Efficient managers and efficient Chairman and Managing Director should be appointed. Accountability should be fixed on them and they should be made responsible for any loss which is incurred by the corporation.

We had one NGF, which is still lingering. Of course, during the period of one or two persons, it was running well. But when appointments were made on the basis of caste or on political basis, virtually the most prime industry like NGF is about to be sunk and the property around the vacant site of NGF is regularly sold just to meet the salary expenses. This is an unfortunate state of affairs. I would like to know from the Government, why such things have happened. Who is mainly responsible for this? Who is responsible for the appointment of such inefficient officers who have no farsightedness? Who is there to question all these things?

Over and above, this matter was raised on the floor of this House as well as in the Karnataka Assembly, but unfortunately, our Government has not opened its mind to go deep into it.

Lastly, I thank the Chairman for having given me an opportunity. I would once again draw the attention of the hon. Minister that HMT of Tumkur is life for us. More than 50,000 people are working there and their lives are in the hands of the hon. Minister. I would request the hon. Minister to sanction Rs.100 crore immediately and appoint efficient people to manage it. I would also request the hon. Minister to appoint a Committee to go deep into the subject. Let it suggest some model things and let they be implemented so that the industry could run very well.

Thank you very much.

(ends)

1752 ¤ÉVÉä

b÷É. ±ÉIÉ¨ÉÒxÉÉ®úÉªÉhÉ {ÉÉhb÷äªÉ (¨ÉÆnùºÉÉè®ú) : ºÉ¦ÉÉ{ÉÊiÉ ¨É½þÉänùªÉ, ½þ¨É BEò +iªÉÆiÉ MÉÆ¦ÉÒ®ú Ê´É¹ÉªÉ VÉÉä +ÉètÉäÊMÉEò Ê´ÉEòÉºÉ +Éè®ú ¦ÉÉ®úiÉ EòÒ +lÉÇxÉÒÊiÉ ºÉä ºÉÆ¤ÉÆvÉ ®úJÉiÉÉ ½þè, =ºÉ {É®ú Ê´ÉSÉÉ®ú Eò®ú ®ú½þä ½þèÆ* ¨ÉÚ±É |ÉºiÉÉ´É ½þ¨ÉÉ®úä ¨ÉÉxÉxÉÒªÉ Ê¨ÉjÉ xÉä ªÉ½þÉÆ |ÉºiÉÖiÉ ÊEòªÉÉ ½þè, =ºÉEòÒ ¦ÉÉ´ÉxÉÉ ¦ÉÒ ªÉ½þÒ ½þè ÊEò VÉÉä ¯ûMhÉ +ÉètÉäÊMÉEò ={ÉFò¨É ½þè, ÊVÉx½þäÆ ºÉÉ´ÉÇVÉÊxÉEò ={ÉFò¨É Eò½þÉ VÉÉiÉÉ ½þè, =xÉ¨ÉäÆ ºÉÖvÉÉ®ú ½þÉä, ´Éä `öÒEò ½þÉäÆ +Éè®ú +ÉÊlÉÇEò ºÉIÉ¨ÉiÉÉ EòÒ +Éä®ú ¤ÉgøiÉä ½þÖB ½þ¨É ºÉ¤ÉEòÒ EòÒ ¨Énùnù Eò®ú ºÉEòäÆ* <ºÉ Ê´É¹ÉªÉ ¨ÉäÆ ¨Éä®úÉ ÊxÉ´ÉänùxÉ ½þè ÊEò VÉ¤É ªÉä {ÉÊ¤±ÉEò <Æ]õ®ú|ÉÉ<VÉäVÉ ¶ÉÖ°ü ½þÖB lÉä =ºÉ ºÉ¨ÉªÉ ªÉ½þ ¦ÉÉ´ÉxÉÉ lÉÒ ÊEò <xÉºÉä EòÉ¡òÒ ±ÉÉäMÉÉäÆ EòÉä ®úÉäVÉMÉÉ®ú Ê¨É±ÉäMÉÉ* <xÉ =tÉäMÉÉäÆ +Éè®ú +xªÉ =tÉäMÉÉäÆ ºÉä ±ÉÉäMÉÉäÆ Eòä ¤ÉÒSÉ ¨ÉäÆ BEò º´ÉºlÉ |ÉÊiÉº{ÉvÉÉÇ +ÉªÉäMÉÒ* ÊxÉÊ¶SÉiÉ °ü{É ºÉä EòÖUô ºÉ¨ÉªÉ iÉEò <xÉ ºÉÉ´ÉÇVÉÊxÉEò ={ÉFò¨ÉÉäÆ uÉ®úÉ ªÉ½þ EòÉªÉÇ ÊEòªÉÉ ¦ÉÒ MÉªÉÉ, EòÉ¡òÒ ¤Éc÷Ò ¨ÉÉjÉÉ ¨ÉäÆ <xÉ =tÉäÆMÉÉäÆ ¨ÉäÆ ±ÉÉäMÉ ±ÉMÉä ¦ÉÒ lÉä +Éè®ú <xÉ =tÉäMÉÉäÆ ¨ÉäÆ EòÉ¡òÒ =i{ÉÉnùxÉ ¦ÉÒ ¶ÉÖ°ü ½þÖ+É* ±ÉäÊEòxÉ vÉÒ®úä-vÉÒ®úä <xÉEòä >ð{É®ú ºÉ®úEòÉ®úÒ ÊxÉªÉÆjÉhÉ ¶ÉÖ°ü ½þÖ+É iÉlÉÉ <xÉ¨ÉäÆ EòÖ|É¤ÉÆvÉ ¶ÉÖ°ü ½þÖ+É +Éè®ú =ºÉ EòÖ|É¤ÉÆvÉ Eòä EòÉ®úhÉ +Éè®ú ºÉ®úEòÉ®úÒ Ê¶ÉEòÆVÉä ¨ÉäÆ VÉEòc÷xÉä Eòä EòÉ®úhÉ =xÉEòÒ º´ÉÉªÉiiÉiÉÉ ºÉ¨ÉÉ{iÉ ½þÉäxÉä ±ÉMÉÒ* VÉèºÉä-VÉèºÉä º´ÉÉªÉiiÉiÉÉ ºÉ¨ÉÉ{iÉ ½þÉäiÉÒ MÉ<Ç =xÉEòÉ =i{ÉÉnùxÉ ¦ÉÒ PÉ]õiÉÉ MÉªÉÉ +Éè®ú ´Éä ´ÉÉªÉ¤É±É ªÉÚÊxÉ]ºÉ xÉ½þÒÆ ®ú½þä* =xÉEòÒ =i{ÉÉnùxÉ IÉ¨ÉiÉÉ ¨ÉäÆ ÊxÉ®úÆiÉ®ú ¾þÉºÉ ½þÖ+É, ÊVÉºÉEòä EòÉ®úhÉ <x½þäÆ ¦ÉÉ®úÒ +ÉÊlÉÇEò ½þÉÊxÉ =`öÉxÉÒ {Éc÷Ò* ¨ÉèÆ =xÉ ={ÉFò¨ÉÉäÆ Eòä EòÖUô =nùÉ½þ®úhÉ nùäxÉÉ SÉÉ½þÚÆMÉÉ ÊVÉx½þÉäÆxÉä EòÉ¡òÒ xÉÖEòºÉÉxÉ =`öÉªÉÉ ½þè* +ÉVÉ =xÉEòÒ ÊºlÉÊiÉ Ê®ú´ÉÉ<´É±É VÉèºÉÒ xÉ½þÒÆ ½þè* ¨ÉèÆ ÊxÉ´ÉänùxÉ Eò®úxÉÉ SÉÉ½þÚÆMÉÉ ÊEò ¡ò]õÒÇ±ÉÉ<VÉ®ú EòÉ{ÉÉäÇ®úä¶ÉxÉ +Éì¡ò <ÆÊb÷ªÉÉ ¨ÉäÆ ´ÉiÉÇ¨ÉÉxÉ ¨ÉäÆ ±ÉÉìºÉ 538.02 Eò®úÉäc÷ ¯û{ÉªÉä EòÉ ½þè, Ê½þÆnùÖºiÉÉxÉ ¡ò]õÒÇ±ÉÉ<VÉ®ú EòÉ{ÉÉäÇ®úä¶ÉxÉ 532.64 Eò®úÉäc÷ ¯û{ÉªÉä, <Çº]õxÉÇ EòÉä±É ¡òÒ±bºÉ 341.15 Eò®úÉäc÷ ¯û{ÉªÉä, ¦ÉÉ®úiÉ EòÉäÊEòÆMÉ EòÉä±É 322.81 Eò®úÉäc÷ ¯û{ÉªÉä, BªÉ®ú <ÆÊb÷ªÉÉ 296.49 Eò®úÉäc÷ ¯û{ÉªÉä, ®úÉ¹]ÅÒªÉ <º{ÉÉiÉ ÊxÉMÉ¨É 245.94 Eò®úÉäc÷ ¯û{ÉªÉä, <ÆÊb÷ªÉxÉ +ÉªÉ®úxÉ BÆb÷ º]õÒ±É EòÆ{ÉxÉÒ 213.03 Eò®úÉäc÷ ¯û{ÉªÉä, ºÉÒ¨ÉäÆ]õ EòÉ{ÉÉäÇ®úä¶ÉxÉ +Éì¡ò <ÆÊb÷ªÉÉ 159.41 Eò®úÉäc÷ ¯û{ÉªÉä, <ÆÊb÷ªÉxÉ c÷MºÉ BÆb÷ ¡òÉ¨ÉÉÇºªÉÖÊ]õEò±É Ê±ÉÊ¨É]õäb÷ 151.24 Eò®úÉäc÷ ¯û{ÉªÉä +Éè®ú Ê½þÆnùÖºiÉÉxÉ Ê¶É{ÉªÉÉb÷Ç 150.80 Eò®úÉäc÷ ¯û{ÉªÉä Eòä ±ÉÉìºÉ ¨ÉäÆ ½þèÆ* ¨ÉèÆxÉä EòÖUô ={ÉFò¨ÉÉäÆ Eòä xÉÉ¨É ªÉ½þÉÆ =rÞiÉ ÊEòªÉä ½þèÆ ÊVÉxÉ¨ÉäÆ ÊxÉ®úÆiÉ®ú PÉ]õÉ ½þÖ+É ½þè +Éè®ú ´É½þ PÉÉ]õÉ ¤ÉgøEò®ú 5862 Eò®úÉäc÷ ¯û{ÉªÉä ½þÉä MÉªÉÉ ½þè* +ÉVÉ BäºÉÒ ÊºlÉÊiÉ ¤ÉxÉ MÉ<Ç ½þè ÊEò ½þ¨ÉäÆ <xÉ ={ÉFò¨ÉÉäÆ Eòä ¤ÉÉ®úä ¨ÉäÆ ºÉÉäSÉxÉä Eòä Ê±ÉB Ê´É´É¶É ½þÉäxÉÉ {Éc÷ ®ú½þÉ ½þè ÊEò <xÉ ={ÉFò¨ÉÉäÆ Eòä ¤ÉÉ®úä ¨ÉäÆ EªÉÉ ÊEòªÉÉ VÉÉB* ªÉtÊ{É EòÖUô ={ÉFò¨É BäºÉä ½þèÆ ÊVÉxÉEòä ¤ÉÉ®úä ¨ÉäÆ ªÉ½þ Eò½þÉ MÉªÉÉ ½þè ÊEò <xÉEòÉä ¤ÉÒ.+É<Ç.B¡ò.+É®ú. Eòä ºÉÖ{ÉÖnùÇ Eò®ú ÊnùªÉÉ VÉÉB +Éè®ú ´É½þ <xÉEòÉä {ÉÖxÉVÉÒÇÊ´ÉiÉ Eò®úxÉä Eòä Ê±ÉB EòÉ¨É Eò®úä*

b÷É. ±É.xÉÉ. {ÉÉÆb÷äªÉ ªÉ½þ ¤ÉÉiÉ ¦ÉÒ ºÉ½þÒ ½þè ÊEò ½þ¨ÉÉ®úÒ xÉÉè´ÉÒÆ {ÉÆSÉ´É¹ÉÒÇªÉ ªÉÉäVÉxÉÉ ¨ÉäÆ ¦ÉÒ <xÉEòä ¤ÉÉ®úä ¨ÉäÆ BEò =nùÉ®úiÉÉ{ÉÚhÉÇ Ê´ÉSÉÉ®ú ÊnùªÉÉ MÉªÉÉ ½þè +Éè®ú <xÉEòÒ VÉxÉ®úä¶ÉxÉ EòèºÉä ¤Égøä +Éè®ú <xÉEòä Ê®úºÉÉäºÉÇäºÉ EòÉä ½þ¨É EòèºÉä ¨ÉÉäÊ¤É±ÉÉ<VÉ Eò®ú ºÉEòäÆ =ºÉEòä ¤ÉÉ®úä ¨ÉäÆ ¦ÉÒ <xÉEòÉä EòèºÉä ºÉIÉ¨É ¤ÉxÉÉªÉÉ VÉÉB, <ºÉEòÉ |ÉªÉixÉ ÊEòªÉÉ MÉªÉÉ ½þè* ¨ÉèÆ ºÉ¨ÉZÉiÉÉ ½þÚÆ ÊEò ªÉÊnù <xÉEòÉä ºÉIÉ¨É ¤ÉxÉÉªÉÉ VÉÉB iÉÉä `öÒEò ½þÉä ºÉEòiÉÉ ½þè* +ÉVÉ VÉÉä ½þ¨ÉÉ®úä ºÉÉ´ÉÇVÉÊxÉEò ={ÉFò¨É ½þèÆ, =xÉ¨ÉäÆ ±ÉMÉ¦ÉMÉ 53 |ÉÊiÉ¶ÉiÉ <x´Éèº]õ¨ÉäÆ]õ ÊºÉ¡òÇ +É`ö <Æb÷º]ÅÒVÉ Eòä +Ænù®ú ±ÉMÉÉ ½þÖ+É ½þè* <xÉ¨ÉäÆ º]õÒ±É <Æb÷º]ÅÒ, EòÉä±É <Æb÷º]ÅÒ, EòäÊ¨ÉEò±ºÉ <Æb÷º]ÅÒ, ¡ò]õÒÇ±ÉÉ<VÉºÉÇ, ¡òÉ¨ÉÉÇºªÉÚ]õÒEò±ºÉ, {Éä]ÅÉäÊ±ÉªÉ¨É +Éè®ú nùÚºÉ®úÒ <Æb÷º]ÅÒVÉ ½þè´ÉÒ <Æb÷ÒÊxÉªÉÊ®úÆMÉ +ÉÊnù ½þèÆ*

+¦ÉÒ ½þ¨ÉÉ®úä ¨ÉÉxÉxÉÒªÉ ºÉnùºªÉ ¸ÉÒ Ê¶É´É®úÉVÉ {ÉÉÊ]õ±É VÉÒ ºÉ½þEòÉ®úÒ ={ÉFò¨ÉÉäÆ, ÊxÉVÉÒ ={ÉFò¨ÉÉäÆ +Éè®ú ºÉ®úEòÉ®úÒ ={ÉFò¨ÉÉäÆ Eòä ¤ÉÉ®úä ¨ÉäÆ ¤ÉÉä±É ®ú½þä lÉä* ÊxÉÊ¶SÉiÉ°ü{É ºÉä Eò½þÒÆ-Eò½þÒÆ ºÉ®úEòÉ®úÒ ={ÉFò¨É ¤É½þÖiÉ ºÉ¡ò±É ½þÖB ½þèÆ, ±ÉäÊEòxÉ ´Éä ºÉ´ÉÇjÉ ºÉ¡ò±É xÉ½þÒÆ ½þèÆ* VÉ½þÉÆ <ºÉ |ÉEòÉ®ú Eòä ºÉ®úEòÉ®úÒ ={ÉFò¨É ºÉ¡ò±É xÉ½þÒÆ ½þèÆ, iÉÉä ÊxÉÊ¶SÉiÉ°ü{É ºÉä ºÉ½þEòÉ®úÒ ={ÉFò¨ÉÉäÆ EòÉä |ÉÉlÉÊ¨ÉEòiÉÉ nùäEò®ú Eòä, =x½þäÆ +ÉMÉä ±ÉÉxÉÉ SÉÉÊ½þB, ±ÉäÊEòxÉ ºÉ½þEòÉ®úÒ ={ÉFò¨ÉÉäÆ ¨ÉäÆ ¦ÉÒ VÉÉä ºÉ®úEòÉ®úÒ Ê¶ÉEòÆVÉÉ ½þè, ´É½þ ¤É®úÉ¤É®ú ¤ÉgøiÉÉ VÉÉ ®ú½þÉ ½þè +Éè®ú =ºÉEòä EòÉ®úhÉ ´Éä ¦ÉÒ +ÉVÉ =ºÉÒ |ÉEòÉ®ú EòÒ ÊºlÉÊiÉ ¨ÉäÆ ½þèÆ VÉèºÉÒ ÊEò ºÉ®úEòÉ®úÒ ={ÉFò¨ÉÉäÆ EòÒ ÊºlÉÊiÉ ½þè* =xÉEòä ¤ÉÉ®úä ¨ÉäÆ MÉÆ¦ÉÒ®úiÉÉ {ÉÚ´ÉÇEò Ê´ÉSÉÉ®ú ÊEòªÉÉ VÉÉEò®ú ÊxÉhÉÇªÉ ±ÉäxÉä EòÒ +É´É¶ªÉEòiÉÉ ½þè*

¨ÉèÆ +É{ÉºÉä ÊxÉ´ÉänùxÉ Eò®úxÉÉ SÉÉ½þÚÆMÉÉ ÊEò +MÉ®ú EòÉä<Ç BäºÉÉ EòÉ®úhÉ ½þè ÊEò <xÉEòÉä º´ÉÉªÉiiÉÉ nùÒ VÉÉB, iÉÉä ºÉ®úEòÉ®ú ¨ÉäÆ ¤Éè`öä ½þÖB ¤Éc÷ä-¤Éc÷ä VÉÉä +É<Ç.B.BºÉ.+ÊvÉEòÉ®úÒ ½þèÆ +Éè®ú VÉÉä ºÉèFòä]ÅÒ ±Éè´É±É Eòä +ÊvÉEòÉ®úÒ ½þèÆ, ´Éä VÉÉEò®ú Eò½þÒÆ ¨ÉèxÉäÊVÉÆMÉ b÷ÉªÉ®úèE]õ®ú ¤ÉxÉiÉä ½þèÆ, b÷ÉªÉ®úèE]õ®ú ¤ÉxÉiÉä ½þèÆ, =xÉEòÒ ¤É½þÖiÉ ¦ÉÉ®úÒ iÉxÉJ´ÉÉ½þ ½þÉäiÉÒ ½þè, =xÉEòÒ ºÉÉ®úÒ ºÉÖÊ´ÉvÉÉBÆ ½þÉäiÉÒ ½þèÆ +Éè®ú =xÉEòä {ÉÉºÉ VÉÉä ½þ¨ÉÉ®úÒ <Æb÷º]ÅÒ ½þèÆ ´Éä ºÉ¤É EòÒ ºÉ¤É PÉÉ]õä ¨ÉäÆ ½þèÆ* ½þ¨ÉÉ®úä ¨ÉvªÉ|Énùä¶É ¨ÉäÆ ¶ÉEò®ú =tÉäMÉ ºÉ½þEòÉ®úÒ IÉäjÉ ¨ÉäÆ ½þèÆ, ´É½þ +ÉVÉ <ºÉÒÊ±ÉB PÉÉ]õä ¨ÉäÆ ½þèÆ ÊEò ´Éä BEò |ÉEòÉ®ú ºÉä ºÉ®úEòÉ®úÒ ÊxÉªÉÆjÉhÉ ¨ÉäÆ +É MÉB ½þèÆ*

`öÒEò <ºÉÒ |ÉEòÉ®ú ºÉä xÉè¶ÉxÉ±É ]õèEºÉ]õÉ<±É EòÉ{ÉÉäÇ®úä¶ÉxÉ Eòä ¤ÉÉ®úä ¨ÉäÆ ¦ÉÒ +¦ÉÒ SÉSÉÉÇ ½þÖ<Ç* =ºÉEòÒ +ÉVÉ ÊºlÉÊiÉ EªÉÉ ½þè, ºÉÒ¨ÉäÆ]õ <Æb÷º]ÅÒ EòÒ +ÉVÉ ÊºlÉÊiÉ EªÉÉ ½þè? ¨Éä®úä IÉäjÉ ¨ÉäÆ nùÉä-iÉÒxÉ ºÉÒ¨ÉäÆ]õ <Æb÷º]ÅÒ ½þèÆ* +ÉVÉ =xÉEòÒ nùÖnùÇ¶ÉÉ ½þÉä ®ú½þÒ ½þè* ´Éä ¤É½þÖiÉ +SUôÉ =i{ÉÉnùxÉ Eò®úxÉä ´ÉÉ±ÉÒ ½þèÆ, =xÉ¨ÉäÆ ¤É½þÖiÉ +SUôÒ ¨É¶ÉÒxÉäÆ ±ÉMÉÒ ½þÖ<Ç ½þèÆ

SHRI SHIVRAJ V. PATIL (LATUR): Let us understand that the national textile industry is not an industry started by the Government of India. The sick industries in the private sector are taken over by the Government of India.

DR. LAXMINARAYAN PANDEY (MANDSAUR): But also, the National Textiles Corporation is in loss.

SHRI SHIVRAJ V. PATIL (LATUR): All the sick industries are run by the Government of India.

[NEXT PAGE]