<b>XII LOK SABHA DEBATES, <i> Session III, (Winter) </i> </b>
XII LOK SABHA DEBATES, Session III, (Winter) Tuesday, December 8, 1998 /Agrahayana 17, 1920 (Saka)


Type of Debate: SPECIAL MENTION
Title: Requests the Central Government to include the Members of Parliament in S.R.Y. (Sunishchit Rojgar Yojana) and J.R.Y. (Jawahar Rojgar Yojana).

TEXT:

¸ÉÒ Ê¨ÉjɺÉäxÉ ªÉÉnù´É (¡òèVÉɤÉÉnù): ¨ÉÉxÉxÉÒªÉ ºÉ¦ÉÉ{ÉÊiÉ VÉÒ, ÊEòºÉÒ ¦ÉÒ Eò±ªÉÉhÉEòÉ®úÒ ºÉ®úEòÉ®ú EòÉ ¡òVÉÇ ½þè ÊEò VÉxÉ|ÉÊiÉÊxÉÊvɪÉÉäÆ EòÉ +Énù®ú Eò®úä* =iiÉ®ú |Énùä¶É ºÉ®úEòÉ®ú xÉä MÉÉ<b÷±ÉÉ<ÆºÉ VÉÉ®úÒ EòÒ ½þèÆ ÊEò =iiÉ®ú |Énùä¶É Eòä ¨ÉÉxÉxÉÒªÉ ºÉÉÆºÉnùÉäÆ EòÒ BºÉ. BÆb÷ b÷Ò. ¨ÉäÆ, >ðVÉÉÇ ºÉʨÉÊiÉ ¨ÉäÆ, ʶÉIÉÉ ºÉʨÉÊiÉ ¨ÉäÆ +Éè®ú {ÉÚ´ÉÉÇÆSÉ±É Ê´ÉEòÉºÉ ÊxÉÊvÉ ¨ÉäÆ ¦ÉÉMÉÒnùÉ®úÒ xɽþÒÆ ½þÉäMÉÒ* ¨ÉèÆ +É{ÉEòä ¨ÉÉvªÉ¨É ºÉä ºÉ®úEòÉ®ú ºÉä ÊxÉ´ÉänùxÉ Eò®ú ®ú½þÉ ½þÚÆ ÊEò =iiÉ®ú |Énùä¶É ºÉ®úEòÉ®ú xÉä BäºÉÒ MÉÉ<b÷±ÉÉ<ÆºÉ VÉÉ®úÒ EòÒ ½þèÆ ÊEò =iiÉ®ú |Énùä¶É Eòä ºÉÉÆºÉnù =iiÉ®ú |Énùä¶É EòÒ Ê´ÉEòÉºÉ ÊxÉÊvɪÉÉäÆ ¨ÉäÆ ¦ÉÉMÉÒnùÉ®ú xɽþÒÆ ½þÉäÆMÉä* <ºÉʱÉB ¨Éä®úÉ +É{ɺÉä {ÉÖxÉ: +xÉÖ®úÉävÉ ½þè ÊEò Eòäxpù ºÉ®úEòÉ®ú uÉ®úÉ {ÉÉäʹÉiÉ ªÉÉäVÉxÉÉ+ÉäÆ BºÉ.+É®ú.´ÉÉ<Ç +Éè®ú VÉä.+É®ú.´ÉÉ<Ç. ¨ÉäÆ ¨ÉÉxÉxÉÒªÉ ºÉÉÆºÉnùÉäÆ EòÒ ¦ÉÉMÉÒnùÉ®úÒ ºÉÖÊxÉʶSÉiÉ EòÒ VÉÉB*

¸ÉÒ MÉÆMÉÉ SÉ®úhÉ ®úÉVÉ{ÉÚiÉ (½þ¨ÉÒ®ú{ÉÖ®ú) (=.|É.) : ½þ¨É ±ÉÉäMÉ <ºÉEòÉ ºÉ¨ÉlÉÇxÉ Eò®úiÉä ½þèÆ* ... (´ªÉ´ÉvÉÉxÉ)

¸ÉÒ ¡òMMÉxÉ ÊºÉÆ½þ EòֱɺiÉä (¨Éhb÷±ÉÉ) : ºÉ¦ÉÉ{ÉÊiÉ ¨É½þÉänùªÉ, ¨ÉèÆ BEò ʴɶÉä¹É PÉ]õxÉÉ Eòä ºÉÆ¤ÉÆvÉ ¨ÉäÆ ªÉ½þ VÉÉxÉEòÉ®úÒ nùäxÉÉ SÉɽþiÉÉ ½þÚÆ ÊEò ¨ÉvªÉ |Énùä¶É EòÉ ¨ÉÆb÷±ÉÉ ÊVɱÉÉ BEò +ÉÊnù´ÉɺÉÒ ÊVɱÉÉ ½þè +Éè®ú ÊxÉ®úÆiÉ®ú

... (´ªÉ´ÉvÉÉxÉ)

¸ÉÒ MÉÆMÉÉ SÉ®úhÉ ®úÉVÉ{ÉÚiÉ : ºÉ¦ÉÉ{ÉÊiÉ ¨É½þÉänùªÉ, BäºÉÉ ÊxÉnùÇä¶É ½þè ÊEò ¨ÉÉxÉxÉÒªÉ ºÉÉÆºÉnùÉäÆ EòÉä ºÉÉ®úÒ ºÉʨÉÊiɪÉÉäÆ ¨ÉäÆ ®úJÉÉ VÉÉB

... (´ªÉ´ÉvÉÉxÉ)

ªÉ½þÉÆ ºÉƺÉnùÒªÉ EòɪÉÇ ¨ÉÆjÉÒ ¤Éè`öä ½þÖB ½þèÆ ... (´ªÉ´ÉvÉÉxÉ) +É{É =xÉEòÉä <ºÉ ¤ÉÉ®úä ¨ÉäÆ ¤ÉÉä±ÉxÉä Eòä ʱÉB Eò½þäÆ

... (´ªÉ´ÉvÉÉxÉ)

MR. CHAIRMAN: I cannot compel the hon. Minister to react.

... (Interruptions)

MR. CHAIRMAN: Please do not waste the time of the House. The hon. Minister is not reacting.

... (Interruptions)

¸ÉÒ MÉÆMÉÉ SÉ®úhÉ ®úÉVÉ{ÉÚiÉ : ºÉ¦ÉÉ{ÉÊiÉ ¨É½þÉänùªÉ, ªÉ½þ BEò ¤É½þÖiÉ ¤Éc÷É ºÉ´ÉÉ±É ½þè* ªÉ½þ ÊEòºÉÒ BEò ºÉÉÆºÉnù EòÉ xɽþÒÆ ºÉÉ®úä ºÉÉÆºÉnùÉäÆ EòÉ ºÉ´ÉÉ±É ½þè

... (´ªÉ´ÉvÉÉxÉ)

ºÉ¦ÉÉ{ÉÊiÉ ¨É½þÉänùªÉ : +É{É <iÉxÉä ºÉÒÊxɪɮú ¨É訤ɮú ½þèÆ, +É{ÉEòÉä ¨ÉɱÉÚ¨É ½þÉäxÉÉ SÉÉʽþB ÊEò ʨÉÊxɺ]õ®ú EòÉä EòèºÉä Eò¨{Éè±É Eò®ú ºÉEòiÉä ½þèÆ*

¸ÉÒ MÉÆMÉÉ SÉ®úhÉ ®úÉVÉ{ÉÚiÉ : ºÉ®ú, Ê¡ò®ú VÉÒ®úÉä +Éì´É®ú EòÉ EªÉÉ ¨ÉiÉ±É¤É ½þè, ºÉÉÆºÉnùÉäÆ Eòä +ÊvÉEòÉ®úÉäÆ EòÉ ½þxÉxÉ ½þÉä ®ú½þÉ ½þè

... (´ªÉ´ÉvÉÉxÉ)

MR. CHAIRMAN: Will you please sit down?

... (Interruptions)

MR. CHAIRMAN: Why do you not sit down? Please sit down.

... (Interruptions)

MR. CHAIRMAN: If you do not want `Zero Hour', I will adjourn the House.

... (Interruptions)

MR. CHAIRMAN: The hon. Minister is not reacting. How can I compel him?

... (Interruptions)

MR. CHAIRMAN: If the Government want to say anything, they can say. I cannot compel. You are a senior Member. You should know that.

... (Interruptions)


[NEXT PAGE]