<b>XII LOK SABHA DEBATES, <i> Session III, (Winter) </i> </b>
XII LOK SABHA DEBATES, Session III, (Winter) Monday, December 7, 1998 /Agrahayana 16, 1920 (Saka)

Type of Debate: SPECIAL MENTION
Title: Requests the Hon'ble Minister to see that Aligarh Muslim University work according to the norms and need to take sympathetic attitude towards the students on hunger strike.

TEXT :
12.59 hrs.

b÷É. ¶ÉEòÒ±É +½þ¨Énù (¨ÉvÉÖ¤ÉxÉÒ) : ºÉ¦ÉÉ{ÉÊiÉ ¨É½þÉänùªÉ, +±ÉÒMÉgø ¨ÉÖʺ±É¨É ªÉÖÊxÉ´ÉʺÉÇ]õÒ Eòä VÉÚÊxɪɮú b÷ÉE]õºÉÇ, b÷É. ¶É½þ¤ÉÉWÉ +½þ¨Énù, b÷É. ¤Éɤɮú ®ú½þ¨ÉÉxÉÒ +Éè®ú ¸ÉÒ iɽþºÉÒxÉ +É±É¨É Ê{ÉUô±Éä Uô: ÊnùxÉÉäÆ ºÉä ¦ÉÚJÉ ½þc÷iÉÉ±É {É®ú ½þèÆ* =xÉEòÒ ¨ÉÉÆMÉäÆ ¤Éc÷Ò ÊºÉ¨{É±É ½þèÆ* <ºÉ ºÉnùxÉ ¨ÉäÆ {ɽþ±Éä ¦ÉÒ Eò<Ç ¨ÉÉxÉxÉÒªÉ ºÉnùºªÉÉäÆ xÉä <ºÉ ¨ÉɨɱÉä EòÉä =`öɪÉÉ lÉÉ* Ê{ÉUô±Éä iÉÒxÉ ºÉÉ±É ¨ÉäÆ ´ÉÉ<WÉ SÉÉƺɱɮú xÉä iÉÒxÉ-SÉÉ®ú ¤ÉÉ®ú ʴɶ´ÉÊ´ÉtÉ±ÉªÉ EòÉä +ÊxÉʶSÉiÉ EòÉ±É Eòä ʱÉB ºlÉÊMÉiÉ ÊEòªÉÉ ½þè* ±Éc÷EòÉäÆ {É®ú ½þ¨É±ÉÉ Eò®ú´ÉɪÉÉ ½þè* ʴɶ´ÉÊ´ÉtÉ±ÉªÉ EòÉä iɤÉɽþ B´ÉÆ ¤É¤ÉÉÇnù Eò®úxÉä EòÒ ºÉÉÊVÉ¶É ½þÉä ®ú½þÒ ½þè*

+iÉ: ¨Éä®úÒ ¨ÉÆjÉÒ VÉÒ ºÉä ¨ÉÉÆMÉ ½þè ÊEò =xÉ ±Éc÷EòÉäÆ EòÒ VÉÉxÉ ¤ÉSÉÉxÉä Eòä ={ÉÉªÉ ÊEòB VÉÉBÆ* =xɺÉä EòÉä<Ç ¤ÉÉiÉ xɽþÒÆ ½þÉä ®ú½þÒ ½þè, =xɺÉä ºÉ®úEòÉ®ú ¤ÉÉiÉ Eò®úä* ªÉä ±ÉÉäMÉ +±ÉÒMÉgø ¨ÉÖʺ±É¨É ʴɶ´ÉÊ´ÉtÉ±ÉªÉ EòÉä ¤É¤ÉÉÇnù Eò®úxÉÉ SÉɽþiÉä ½þèÆ* Uô: ÊnùxÉ ºÉä ±Éc÷Eòä ¡òɺ]õ {É®ú ¤Éè`öä ½þèÆ* EªÉÉ +É{ÉxÉä =xɺÉä ¤ÉÉiÉ EòÒ? +É{ÉEòÉä +{ÉxÉä +Énù¨ÉÒ ¦ÉäVÉ Eò®ú =xɺÉä ¤ÉÉiÉ Eò®ú´ÉÉxÉÒ SÉÉʽþB* * ... (´ªÉ´ÉvÉÉxÉ) ªÉ½þ ºÉ®úEòÉ®ú {±ÉÉÊxÉÆMÉ Eò®úEòä +±ÉÒMÉgø ¨ÉÖʺ±É¨É ʴɶ´ÉÊ´ÉtÉ±ÉªÉ EòÉä ¤É¤ÉÉÇnù Eò®úxÉÉ SÉɽþiÉÒ ½þè*

... (´ªÉ´ÉvÉÉxÉ)

¨Éä®úÉ ªÉ½þ Eò½þxÉÉ ½þè ÊEò +É{É =xɺÉä ¤ÉÉiÉ iÉÉä EòÒÊVÉB, ±Éc÷Eòä Uô: ÊnùxÉ ºÉä ¦ÉÚJÉ ½þc÷iÉÉ±É {É®ú ¤Éè`öä ½þèÆ*

¨É½þÉänùªÉ, <ºÉ nùä¶É ¨ÉäÆ +xªÉÉªÉ ½þÉä ®ú½þÉ ½þè* {ÉÉʱÉǪÉɨÉäÆ]õ EòÉ ºÉjÉ SÉ±É ®ú½þÉ ½þè* b÷ÉE]õºÉÇ Ê{ÉUô±Éä Uô: ÊnùxÉÉäÆ ºÉä ¦ÉÚJÉ ½þc÷iÉÉ±É {É®ú ¤Éè`öä ½þèÆ +Éè®ú ºÉ®úEòÉ®ú Eòä EòÉxÉ {É®ú VÉÚÆ iÉEò xɽþÒÆ ®úäÆMÉ ®ú½þÒ ½þè* ´É½þÉÆ ´ÉÒ.ºÉÒ. xÉä iÉ®ú½þ-iÉ®ú½þ ºÉä ±Éc÷EòÉäÆ EòÉä {É®úä¶ÉÉxÉ Eò®úxÉä EòÉ EòÉ¨É ÊEòªÉÉ ½þè* Ê{ÉUô±Éä iÉÒxÉ ºÉÉ±É ºÉä ´É½þÉÆ EòÉä]õÇ EòÒ ¨ÉÒÊ]õÆMÉ xɽþÒÆ ½þÉä ®ú½þÒ ½þè* +É{ÉxÉä <ºÉ ºÉnùxÉ ¨ÉäÆ Uô: ¨É䨤ɮúÉäÆ EòÉä EòÉä]õÇ Eòä ʱÉB +ÉVÉ ºÉä SÉÉ®ú ¨É½þÒxÉä {ɽþ±Éä <±ÉèE]õ ÊEòªÉÉ ±ÉäÊEòxÉ =xÉEòÉä +¦ÉÒ iÉEò BEò ¦ÉÒ {ÉjÉ xɽþÒÆ Ê¨É±ÉÉ* Ê{ÉUô±Éä iÉÒxÉ ºÉÉ±É ºÉä +±ÉÒMÉgø ¨ÉÖʺ±É¨É ʴɶ´ÉÊ´ÉtÉ±ÉªÉ ¨ÉäÆ EòÉä]õÇ EòÒ ¨ÉÒÊ]õÆMÉ xɽþÒÆ ½þÖ<Ç, BMWÉÒEªÉÚÊ]õ´É EòÉ=ÆÊºÉ±É +Éè®ú +EòÉnù¨ÉÒ EòÉ=ÆÊºÉ±É EòÒ ¨ÉÒÊ]õÆMÉ xɽþÒÆ ½þÖ<Ç* ´É½þÉÆ ½þ®ú iÉ®ú½þ ºÉä ´ÉÒ.ºÉÒ. xÉä ºÉÉ®úÒ {ÉÉ´É®ú +{ÉxÉä ½þÉlÉ ¨ÉäÆ ±Éä ±ÉÒ ½þè*

uÉ®úÉ VÉÉ®úÒ

13.00 hrs.

b÷É. +½þ¨Énù VÉÉ®úÒ ´É½þ `<ÆÊb÷ªÉÉ ]õÖb÷ä' ¨ÉäÆ ¤ÉªÉÉxÉ nùäiÉä ½þèÆ ÊEò ´É½þ º]õÚb÷èÆ]ºÉ EòÉä ¶É®úÉ®úiÉÒ iÉi´ÉÉäÆ ºÉä Ê{É]õ´ÉÉ nùäÆMÉä +Éè®ú =xÉEòä ½þÉlÉ-{Éè®ú iÉÖc÷´ÉÉ nùäÆMÉä* ´ÉÉ<ǺÉ-SÉÉƺɱɮú ªÉÚÊxÉ´ÉʺÉÇ]õÒ Eòä ÊJɱÉÉ¡ò JÉÖnù ½þÒ ¤ÉªÉÉxÉ nùäiÉä ½þèÆ* ªÉ½þ =x½þäÆ |ÉÉä]õèE]õ Eò®ú ®ú½þä ½þèÆ +Éè®ú <ºÉä ¤É®ú¤ÉÉnù Eò®úxÉÉ SÉɽþiÉä ½þèÆ* b÷ÉE]õ®úÉäÆ EòÒ ¦ÉÚJÉ ½þc÷iÉÉ±É iÉÉäc÷xÉä Eòä ʱÉB =xɺÉä ¤ÉÉiÉ Eò®ú ºÉ¨ÉZÉÉèiÉÉ ÊEòªÉÉ VÉÉB* ½þ¨É EòÖUô +Éè®ú xɽþÒÆ SÉɽþiÉä ½þèÆ* +É{É ´ÉÉ<ǺÉ-SÉÉƺɱɮú Eòä ÊJɱÉÉ¡ò EòɪÉÇ´ÉɽþÒ EòÒÊVÉB* ºÉ®úEòÉ®ú <ºÉ ¤ÉÉ®úä ¨ÉäÆ EòÖUô xɽþÒÆ Eò®ú ®ú½þÒ ½þè*

¸ÉÒ VÉÒ.B¨É. ¤ÉxÉÉiÉ´ÉɱÉÉ ({ÉÉäxxÉÉxÉÒ) : ªÉ½þ <¨{ÉÉä]õÇäÆ]õ Êb÷¨ÉÉÆb÷ ½þè* ½þ¨É <ºÉEòÉä ºÉ{ÉÉä]õÇ Eò®ú ®ú½þä ½þèÆ*

... (´ªÉ´ÉvÉÉxÉ)

=x½þÉäÆxÉä BEò ¨É½þÒxÉä ºÉä ½þc÷iÉÉ±É EòÒ ½þÖ<Ç ½þè* <ºÉʱÉB ½þɱÉiÉ JÉ®úÉ¤É ½þè* ½þ¨É <xÉEòÒ ¨ÉÉÆMÉ EòÉä ºÉ{ÉÉä]õÇ Eò®úxÉÉ SÉɽþiÉä ½þèÆ*

... (´ªÉ´ÉvÉÉxÉ)

SHRI SOMNATH CHATTERJEE (BOLPUR): Mr. Chairman, Sir, this is a very serious matter. A few days back, this matter was raised. Since the hon. Minister is here, I would request him to respond. The University is closed for the third time in three years. The way affairs are going on, the matter is ought to raise serious concern in the mind of the Minister.

Some students met me yesterday. It appears that the way things are being conducted there, not a vestige of legality and parleys of democratic principle are there. One person, who is Registrar, Pro-Vice Chancellor, Controller and Director of Academic Programme is the same person -- who happens to be his favourite -- is holding all these posts. There have been no meetings of any of the bodies, as mentioned by my hon. friend.

So far as the Students' Union is concerned, it has been dissolved. His own favourite has been nominated as the President of the Union. He is doing whatever he likes.

Secondly, you may have heard that every University's Act contains a provision giving some emergency powers to the Vice Chancellor in genuine cases of emergency which has also been interpreted, amongst other Courts, by the Supreme Court of India. I am told, the whole university is now being carried under Emergency Powers 93 of the Act. Every decision is supposed to be an emergency decision. In total, 477 orders have been passed under emergency powers which has to be used on the rarest of rare occasions. The whole thing has become a mockery.

Those students who are studying there, their future is uncertain. Some students are on hunger strike. I do not want to make it confrontational because serious allegations are there. Therefore, this is a matter in which the hon. Minister should intervene immediately and see that this great seat of learning functions properly and that the genuine grievances of the students, academic staff are looked into at the earliest without loss of any time. Therefore, I strongly support the matter which has been mentioned here.

¸ÉÒ ¨ÉÉä½þxÉ ÊºÉƽþ (nùä´ÉÊ®úªÉÉ): ¨ÉÉxÉxÉÒªÉ ¨ÉÆjÉÒ VÉÒ ªÉ½þÉÆ ¤Éè`öä ½þèÆ ±ÉäÊEòxÉ =xÉEòÒ +Éä®ú ºÉä <ºÉ ¤ÉÉ®úä ¨ÉäÆ EòÉä<Ç VÉ´ÉÉ¤É xɽþÒÆ +É ®ú½þÉ ½þè*

... (´ªÉ´ÉvÉÉxÉ)

¸ÉÒ ®úPÉÖ´ÉÆ¶É |ɺÉÉnù ʺÉƽþ (´Éè¶ÉɱÉÒ): +É{É ´ÉÉ<ǺÉ-SÉÉƺɱɮú ½þ]õÉ EªÉÉäÆ xɽþÒÆ nùäiÉä? ... (´ªÉ´ÉvÉÉxÉ)

¸ÉÒ +ÉÊ®ú¡ò ¨ÉÉä½þ¨¨Énù JÉÉÆ (¤É½þ®úÉ<SÉ) : ºÉ¦ÉÉ{ÉÊiÉ ¨É½þÉänùªÉ, ¨Éä®úÉ ¦ÉÒ BEò VÉ֨ɱÉÉ ºÉÖxÉ Ê±ÉªÉÉ VÉÉB* ªÉ½þ ¤É½þÖiÉ Mɨ¦ÉÒ®ú |ɶxÉ ½þè* ¤ÉSSÉä Ê{ÉUô±Éä Uô: ÊnùxÉ ºÉä ¦ÉÚJÉ ½þc÷iÉÉ±É {É®ú ½þèÆ* ¨Éä®úÉ ¤É½þÖiÉ +ÉOɽþ{ÉÚ´ÉÇEò +xÉÖ®úÉävÉ ½þè ÊEò ºÉ¤ÉºÉä {ɽþ±Éä =xÉEòÒ ¦ÉÚJÉ ½þc÷iÉÉ±É JÉi¨É Eò®ú´ÉÉ<Ç VÉÉB* <ºÉ¨ÉäÆ ºÉÉènùä¤ÉÉVÉÒ EòÒ ¤ÉÉiÉ xɽþÒÆ ½þè* =x½þäÆ Ê´É¶´ÉÉºÉ Ênù±ÉÉxÉä EòÒ ¤ÉÉiÉ ½þè* ªÉÚÊxÉ´ÉʺÉÇ]õÒ EòÉ EòÉxÉÚxÉ <ºÉ ºÉƺÉnù Eòä VÉÊ®úªÉä {ÉÉºÉ ½þÖ+É ½þè +Éè®ú =ºÉEòä ¨ÉÖiÉÉʤÉEò ªÉÚÊxÉ´ÉʺÉÇ]õÒ SɱÉäMÉÒ* ´É½þÉÆ +MÉ®ú ÊEòºÉÒ EòÉxÉÚxÉ EòÉ =±±ÉÆPÉxÉ ½þÖ+É ½þè iÉÉä =ºÉEòä ÊJɱÉÉ¡ò EòÉxÉÚxÉ Eòä ¨ÉÖiÉÉʤÉEò EòɪÉÇ´ÉɽþÒ EòÒ VÉÉB* <ºÉºÉä VªÉÉnùÉ ½þ¨É EòÖUô xɽþÒÆ ¨ÉÉÆMÉ ®ú½þä ½þèÆ* ½þ¨É +É{ÉEòÒ ºÉÆ´ÉänùxɶÉÒ±ÉiÉÉ EòÉä nùäJÉiÉä ½þÖB BEò +{ÉÒ±É Eò®úxÉÉ SÉɽþiÉä ½þèÆ*

¤ÉÒ¤ÉÒ uÉ®úÉ VÉÉ®úÒ

¸ÉÒ +ÉÊ®ú¡ò ¨ÉÉä½þ¨Éä¨Énù JÉÉxÉ VÉÉ®úÒ ´Éä +É{ÉEòä UôÉä]õä ¤ÉSSÉä ½þèÆ* ´Éä 6 ÊnùxÉÉäÆ ºÉä ¦ÉÚJÉ ½þc÷iÉÉ±É {É®ú ¤Éè`öä ½þÖªÉä ½þèÆ* +MÉ®ú ÊEòºÉÒ EòÉä Eò½þÒÆ EòÉä<Ç xÉÖEòºÉÉxÉ ½þÉä MɪÉÉ ÊVɺɺÉä +ÉMÉä =xÉEòä º´ÉɺlªÉ ªÉÉ VÉÒ´ÉxÉ {É®ú +ºÉ®ú {Éc÷É iÉÉä +É{ÉEòÉä iÉEò±ÉÒ¡ò ½þÉäMÉÒ +Éè®ú <ºÉ ºÉnùxÉ EòÉä ¦ÉÒ ½þÉäMÉÒ* <ºÉʱɪÉä +É{ɺÉä MÉÖVÉÉÊ®ú¶É ½þè ÊEò +É{É SɱÉEò®ú =xÉ ¤ÉSSÉÉäÆ EòÉä VÉÚºÉ Ê{ɱÉÉEò®ú ¦ÉÚJÉ ½þc÷iÉÉ±É JÉi¨É Eò®ú´ÉɪÉäÆ*

¨ÉÉxÉ´É ºÉƺÉÉvÉxÉ Ê´ÉEòÉºÉ ¨ÉÆjÉÒ iÉlÉÉ Ê´ÉYÉÉxÉ +Éè®ú |ÉÉètÉäÊMÉEòÒ ¨ÉÆjÉÒ (b÷É. ¨ÉÖ®ú±ÉÒ ¨ÉxÉÉä½þ®ú VÉÉä¶ÉÒ): ºÉ¦ÉÉ{ÉÊiÉ ¨É½þÉänùªÉ, +É{ÉxÉä +Énùä¶É ÊnùªÉÉ lÉÉ...

SHRI G.M. BANATWALLA (PONNANI): Mr. Chairman, Sir, I will take only one minute to appeal to the hon. Minister to take a sympathetic attitude...(Interruptions)

MR. CHAIRMAN : He is going to say something. You wait for that.

... (Interruptions)

SHRI G.M. BANATWALLA : Sympathetic attitude should be taken. This hunger strike should come to an end in an appropriate and dignified manner. The University should work according to the norms...(Interruptions)

MR. CHAIRMAN: Shri Banatwalla, he is now reacting to it.

... (Interruptions)

MAJOR GENERAL BHUVAN CHANDRA KHANDURI, AVSM : This is not fair. There are other Members who do not get a chance to raise matters during `Zero Hour'...(Interruptions)

SHRI G.M. BANATWALLA : I met them today morning...(Interruptions)

MR. CHAIRMAN: He is now reacting to it. He wants to react. Do you not want him to react?

SHRI G.M. BANATWALLA (PONNANI): I want a positive reaction. Therefore, I am trying to say that let the reaction be a positive reaction...(Interruptions)

¸ÉÒ ÊnùÊM´ÉVÉªÉ ÊºÉƽþ (¤ÉÆEòÉ): ºÉ¦ÉÉ{ÉÊiÉ ¨É½þÉänùªÉ, b÷É. VÉÉä¶ÉÒ xÉ Eòä´É±É BVÉÖEòä¶ÉxÉ Ê¨ÉÊxɺ]õ®ú ½þèÆ ¤ÉʱEò JÉÖnù BEò |ÉÉä¡òäºÉ®ú ½þèÆ* ªÉÚÊxÉ´ÉʺÉÇ]õÒ Eòä ÊxɪɨÉÉäÆ +Éè®ú EòɪÉnùä Eòä ¤ÉÉ®úä ¨ÉäÆ JÉÖnù VÉÉxÉiÉä ½þèÆ* ¨ÉÖZÉä <ºÉ ¤ÉÉ®úä ¨ÉäÆ =xɺÉä EòÖUô xɽþÒÆ Eò½þxÉÉ ½þè ½þ¨É iÉÉä ʺɡòÇ <iÉxÉÉ ½þÒ Eò½þxÉÉ SÉɽþäÆMÉä ÊEò +±ÉÒMÉgø ¨ÉÖʺ±É¨É Ê´Éʶ´ÉtÉ±ÉªÉ <ºÉ nùä¶É Eòä ¨É½þi´É{ÉÚhÉÇ ºÉƺlÉÉ+ÉäÆ ¨ÉäÆ ºÉä BEò ½þè* <ºÉ ºÉƺlÉÉ EòÉ ºiÉ®ú Ê{ÉUô±Éä EòÖUô ºÉɱÉÉäÆ ºÉä ±ÉMÉÉiÉÉ®ú ÊMÉ®úiÉÉ VÉÉ ®ú½þÉ ½þè +Éè®ú +ÉVÉ ½þɱÉiÉ ªÉ½þ ½þÉä MÉ<Ç ½þè ÊEò ´É½þÉÆ Eòä ºÉc÷Eòä ¦ÉÚJÉ ½þc÷iÉÉ±É {É®ú ¤Éè`öä ½þèÆ* <ºÉEòÉ EòÉ®úhÉ ªÉ½þ ½þè ÊEò iÉ®ú½þ iÉ®ú½þ Eòä iÉi´É Ê´Éʶ´ÉtÉ±ÉªÉ ¨ÉäÆ ¶ÉÉÊ¨É±É ½þÉä SÉÖEòä ½þèÆ* <ºÉʱɪÉä ¨ÉèÆ SÉɽþÚÆMÉÉ ÊEò Vɱnù ºÉä Vɱnù ¦ÉÚJÉ ½þc÷iÉÉ±É EòÉä ºÉ¨ÉÉ{iÉ Eò®úɪÉÉ VÉɪÉä*

MR. CHAIRMAN: He is reacting to it.

b÷É. ¨ÉÖ®ú±ÉÒ ¨ÉxÉÉä½þ®ú VÉÉä¶ÉÒ: ºÉ¦ÉÉ{ÉÊiÉ ¨É½þÉänùªÉ, <ºÉ ¨ÉɨɱÉä ¨ÉäÆ ¨ÉèÆxÉä {ɽþ±Éä ¤ÉSSÉÉäÆ EòÉä JÉÖnù ¤ÉÖ±ÉɪÉÉ, =ºÉEòä ¤ÉÉnù +vªÉÉ{ÉEòÉäÆ EòÉä ¤ÉÖ±ÉɪÉÉ +Éè®ú iÉ¤É |ÉÉä-´ÉÉ<ºÉ SÉÉƺɱɮú EòÉä ¤ÉÖ±ÉɪÉÉ* ´ÉÉ<ºÉ B SÉÉƺɱɮú =ºÉ ÊnùxÉ xɽþÒÆ lÉä* <xÉ ±ÉÉäMÉÉäÆ EòÒ +É{ÉºÉ ¨ÉäÆ ¤Éè`öEò®ú ¤ÉÉiÉSÉÒiÉ Eò®úÉ<Ç +Éè®ú ªÉ½þ Eò½þÉ ÊEò <ºÉ ¤ÉÉ®úä ¨ÉäÆ EòÉä<Ç BOÉÒb÷ ºÉÉ豪ÉÚ¶ÉxÉ ¨Éä®úä {ÉÉºÉ ±ÉäEò®ú +É<ªÉä* ±ÉäÊEòxÉ +MɱÉä ÊnùxÉ ¤ÉSSÉä ¨Éä®úä {ÉÉºÉ xɽþÒÆ +ɪÉä* ¨ÉÖZÉä {ÉiÉÉ xɽþÒÆ =xɨÉäÆ +É{ɺÉä ¨ÉäÆ EªÉÉ ¤ÉÉiÉ ½þÖ<Ç ½þè ªÉÉ xɽþÒÆ* =xÉEòÒ ¨ÉÖ±ÉÉEòÉiÉ ºlÉÉxÉÒªÉ ºÉÉƺÉnù ¸ÉÒ¨ÉiÉÒ ¶ÉÒ±ÉÉ MÉÉèiÉ¨É ºÉä ½þÖ<Ç* <xÉ ºÉ¤ÉEòä {ɽþ±Éä ¨ÉÖZÉä ¸ÉÒ +ÉÊ®ú¡ò ºÉɽþ¤É xÉä ¤ÉiÉɪÉÉ ÊEò ´ÉÉ<ºÉ SÉÉƺɱɮú EòÉä <iiɱÉÉ ÊEòªÉÉ ½þè ÊEò <ºÉ ¨ÉɨɱÉä ¨ÉäÆ {ÉÚ®úÒ Êb÷]õä±WÉ ¤ÉiÉɪÉäÆ*

ºÉ¦ÉÉ{ÉÊiÉ ¨É½þÉänùªÉ, VɽþÉÆ iÉEò +±ÉÒMÉgø ¨ÉÖʺ±É¨É ʴɶ´ÉtÉ±ÉªÉ EòÉ ºÉ´ÉÉ±É ½þè ½þ¨ÉÉ®úÒ ºÉ®úEòÉ®ú EòÒ <ºÉ ºÉƤÉÆvÉ ¨ÉäÆ º{ɹ]õ xÉÒÊiÉ ½þè ÊEò ªÉ½þ ®úɹ]ÅÒªÉ ºiÉ®ú EòÒ ºÉƺlÉÉ ½þè ÊVɺÉä ®úɹ]ÅÒªÉ ºiÉ®ú EòÒ ºÉ¦ÉÒ ºÉÖÊ´ÉvÉɪÉäÆ nùäÆMÉä* ºÉ¤É |ÉEòÉ®ú EòÒ ´ªÉ´ÉºlÉÉ Eò®úäÆMÉä* +MÉ®ú EòÉä<Ç MÉè®ú-EòÉxÉÚxÉÒ EòÉ¨É ½þÖ+É ½þè VÉÉä ±ÉÉì Eòä ¨ÉÖiÉÉʤÉEò xɽþÒÆ ½þè iÉÉä =ºÉ ¤ÉÉ®úä ¨ÉäÆ EòɪÉÇ´ÉɽþÒ Eò®úäÆMÉä* <ºÉ¨ÉäÆ ÊEòºÉÒ iÉ®ú½þ EòÒ EòÉä<Ç +É{ÉÊiiÉ xɽþÒÆ ½þè ±ÉäÊEòxÉ ¨ÉèÆ ªÉ½þ VÉ°ü®ú SÉɽþÚÆMÉÉ ÊEò <ºÉ ºÉÉ®úä ¨ÉɨɱÉä EòÉä {ÉÉʱÉÊ]õºÉÉ<WÉ xÉ ÊEòªÉÉ VÉɪÉä* ºÉ¤É ʨɱÉEò®ú <ºÉEòÉ ºÉɱªÉÚ¶ÉxÉ føÚÆføäÆ +Éè®ú <ºÉ ºÉƺlÉÉ EòÉä ¤ÉSÉÉxÉä EòÒ VÉ°ü®úiÉ ½þè* <ºÉ ºÉƺlÉÉ EòÉä ¤ÉgøɪÉä VÉÉxÉä EòÒ ¦ÉÒ VÉ°ü®úiÉ ½þè* Ê{ÉUô±Éä iÉÒxÉ ºÉɱÉÉäÆ ¨ÉäÆ ´É½þÉÆ VÉÉä EòÖUô ½þÖ+É ½þè, =ºÉ {É®ú ½þ¨É MÉÉè®ú Eò®ú ®ú½þä ½þèÆ* ½þ¨ÉxÉä ÊVɱÉÉ |ɶÉɺÉxÉ ºÉä ¤ÉÉiÉ EòÒ ½þè, =iiÉ®ú |Énùä¶É ºÉ®úEòÉ®ú ºÉä ¤ÉÉiÉ EòÒ ½þè* <ºÉEòä +±ÉÉ´ÉÉ +Eòäb÷äʨÉEò ´É±ÉÇb÷ ºÉä ¤ÉÉiÉ Eò®ú ®ú½þä ½þèÆ* +Éè®ú <ºÉ {É®ú ¤É½þÖiÉ +SUôÉ ºÉÉ䱪ÉÚ¶ÉxÉ ÊxÉEòɱÉäÆMÉä* <ºÉ ʴɶ´ÉÊ´ÉtÉ±ÉªÉ EòÉä ʽþxnùÖºiÉÉxÉ EòÒ ¨É½þi´É{ÉÚhÉÇ |ÉÒʨɪɮú ªÉÚÊxÉ´ÉʺÉÇ]õÒ ¤ÉxÉÉxÉÉ SÉɽþiÉä ½þèÆ, <Æ]õ®úxÉä¶ÉxÉ±É º]õèÆb÷b÷Ç EòÒ ªÉÚÊxÉ´ÉʺÉÇ]õÒ ¤ÉxÉÉxÉÉ SÉɽþiÉä ½þèÆ*

¸ÉÒ +ÉÊ®ú¡ò ¨ÉÉä½þ¨¨Énù JÉÉxÉ(¤É½þ®úÉ<SÉ): ±ÉäÊEòxÉ ¦ÉÚJÉ ½þc÷iÉÉ±É EòÉ ¨ÉɨɱÉÉ ½þè..

... (´ªÉ´ÉvÉÉxÉ)

SHRI SOMNATH BANNERJEE (BOLPUR): You see to it that hunger strike is withdrawn.

b÷É. ¶ÉEòÒ±É +½þ¨Énù (¨ÉvÉÖ¤ÉxÉÒ): ½þ¨É ±ÉÉäMÉ ªÉ½þ Eò½þxÉÉ SÉɽþiÉä ½þèÆ ÊEò +É{É {ɽþ±Éä ¦ÉÚJÉ ½þc÷iÉÉ±É EòÉä ºÉ¨ÉÉ{iÉ Eò®úäÆ*

SHRI SOMNATH CHATTERJEE : Dr. Joshi can make a request to the students. Please see to it that they withdraw the strike. You make a request to them. I am sure, they will listen to you.

DR. MURLI MANOHAR JOSHI: I have already made a request four days ago. And I have no difficulty in repeating that request many times. They are my students. I am anxious to save their lives and their future. But the question is that it should be done in an amicable atmosphere so that in future the University functions properly.

SHRI SOMNATH CHATTERJEE : That is all right. Let them withdraw the strike.

¸ÉÒ +ÉÊ®ú¢ò ¨ÉÉä½þ¨¨Énù JÉÉxÉ : ¨ÉÉxÉxÉÒªÉ ºÉ¦ÉÉ{ÉÊiÉ VÉÒ, ¨ÉèÆ ºÉÖZÉÉ´É nùä ®ú½þÉ ½þÚÆ* +{ÉÒ±É Eò®úxÉä EòÒ ¦ÉÒ WÉ°ü®úiÉ xɽþÒÆ ®ú½þ VÉÉBMÉÒ* VÉèºÉä ¨ÉÆjÉÒ VÉÒ xÉä Eò½þÉ ÊEò <ºÉEòÉä {ÉÉäʱÉÊ]õºÉÉ<WÉ xÉ ÊEòªÉÉ VÉÉB, =ºÉEòÉ ¦ÉÒ EòÉä<Ç ºEòÉä{É xɽþÒÆ ®ú½þäMÉÉ* ¨ÉÉxÉxÉÒªÉ Ê¶ÉIÉÉ ¨ÉÆjÉÒ VÉÒ, nùÉnùÉ ºÉÉä¨ÉxÉÉlÉ VÉÒ +Éè®ú VÉÉä ¦ÉÒ ¨ÉÉxÉxÉÒªÉ ºÉnùºªÉ +É{É Eò½þäÆ, lÉÉäc÷Ò nùä®ú ¤ÉÉnù EòÉ ´ÉEiÉ iÉªÉ Eò®ú ±ÉäÆ, ½þ¨É ±ÉÉäMÉ SɱÉä VÉÉiÉä ½þèÆ, ¤ÉSSÉÉäÆ ºÉä ʨɱÉEò®ú +ÉiÉä ½þèÆ +Éè®ú ½þ¨É SÉɽþiÉä ½þèÆ ÊEò +É{É SɱÉEò®ú =x½þäÆ VÉÚºÉ Ê{ɱÉÉ<B +Éè®ú =xÉEòÒ ¦ÉÚJÉ ½þc÷iÉÉ±É JÉi¨É Eò®ú´ÉÉBÆ* ¤ÉxÉÉiÉ´ÉɱÉÒ VÉÒ EòÉä ¦ÉÒ ±Éä ±ÉÒÊVÉB* Ê¡ò®ú <ºÉEòÉä {ÉÉäʱÉÊ]õºÉÉ<WÉ Eò®úxÉä EòÒ MÉÖÆVÉÉ<¶É xɽþÒÆ ®ú½þ VÉÉBMÉÒ* ¨Éä®úÒ +É{ɺÉä +{ÉÒ±É ½þè EªÉÉäÆÊEò ¨ÉÖZÉä =xÉ ¤ÉSSÉÉäÆ Eòä º´ÉɺlªÉ EòÒ Ê¡òFò ½þè*

... (´ªÉ´ÉvÉÉxÉ)

+É{É Eò½þäÆ iÉÉä {ɽþ±Éä ½þ¨É SɱÉä VÉÉiÉä ½þèÆ* ... (´ªÉ´ÉvÉÉxÉ)

b÷É. ¨ÉÖ®ú±ÉÒ ¨ÉxÉÉä½þ®ú VÉÉä¶ÉÒ : ¨ÉèÆ =ºÉEòÉ ºÉ¨ÉªÉ ÊxÉʶSÉiÉ Eò®úEòä +É{ÉEòÉä ¤ÉiÉÉ nùÚÆMÉÉ* ¨ÉèÆ ¤ÉiÉÉ nùÚÆMÉÉ iÉ¤É VÉÉBÆ EªÉÉäÆÊEò ¨ÉÖZÉä =ºÉEòä ¤ÉÉ®úä ¨ÉäÆ EòÖUô VÉÉxÉEòÉ®úÒ ½þÉä* ªÉ½þÉÆ ½þ¨É EòÉä<Ç Eònù¨É ±Éä ±ÉäÆ +Éè®ú =ºÉºÉä ʴɶ´ÉÊ´ÉtÉ±ÉªÉ EòÒ +lÉÉìÊ®ú]õÒWÉ Eòä ºÉÉlÉ =ºÉEòÉä +ÉMÉä SɱÉÉxÉä ¨ÉäÆ ÊnùEEòiÉ ½þÉä, ªÉ½þ `öÒEò xɽþÒÆ ½þè* lÉÉäc÷É ¤É½þÖiÉ ºÉ¨ÉªÉ ¨ÉÖZÉä nùäÆ*

¸ÉÒ +ÉÊ®ú¢ò ¨ÉÉä½þ¨¨Énù KÉÉxÉ : ½þ¨É ÊEòºÉÒ +Éè®ú SÉÒWÉ Eòä ʱÉB xɽþÒÆ Eò½þ ®ú½þä ½þèÆ* ½þ¨É ÊEòºÉÒ º{ÉäʺÉÊ¡òEºÉ ¨ÉäÆ ¦ÉÒ xɽþÒÆ VÉÉ ®ú½þä ½þèÆ* +MÉ®ú º{ÉäʺÉÊ¡òEºÉ ¨ÉäÆ VÉÉ ®ú½þä ½þÉäiÉä iÉÉä ÊnùEEòiÉ ½þÉä ºÉEòiÉÒ lÉÒ*

I am only asking you to give an assurance that law will be upheld...(Interruptions)

SHRI SOMNATH CHATTERJEE : May I request the hon. Minister to authorise Shri Arif Mohammad Khan to tell them that you are very sympathetic towards them and will look into the matter?...(Interruptions)

b÷É. ¨ÉÖ®ú±ÉÒ ¨ÉxÉÉä½þ®ú VÉÉä¶ÉÒ : +É{É =xɺÉä <iÉxÉÉ VÉÉEò®ú Eò½þ nùÒÊVÉB ÊEò

we are very sympathetic and considering the matter very early.

¸ÉÒ +ÉÊ®ú¢ò ¨ÉÉä½þ¨¨Énù KÉÉxÉ : ¨ÉèÆ SÉɽþiÉÉ ½þÚÆ ÊEò EòÖUô +Éè®ú ±ÉÉäMÉ SɱÉäÆ* ¨ÉèÆ +Eòä±Éä `öÒEò xɽþÒÆ ½þÚÆ*

... (´ªÉ´ÉvÉÉxÉ)

MR. CHAIRMAN : Shri Yerrannaidu.

... (Interruptions)

MR. CHAIRMAN: The hon. Minister of Human Resource Development has already authorised you to be in touch with the students.

... (Interruptions)

b÷É.¶ÉEòÒ±É +½þ¨Énù : <ºÉ {É®ú EòÉä<Ç ¡òÉ<xÉ±É Êb÷ºÉÒVÉxÉ +ÉxÉÉ SÉÉʽþB*

... (´ªÉ´ÉvÉÉxÉ)

b÷É. ¨ÉÖ®ú±ÉÒ ¨ÉxÉÉä½þ®ú VÉÉä¶ÉÒ : +ÉÊ®ú¢ò VÉÒ +Éè®ú ¶ÉÒ±ÉÉ VÉÒ SɱÉä VÉÉ<B*

... (´ªÉ´ÉvÉÉxÉ)

¸ÉÒ ®úÉVÉä¶É {ÉɪɱÉ]õ (nùÉèºÉÉ) : iÉ®ú½þ-iÉ®ú½þ EòÒ ¤ÉÉiÉäÆ +JɤÉÉ®úÉäÆ ¨ÉäÆ Uô{É ®ú½þÒ ½þèÆ* ªÉ½þ ½þ¨ÉÉ®úÉ ¤Éc÷É |Éäº]õÒÊVÉªÉºÉ <ƺ]õÒ]ªÉÚ¶ÉxÉ ½þè +Éè®ú <ºÉEòÒ ºÉÉ®úä nùä¶É ¨ÉäÆ <VWÉiÉ ½þè +Éè®ú Ê´Énùä¶ÉÉäÆ ¨ÉäÆ ¦ÉÒ <VWÉiÉ ½þè*

It is a well known University internationally. ... (

´ªÉ´ÉvÉÉxÉ)

b÷É. ¨ÉÖ®ú±ÉÒ ¨ÉxÉÉä½þ®ú VÉÉä¶ÉÒ : =ºÉEòÉä `öÒEò ®úɺiÉä {É®ú SɱÉÉxÉä EòÒ EòÉäʶɶÉäÆ ½þÉä ®ú½þÒ ½þèÆ*

¸ÉÒ ®úÉVÉä¶É {ÉɪɱÉ]õ : +É{É BEò EòÉ¨É Eò®úäÆ ÊEò BEò {ÉÉʱÉǪÉɨÉäÆ]õ®úÒ b÷ä±ÉÒMÉä¶ÉxÉ ¨ÉäÆ EòÖUô ºÉÉƺÉnù ªÉ½þÉÆ ºÉä SɱÉä VÉÉBÆ +Éè®ú ºÉSSÉÉ<Ç nùäJÉEò®ú +ÉBÆ ÊEò EªÉÉ ¤ÉÉiÉ ½þè* =ºÉ¨ÉäÆ ºÉ®úEòÉ®ú <xÉÒʶɪÉäÊ]õ´É ±Éä ºÉEòiÉÒ ½þè*

We do not want the Government to interfere in Aligarh Muslim University. We are against it. But a small delegation of Parliament can go and check up as to what is happening there and report both to you and the House as the matter has been so much publicised in the media for the last one month. And the students are sitting on hunger strike for the last seven to eight days.

¸ÉÒ +ÉÊ®ú¢ò ¨ÉÉä½þ¨¨Énù KÉÉxÉ : ºÉ¦ÉÉ{ÉÊiÉ VÉÒ, +¦ÉÒ +É{É <ºÉ {É®ú EòÖUô ¨ÉiÉ EòʽþªÉä* ... (´ªÉ´ÉvÉÉxÉ)

MR. CHAIRMAN: The matter has already been brought to the notice of the Government and the Minister has also reacted to it immediately. He has already said that Shri Arif Mohammad Khan, Shrimati Sheela Gautam and Shri Digvijay Singh may go and attend the students.

... (Interruptions)

¸ÉÒ +ÉÊ®ú¢ò ¨ÉÉä½þ¨nù KÉÉxÉ (¤É½þ®úÉ<SÉ) : {ÉɪɱÉ]õ VÉÒ EòÉä ¦ÉÒ ±Éä ±ÉÒÊVÉB*

... (´ªÉ´ÉvÉÉxÉ)

MR. CHAIRMAN: Shri Rajesh Pilot may also go there. You are not allowing me to speak, Shri Arif Mohammad Khan.

... (Interruptions)

¸ÉÒ ®úÉVÉÉä ʺÉƽþ (¤ÉäMÉںɮúɪÉ) : EòÉÆOÉäºÉ EòÒ iÉ®ú¡ò ºÉä b÷É.¶ÉEòÒ±É +½þ¨Énù EòÉä ¦ÉÒ ±ÉÒÊVÉB* ... (´ªÉ´ÉvÉÉxÉ)

b÷É. ¨ÉÖ®ú±ÉÒ ¨ÉxÉÉä½þ®ú VÉÉä¶ÉÒ : ªÉ½þ EòÉä<Ç {ÉÉ]õÒÇ EòÒ iÉ®ú¡ò ºÉä xɽþÒÆ VÉÉ ®ú½þä ½þèÆ* +ÉÊ®ú¡ò ºÉɽþ¤É xÉä ¦ÉÒ Eò½þÉ ÊEò <ºÉEòÉä <ºÉ °ü{É ¨ÉäÆ xÉ Ê±ÉªÉÉ VÉÉB* ¨ÉèÆxÉä +ÉÊ®ú¢ò ºÉɽþ¤É EòÉä Eò½þÉ lÉÉ EªÉÉäÆÊEò ªÉä ´É½þÉÆ EòÒ º]õÚb÷äh]ºÉ ªÉÚÊxɪÉxÉ Eòä ±ÉÒb÷®ú ®ú½þ SÉÖEòä ½þèÆ +Éè®ú ¶ÉÒ±ÉÉ VÉÒ ´É½þÉÆ EòÒ ºÉÉƺÉnù ½þèÆ, <ºÉʱÉB ªÉä nùÉä ±ÉÉäMÉ EòÉ¡òÒ lÉä* <ºÉʱÉB <ºÉ ¤ÉÉiÉ EòÉä +ÉMÉä xÉ ¤ÉgøɪÉÉ VÉÉB*

... (´ªÉ´ÉvÉÉxÉ)

¸ÉÒ +ÉÊ®ú¢ò ¨ÉÉä½þ¨¨Énù JÉÉxÉ : ¨ÉèÆ BEò ®úàE´Éäº]õ Eò®úxÉÉ SÉɽþiÉÉ ½þÚÆ*

ºÉ¦ÉÉ{ÉÊiÉ ¨É½þÉänùªÉ : +É{É <xÉEòÒ +Éä®ú ºÉä VÉÉEò®ú ʺɨ{ÉälÉäÊ]õEò±ÉÒ =xÉEòÉ ¡òɺ]õ iÉÖc÷´ÉÉ<B*

¸ÉÒ +ÉÊ®ú¢ò ¨ÉÉä½þ¨¨Énù JÉÉxÉ : ¨Éä®úÉ BEò +xÉÖ®úÉävÉ ºÉÖxÉ ±ÉÒÊVÉB* =ºÉEòä ¤ÉÉnù VÉÉä +É{ÉEòÉ ¡òèºÉ±ÉÉ ½þÉäMÉÉ ´É½þ ¨ÉèÆ Eò°üÆMÉÉ* ¨Éä®úÉ BEò +xÉÖ®úÉävÉ ½þè ÊVɺɺÉä ¤ÉSSÉÉäÆ EòÉä ʴɶ´ÉÉºÉ +É VÉÉBMÉÉ EªÉÉäÆÊEò ½þÉÆ, EªÉÉäÆÊEò +ÉVÉ EòÒ iÉÉ®úÒJÉ ¨ÉäÆ +É{É ½þ¨ÉäÆ <ºÉEòä ʱÉB iÉÉä +ÉìlÉ®úÉ<WÉ xɽþÒÆ Eò®ú ®ú½þä ½þèÆ ÊEò ½þ¨É =xÉEòÉä EòÉä<Ç B䶪ÉÉä®úäxºÉ nùäÆ* ½þ¨É ʺɡòÇ <iÉxÉÉ Eò½þxÉä VÉÉ ®ú½þä ½þèÆ ÊEò +É{ÉEòÒ {ÉÚ®úÒ ¤ÉÉiÉ {É®ú ½þ¨ÉnùnùÒÇ Eòä ºÉÉlÉ MÉÉè®ú ½þÉäMÉÉ* =xÉEòÉä +SUôÉ ±ÉMÉäMÉÉ +MÉ®ú ¨ÉÉxÉxÉÒªÉ ¶ÉÒ±ÉÉ VÉÒ Eòä +±ÉÉ´ÉÉ +É{ÉEòä SÉÒ¢ò Ê´½þ{É EòÉä ¦ÉÒ ºÉÉlÉ ±Éä ±ÉäÆ, ®úÉVÉä¶É {ÉɪɱÉ]õ VÉÒ EòÉä ¦ÉÒ ±Éä ±ÉäÆ*

... (´ªÉ´ÉvÉÉxÉ)

+vªÉIÉ ¨É½þÉänùªÉ, ¨Éä®úä +Eòä±Éä VÉÉxÉä ºÉä ʴɶ´ÉÉºÉ xɽþÒÆ +ɪÉäMÉÉ, ºÉ¤É {ÉÉÊ]õǪÉÉäÆ Eòä ±ÉÉäMÉ VÉɪÉäÆMÉä*

b÷É. ¨ÉÖ®ú±ÉÒ ¨ÉxÉÉä½þ®ú VÉÉä¶ÉÒ: ¨Éä®úÒ |ÉÉlÉÇxÉÉ ½þè ÊEò +É{ÉEòä VÉÉxÉä ºÉä ±ÉÉäMÉÉäÆ EòÉä ªÉEòÒxÉ +É VÉɪÉäMÉÉ**

¸ÉÒ +ÉÊ®ú¡ò ¨ÉÉä½þ¨¨Énù JÉÉÆ : ¨Éä®úÒ ½þÉlÉ VÉÉäc÷Eò®ú |ÉÉlÉÇxÉÉ ½þè ÊEò ¨Éä®úÉ EòÉ¨É +ɺÉÉxÉ ½þÉä VÉɪÉäMÉÉ, ¨ÉèÆ +É{ÉEòÉ ½þÖE¨É ¨ÉÉxÉÚÆMÉÉ, +MÉ®ú Eò<Ç ±ÉÉäMÉ VÉɪÉäÆMÉä iÉÉä ¨Éä®úÉ EòÉ¨É +ɺÉÉxÉ ½þÉä VÉɪÉäMÉÉ*

b÷É. ¨ÉÖ®ú±ÉÒ ¨ÉxÉÉä½þ®ú VÉÉä¶ÉÒ: ¨Éä®úÉ EòÉ¨É ¦ÉÒ +ɺÉÉxÉ ½þÉä VÉɪÉäMÉÉ +MÉ®ú +É{É +Eòä±Éä VÉÉBÆ, +É{ÉEòÉ EòÉ¨É +ɺÉÉxÉ Eò®úxÉÉ ½þè*

... (´ªÉ´ÉvÉÉxÉ)

MR. CHAIRMAN : This cannot go on record.

(Interruptions) *

MR. CHAIRMAN: Now, Shri K. Yerrannaidu to speak.

---------------------------------------------------------------------

* Not Recorded.

b÷É. ¶ÉEòÒ±É +½þ¨Énù (¨ÉvÉÖ¤ÉxÉÒ) : ¨ÉÆjÉÒ ¨É½þÉänùªÉ, +É{ÉxÉä Eò½þÉ ÊEò +É{É lÉÉäc÷Ò nùä®ú Eòä ¤ÉÉnù ¤ÉiÉÉ nùäÆMÉä, +É{É lÉÉäc÷Ò nùä®ú Eòä ¤ÉÉnù ]õÉ<¨É ¤ÉiÉÉ nùÒÊVÉB*

... (´ªÉ´ÉvÉÉxÉ)

MR. CHAIRMAN: I have already called Shri K. Yerrannaidu to speak.

[NEXT PAGE]