XII LOK SABHA DEBATES,   Session I 

Tuesday, March 31, 1998/Chaitra 10, 1920  (Saka)



Type of Debate: MATTERS UNDER RULE-377

Title: Need to render financial assistance to Madhya Pradesh Govt. for
providing relief to hailstorm victims particularly of Raipur, Bilaspur
and Rewa Regions

TEXT :
         SHRI MOTI LAl VORA (RAJNANDGAON) :




        	¨ÉvªÉ |Énùä¶É Eòä ºÉ¨ÉºiÉ 45 ÊVɱÉÉäÆ ¨ÉäÆ VÉxÉ´É®úÒ,  ¡ò®ú´É®úÒ,  1998
        ¨ÉäÆ  ½þÖªÉÒ  ¦ÉÉ®úÒ ´É¹ÉÉÇ B´ÉÆ +Éä±ÉÉ´ÞÉʹ]õ ºÉä JÉ®úÒ¡ò +Éè®ú ®ú´ÉÒ EòÒ ¡òºÉ±ÉÉäÆ EòÉä
        ¦ÉÉ®úÒ xÉÖEòºÉÉxÉ ½þÖ+É iÉlÉÉ =i{ÉÉnùxÉ EòÒ IÉÊiÉ ±ÉMɦÉMÉ 5.62 ±ÉÉJÉ ]õxÉ EòÒ  ½þÖªÉÒ
        ½þè  ÊVɺÉEòÒ  +xÉÖ¨ÉÉÊxÉiÉ  ±ÉÉMÉiÉ 538.84 Eò®úÉäc÷ °ü{ɪÉÉäÆ EòÒ +ÉÆEòÒ MɪÉÒ ½þè *
        ¦ÉÉ®úÒ ´É¹ÉÉÇ Eòä EòÉ®úhÉ 2 ±ÉÉJÉ 50 ½þVÉÉ®ú ½þäE]õäªÉ®ú ¨ÉäÆ ¡òºÉ±É xɽþÒÆ ¤ÉÉäªÉÒ VÉÉ
        ºÉEòÒ ½þè ÊVɺÉEòÒ +xÉÖ¨ÉÉÊxÉiÉ ±ÉÉMÉiÉ 283 Eò®úÉäc÷ 50 ±ÉÉJÉ EòÒ ½þè * +Eòä±Éä  ®ú´ÉÒ
        EòÒ  ¡òºÉ±É  25  ±ÉÉJÉ ½þèE]õäªÉ®ú ¨ÉäÆ ¤É®ú¤ÉÉnù ½þÉä SÉÖEòÒ ½þè ÊVɺÉEòÒ ±ÉÉMÉiÉ 1047
        Eò®úÉäc÷ °ü{ɪÉÉäÆ EòÒ ½þè * +E]õڤɮú, xɴɨ¤É®ú, 1997 ¨ÉäÆ +ÊiÉ´ÞÉʹ]õ  ½þÖªÉÒ
        lÉÒ *





        	¨ÉvªÉ  |Énùä¶É ¶ÉɺÉxÉ xÉä EòäxpùÒªÉ ºÉ®úEòÉ®ú EòÉä |ɦÉÉÊ´ÉiÉ ÊVɱÉÉäÆ
        ¨ÉäÆ 90 ±ÉÉJÉ ±ÉÉäMÉÉäÆ EòÉä ¨ÉÉSÉÇ, +|Éè±É, ¨É<Ç +Éè®ú VÉÚxÉ, 1998 ¨ÉäÆ  ®úÉäVÉMÉÉ®ú
        (®úɽþiÉ  EòɪÉÇ)  Eòä  Ê±ÉB 940 Eò®úÉäc÷ °ü{ɪÉÉäÆ EòÉ ¨ÉÉÆMÉ {ÉjÉ ¦ÉäVÉÉ ½þè *
        ÊEòºÉÉxÉÉäÆ EòÉä iÉEòÉ´ÉÒ, ¤ÉÒVÉ iÉlÉÉ VÉÉxÉ´É®úÉäÆ Eòä  Ê±ÉB  SÉÉ®úä  Eòä  Ê±ÉB  2103
        Eò®úÉäc÷  65  ±ÉÉJÉ EòÉ ¨Éä¨ÉÉä®úäxb÷¨É ¦ÉäVÉÉ ½þè ÊVɺɨÉäÆ ºÉä ¨ÉÉjÉ 100 Eò®úÉäc÷
        °ü{ɪÉÉäÆ EòÒ ®úÉ榃 nùÒ MɪÉÒ ½þè * JÉäÊiɽþ®ú ¨ÉVÉnùÚ®úÉäÆ EòÉ {ɱÉɪÉxÉ ¦ÉÉ®úÒ ºÉÆJªÉÉ
        ¨ÉäÆ ½þÉä ®ú½þÉ ½þè * ®úɪÉ{ÉÖ®ú, ʤɱÉɺÉ{ÉÖ®ú, ®úÒ´ÉÉ, VɤɱÉ{ÉÖ®ú  ºÉƦÉÉMÉ  Eòä  ºÉ¦ÉÒ
        ÊVɱÉä  |ɦÉÉÊ´ÉiÉ  ½þÖB  ½þè  * Eòäxpù ºÉ®úEòÉ®ú EòÉ vªÉÉxÉ {ÉÖxÉ& +ÉEòʹÉÇiÉ
        ÊEòªÉÉ MɪÉÉ ½þè * ʺlÉÊiÉ +iªÉxiÉ Ê´Éº¡òÉä]õEò ½þÉä SÉÖEòÒ ½þè *


        



[NEXT PAGE]