XII LOK SABHA DEBATES, SESSION I
PART II - PROCEEDINGS OTHER THAN QUESTIONS AND ANSWERS
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Thursday, March 26, 1998 / Chaitra 5, 1920 (Saka)
C O N T E N T S
Type of Debate: OATH OR AFFIRMATION
Title: Shri K.H. Muniyappa, Members of XII Lok Sabha took the oath in the
House.
Participants: Secretary-General
Type of Debate: INTRODUCTION OF MINISTERS
Title: The Prime Minister introduced three members of the Union Council of
Ministers in the House.
Participants: Shri Atal Bihari Vajpayee, the Prime Minister
Type of Debate: QUESTION OF PRIVILEGE
Title: Raised a question of Privilege and alleged the Hon. Prime Minister,
Shri Atal Bihari Vajpayee for offering bribe to the members of Parliament to
win the majority in the House.
Participants: Shri Arif Mohammed Khan
Shrimati Sushma Swaraj
Shri Ram Naik
Shri Madan Lal Khurana
Shri P. Shiv Shankar
Shri Atal Bihari Vajpayee
Shri Rajesh Pilot
Shri Sharad Pawar
Type of Debate: GOVERNMENT BILLS
Title: Introduced Contingency Fund of India (Amendment) Bill.
Participants: Shri Yashwant Sinha
Type of Debate: STATEMENT REGARDING ORDINANCE
Title: Statement showing reasons for immediate legislation by the Contingency
fund of India (Amendment) Ordinance, 1997 and the Contingency Fund of India
(Amendment) Ordinance, 1998.
Participants: Shri Yashwant Sinha
Type of Debate: BUDGET (RAILWAYS)
Title: Combined discussion on the Interim Budget (Railways) 1998-99; Demands
for Grants on Account (Railways) 1998-99; Supplementary Demands for Grants
(Railways), 1997-98 and Shri Nitish Kumar moved the resolution regarding
approval of recommendations in the Twelfth Report of Railways Convention
Committee, 1991 and Third Report of the Railway Convention Committee, 1996.
The resolutions were adopted and all the Demands for Grants and Supplementary
Demands for Grants were voted in full.
Participants: Shri G.M. Banatwalla
Shri Konijeti Rosaiah
Shri Harin Pathak
Shri Basudeb Acharia
Kumari Mamata Banerjee
Shri Rajo Singh
Shri Shailendra Kumar
Shri Jayanta Rongpi
Dr. S. Venugopala Chary
Shri Raghuvansh Prasad Singh
Shri C. Kuppusami
Shri P. Shiv Shankar
Shri Prabhunath Singh
Shri P. Sankaran
Shri Rajveer Singh
Shri C. Gopal
Shri Ajay Chakroborty
Shri Moti Lal Vora
Prof. Jagendra Kawade
Shri E. Ahamed
Shri Promothes Mukherjee
Shri Hira Lal Rai
Shr Ram Narain Meena
Shri Nitish Kumar
Resolutions - Adopted
Demands for Grants on Account (Railways) - Voted
Demands for Supplementary Grants (Railways)- Voted
Type of Debate: BUDGET (RAILWAYS)
Title: Introduced Appropriation (Railways) Vote on Account Bill, 1998.
Participants: Shri Nitish Kumar
Motion for Consideration- adopted.
Type of Debate: BUDGET (RAILWAYS)
Title: Introduced Appropriation (Railways) Bill, 1998.
Participants: Shri Nitish Kumar
Motion for Consideration- adopted.
Type of Debate: MATTERS UNDER RULE-377
Title: Need to provide Central Assistance to State Government of Madhya
Pradesh for providing relief to the people affected by earthquake and heavy
rains in Jabalpur.
Participants: Shri Dada Baburao Paranjpe
Type of Debate: MATTERS UNDER RULE-377
Title: Need to re-start work of Sardar Sarovar Dam Project over Narmada river
in Gujarat.
Participants: Shri P.S. Gadhavi
Type of Debate: MATTERS UNDER RULE-377
Title: Need to introduce a compound scheme for depositing all taxes.
Participants: Shri Amar Pal Singh
Type of Debate: MATTERS UNDER RULE-377
Title: Need for creation of a separate Uttranchal State.
Participants: Shri Bachi Singh Rawat
Type of Debate: MATTERS UNDER RULE-377
Title: Need to provide representation to local public representatives in High
Power Committee to look into recurring loss to Central Coalfields Limited and
Bharat Coking Coal Limited.
Participants: Shri Ravindra Kumar Pandey
Type of Debate: MATTERS UNDER RULE-377
Title: Need to take necessary steps to remove shortage of currency of small
denomination in the country particularly in Madhya Pradesh.
Participants: Shri Thawar Chand Gelhot
Type of Debate: MATTERS UNDER RULE-377
Title: Need to ensure that residuary amount of MPs Local Area Funds is spent
by sitting MPs.
Participants: Shri M.A. Kharabela Swain
Type of Debate: MATTERS UNDER RULE-377
Title: Need to set up a new Railway Zone in Bilaspur district of Madhya
Pradesh.
Participants: Shri Punnu Lal Mohle
Type of Debate: MATTERS UNDER RULE-377
Title: Need to declare Orissa as a special category State and provide
adequate funds for its all round development.
Participants: Shrimati Jayanti Patnaik
Type of Debate: MATTERS UNDER RULE-377
Title: Need to provide Central assistance to State Government of Maharashtra
for providing relief to the people affected by heavy rains in Yawatmal
district in Vidarbha region.
Participants: Shri Uttamroa Patil
Type of Debate: MATTERS UNDER RULE-377
Title: Need to set up a separate Ministry for fisheries.
Participants: Shri V.M. Sudheeran
Type of Debate: MATTERS UNDER RULE-377
Title: Need to check increasing incidents of AIDS particularly in North
Coastal Andhra Pradesh.
Participants: Dr. T. Subbarami Reddy
Type of Debate: MATTERS UNDER RULE-377
Title: Need to expedite construction of airport at Canannore in Kerala.
Participants: Shri Mullappally Ramachandran
Type of Debate: MATTERS UNDER RULE-377
Title: Need to declare Calcutta and Chennai as Class A-1 cities.
Participants: Shri Sunil Khan
Type of Debate: MATTERS UNDER RULE-377
Title: Need for Central assistance to State Government of Uttar Pradesh for
providing relief to the people in Eastern U.P. affected by hailstorms and
rains.
Participants: Shri Mohan Singh
Type of Debate: MATTERS UNDER RULE-377
Title: Need to allocate funds and start work of gauge conversion between
Trichy and Dindigul.
Participants: Shri C. Sreenivasan
Type of Debate: MATTERS UNDER RULE-377
Title: Need to make zonal headquarter of Railways functional at Bhubaneshwar,
Orissa.
Participants: Shri Arjun Charan Sethi
Type of Debate: MATTERS UNDER RULE-377
Title: Need for reintroduction of two coaches in train originating from
Thirutataraipunndi via Tiruvaroor to Chennai.
Participants: Shri M. Selvarasu
Type of Debate: MATTERS UNDER RULE-377
Title: Need to check steep decline in the prices of natural rubber
particularly in Kanyakumari district, Tamil Nadu.
Participants: Shri N. Dennis
Type of Debate: MATTERS UNDER RULE-377
Title: Need to waive outstanding loan to State of J & K.
Participants: Prof. Saifuddin Soz
Type of Debate: MATTERS UNDER RULE-377
Title: Need to look into the problems being faced by engineering degree
holders of Jamia Millia Islamia, a Central University.
Participants: Shri G.M. Banatwalla
Type of Debate: BUDGET (GENERAL)
Title: Combined discussion on the Interim Budget (General) 1998-99; Demands
for Grants on Account (General) 1998-99; Supplementary Demands for Grants
(General) , 1997-98, were voted in full.
Participants: Shri T. Subbarami Reddy
Shri Bhagwan Shankar Rawat
Shri S. Arumugham
Shri Mohan Singh
Shri Moinul Hussain
Prof. Prem Singh Chandumajra
Shri Subramanian Swamy
Shri Sudip Bandyopadhyay
Shri Ram Naik
Shri V.V. Raghavan
Shri G.M. Banatwalla
Shri Surendra Prasad Yadav
Shri Ramkrushna Suryaban Gawai
Shri Promothes Mukherjee
Shri Kavuru Sambasiva Rao
Shri Yashwant Sinha
Demands for Grants on Account (General)-Voted
Demands for Supplementary Grants (General)-Voted
Type of Debate: BUDGET (GENERAL)
Title: Introduced Appropriation (Vote on Account) Bill.
Participants: Shri Yashwant Sinha
Motion for Consideration- adopted.
Type of Debate: BUDGET (GENERAL)
Title: Introduced Appropriation Bill.
Participants: Shri Yashwant Sinha
Motion for Consideration- adopted.
Type of Debate: GOVERNMENT BILLS
Title: Finance Bill, 1998.
Participants: Shri Yashwant Sinha
Motion for Consideration- adopted.
Type of Debate: STATUTORY RESOLUTION AND GOVERNMENT BILL
Title: Disapproval of Contingency Fund of India (Amendment) Ordinace, 1997;
Disapproval of Contingency Fund of India (Amendment) Ordinance, 1998
(Resolutions-Withdrawn) and The Contingency Fund of India (Amendment) Bill.
Participants: Shri G.M. Banatwalla
Shri Yashwant Sinha
Motion for Consideration-adopted
(C) 1998 BY LOK SABHA SECRETARIAT