XII LOK SABHA DEBATES, Session III, (Winter)
XII LOK SABHA DEBATES, Session III, (Winter)
Thursday, December 3, 1998 /Agrahayana 12, 1920 (Saka)
Type of Debate: SPECIAL MENTION
Title: Requests the Central Government to stop the import of sugar to save
the sugar industry.
TEXT :
SHRI K. YERRANNAIDU : Sir, on behalf of the workers working in the sugarcane
industry and also the sugarcane growers, I would request the Union Government
to stop import of sugar so as to save the sugar industry. The hon. Prime
Minister has made an announcement to increase the excise duty but increasing
the excise duty is not helpful. In India, we already have about 55 lakh tonne
of sugar, and this year we are expected to produce about 155 million tonnes of
sugar. Sugar required for our own consumption is 140 million tonne. In these
circumstances, there is no necessity to import sugar thereby killing our
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*Not Recorded.
indigenous industry. The farming community, particularly four-and-a-half
crore of sugarcane growers are in crisis. I would request the Government to
take remedial steps and immediately stop the import of sugar. On behalf of my
Party I would like to make this request.
SHRI SHARAD PAWAR : The issue which has been raised by the hon. Member...
(Interruptions)
MR. SPEAKER: The Leader of Opposition is on his legs. Please take your seat.
SHRI SHARAD PAWAR : Sir, the last year's carry over stock of sugar is more
than 55 lakh tonne and this year there will be additional production of 60
lakh tonne of sugar. Keeping this background in mind, it would be very unfair
to import sugar and that too from Pakistan. Till yesterday about 9 lakh tonne
of sugar has already been imported. It is high time the Government of India
should take appropriate decision. I have written a letter to the Government
in this regard and yesterday I received a letter from the hon. Finance
Minister rejecting my request. I think it is high time to take appropriate
decision and save our domestic industry and the farmers. It would especially
be unfair to bring sugar from Pakistan and other countries by those who claim
to be the champions of `swadeshi'.
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