XII LOK SABHA DEBATES, SESSION I
PART II - PROCEEDINGS OTHER THAN QUESTIONS AND ANSWERS
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Monday, March 30, 1998/Chaitra 9, 1920 (Saka)
C O N T E N T S
Type of Debate: STATUTORY RESOLUTION AND GOVERNMENT BILL
Title: Disapproval of Income-Tax (Amendment) Second Ordinance 1997 (withdrawn)
and Income Tax (Amendment) Bill (Adopted-Passed)
Motion for consideration
Participants:Shri T. Subbarami Reddy
Shri Yashwant Sinha
Shri Mohan Singh
Major General (Retd.) Bhuwan Chandra Khanduri AVSM
Type of Debate: SPECIAL MENTION
Title: Need to supply adequate quantities of coins and notes
of small denominations
Participants: Shri Sudhir Giri
Type of Debate: SPECIAL MENTION
Title: Request to review the decision to shift foreign
department of the State Bank of India from Calcutta to
Mumbai.
Participants: Shri Acharia Basudeb
Shri Somnath Chatterjee
Type of Debate: SPECIAL MENTION
Title: Demand of relief for the States of West Bengal and
Orissa as the devastating storm has destroyed thousands
of acres of standing crops
Participants: Shri P. C. Chacko
Shri Somnath Chatterjee
Shri Madhukar Sirpotdar
Type of Debate: SPECIAL MENTION
Title: Request the Central Government to give financial
support to the Anantapur District as the rainfed crops
turned out to be the worst hit crops due to the
declining in rainfall
Participants: Shri S. Gangadhar
Type of Debate: MOTION OF THANKS ON THE PRESIDENT'S ADDRESS
Title: Shri Shanta Kumar moved the Motion of Thanks on the
President's Address, delivered to both Houses of Parliament
assembled together on the 25th March, 1998. Shri Vaiko
seconded the motion Forty-Four amendments were moved.(Not Concluded)
Participants: Shri Shanta Kumar
Shri Vaiko
Shri Balram Jakhar
Shri Jag Mohan
Shri Suresh Kurup
Shri Beni Prasad Verma
Major General (Retd.) Bhuwan Chandra Khanduri AVSM
Shri N. Janardhana Reddy
Shrimati Kim Gangte
Shri Chinmayanand Swami
Shri K. Natwar Singh
Shri C. Sreenivasan
Capt. Jai Narayan Prasad Nishad
Shri Bashist Naryan Singh
Type of Debate: MATTERS UNDER RULE 377
Title: Need to provide financial assistance to the State Government of
Karnataka to solve acute problem of potable water in Kolar district
Participants: Shri K.H. Muniyaippa
Type of Debate: MATTERS UNDER RULE 377
Title: Need to provide ration at subsidised rates under Public Distribution
System to the people living below poverty line in U.P.
Participants: Shri Mitrasen Yadav
Type of Debate: MATTERS UNDER RULE 377
Title: Need for free movement of Agriculture produce throughout the country
Participants: Shri Amar Pal Singh
Type of Debate: MATTERS UNDER RULE 377
Title: Need to set up a Commission for creation of a separate Mahakoshal
State out of Madhya Pradesh
Participants: Dada Babu Rao Paranjpe
Type of Debate: MATTERS UNDER RULE 377
Title: Need to start work of broad gauge conversion between Agra and
Bandikui
Participants: Shri Girdhari Lal Bhargava
Type of Debate: MATTERS UNDER RULE 377
Title: Need for separate authorities for Jammu, Srinagar and Laddakh for
selection of candidates for Jammu and Kashmir Medical College and Dental
College
Participants: Vaidhya Vishnu Datt
Type of Debate: MATTERS UNDER RULE 377
Title: Need to enhance the quota of foodgrains to Uttaranchal under New
Public Distribution System
Participants: Shri Bachi Singh Rawat`Bachda'
Type of Debate: MATTERS UNDER RULE 377
Title: Need to provide financial assistance to State Government of Bihar for
construction of bridges on Kiul river
Participants: Shri Rajo Singh
Type of Debate: MATTERS UNDER RULE 377
Title: Need to provide financial assistance to State Government of Andhra
Pradesh to mitigate hardship being faced by farmers of the State
Participants: Shri Konijeti Rosaiah
Type of Debate: MATTERS UNDER RULE 377
Title: Need to cancel Government Order converting certain fine varieties of
paddy into common
Participants: Shri K. S. Rao
Type of Debate: MATTERS UNDER RULE 377
Title: Need to clear proposal of State Government of Orissa for setting up
Pipalpanka Reservoir Project on the river Rushikulya in Gunjam district
Participants: Shrimati Jayanti Patnaik
Type of Debate: MATTERS UNDER RULE 377
Title: Need to enhance financial assistance to States of West Bengal and
Orissa for providing relief to tornado hit people
Participants: Shri Sudhir Giri
Type of Debate: MATTERS UNDER RULE 377
Title: Need to provide financial assistance to State Government of Uttar
Pradesh to solve acute drinking water problem in eastern part of the State
Participants: Shri Shailendra Kumar
Type of Debate: MATTERS UNDER RULE 377
Title: Need to provide special central subsidy to the State of Tamil Nadu
for setting up Effluent Treatment Plant for tanneries in Dindigul district
Participants: Shri C. Sreenivaasan
Type of Debate: MATTERS UNDER RULE 377
Title: Need to declare Patna airport, an International Airport to boost
export of Agricultural products
Participants: Prof. Ajit Kumar Mehta
Type of Debate: MATTERS UNDER RULE 377
Title: eed for a special package of financial assistance to tornado victims of Orissa
Participants: Shri Braja Kishore Tripathy
Type of Debate: MATTERS UNDER RULE 377
Title: Need to create more Employment opportunities for youths
Participants: Shri Sudip Bandyopadhyay
Type of Debate: MATTERS UNDER RULE 377
Title: Need to harness the non-conventional energy sources of Sunderbans in West Bengal
Participants: Shri Sanat Kumar Mandal
Type of Debate: MATTERS UNDER RULE 377
Title: Need to set up a separate `Purvanchal' State out of U.P.
Participants: Shri Hari Kewal Prasad
Type of Debate: MATTERS UNDER RULE 377
Title: Need to improve the lots of handloom weavers of Madurai, Tamil Nadu
Participants: Shri Subramanian Swamy
(C) 1998 BY LOK SABHA SECRETARIAT