TEXT :
... (´ªÉ´ÉvÉÉxÉ)
+É{ÉEòÉä <ºÉ ¤ÉÉiÉ EòÉä Eò½þxÉä EòÉ +ÊvÉEòÉ®ú xɽþÒÆ ½þè* <ºiÉÒ¡òÉ iÉÉä +É{ÉEòÉä nùäxÉÉ SÉÉʽþB*SHRI TAPAN SIKDAR (DUMDUM): Sir, this is not a `Zero Hour' matter. How can he raise such a matter in `Zero Hour'? ....(Interruptions)
MR. SPEAKER: I have allowed him.
... (Interruptions)
MR. SPEAKER: Please take your seats. I have allowed him.
... (´ªÉ´ÉvÉÉxÉ)
MR. SPEAKER: Nothing will go on record except what Shri Mulayan Singh Yadav speaks.
(Interruptions) ... (Not recorded)
... (´ªÉ´ÉvÉÉxÉ)
SHRI TAPAN SIKDAR : We will not allow him to say all this because this is not a `Zero Hour' matter. He cannot say this. ....(Interruptions)
DR. SUBRAMANIAN SWAMY (MADURAI): How can he say that he will not allow?
....(Interruptions)
MR. SPEAKER: Hon. Members, please take your seats. I have allowed him.
... (Interruptions)
SHRI TAPAN SIKDAR : This is not a `Zero Hour' matter.
DR. SUBRAMANIAN SWAMY :They are showing a fascist character by saying that they would not allow him to speak. Let him speak.
... (´ªÉ´ÉvÉÉxÉ)
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... (Interruptions)
MR. SPEAKER: Nothing will go on record except the speech of Shri Mulayam Singh Yadav.
(Interruptions)*
... (´ªÉ´ÉvÉÉxÉ)
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* Not Recorded
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SHRI SOMNATH CHATTERJEE (BOLPUR): Sir, he is the Leader of his Party. You have allowed him to speak. These super-speakers should be controlled.
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SHRI SOMNATH CHATTERJEE : Sir, I would like to speak.
MR. SPEAKER: Shri Somnath Chatterjee, I will allow you after Shri Shiv Shankar.
... (´ªÉ´ÉvÉÉxÉ)
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SHRI TAPAN SIKDAR (DUMDUM): There was no raid ... (Interruptions)
MR. SPEAKER: Shri Mulayam Singhji, please conclude now. ... (
MR. SPEAKER: Shri Raghuvansji, one minute please. I would call your name also. Shri Shiv Shankar, do you want to say something on the same point?
... (Interruptions)
SHRI P. SHIV SHANKER (TENALI): No ... (Interruptions)
MR. SPEAKER: Then, the Minister for Parliamentary Affairs would say something.
... (Interruptions)
SHRI SOMNATH CHATTERJEE : Sir, I would like to say something
... (Interruptions)
MR. SPEAKER: Shri Shiv Shankarji, you want to raise a different point but Shri Somnathji wants to raise something on the same point. Let him speak first.
... (Interruptions)
MR. SPEAKER: Shri Raghuvansh Prasad Singh, you are a member on the Panel of Chairmen. You should be aware that there is no Point of Order during `zero hour'. Please take your seat.
... (´ªÉ´ÉvÉÉxÉ)
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MR. SPEAKER: Shri Raghuvansh Prasad Singh, please take your seat.
... (Interruptions)
MR. SPEAKER: Shri Raghuvansh Prasad Singh, please understand the situation.
... (´ªÉ´ÉvÉÉxÉ)
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SHRI P.C. THOMAS (MUVATTUPUZHA): Sir, I have also given notice for Adjournment Motion.
MR. SPEAKER: Please take your seat. I will explain the position.
... (´ªÉ´ÉvÉÉxÉ)
... (´ªÉ´ÉvÉÉxÉ)
½þ¨ÉäÆ Bb÷VÉxÉǨÉèÆ]õ ¨ÉÉä¶ÉxÉ EòÉ VÉ´ÉÉ¤É SÉÉʽþB*MR. SPEAKER: Nothing will go on record.
(Interruptions)*
SHRI RAJESH PILOT (DAUSA): Sir, what happened to our notice for Adjournment Motion on rising prices of essential commodities?
MR. SPEAKER: I am coming to it.
DR. SHAKEEL AHMAD (MADHUBANI): Sir, what about our `zero hour' issue?
MR. SPEAKER: I have received notices for Adjournment Motion from Shri Arif Mohammad Khan, Shri Mohan Singh, Shri Raghuvansh Prasad Singh on rising prices. The subjects are of utmost importance. Today we have the meeting of Business Advisory Committee at 4 p.m. We will discuss all these notices in that meeting and finalise the time.
... (´ªÉ´ÉvÉÉxÉ)
PROF. P.J. KURIEN (MAVELIKARA): We have also given notice.
MR. SPEAKER: Yes, the Congress Party has also given notice.
SHRI K. YERRANNAIDU (SRIKAKULAM): We have also given notice on price rise.
MR. SPEAKER: Yes, all Parties have given notices on this subject.
DR. T. SUBBARAMI REDDY (VISAKHAPATNAM): I have also given notice for Adjournment Motion.
PROF. P.J. KURIEN : You should have mentioned all the names.
MR. SPEAKER: Shri Kurien has also given notice.
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* Not Recorded.
SHRI SOMNATH CHATTERJEE ; We have also given notice. Many notices have been given on this very important subject.
PROF. P.J. KURIEN : We wanted to raise this issue on the very first day of this Session but we could not do so because the House was not in order on that day.
An unprecedented price rise has taken place and we have been watching for the Government to take some action. Nothing was done. Not a single hoarder, black marketeer or profiteer was proceeded with, and the people had to undergo a tremendous hardship and misery of such nature which even did not seem -- what was shocking -- to bother this Government at all. It was very difficult to believe whether this Government had a mind or any conscience.
This is a vote for India's unity and integrity. This is a clear verdict against those who are trying to destabilize India's unity and integrity. We must salute the people of those States who participated in these elections for a very clear verdict against forces of disunity and destruction.
Sir, the economic situation in this country is such that the Finance Minister has to go before the World Economic Forum -- we saw in today's newspaper -- making a laughing stock of the whole country. They are even prostrating at the feet of some people who are trying to dictate terms to this country. Sir, there is a competition between the two Jaswants -- I saw in the paper -- as to who will show greater obeisance to them. What is happening to our country? They talk of swadeshi and then do something opposite. Which direction our country's economy is going, nobody knows. The industrial production is around one per cent. The agricultural production is showing a negative growth. Even the small-scale sector is under greatest pressure and it is being treated as a Party matter by these people.
Sir, today I had the privilege of appearing on one of the telecast. Shri K.R. Malkani was there. He was even saying that the CIA was responsible for this. This is the state of affairs in their Party. I do not wish to divulge what is said to us in confidence. But this is a shocking state of affairs.
What happened with the Education Policy? Within two months they want to capture the whole thing... (Interruptions)
Sir, what is happening? The important institutions like Council of Historical Research are being taken over, not for the purpose of improving their facilities or conditions of research there, but only to saffronise them. They are taking political control of these organization and it is expected that the people will tolerate this and the Parliament will sit quiet!
Therefore, I feel that this Government has no sense of respect for the people. This massive mandate should make them think, and I should have expected this from him. Shri Vajpayee talks of morality in politics, ethics in politics. But what a motley combination he has got! All sorts of unprincipled coalition. Today, propriety is at stake. What has been sacrificed in this country is political propriety. It is the question of the well being of the people. Who is running this country, we do not know. Therefore, if he really
believes in ethical politics or politics of morality, he should come and tender his resignation.