XII LOK SABHA DEBATES,   Session I 

Monday, March 30, 1998/Chaitra 9, 1920 (Saka)



Type of Debate: MATTERS UNDER RULE 377 			

Title: Need to provide financial assistance to State Government of Uttar
Pradesh to solve acute drinking water problem in eastern part of the State

TEXT :
 



¸ÉÒ ¶Éè±Éäxpù EòÖ¨ÉÉ®ú (SÉè±É):  ºÉ¦ÉÉ{ÉÊiÉ VÉÒ, =iiÉ®ú |Énùä¶É Eòä {ÉÚ´ÉÉÇÆSÉ±É VÉxÉ{ÉnùÉäÆ
EòÉè¶É¨¤ÉÒ, <±ÉɽþɤÉÉnù B´ÉÆ ¡òiÉä½þ{ÉÖ®ú ¨ÉäÆ {ÉäªÉVÉ±É EòÉ PÉÉä®ú ºÉÆEò]õ ´ªÉÉ{iÉ ½þè, ÊVɺÉEòä EòÉ®úhÉ
=EiÉ VÉxÉ{ÉnùÉäÆ ¨ÉäÆ ½þɽþÉEòÉ®ú ¨ÉSÉÉ ½þÖ+É ½þè* EòÖ+ÉäÆ EòÉ VɱɺiÉ®ú xÉÒSÉä VÉÉxÉä ºÉä EòÚ{É ºÉÚJÉ MɪÉä
½þèÆ* xɱÉEòÚ{É B´ÉÆ ½þèÆb÷{ɨ{É {ÉÉxÉÒ UôÉäc÷ ®ú½þä ½þèÆ* {ÉÉxÉÒ MÉxnùÉ (EòÒSÉc÷ ªÉÖEiÉ) ½þÉäxÉä ºÉä
½þèVÉÉ ¡òè±ÉxÉä EòÉ b÷®ú ½þè *





	+iÉ:  Eòäxpù ºÉ®úEòÉ®ú =EiÉ VÉxÉ{ÉnùÉäÆ ¨ÉäÆ {ÉäªÉVÉ±É ºÉÆEò]õ ºÉä ÊxÉ{É]õxÉä Eòä ʱÉB ®úÉVªÉ
ºÉ®úEòÉ®ú EòÉä ºÉ¨ÉÖÊSÉiÉ vÉxÉ EòÒ ´ªÉ´ÉºlÉÉ Eò®úxÉä EòÒ EÞò{ÉÉ Eò®úäÆ EªÉÉäÆ ÊEò ªÉ½þ +iªÉxiÉ ±ÉÉäEò ¨É½þi´É
EòÉ |ɶxÉ ½þè *





[NEXT PAGE]