê¶ÉEòÉªÉiÉÉäÆ {É®ú Ê´ÉSÉÉ®ú ÊEòªÉÉ VÉÉBMÉÉ ±ÉäÊEòxÉ =x½þÉäÆxÉä 14 +EiÉÚ¤É®ú, 1998 ºÉä {ÉÖxÉ: ½þc÷iÉÉ±É ¶ÉÖ¯û Eò®ú nùÒ* =xÉEòä +ÉxnùÉä±ÉxÉ EòÉä vªÉÉxÉ ¨ÉäÆ ®úJÉEò®ú ¨ÉèÊb÷ÊºÉxÉ ¡òèEò±]õÒ +ÊxÉÊ¶SÉiÉEòÉ±É Eòä Ê±ÉªÉä ¤ÉÆnù Eò®ú nùÒ MÉ<Ç* ½þc÷iÉÉ±ÉÒ b÷ÉìE]õ®úÉäÆ uÉ®ú <ºÉEòä ¤ÉÉnù ½þÉnùÒ ½þºÉxÉ ½þÉì±É Eòä +vªÉIÉ Eòä +É´ÉÉºÉ {É®ú vÉ®úxÉÉ +É®úÆ¦É Eò®ú ÊnùªÉÉ MÉªÉÉ*

4 xÉ´É¨¤É®ú, 1998 EòÉä VÉÚÊxÉªÉ®ú b÷ÉìE]õ®úÉäÆ EòÒ ¨ÉèºÉ ¨ÉäÆ nùÉä ºÉ¨ÉÚ½þÉäÆ Eòä ¤ÉÒSÉ +Ê|ÉªÉ ZÉc÷{ÉäÆ ½þÖ<ÇÆ ÊVÉºÉ¨ÉäÆ 13 VÉÚÊxÉªÉ®ú b÷ÉìE]õ®ú PÉÉªÉ±É ½þÉä MÉB* VÉÚÊxÉªÉ®ú b÷ÉìE]õ®úÉäÆ EòÉ +É®úÉä{É lÉÉ ÊEò +±ÉÒMÉgø ¨ÉÖÊº±É¨É Ê´É¶´ÉÊ´ÉtÉ±ÉªÉ UôÉjÉ ºÉÆPÉ Eòä +vªÉIÉ Eòä <¶ÉÉ®úä {É®ú ¶É®úÉ®úiÉÒ iÉi´ÉÉäÆ Eòä BEò ºÉ¨ÉÚ½þ uÉ®úÉ =xÉ {É®ú ½þ¨É±ÉÉ ÊEòªÉÉ MÉªÉÉ* <ºÉ PÉ]õxÉÉ Eòä ¤ÉÉnù VÉÚÊxÉªÉ®ú b÷ÉìE]õ®ú FòÖnù ½þÉä MÉªÉä iÉlÉÉ ®úäE]õ®ú EòÒ EòÉ®ú EòÉä IÉÊiÉOÉºiÉ Eò®ú ÊnùªÉÉ +Éè®ú ºÉ¨É-EòÖ±É{ÉÊiÉ Eòä +É´ÉÉºÉ EòÉ PÉä®úÉ´É ÊEòªÉÉ +Éè®ú =ºÉä +ÉMÉ ¦ÉÒ ±ÉMÉÉ nùÒ* {ÉÖÊ±ÉºÉ EòÒ ºÉ½þÉªÉiÉÉ ºÉä ÊºlÉÊiÉ EòÉä ÊxÉªÉÆjÉhÉ ¨ÉäÆ Eò®ú Ê±ÉªÉÉ MÉªÉÉ* Ê´É¶´ÉÊ´ÉtÉ±ÉªÉ EòÉä iÉ¤É ºÉä +ÊxÉÊ¶iÉEòÉ±É Eòä Ê±ÉªÉä ¤Éxnù Eò®ú ÊnùªÉÉ MÉªÉÉ*

ºÉ®úEòÉ®ú ºÉnùxÉ Eòä ºÉnùºªÉÉäÆ uÉ®úÉ ´ªÉEiÉ <xÉ Ê´ÉSÉÉ®úÉäÆ ºÉä ºÉ½þ¨ÉiÉ ½þè ÊEò iÉäVÉÒ ºÉä ºÉÉ¨ÉÉxªÉ ÊºlÉÊiÉ ¤É½þÉ±É EòÒ VÉÉxÉÒ SÉÉÊ½þB iÉlÉÉ iÉnxÉÖºÉÉ®ú, EòÖ±É{ÉÊiÉ EòÉä ºÉ±ÉÉ½þ nùÒ MÉ<Ç ½þè ÊEò ´É½þ Ê´É¶´ÉÊ´ÉtÉ±ÉªÉ EòÉä {ÉÖxÉ:JÉÉä±ÉxÉä Eòä ºÉ¨ÉÖÊSÉiÉ iÉlÉÉ +iªÉÉ´É¶ªÉEò Eònù¨É iÉÖ®úxiÉ =`öÉBÆ* EòÖ±É{ÉÊiÉ EòÉä ªÉ½þ ºÉ±ÉÉ½þ ¦ÉÒ nùÒ MÉ<Ç ½þè ÊEò ´Éä =SSÉ-xªÉÉªÉÉ±ÉªÉ Eòä BEò ºÉä´ÉÉÊxÉ´ÞÉiiÉ xªÉÉªÉÉvÉÒ¶É EòÒ ºÉ½þÉªÉiÉÉ ±ÉäEò®ú <ºÉ {ÉÚ®úä PÞÉÊhÉiÉ |ÉEò®úhÉ EòÒ VÉÉÆSÉ Eò®ú´ÉÉBÆ* ºÉ®úEòÉ®ú ÊVÉ±ÉÉ |É¶ÉÉºÉxÉ iÉlÉÉ ®úÉVªÉ ºÉ®úEòÉ®ú ºÉä ¦ÉÒ ºÉÆ{ÉEòÇ ¤ÉxÉÉB ½þÖB ½þè iÉÉÊEò UôÉjÉÉäÆ ¨ÉäÆ {ÉÖxÉ: Ê´É¶´ÉÉºÉ EòÒ ¦ÉÉ´ÉxÉÉ {ÉènùÉ EòÒ VÉÉ ºÉEòä +Éè®ú ºÉÉ¨ÉÉxªÉ ÊºlÉÊiÉ ¤É½þÉ±É Eò®úxÉä ½þäiÉÖ VÉ°ü®úÒ ¨ÉÉ½þÉè±É ºÉÖÊxÉÊ¶SÉiÉ ÊEòªÉÉ VÉÉ ºÉEòä* ¨ÉèÆ <ºÉ +´ÉºÉ®ú {É®ú ºÉ¦ÉÒ ¨ÉÉxÉxÉÒªÉ ºÉnùºªÉÉäÆ ºÉä +{ÉÒ±É Eò®úxÉÉ SÉÉ½þÚÆMÉÉ ÊEò ´Éä <ºÉ |ÉÊFòªÉÉ ¨ÉäÆ +{ÉxÉÉ {ÉÚ®úÉ ºÉ½þªÉÉäMÉ nùäÆ*

------

¸ÉÒ ¨ÉÉä½þ¨¨Énù +±ÉÒ +¶É®ú¡ò ¡òÉiÉ¨ÉÒ : ºÉ¦ÉÉ{ÉÊiÉ ¨É½þÉänùªÉ, ¨ÉèÆ Eòä´É±É BEò Ê¨ÉxÉ]õ ±ÉÚÆMÉÉ* ... (´ªÉ´ÉvÉÉxÉ)

ºÉ¦ÉÉ{ÉÊiÉ ¨É½þÉänùªÉ: ºÉ®úEòÉ®ú Eòä ¤ÉªÉÉxÉ Eòä ¤ÉÉnù º{É¹]õÒEò®úhÉ {ÉÚUôxÉä EòÉ EòÉä<Ç |ÉÉ´ÉvÉÉxÉ xÉ½þÒÆ ½þè*

... (´ªÉ´ÉvÉÉxÉ)

¸ÉÒ ¨ÉÉä½þ¨¨Énù +±ÉÒ +¶É®ú¡ò ¡òÉiÉ¨ÉÒ : +¦ÉÒ VÉÉä +ÊvÉEòÉ®ú ½þè*
... (´ªÉ´ÉvÉÉxÉ)

... (´ªÉ´ÉvÉÉxÉ)

ºÉ¦ÉÉ{ÉÊiÉ ¨É½þÉänùªÉ : ¨ÉÆjÉÒ VÉÒ ºÉä ´ÉEiÉ´ªÉ Eòä ¤ÉÉnù |É¶xÉ {ÉÚUôxÉä EòÉ ÊxÉªÉ¨É ¨ÉäÆ EòÉä<Ç |ÉÉ´ÉvÉÉxÉ xÉ½þÒÆ ½þèÆ*

... (´ªÉ´ÉvÉÉxÉ)

ºÉ¦ÉÉ{ÉÊiÉ ¨É½þÉänùªÉ : ºÉ¤É BEò ºÉÉlÉ ¤ÉÉä±É ®ú½þä ½þèÆ*

... (´ªÉ´ÉvÉÉxÉ)

¸ÉÒ ¨ÉÉä½þ¨¨Énù +±ÉÒ +¶É®ú¡ò ¡òÉiÉ¨ÉÒ : ´É½þÉÆ Eòä ´ÉÉ<ºÉ SÉÉÆºÉ±É®ú EòÉä ½þ]õÉEò®ú ÊxÉ¹{ÉIÉ VÉÉÆSÉ Eò®úÉ<Ç VÉÉB*
... (´ªÉ´ÉvÉÉxÉ)

ºÉ¦ÉÉ{ÉÊiÉ ¨É½þÉänùªÉ : ºÉ¤É BEò ºÉÉlÉ ¤ÉÉä±ÉäÆMÉä, iÉÉä EªÉÉ ºÉÖxÉäÆMÉä*

... (´ªÉ´ÉvÉÉxÉ)

SHRI E. AHAMED (MANJERI): Sir, may I make a submission? ... (Interruptions) The hon. Minister has made certain facts. He has only placed the facts given to him by the Vice Chancellor. I was elected by this House to the Aligarh Muslim University Court last time, after 1996 election. Not even a single meeting of that Court has taken place. There was no democracy and no accountability. ... (Interruptions) The Minister did not tell the fact. The Government did not say what steps they are going to take to improve the situation, to open the University. ... (Interruptions) The Government has a moral authority and legal responsibility. Nothing has been done.

Sir, I am very much dissatisfied with the statement. ... (Interruptions)

ºÉ¦ÉÉ{ÉÊiÉ ¨É½þÉänùªÉ : <ºÉ {É®ú ¤É½þºÉ xÉ½þÒÆ ½þÉäMÉÒ*

... (´ªÉ´ÉvÉÉxÉ)

ºÉ¦ÉÉ{ÉÊiÉ ¨É½þÉänùªÉ : ¨ÉÆjÉÒ VÉÒ Eòä ¤ªÉÉxÉ Eòä ¤ÉÉnù ¤É½þºÉ EòÉ ÊxÉªÉ¨É ¨ÉäÆ EòÉä<Ç |ÉÉ´ÉvÉÉxÉ xÉ½þÒÆ ½þè*
... (´ªÉ´ÉvÉÉxÉ)

¸ÉÒ ¨ÉÉä½þ¨¨Énù +±ÉÒ +¶É®ú¡ò ¡òÉiÉ¨ÉÒ : ºÉÉ®úä b÷è¨ÉÉäFòäÊ]õEò <xº]õÒSÉÚ¶ÉxÉ EòÉä ¤É¤ÉÉÇnù Eò®ú ÊnùªÉÉ*
... (´ªÉ´ÉvÉÉxÉ)

¸ÉÒ ¨ÉÉä½þxÉ ÊºÉÆ½þ (nùä´ÉÊ®úªÉÉ): ¨É½þÉänùªÉ, ´ÉÉ<ºÉ SÉÉÆºÉ±É®ú Eòä +ÉSÉ®úhÉ EòÒ VÉÉÆSÉ ¦ÉÒ VÉÖÊb÷Ê¶ÉªÉ±É Eò¨ÉÒ¶ÉxÉ Eò®úä*
... (´ªÉ´ÉvÉÉxÉ)
¨ÉèÆ Eò½þxÉÉ SÉÉ½þiÉÉ ½þÚÆ ÊEò ´ÉÉ<ºÉ SÉÉÆºÉ±É®ú Eòä +ÉSÉ®úhÉ EòÒ ¦ÉÒ VÉÉÆSÉ VÉVÉ ºÉÉ½þ¤É Eò®úäÆ* <ºÉ ¤ÉÉiÉ EòÉä VÉÉäc÷xÉä ¨ÉäÆ ºÉ®úEòÉ®ú EòÉä BäiÉ®úÉVÉ EªÉÉäÆ ½þè* ´ÉÉ<ºÉ SÉÉÆºÉ±É®ú Eòä +ÉSÉ®úhÉ EòÒ ¦ÉÒ VÉÉÆSÉ ½þÉä*
... (´ªÉ´ÉvÉÉxÉ)

¸ÉÒ SÉxpù¶ÉäJÉ®ú ºÉÉ½þÚ (¨É½þÉºÉÖ¨Éxnù): ºÉ¦ÉÉ{ÉÊiÉ ¨É½þÉänùªÉ, ªÉ½þ VÉÉä ºÉÆ¶ÉÉävÉxÉ Ê´ÉvÉäªÉEò 1998 |ÉºiÉÖiÉ ½þÖ+É ½þè <ºÉ {É®ú MÉÆ¦ÉÒ®úiÉÉ +Éè®ú ºÉÆVÉÒnùMÉÒ ºÉä SÉSÉÉÇ ½þÉäxÉÒ SÉÉÊ½þB*
... (´ªÉ´ÉvÉÉxÉ)

ºÉ¦ÉÉ{ÉÊiÉ ¨É½þÉänùªÉ : ÊxÉªÉ¨É ¨ÉäÆ EòÉä<Ç |ÉÉ´ÉvÉÉxÉ xÉ½þÒÆ ½þè*

PROF. P.J. KURIEN (MAVELIKARA): Sir, I seek your indulgence regarding the statement made by the Minister. The statement shows very callous and indifferent attitude of the Government. (Interruptions).

DR. LAXMINARAYAN PANDEY (MANDSAUR): I am raising a point of order. (Interruptions).

PROF. P.J. KURIEN : Under what rule? (Interruptions).

b÷É. ±ÉIÉ¨ÉÒxÉÉ®úÉªÉhÉ {ÉÉhb÷äªÉ (¨ÉÆnùºÉÉè®ú) : ¨É½þÉänùªÉ, ¨Éä®úÉ {´ÉÉ<Æ]õ +Éì¡ò +Éb÷Ç®ú ½þè* VÉ¤É Eò¦ÉÒ BäºÉÒ SÉSÉÉÇ SÉ±É ®ú½þÒ ½þÉä +Éè®ú +É{ÉxÉä Ê´É¶Éä¹É +xÉÖ¨ÉÊiÉ uÉ®úÉ ¨ÉÆjÉÒ VÉÒ EòÉä ¤ÉÖ±ÉÉªÉÉ ½þÉä* ... (´ªÉ´ÉvÉÉxÉ) =x½þÉäÆxÉä ´ÉEiÉ´ªÉ ¦ÉÒ ÊnùªÉÉ*
... (´ªÉ´ÉvÉÉxÉ)
´ÉEiÉ´ªÉ nùäxÉä Eòä ¤ÉÉnù °ü±É Eòä ¨ÉÖiÉÉÊ¤ÉEò BäºÉÉ xÉ½þÒÆ ½þè ÊEò ÊEòºÉÒ |ÉEòÉ®ú EòÉ EòÉä<Ç º{É¹]õÒEò®úhÉ ªÉÉ SÉSÉÉÇ ½þÉä* ¨ÉèÆ <ºÉ {É®ú +É{ÉEòÒ °üÊ±ÉÆMÉ SÉÉ½þiÉÉ ½þÚÆ* <ºÉ |ÉEòÉ®ú EòÒ SÉSÉÉÇ EòÉä ®úÉäEòÉ VÉÉB +Éè®ú VÉÉä Ê´ÉvÉäªÉEò {É®ú SÉSÉÉÇ SÉ±É ®ú½þÒ ½þè =ºÉEòÉä VÉÉ®úÒ ÊEòªÉÉ VÉÉB*
... (´ªÉ´ÉvÉÉxÉ)

¸ÉÒ ®úÉ¨É Ê´É±ÉÉºÉ {ÉÉºÉ´ÉÉxÉ (½þÉVÉÒ{ÉÖ®ú) : =ºÉ¨ÉäÆ ´ÉÉ<WÉ SÉÉÆºÉ±É®ú Eòä EòÆb÷E]õ EòÉä ®úJÉÉ VÉÉBMÉÉ ªÉÉ xÉ½þÒÆ?
... (´ªÉ´ÉvÉÉxÉ)

PROF. P.J. KURIEN : I am only submitting that the statement made by the hon. Minister...

ºÉ¦ÉÉ{ÉÊiÉ ¨É½þÉänùªÉ : <ºÉ {É®ú ÊxÉªÉ¨É ¨ÉäÆ ¤É½þºÉ EòÉ EòÉä<Ç |ÉÉ´ÉvÉÉxÉ xÉ½þÒÆ ½þè*

PROF. P.J. KURIEN : You please sit down.

SHRI MOHAN SINGH : Why should I sit? Are you the Chairman? (Interruptions).

PROF. P.J. KURIEN : Why are you taking so much of time?

SHRI MOHAN SINGH : You are taking so much time.

¨ÉèÆ ºÉ¦ÉÉ{ÉÊiÉ ¨É½þÉänùªÉ ºÉä Eò½þ ®ú½þÉ ½þÚÆ* ªÉ½þ ¨ÉÖZÉä ¤Éè`öÉxÉä ´ÉÉ±Éä EòÉèxÉ ½þÉäiÉä ½þèÆ, ½þ¨É EªÉÉäÆ ¤Éè`öäÆ? ¨ÉèÆ ¨ÉÆjÉÒ VÉÒ ºÉä Eòä´É±É ªÉ½þ ¤ÉÉiÉ VÉÉxÉxÉÉ SÉÉ½þiÉÉ ½þÚÆ ÊEò ªÉ½þ VÉÚÊb÷Ê¶ÉªÉ±É Eò¨ÉÒ¶ÉxÉ, VÉÚÊb÷Ê¶ÉªÉ±É <ÆE´ÉÉªÉ®úÒ EòÒ ¤ÉÉiÉ Eò®ú ®ú½þä ½þèÆ, EªÉÉ =ºÉ¨ÉäÆ ´ÉÉ<WÉ SÉÉÆºÉ±É®ú Eòä EòÆb÷E]õ EòÒ ¦ÉÒ VÉÉÆSÉ Eò®úÉBÆMÉä* <iÉxÉÒ ºÉÒ ¤ÉÉiÉ Eòä Ê±ÉB <iÉxÉÉ ºÉ¨ÉªÉ xÉ¹]õ ½þÖ+É ½þè* ¨ÉÆjÉÒ VÉÒ BEò ¶É¤nù ¨ÉäÆ Eò½þ ºÉEòiÉä ½þèÆ ÊEò Eò®úÉBÆMÉä*

SHRI RAM VILAS PASWAN : Vice-Chancellor is himself a party to it and you are denying his conduct. (Interruptions).

¸ÉÒ ¨ÉÉä½þ¨¨Énù +±ÉÒ +¶É®ú¡ò ¡òÉiÉ¨ÉÒ: ºÉ¦ÉÉ{ÉÊiÉ ¨É½þÉänùªÉ, ¨ÉÖZÉä BEò Ê¨ÉxÉ]õ ¤ÉÉä±ÉxÉä EòÉ ¨ÉÉèEòÉ ÊnùªÉÉ VÉÉB* ¨ÉÉ¨É±ÉÉ ÊºÉ¡òÇ BEò <ÆºÉÒb÷äÆ]õ EòÉ xÉ½þÒÆ ½þè, <xÉEòä ´ÉÉ<WÉ SÉÉÆºÉ±É®ú Eòä {ÉÚ®úä ]õäxªÉÉä®ú EòÉ ½þè* ÊVÉºÉEòÒ ´ÉVÉ½þ ºÉä +ÉVÉ ªÉ½þ ÊºlÉÊiÉ ¤ÉxÉÒ ½þè ÊEò ´ÉÉ<WÉ SÉÉÆºÉ±É®ú EòÉ VÉÉä nùÉè®ú ½þè =ºÉEòä +Ænù®ú SÉÉ®ú ¨ÉiÉÇ¤ÉÉ ªÉÚÊxÉ´ÉÊºÉÇ]õÒ ¤ÉÆnù ½þÖ<Ç, ºÉèÆEòc÷ÉäÆ ±Éc÷Eòä ªÉÚÊxÉ´ÉÊºÉÇ]õÒ ºÉä ÊxÉEòÉ±Éä MÉB* ´É½þ ´É½þÉÆ Êb÷E]õä]õ®ú EòÒ iÉ®ú½þ Eò®ú ®ú½þÉ ½þè* ´É½þ xÉ +É{ÉEòä {ÉÉÊ±ÉÇªÉÉ¨ÉäÆ]õ Eòä ¤ÉxÉÉB ½þÖB EòÉxÉÚxÉ EòÉä EòÖUô ºÉ¨ÉZÉiÉÉ ½þè* {ÉÉÊ±ÉÇªÉÉ¨ÉäÆ]õ xÉä EòÉxÉÚxÉ ¤ÉxÉÉªÉÉ ½þè ÊEò ¤Éc÷ä ¨ÉÖ±EòÉäÆ ¨ÉäÆ EòÉä]õÇ ¡òèºÉ±ÉÉ Eò®úäMÉÒ ±ÉäÊEòxÉ ´É½þÉÆ iÉÒxÉ ºÉÉ±É ºÉä EòÉä]õÇ EòÒ ¨ÉÒÊ]õÆMÉ xÉ½þÒÆ ½þÖ<Ç*
... (´ªÉ´ÉvÉÉxÉ)
¨Éä®úÉ ªÉ½þ Eò½þxÉÉ ½þè ÊEò ºÉÒ¤ÉÒ+É<Ç EòÒ <ÆE´ÉÉªÉ®úÒ ½þÉä, ªÉÚÊxÉ´ÉÊºÉÇ]õÒ JÉÉä±ÉÒ VÉÉB*

ºÉ¦ÉÉ{ÉÊiÉ ¨É½þÉänùªÉ : ¸ÉÒ ºÉÉ½þÚ Eòä +±ÉÉ´ÉÉ ÊEòºÉÒ EòÉ Ê®úEòÉb÷Ç {É®ú xÉ½þÒÆ VÉÉBMÉÉ*

¸ÉÒ ¨ÉÉä½þ¨¨Énù +±ÉÒ +¶É®ú¡ò ¡òÉiÉ¨ÉÒ : VÉÉä nùÉä¹ÉÒ ½þèÆ =xÉ {É®ú BE¶ÉxÉ ½þÉä* ½þ¨É ±ÉÉäMÉ ´ÉÉEò+É=]õ Eò®úxÉä Eòä Ê±ÉB ¨ÉVÉ¤ÉÚ®ú ½þÉäÆMÉä* ½þ¨É ¨ÉVÉ¤ÉÚ®ú ½þÉäEò®ú ºÉnùxÉ EòÉ ¤ÉÉªÉEòÉ]õ Eò®ú ®ú½þä ½þèÆ*

(´ªÉ´ÉvÉÉxÉ) *

_________________________________________________________________________

* Not recorded

uÉ®úÉ VÉÉ®úÒ

SHRI P.M. SAYEED (LAKSHADWEEP): (Interruptions) The Vice-Chancellor has to be asked to function properly.

b÷É. ¶É¡òÒEòÖ®úÇ½þ¨ÉÉxÉ ¤ÉEòÇ (¨ÉÖ®úÉnùÉ¤ÉÉnù) : ºÉ¦ÉÉ{ÉÊiÉ VÉÒ, ªÉä ¨ÉÖÊº±É¨É ªÉÚÊxÉ´ÉÊºÉÇ]õÒ EòÉä ¤É¤ÉÉÇnù Eò®úxÉÉ SÉÉ½þiÉä ½þèÆ*
... (´ªÉ´ÉvÉÉxÉ)

b÷É. ¶ÉEòÒ±É +½þ¨Énù (¨ÉvÉÖ¤ÉxÉÒ) : ºÉ¦ÉÉ{ÉÊiÉ VÉÒ, ªÉä ¨ÉÖÊº±É¨É ªÉÚÊxÉ´ÉÊºÉÇ]õÒ EòÉä ¤É¤ÉÉÇnù Eò®ú ®ú½þä ½þèÆ*
... (´ªÉ´ÉvÉÉxÉ)

¸ÉÒ ¨ÉÉä½þ¨¨Énù +±ÉÒ +¶É®ú¡ò ¡òÉiÉ¨ÉÒ : ªÉä ¨ÉÖÊº±É¨É ªÉÚÊxÉ´ÉÊºÉÇ]õÒ EòÉä ¤É¤ÉÉÇnù Eò®úxÉÉ SÉÉ½þiÉä ½þèÆ*
... (´ªÉ´ÉvÉÉxÉ)

b÷É. ¶É¡òÒEòÖ®úÇ½þ¨ÉÉxÉ ¤ÉEòÇ : ºÉ¦ÉÉ{ÉÊiÉ VÉÒ, ½þ¨ÉÉ®úÒ ¤ÉÉiÉ {É®ú +¨É±É xÉ½þÒÆ ÊEòªÉÉ VÉÉ ®ú½þÉ ½þè, <ºÉÊ±ÉB ½þ¨É ºÉnùxÉ EòÉ ¤ÉÊ½þ¹EòÉ®ú Eò®úiÉä ½þèÆ* ´ÉÒ.ºÉÒ. Eòä ÊJÉ±ÉÉ¡ò <ÆE´ÉÉªÉ®úÒ Eò®úÉªÉÒ VÉÉB*

17.16 hrs.

BEò ºÉnùºªÉ ½þÉäxÉä EòÒ ÊºlÉÊiÉ ¨ÉäÆ "iÉlÉÉ EòÖUô +xªÉ ¨ÉÉxÉxÉÒªÉ ºÉnùºªÉÉäÆ" Ê¨É]õÉBÆ*

(At this stage Dr. Shafiqur Rahman Barq and some other

hon. Members left the House)

ÊEòªÉÉ*)

¸ÉÒ SÉxpù¶ÉäJÉ®ú ºÉÉ½þÚ (¨É½þÉºÉÖ¨Éxnù): ºÉ¦ÉÉ{ÉÊiÉ VÉÒ, <ºÉ ºÉnùxÉ ¨ÉäÆ BEò ¤É½þÖiÉ ¨É½þi´É{ÉÚhÉÇ Ê´ÉvÉäªÉEò {É®ú SÉSÉÉÇ ½þÉä ®ú½þÒ ½þè*

PROF. P.J. KURIEN (MAVELIKARA): I have been trying for the last l5 minutes to say something. Kindly allow me to say something.

SHRI E. AHAMED (MANJERI): I am also walking out in protest.

1717 hours

(At this stage, Shri E. Ahamed left the House.)

PROF. P.J. KURIEN (MAVELIKARA): Only one minute please. (Interruptions)

¸ÉÒ |É¦ÉÖxÉÉlÉ ÊºÉÆ½þ (¨É½þÉ®úÉVÉMÉÆVÉ): +É{É xÉ½þÒÆ ¤ÉÉä±ÉäÆMÉä* +ÉºÉxÉ xÉä <xÉEòÉä {ÉÖEòÉ®úÉ ½þè, +É{ÉEòÉä xÉ½þÒÆ*

ºÉ¦ÉÉ{ÉÊiÉ ¨É½þÉänùªÉ : |É¦ÉÖxÉÉlÉ ÊºÉÆ½þ, ½þ¨É ¡òèºÉ±ÉÉ Eò®úäÆMÉä, +É{É ¤Éè`ö VÉÉ<ªÉä*

¸ÉÒ SÉxpù¶ÉäJÉ®ú ºÉÉ½þÚ : ºÉ¦ÉÉ{ÉÊiÉ VÉÒ, <xÉEòÒ ºÉÉ®úÒ ¤ÉÉiÉäÆ ½þÉä MÉªÉÒ ½þèÆ, ½þ¨ÉäÆ ¤ÉÉä±ÉxÉä nùÒÊVÉB* +É{ÉxÉä ½þ¨ÉÉ®úÉ xÉÉ¨É {ÉÖEòÉ®úÉ ½þè*

PROF. P.J. KURIEN (MAVELIKARA): You have not addressed to the real issues in the Aligarh Muslim University. You bypassed the real issues and unfortunately your statement is one-sided. That is why all the Members are agitated. It is the duty of the Government to maintain normalcy in that University and no action is being taken in that regard. Instead, they are encouraging a person who is functioning as the Chief Executive of the University to create trouble in the University. So, we are not satisfied with the statement. So, the Congress Party is also staging a walk out in protest against the indifferent attitude towards the Aligarh Muslim University.

b÷É. ¶ÉEòÒ±É +½þ¨Énù (¨ÉvÉÖ¤ÉxÉÒ) : +É{É VÉÉxÉ-¤ÉÚZÉEò®ú ªÉÚÊxÉ´ÉÊºÉÇ]õÒ EòÉä ¤É¤ÉÉÇnù Eò®úxÉÉ SÉÉ½þiÉä ½þèÆ*
... (´ªÉ´ÉvÉÉxÉ)

1718 hours

(At this stage, Prof. P.J. Kurien and Shri Mohammad Ali Ashraf Fatmi and

some other hon. Members left the House.)

¸ÉÒ SÉxpù¶ÉäJÉ®ú ºÉÉ½þÚ : ºÉ¦ÉÉ{ÉÊiÉ ¨É½þÉänùªÉ, +ÉvÉÉ PÉÆ]õÉ ½þÉä MÉªÉÉ, <ºÉ {É®ú VÉ¤ÉnùÇºiÉÒ SÉSÉÉÇ ½þÖ<Ç ½þè* ¨ÉèÆ +{ÉxÉÒ ¤ÉÉiÉ Eò½þxÉÉ SÉÉ½þiÉÉ ½þÚÆ* ªÉ½þ VÉÉä ¦ÉÚ-+VÉÇxÉ +ÊvÉÊxÉªÉ¨É {É®ú ºÉÆ¶ÉÉävÉxÉ EòÒ ¤ÉÉiÉ SÉ±É ®ú½þÒ ½þè =ºÉ {É®ú ¨ÉèÆ +É{ÉEòÉ vªÉÉxÉ +ÉEòÊ¹ÉÇiÉ Eò®úxÉÉ SÉÉ½þiÉÉ ½þÚÆ*
... (´ªÉ´ÉvÉÉxÉ)

SHRI VARKALA RADHAKRISHNAN (CHIRAYINKIL): Mr. Chairman, in protest I have to say something. The statement is one-sided. I am also, on behalf of the CPI(M), joining the walk out.

1719 hours

(At this stage, Shri Varkala Radhakrishnan left the House.)

-----

18.04 hours

The Lok Sabha then adjourned till Eleven of the Clock on

Monday, December 7, 1998/Agrahayana 16, 1920 (Saka)

-------

¨ÉÉxÉ´É ºÉÆºÉÉvÉxÉ Ê´ÉEòÉºÉ ¨ÉÆjÉÒ iÉlÉÉ Ê´ÉYÉÉxÉ +Éè®ú |ÉÉètÉäÊMÉEòÒ ¨ÉÆjÉÒ

b÷É. ¨ÉÖ®ú±ÉÒ ¨ÉxÉÉä½þ®ú VÉÉä¶ÉÒ: ¨Éä®úä {ÉÉºÉ VÉÉä VÉÉxÉEòÉ®úÒ ½þè, ¨ÉèÆ ´É½þÒ iÉÉä ºÉnùxÉ Eòä ºÉÉ¨ÉxÉä ®úJÉÚÆMÉÉ*

¸ÉÒ ¨ÉÉä½þ¨¨Énù +±ÉÒ +¶É®ú¡ò ¡òÉiÉ¨ÉÒ : ºÉ¦ÉÉ{ÉÊiÉ ¨É½þÉänùªÉ, ¨ÉèÆ Eòä´É±É BEò Ê¨ÉxÉ]õ ±ÉÚÆMÉÉ* ... (´ªÉ´ÉvÉÉxÉ)

ºÉ¦ÉÉ{ÉÊiÉ ¨É½þÉänùªÉ: ºÉ®úEòÉ®ú Eòä ¤ÉªÉÉxÉ Eòä ¤ÉÉnù º{É¹]õÒEò®úhÉ {ÉÚUôxÉä EòÉ EòÉä<Ç |ÉÉ´ÉvÉÉxÉ xÉ½þÒÆ ½þè*

... (´ªÉ´ÉvÉÉxÉ)

¸ÉÒ ¨ÉÉä½þ¨¨Énù +±ÉÒ +¶É®ú¡ò ¡òÉiÉ¨ÉÒ : +¦ÉÒ VÉÉä +ÊvÉEòÉ®ú ½þè* ... (´ªÉ´ÉvÉÉxÉ)

... (´ªÉ´ÉvÉÉxÉ)

ºÉ¦ÉÉ{ÉÊiÉ ¨É½þÉänùªÉ : ¨ÉÆjÉÒ VÉÒ ºÉä ´ÉEiÉ´ªÉ Eòä ¤ÉÉnù |É¶xÉ {ÉÚUôxÉä EòÉ ÊxÉªÉ¨É ¨ÉäÆ EòÉä<Ç |ÉÉ´ÉvÉÉxÉ xÉ½þÒÆ ½þèÆ*

... (´ªÉ´ÉvÉÉxÉ)

ºÉ¦ÉÉ{ÉÊiÉ ¨É½þÉänùªÉ : ºÉ¤É BEò ºÉÉlÉ ¤ÉÉä±É ®ú½þä ½þèÆ*

... (´ªÉ´ÉvÉÉxÉ)

¸ÉÒ ¨ÉÉä½þ¨¨Énù +±ÉÒ +¶É®ú¡ò ¡òÉiÉ¨ÉÒ : ´É½þÉÆ Eòä ´ÉÉ<ºÉ SÉÉÆºÉ±É®ú EòÉä ½þ]õÉEò®ú ÊxÉ¹{ÉIÉ VÉÉÆSÉ Eò®úÉ<Ç VÉÉB* ... (´ªÉ´ÉvÉÉxÉ)

ºÉ¦ÉÉ{ÉÊiÉ ¨É½þÉänùªÉ : ºÉ¤É BEò ºÉÉlÉ ¤ÉÉä±ÉäÆMÉä, iÉÉä EªÉÉ ºÉÖxÉäÆMÉä*

... (´ªÉ´ÉvÉÉxÉ)

ºÉ¦ÉÉ{ÉÊiÉ ¨É½þÉänùªÉ : <ºÉ {É®ú ¤É½þºÉ xÉ½þÒÆ ½þÉäMÉÒ*

... (´ªÉ´ÉvÉÉxÉ)

ºÉ¦ÉÉ{ÉÊiÉ ¨É½þÉänùªÉ : ¨ÉÆjÉÒ VÉÒ Eòä ¤ªÉÉxÉ Eòä ¤ÉÉnù ¤É½þºÉ EòÉ ÊxÉªÉ¨É ¨ÉäÆ EòÉä<Ç |ÉÉ´ÉvÉÉxÉ xÉ½þÒÆ ½þè* ... (´ªÉ´ÉvÉÉxÉ)

¸ÉÒ ¨ÉÉä½þ¨¨Énù +±ÉÒ +¶É®ú¡ò ¡òÉiÉ¨ÉÒ : ºÉÉ®úä b÷è¨ÉÉäFòäÊ]õEò <xº]õÒSÉÚ¶ÉxÉ EòÉä ¤É¤ÉÉÇnù Eò®ú ÊnùªÉÉ* ... (´ªÉ´ÉvÉÉxÉ)

ºÉ¦ÉÉ{ÉÊiÉ ¨É½þÉänùªÉ : ÊxÉªÉ¨É ¨ÉäÆ EòÉä<Ç |ÉÉ´ÉvÉÉxÉ xÉ½þÒÆ ½þè*

¸ÉÒ ®úÉ¨É Ê´É±ÉÉºÉ {ÉÉºÉ´ÉÉxÉ (½þÉVÉÒ{ÉÖ®ú) : =ºÉ¨ÉäÆ ´ÉÉ<WÉ SÉÉÆºÉ±É®ú Eòä EòÆb÷E]õ EòÉä ®úJÉÉ VÉÉBMÉÉ ªÉÉ xÉ½þÒÆ? ... (´ªÉ´ÉvÉÉxÉ)

ºÉ¦ÉÉ{ÉÊiÉ ¨É½þÉänùªÉ : <ºÉ {É®ú ÊxÉªÉ¨É ¨ÉäÆ ¤É½þºÉ EòÉ EòÉä<Ç |ÉÉ´ÉvÉÉxÉ xÉ½þÒÆ ½þè*

ºÉ¦ÉÉ{ÉÊiÉ ¨É½þÉänùªÉ : ¸ÉÒ ºÉÉ½þÚ Eòä +±ÉÉ´ÉÉ ÊEòºÉÒ EòÉ Ê®úEòÉb÷Ç {É®ú xÉ½þÒÆ VÉÉBMÉÉ*

(´ªÉ´ÉvÉÉxÉ) *

uÉ®úÉ VÉÉ®úÒ

b÷É. ¶É¡òÒEòÖ®úÇ½þ¨ÉÉxÉ ¤ÉEòÇ (¨ÉÖ®úÉnùÉ¤ÉÉnù) : ºÉ¦ÉÉ{ÉÊiÉ VÉÒ, ªÉä ¨ÉÖÊº±É¨É ªÉÚÊxÉ´ÉÊºÉÇ]õÒ EòÉä ¤É¤ÉÉÇnù Eò®úxÉÉ SÉÉ½þiÉä ½þèÆ* ... (´ªÉ´ÉvÉÉxÉ)

b÷É. ¶ÉEòÒ±É +½þ¨Énù (¨ÉvÉÖ¤ÉxÉÒ) : ºÉ¦ÉÉ{ÉÊiÉ VÉÒ, ªÉä ¨ÉÖÊº±É¨É ªÉÚÊxÉ´ÉÊºÉÇ]õÒ EòÉä ¤É¤ÉÉÇnù Eò®ú ®ú½þä ½þèÆ* ... (´ªÉ´ÉvÉÉxÉ)

¸ÉÒ ¨ÉÉä½þ¨¨Énù +±ÉÒ +¶É®ú¡ò ¡òÉiÉ¨ÉÒ : ªÉä ¨ÉÖÊº±É¨É ªÉÚÊxÉ´ÉÊºÉÇ]õÒ EòÉä ¤É¤ÉÉÇnù Eò®úxÉÉ SÉÉ½þiÉä ½þèÆ* ... (´ªÉ´ÉvÉÉxÉ)

BEò ºÉnùºªÉ ½þÉäxÉä EòÒ ÊºlÉÊiÉ ¨ÉäÆ "iÉlÉÉ EòÖUô +xªÉ ¨ÉÉxÉxÉÒªÉ ºÉnùºªÉÉäÆ" Ê¨É]õÉBÆ*

ÊEòªÉÉ*)

¸ÉÒ SÉxpù¶ÉäJÉ®ú ºÉÉ½þÚ (¨É½þÉºÉÖ¨Éxnù): ºÉ¦ÉÉ{ÉÊiÉ VÉÒ, <ºÉ ºÉnùxÉ ¨ÉäÆ BEò ¤É½þÖiÉ ¨É½þi´É{ÉÚhÉÇ Ê´ÉvÉäªÉEò {É®ú SÉSÉÉÇ ½þÉä ®ú½þÒ ½þè*

¸ÉÒ |É¦ÉÖxÉÉlÉ ÊºÉÆ½þ (¨É½þÉ®úÉVÉMÉÆVÉ): +É{É xÉ½þÒÆ ¤ÉÉä±ÉäÆMÉä* +ÉºÉxÉ xÉä <xÉEòÉä {ÉÖEòÉ®úÉ ½þè, +É{ÉEòÉä xÉ½þÒÆ*

ºÉ¦ÉÉ{ÉÊiÉ ¨É½þÉänùªÉ : |É¦ÉÖxÉÉlÉ ÊºÉÆ½þ, ½þ¨É ¡òèºÉ±ÉÉ Eò®úäÆMÉä, +É{É ¤Éè`ö VÉÉ<ªÉä*

¸ÉÒ SÉxpù¶ÉäJÉ®ú ºÉÉ½þÚ : ºÉ¦ÉÉ{ÉÊiÉ VÉÒ, <xÉEòÒ ºÉÉ®úÒ ¤ÉÉiÉäÆ ½þÉä MÉªÉÒ ½þèÆ, ½þ¨ÉäÆ ¤ÉÉä±ÉxÉä nùÒÊVÉB* +É{ÉxÉä ½þ¨ÉÉ®úÉ xÉÉ¨É {ÉÖEòÉ®úÉ ½þè*

b÷É. ¶ÉEòÒ±É +½þ¨Énù (¨ÉvÉÖ¤ÉxÉÒ) : +É{É VÉÉxÉ-¤ÉÚZÉEò®ú ªÉÚÊxÉ´ÉÊºÉÇ]õÒ EòÉä ¤É¤ÉÉÇnù Eò®úxÉÉ SÉÉ½þiÉä ½þèÆ* ... (´ªÉ´ÉvÉÉxÉ)

¸ÉÒ ¨ÉÉä½þ¨¨Énù +±ÉÒ +¶É®ú¡ò ¡òÉiÉ¨ÉÒ : +¦ÉÒ VÉÉä +ÊvÉEòÉ®ú ½þè*
... (´ªÉ´ÉvÉÉxÉ)

¸ÉÒ ¨ÉÉä½þ¨¨Énù +±ÉÒ +¶É®ú¡ò ¡òÉiÉ¨ÉÒ : ´É½þÉÆ Eòä ´ÉÉ<ºÉ SÉÉÆºÉ±É®ú EòÉä ½þ]õÉEò®ú ÊxÉ¹{ÉIÉ VÉÉÆSÉ Eò®úÉ<Ç VÉÉB*
... (´ªÉ´ÉvÉÉxÉ)

ºÉ¦ÉÉ{ÉÊiÉ ¨É½þÉänùªÉ : ¨ÉÆjÉÒ VÉÒ Eòä ¤ªÉÉxÉ Eòä ¤ÉÉnù ¤É½þºÉ EòÉ ÊxÉªÉ¨É ¨ÉäÆ EòÉä<Ç |ÉÉ´ÉvÉÉxÉ xÉ½þÒÆ ½þè*
... (´ªÉ´ÉvÉÉxÉ)

¸ÉÒ ¨ÉÉä½þ¨¨Énù +±ÉÒ +¶É®ú¡ò ¡òÉiÉ¨ÉÒ : ºÉÉ®úä b÷è¨ÉÉäFòäÊ]õEò <xº]õÒSÉÚ¶ÉxÉ EòÉä ¤É¤ÉÉÇnù Eò®ú ÊnùªÉÉ*
... (´ªÉ´ÉvÉÉxÉ)

¸ÉÒ ®úÉ¨É Ê´É±ÉÉºÉ {ÉÉºÉ´ÉÉxÉ (½þÉVÉÒ{ÉÖ®ú) : =ºÉ¨ÉäÆ ´ÉÉ<WÉ SÉÉÆºÉ±É®ú Eòä EòÆb÷E]õ EòÉä ®úJÉÉ VÉÉBMÉÉ ªÉÉ xÉ½þÒÆ?
... (´ªÉ´ÉvÉÉxÉ)

b÷É. ¶É¡òÒEòÖ®úÇ½þ¨ÉÉxÉ ¤ÉEòÇ (¨ÉÖ®úÉnùÉ¤ÉÉnù) : ºÉ¦ÉÉ{ÉÊiÉ VÉÒ, ªÉä ¨ÉÖÊº±É¨É ªÉÚÊxÉ´ÉÊºÉÇ]õÒ EòÉä ¤É¤ÉÉÇnù Eò®úxÉÉ SÉÉ½þiÉä ½þèÆ*
... (´ªÉ´ÉvÉÉxÉ)

b÷É. ¶ÉEòÒ±É +½þ¨Énù (¨ÉvÉÖ¤ÉxÉÒ) : ºÉ¦ÉÉ{ÉÊiÉ VÉÒ, ªÉä ¨ÉÖÊº±É¨É ªÉÚÊxÉ´ÉÊºÉÇ]õÒ EòÉä ¤É¤ÉÉÇnù Eò®ú ®ú½þä ½þèÆ*
... (´ªÉ´ÉvÉÉxÉ)

¸ÉÒ ¨ÉÉä½þ¨¨Énù +±ÉÒ +¶É®ú¡ò ¡òÉiÉ¨ÉÒ : ªÉä ¨ÉÖÊº±É¨É ªÉÚÊxÉ´ÉÊºÉÇ]õÒ EòÉä ¤É¤ÉÉÇnù Eò®úxÉÉ SÉÉ½þiÉä ½þèÆ*
... (´ªÉ´ÉvÉÉxÉ)

b÷É. ¶ÉEòÒ±É +½þ¨Énù (¨ÉvÉÖ¤ÉxÉÒ) : +É{É VÉÉxÉ-¤ÉÚZÉEò®ú ªÉÚÊxÉ´ÉÊºÉÇ]õÒ EòÉä ¤É¤ÉÉÇnù Eò®úxÉÉ SÉÉ½þiÉä ½þèÆ*
... (´ªÉ´ÉvÉÉxÉ)