TEXT :
SHRIMATI KRISHNA BOSE (JADAVPUR): Mr. Chairman, Sir, I would like to bring to
the notice of the House that two demonstrations took place on human rights day
on the streets of Delhi, one by the All Party Hurriyat Conference and the
other by the Pundits of Jammu and Kashmir. Both sides alleged that there have
been serious human rights lapses in Kashmir by Indian authorities. We are
given assurances in this House, time and again, that things are improving in
Kashmir, particularly, after the elections and after the new Government was
installed. But it seems that the security situation there is worsening every
day and the people of Kashmir are suffering as they have been suffering for
years. I would like to know from the Government what steps they are going to
take to protect human rights of the Kashmiri people irrespective of the fact
to which caste they belong or to which political colour they belong.