TEXT :
15.44-2/3 hrs.
SHRI VILAS MUTTEMWAR (NAGPUR): I beg to move for leave to introduce a Bill to provide for the formation of the State of Vidarbha by reorganisation of the existing State of Maharashtra and for matters connected therewith.
MR. SPEAKER: The question is:
"That leave be granted to introduce a Bill to provide for the formation of the State of Vidarbha by reorganisation of the existing State of Maharashtra and for matters connected therewith."
The motion was adopted.
SHRI VILAS MUTTEMWAR (NAGPUR): Sir, I introduce** the Bill.
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