¸ÉÒ ±ÉɱÉÚ |ɺÉÉnù : +vªÉIÉ ¨É½þÉänùªÉ, {ÉÖ¯û¹ÉÉäiÉ¨É ®úÉ¨É Eòä ºÉÉlÉ <x½þÉäÆxÉä ʴɶ´ÉɺÉPÉÉiÉ ÊEòªÉÉ ½þè* ªÉä 20´ÉÒÆ, 21´ÉÒÆ ºÉnùÒ ¨ÉäÆ ±Éä VÉÉxÉä EòÒ ¤ÉÉiÉ Eò®úiÉä ½þèÆ +Éè®ú Eò½þiÉä ½þèÆ ÊEò <ÇÆ]õ EòÒ {ÉÚVÉÉ Eò®úÉä, ʶɱÉÉ {ÉÚVÉÉ Eò®úÉä* ªÉä ¨ÉlÉÖ®úÉ, EÞò¹hÉ EòÒ ¤ÉÉiÉ Eò®úiÉä ½þèÆ* +É{ÉEòÉä EÞò¹hÉ ºÉä EªÉÉ ¨ÉiÉ±É¤É ½þè? ½þ¨ÉÉ®úä EÞò¹hÉ Eòènù xɽþÒÆ ½þèÆ* ´ÉÉä]õÉäÆ Eòä ʱÉB, MÉqÒ Eòä ʱÉB, EªÉÉ Eò¨ÉÉ±É ½þè*
+vªÉIÉ ¨É½þÉänùªÉ, ¨ÉèÆ +É{ÉEòÉä ¤ÉiÉÉxÉÉ SÉɽþiÉÉ ½þÚÆ ÊEò ÊEòºÉ iÉ®ú½þ ºÉä nùä¶É Eòä ¡òÆb÷ɨÉäÆ]õʱɺ]õ ¡ªÉÚb÷±É EòÉä, ÊVÉxÉ ±ÉÉäMÉÉäÆ xÉä <xÉEòÉä ´ÉÉä]õ ÊnùªÉÉ, ÊVɺÉEòä ʱÉB <xÉEòÉä ¨ÉäÆb÷ä]õ ʨɱÉÉ, VɽþÉÆ Ê½þxnùÖ+ÉäÆ Eòä ºÉ´ÉǸÉä¹`ö ¶ÉÆEò®ú nùä´ÉiÉÉ Eòè±ÉÉ¶É +Éè®ú ¨ÉÉxɺɮúÉä´É®ú ¨ÉäÆ Eòènù ½þèÆ, ½þ¨ÉÉ®úÒ ½þVÉÉ®úÉäÆ BEòc÷ VɨÉÒxÉ SÉÒxÉ xÉä nù¤ÉÉ ®úJÉÒ ½þè* ¦ÉÉ®úiÉÒªÉ VÉxÉiÉÉ {ÉÉ]õÒÇ Eòä ´ÉÉVÉ{ÉäªÉÒ VÉÒ nùä¶É EòÒ +JÉÆb÷iÉÉ EòÒ nùÖ½þÉ<Ç nùäiÉä ½þèÆ, nùä¶É EòÒ ºÉƺEÞòÊiÉ +Éè®ú ºÉ®ú½þnùÉäÆ EòÒ ®úIÉÉ EòÒ ¤ÉÉiÉ Eò®úiÉä ½þèÆ* ÊEòºÉ xÉä EªÉÉ-EªÉÉ ÊEòªÉÉ, +É{ÉEòÉä ¡òèºÉ±ÉÉ ±ÉäxÉÉ SÉÉʽþB lÉÉ* ¨É½þɨÉʽþ¨É ®úɹ]Å{ÉÊiÉ VÉÒ Eòä ¨ÉÖƽþ ºÉä VÉÉä +É{ÉxÉä ¦ÉɹÉhÉ {Égø´ÉɪÉÉ, EªÉÉ =ºÉ¨ÉäÆ +É{ÉxÉä BEò ¤ÉÉiÉ EòÉ ¦ÉÒ =±±ÉäJÉ ÊEòªÉÉ? +É{É Ê¤É½þÉÊ®úªÉÉäÆ EòÒ ¤ÉÉiÉ Eò®úiÉä ½þèÆ* VɽþÉÆ ¦ÉÒ ªÉÖr ½þÉäiÉÉ ½þè ´É½þÉÆ ½þ¨ÉÉ®úä ʤɽþÉ®ú ®úäVÉÒ¨ÉäÆ]õ Eòä ʺÉ{ÉɽþÒ {ɽþ±ÉÒ EòiÉÉ®ú ¨ÉäÆ VÉÉEò®ú nùä¶É EòÒ ºÉ®ú½þnùÉäÆ EòÒ ®úIÉÉ Eò®úiÉä ½þèÆ, nùÖ¶¨ÉxÉÉäÆ Eòä UôEEòä UôÖc÷ÉiÉä ½þèÆ +Éè®ú ¶É½þÒnù ½þÉäiÉä ½þèÆ*
+ÉVÉ nùä¶É +É{ɺÉä {ÉÚUôxÉÉ SÉɽþiÉÉ ½þè, ʽþxnùÖºiÉÉxÉ EòÒ VÉxÉiÉÉ VÉÉxÉxÉÉ SÉɽþiÉÒ ½þè ÊEò VɽþÉÆ ¶ÉÆEò®ú Eòènù ½þèÆ EªÉÉ =xÉEòä ʱÉB +É{ÉEòÒ ºÉÉ®úÒ iÉÉEòiÉ ±ÉMÉäMÉÒ ªÉÉ ¨ÉֺɱɨÉÉxÉÉäÆ Eòä >ð{É®ú ÊMÉ®úäMÉÒ * +É{É nùä¶É EòÉä ¤ÉÉä±ÉiÉä ½þèÆ ÊEò ¦ÉÉ®úiÉÒªÉ ½þÒ ¦ÉÉ®úiÉ EòÒ ®úIÉÉ Eò®úäMÉÉ- ªÉ½þ ¡òèºÉ±ÉÉ ½þÉäxÉÉ SÉÉʽþB* ½þ¨ÉÉ®úä +°ühÉÉSÉ±É {É®ú ºÉÆEò]õ ½þè, =ºÉEòä ʱÉB ¦ÉÒ +É{ÉEòÉä ºÉÉäSÉxÉÉ SÉÉʽþB* VÉÉVÉÇ ºÉɽþ¤É ªÉ½þÉÆ xɽþÒÆ ½þèÆ*
... (´ªÉ´ÉvÉÉxÉ)
½þ¨É +É{É ºÉ¨ÉZÉ ±ÉäÆMÉä, nùäJÉ ±ÉäÆMÉä, =ºÉEòÒ ÊSÉxiÉÉ +É{É ¨ÉiÉ EòÊ®úB* +É{É iɤɱÉÉ ¤ÉVÉÉxÉÉ UôÉäc÷Éä, føÉä±É ¤ÉVÉÉxÉÉ ºÉÒJÉÉä* ¨ÉÉxɺɮúÉä´É®ú, VɽþÉÆ Eòè±ÉÉ¶É {É´ÉÇiÉ ½þè, ´É½þÉÆ ±ÉÉäMÉ {É®úʨÉ]õ ±ÉäEò®ú VÉÉiÉä ½þèÆ* +É{É ±ÉÉäMÉ {ÉÖ¯û¹ÉÉäiÉ¨É ®úÉ¨É VÉÒ EòÒ `öäEòänùÉ®úÒ ±Éä ±ÉäiÉä ½þèÆ, VÉèºÉä +É{É ½þÒ ¦ÉMÉ´ÉÉxÉ ®úÉ¨É Eòä `öäEòänùÉ®ú ½þèÆ* +É{ÉxÉä EÞò¹hÉ VÉÒ EòÉä EªÉÉ Eò½þ ÊnùªÉÉ"¨ÉÉJÉxÉ SÉÉä®ú*" ... (´ªÉ´ÉvÉÉxÉ) EÞò¹hÉ VÉÒ ÊSɱ±ÉÉiÉä ®ú½þä, ¨ÉèªÉÉ, +É{É ¨Éä®úÒ ¤ÉÉiÉ iÉÉä ºÉÖxÉÉä, ¨ÉèÆ xɽþÒÆ ¨ÉÉJÉxÉ JÉɪÉÉä*
VÉÉVÉÇ ºÉɽþ¤É ªÉ½þÉÆ xɽþÒÆ ½þèÆ*
... (´ªÉ´ÉvÉÉxÉ)
½þ¨É +É{É ºÉ¨ÉZÉ ±ÉäÆMÉä, nùäJÉ ±ÉäÆMÉä, =ºÉEòÒ ÊSÉxiÉÉ +É{É ¨ÉiÉ EòÊ®úB* +É{É iɤɱÉÉ ¤ÉVÉÉxÉÉ UôÉäc÷Éä, føÉä±É ¤ÉVÉÉxÉÉ ºÉÒJÉÉä* ¨ÉÉxɺɮúÉä´É®ú, VɽþÉÆ Eòè±ÉÉ¶É {É´ÉÇiÉ ½þè, ´É½þÉÆ ±ÉÉäMÉ {É®úʨÉ]õ ±ÉäEò®ú VÉÉiÉä ½þèÆ* +É{É ±ÉÉäMÉ {ÉÖ¯û¹ÉÉäiÉ¨É ®úÉ¨É VÉÒ EòÒ `öäEòänùÉ®úÒ ±Éä ±ÉäiÉä ½þèÆ, VÉèºÉä +É{É ½þÒ ¦ÉMÉ´ÉÉxÉ ®úÉ¨É Eòä `öäEòänùÉ®ú ½þèÆ* +É{ÉxÉä EÞò¹hÉ VÉÒ EòÉä EªÉÉ Eò½þ ÊnùªÉÉ"¨ÉÉJÉxÉ SÉÉä®ú*"... (´ªÉ´ÉvÉÉxÉ)
EÞò¹hÉ VÉÒ ÊSɱ±ÉÉiÉä ®ú½þä, ¨ÉèªÉÉ, +É{É ¨Éä®úÒ ¤ÉÉiÉ iÉÉä ºÉÖxÉÉä, ¨ÉèÆ xɽþÒÆ ¨ÉÉJÉxÉ JÉɪÉÉä*
¨ÉèªÉÉ, ¨ÉèÆ xɽþÒÆ ¨ÉÉJÉxÉ JÉɪÉÉä,
... (´ªÉ´ÉvÉÉxÉ)
+vªÉIÉ ¨É½þÉänùªÉ, EÞò¹hÉ ÊSɱ±ÉÉiÉä ®ú½þä ÊEò ¨ÉèªÉÉ, ¨ÉèÆ xɽþÒÆ ¨ÉÉJÉxÉ JÉɪÉÉä*... (´ªÉ´ÉvÉÉxÉ)
MR. SPEAKER: Take your seat.
SHRI LALU PRASAD (MADHEPURA)
¸ÉÒ ±ÉɱÉÚ |ɺÉÉnù (¨ÉvÉä{ÉÖ®úÉ) : ¨ÉèÆ b÷ägø ºÉÉ±É iÉEò MÉÖ½þÉ®ú Eò®úiÉÉ ®ú½þÉ*
... (´ªÉ´ÉvÉÉxÉ)
MR. SPEAKER: Please wind up.
BEò ¨ÉÉxÉxÉÒªÉ ºÉnùºªÉ : +MÉ®ú +É{É ±ÉÉäMÉ ¤ÉÒSÉ ¨ÉäÆ ]õÉäEòäÆMÉä iÉÉä ½þ¨É ±ÉÉäMÉ ¦ÉÒ ¤ÉÒSÉ ¨ÉäÆ ¤ÉÉä±ÉäÆMÉä +Éè®ú ½þÉ=ºÉ EòÉä SɱÉxÉä xɽþÒÆ nùäÆMÉä*
MR. SPEAKER: Please sit down.
SHRI LALU PRASAD (MADHEPURA)
¸ÉÒ ±ÉɱÉÚ |ɺÉÉnù (¨ÉvÉä{ÉÖ®úÉ) : +vªÉIÉ ¨É½þÉänùªÉ, <ºÉÒ ºÉnùxÉ ¨ÉäÆ ¨ÉèÆ b÷ägø ºÉÉ±É iÉEò MÉÖ½þÉ®ú Eò®úiÉÉ ®ú½þÉ ÊEò ¨Éä®úÒ ¤ÉÉiÉÉäÆ EòÉä ºÉ¨ÉZÉÉä +Éè®ú ¨Éä®úä EòÉMÉVÉ EòÉä {ÉgøÉä* <ºÉ nùä¶É ¨ÉäÆ +ÉVÉ EªÉÉ ½þÉä MɪÉÉ ½þè* VÉÉä B¡ò.+É<Ç.+É®ú. Eò®úiÉÉ ½þè, VÉÉä ¨ÉÖEònù¨ÉÉ Eò®úiÉÉ ½þè, ÊVÉxÉEòÉä PÉ®úÉäÆ ºÉä BEò {ÉèºÉÉ xɽþÒÆ Ê¨É±ÉiÉÉ* ¨É½þÉänùªÉ, ªÉ½þ ºÉ¤É ®úèEòä]õ EòÒ ¤ÉÉiÉ ½þè* +¤É ¨Éä®úä ÊJɱÉÉ¡ò Eò½þ ÊnùªÉÉ ÊEò ±ÉɱÉÚ |ɺÉÉnù M´ÉɱÉÉ EòÉÆb÷,
... (´ªÉ´ÉvÉÉxÉ)
SÉÉ®úÉ EòÉÆb÷... (´ªÉ´ÉvÉÉxÉ)
VÉ¤É ½þ¨ÉºÉä ¨ÉÒÊb÷ªÉÉ Eòä ±ÉÉäMÉÉäÆ xÉä ½þ´ÉɱÉÉ Eòä ¤ÉÉ®úä ¨ÉäÆ {ÉÚUôÉ lÉÉ ÊEò =ºÉ¨ÉäÆ +b÷´ÉÉhÉÒ VÉÒ +Éè®ú nùä¶É Eòä ¤É½þÖiÉ =SSÉEòÉäÊ]õ Eòä ±ÉÉäMÉÉäÆ EòÉ xÉÉ¨É +É MɪÉÉ ½þè, iÉÉä ¨ÉèÆxÉä Eò½þÉ lÉÉ ÊEò +É®úÉä{É ±ÉMÉxÉä ºÉä EòÉä<Ç nùÉä¹ÉÒ xɽþÒÆ ½þÉä VÉÉiÉÉ* +¤É <ºÉEòÒ Eò½þÉÆ ¡òÊ®úªÉÉnù ½þÉä, Eò½þÉÆ SÉSÉÉÇ ½þÉä VÉÉä ¦ÉÉ®úiÉ EòÒ ®úÉVÉxÉÒÊiÉ ¨ÉäÆ ±ÉèMÉ-{ÉÖʱÉÆMÉ ½þÉä ®ú½þÒ ½þè, BEò nùںɮúä EòÉä ¡òƺÉÉxÉä EòÉ EòÉ¨É ½þÉä ®ú½þÉ ½þè* ¨É½þÉänùªÉ, ¨ÉèÆxÉä ¤ÉªÉÉxÉ ÊnùªÉÉ lÉÉ ÊEò xªÉɪÉ{ÉÉʱÉEòÉ BEò ºÉ´ÉÉäÇSSÉ ºÉƺlÉÉ ½þè* xªÉɪÉ{ÉÉʱÉEòÉ ºÉä VÉÉä ¦ÉÒ nùÉä¹ÉÒ ½þÉä =ºÉä ºÉVÉÉ Ê¨É±ÉxÉÒ SÉÉʽþB* ªÉ½þÉÆ {É®ú ¦ÉÒ ¤É½þÖiÉ ºÉä ¦ÉÉ®úiÉÒªÉ VÉxÉiÉÉ {ÉÉ]õÒÇ Eòä +É®úÉä{ÉÒ ±ÉÉäMÉ, SÉÉVÉÇ-¶ÉÒÊ]õb÷ ±ÉÉäMÉ ¤Éè`öä ½þÖB ½þèÆ* ¨ÉèÆ vÉxªÉ´ÉÉnù nùäiÉÉ ½þÚÆ*... (´ªÉ´ÉvÉÉxÉ)
ÊVÉxÉEòä ¨ÉɨɱÉä xªÉɪÉÉ±ÉªÉ ¨ÉäÆ ½þèÆ*... (´ªÉ´ÉvÉÉxÉ)
+¤É xªÉɪÉÉ±ÉªÉ ¡òèºÉ±ÉÉ Eò®úä*... (´ªÉ´ÉvÉÉxÉ)
¨ÉèÆ vÉxªÉ´ÉÉnù nùäxÉÉ SÉɽþiÉÉ ½þÚÆ ÊEò ºÉÒ.¤ÉÒ.+É<Ç. xÉä +b÷´ÉÉhÉÒ VÉÒ EòÉä UôÚ ÊnùªÉÉ iÉÉä ªÉä MÞɽþ¨ÉÆjÉÒ ¤ÉxÉ MɪÉä* ... (´ªÉ´ÉvÉÉxÉ) ªÉ¶É´ÉÆiÉ ¤ÉɤÉÚ EòÉä UôÚ ÊnùªÉÉ iÉÉä ´Éä Ê´ÉiiÉ ¨ÉÆjÉÒ ¤ÉxÉ MɪÉä ½þèÆ*... (´ªÉ´ÉvÉÉxÉ)
½þ¨ÉÉ®úä JÉÖ®úÉxÉÉ VÉÒ iÉÉä Eò±É{ÉiÉä ®ú½þä* Eò½þxÉä ±ÉMÉä ÊEò MÉVÉ¤É ½þÉä MɪÉÉ* ¨ÉèÆxÉä Eò½þÉ, EªÉÉ ½þÉä MɪÉÉ ¦ÉèªÉÉ* Eò½þxÉä ±ÉMÉä ÊEò ¨ÉÉjÉ nùÉä ±ÉÉJÉ ¨ÉäÆ ½þ¨ÉEòÉä ¡òƺÉÉ ÊnùªÉÉ* +¤É EòÉèxÉ {ÉèºÉÉ Eò½þÉÆ Ê±ÉªÉÉ, EòÉèxÉ xɽþÒÆ Ê±ÉªÉÉ, <ºÉxÉä JÉɪÉÉ, =ºÉxÉä JÉɪÉÉ, +¤É JÉÉ MɪÉÉ iÉÉä JÉÉ MɪÉÉ*... (´ªÉ´ÉvÉÉxÉ)
±ÉäÊEòxÉ +Énù®úhÉÒªÉ |ÉvÉÉxÉ ¨ÉÆjÉÒ VÉÒ, ¨ÉèÆ VÉÉxÉiÉÉ ½þÚÆ* ¨ÉèÆ +É{ÉEòä +xÉÉnù®ú EòÒ ¤ÉÉiÉ xɽþÒÆ Eò®úxÉÉ SÉɽþiÉÉ ½þÚÆ*
¨É½þÉ®úÉhÉÉ |ÉiÉÉ{É EòÉ PÉÉäc÷É SÉäiÉEò lÉÉ ÊVɺÉEòÉ ¤Éc÷É ¦ÉÉ®úÒ EòÆ]ÅÒ¤ªÉÚ¶ÉxÉ ®ú½þÉ ½þè* ªÉä <xÉEòÒ ºÉ´ÉÉ®úÒ Eò®úEòä =x½þäÆ VÉÖiÉ´ÉÉ ®ú½þä ½þèÆ, +É{É <xɺÉä ºÉÉ´ÉvÉÉxÉ ®úʽþB* ºÉ®úEòÉ®ú SɱÉäMÉÒ ªÉÉ xɽþÒÆ SɱÉäMÉÒ ±ÉäÊEòxÉ {ÉÉÆSÉ ¤ÉVÉä Eòä ¤ÉÉnù {É]õEòɪÉäÆMÉä *
... (´ªÉ´ÉvÉÉxÉ)
EòèºÉä xɽþÒÆ {É]õEòÉBÆMÉä ½þ¨É nùäJÉ ±ÉäÆMÉä* ¨ÉèÆ +Éè®ú ¨ÉÖ±ÉÉªÉ¨É ÊºÉƽþ ªÉÉnù´É nùÉäxÉÉäÆ ºÉÉlÉ ½þèÆ*MR. SPEAKER: Shri Lalu Prasad, please wind up. Do not deviate.
... (Interruptions)
SHRI LALU PRASAD (MADHEPURA)
¸ÉÒ ±ÉɱÉÚ |ɺÉÉnù : +vªÉIÉ ¨É½þÉänùªÉ, ½þ¨ÉÉ®úÉ ºÉ¨ÉªÉ ¤É½þÖiÉ JÉ®úÉ¤É ½þÉä MɪÉÉ ½þè ... (´ªÉ´ÉvÉÉxÉ) ¨ÉèÆ Eò½þÉÆ b÷èÊ´ÉB]õ Eò®ú ®ú½þÉ ½þÚÆ? ¨ÉèÆxÉä ¶ÉÖ¯û ¨ÉäÆ ½þÒ Eò½þÉ lÉÉ ÊEò <xÉ ±ÉÉäMÉÉäÆ EòÒ UôÉiÉÒ {É®ú ®úÉVÉ Eò®úäÆMÉäÆ * ½þ¨É <x½þäÆ ¤ÉÉä±ÉxÉä xɽþÒÆ nùäÆMÉä* |ÉvÉÉxÉ ¨ÉÆjÉÒ VÉÒ, ¨ÉÖZÉä ¨ÉɱÉÚ¨É ½þè ÊEò ½þÉä¨É Êb÷{ÉÉ]õǨÉèÆ]õ +Éè®ú VÉÉä ±ÉÉäMÉ +É{ÉEòä ºÉÉlÉ ½þèÆ, ´Éä |ÉiÉÒIÉÉ Eò®ú ®ú½þä ½þèÆ ÊEò ÊEòºÉÒ iÉ®ú½þ ½þ¨ÉäÆ EòÉìxÉÊ¡òb÷èÆºÉ ´ÉÉä]õ Ê¨É±É VÉÉB, ¶ÉÉ¨É EòÉä ºÉÊ]õÇÊ¡òEòä]õ Ê¨É±É VÉÉB*
¨É½þÉänùªÉ, ZÉÉ®úJÉÆb÷ ¨ÉÖÊEiÉ ¨ÉÉäSÉÉÇ Eòä ºÉÉlÉÒ ÊEòiÉxÉä nùÉä¹ÉÒ ½þèÆ +Éè®ú ÊEòiÉxÉä xɽþÒÆ, ¨ÉèÆ xɽþÒÆ VÉÉxÉiÉÉ? <ºÉ ¤ÉÉ®úä ¨ÉäÆ xªÉɪÉÉ±ÉªÉ VÉÉxÉiÉÒ ½þè* <ºÉ nùä¶É Eòä BEò Ê´ÉuÉxÉ +Énù¨ÉÒ ¸ÉÒ {ÉÒ.´ÉÒ. xÉ®úʺÉƽþ ®úÉ´É ½þèÆ* ¨ÉèÆ =x½þäÆ EòÉä<Ç ºÉÊ]õÇÊ¡òEòä]õ xɽþÒÆ nùäxÉÉ SÉɽþiÉÉ +Éè®ú xÉ ½þÒ =xÉEòÒ EòÉä<Ç +ɱÉÉäSÉxÉÉ Eò®úxÉÉ SÉɽþiÉÉ ½þÚÆ* ´É½þ ¤ÉäSÉÉ®úä ZÉÉä±ÉÉ ±ÉäEò®ú EòSɽþ®úÒ Eòä nù®ú´ÉÉVÉä Eòä SÉEEò®ú ±ÉMÉÉ ®ú½þä ½þèÆ* =xÉEòä >ð{É®ú EªÉÉ +É®úÉä{É ½þè? =xÉ {É®ú +É®úÉä{É ½þè ÊEò =x½þÉäÆxÉä +{ÉxÉÒ ºÉ®úEòÉ®ú ¤ÉSÉÉxÉä Eòä ʱÉB Ê®ú¶´ÉiÉ nùÒ, Ê®ú¶´ÉiÉ ±ÉÒ, +Éè®ú ªÉ½þ ÊnùªÉÉ, ´É½þ ʱɪÉÉ* +ÉVÉ EªÉÉ ½þÉä ®ú½þÉ ½þè? ´ÉÉVÉ{ÉäªÉÒ VÉÒ <Ƕ´É®ú Eòä xÉÉ¨É {É®ú ºÉ®úEòÉ®ú ¤ÉxÉÉxÉä EòÒ EòÉäÊ¶É¶É Eò®ú ®ú½þä ½þèÆ* +É{É <xÉ SÉÒVÉÉäÆ ºÉä ¤ÉÊSÉB* <ºÉºÉä MÉèʺÉÆMÉ ½þÉä ®ú½þÉ ½þè* MÉèʺÉÆMÉ EòÉ ¨ÉiÉ±É¤É MÉèʺÉÆMÉ ½þÉäiÉÉ ½þè* <ºÉEòÉ ¨ÉiÉ±É¤É ½þè ¨ÉÉ±É ±ÉMÉÉ+Éä, ¨ÉÉ±É {ÉÉ+Éä, B¨É.{ÉÒ.±ÉÉ+Éä, ¨ÉÆjÉÒ {Énù ±Éä VÉÉ+Éä *
... (´ªÉ´ÉvÉÉxÉ)
+É{É <xÉ SÉÒVÉÉäÆ ºÉä ¤ÉÊSÉB* ªÉ½þÉÆ EòÉä<Ç {É®ú¨ÉÉxÉèÆ]õ xɽþÒÆ ½þè... (´ªÉ´ÉvÉÉxÉ)
MR. SPEAKER: You please sit down. I have not given you the permission to speak.
... (Interruptions)
SHRI LALU PRASAD (MADHEPURA)
¸ÉÒ ±ÉɱÉÚ |ɺÉÉnù : ¨Éä®úÉ <ºÉ¨ÉäÆ EªÉÉ EòºÉÚ®ú ½þè? ¨Éä®úä ºÉ¨ÉªÉ EòÉ VÉÉä xÉÖEòºÉÉxÉ ½þÖ+É ½þè, =ºÉä +É{É {ÉÚ®úÉ Eò®úäÆ* +MÉ®ú +É{É ¨ÉÉxÉxÉÒªÉ ºÉnùºªÉÉäÆ EòÉä EòÆ]ÅÉä±É xɽþÒÆ Eò®úäÆMÉä iÉÉä ªÉ½þÒ ½þÉ±É ½þÉäiÉÉ ®ú½þäMÉÉ +Éè®ú EòÉä<Ç ¤ÉÉä±É xɽþÒÆ {ÉÉBMÉÉ* ¨É½þÉänùªÉ, ¨ÉÖZÉä ¤ÉÉä±ÉiÉä ½þÖB +¦ÉÒ {ÉÉÆSÉ Ê¨ÉxÉ]õ ½þÖB ½þèÆ* ¨ÉÖZÉä +Éè®ú ¤ÉÉä±ÉxÉä EòÉ ºÉ¨ÉªÉ ÊnùªÉÉ VÉÉB*
... (´ªÉ´ÉvÉÉxÉ)
MR. SPEAKER: Shri Lalu Prasad, please understand. Your party was allotted 17 minutes but you have already spoken for more than 35 minutes. To accommodate others, please wind up.
¸ÉÒ ±ÉɱÉÚ |ɺÉÉnù : +vªÉIÉ ¨É½þÉänùªÉ, ¨ÉèÆ +É{ÉEòÒ EòÊ`öxÉÉ<Ç EòÉä ºÉ¨ÉZÉiÉÉ ½þÚÆ* ... (´ªÉ´ÉvÉÉxÉ)ʤɽþÉ®ú +ÉxwÉ |Énùä¶É ºÉä ¨ÉUô±ÉÒ ±ÉäiÉÉ ½þè, +Æb÷ä ±ÉäiÉÉ ½þè* ½þ¨É =xɺÉä ¨ÉÖMÉÉÇ-¨ÉÖMÉÒÇ ±ÉäEò®ú JÉÉiÉä ½þèÆ* <ºÉʱÉB +É{ÉEòÉä ½þ¨ÉÉ®úÉ vªÉÉxÉ ®úJÉxÉÉ {Éc÷äMÉÉ* ¨ÉÉxÉxÉÒªÉ |ÉvÉÉxÉ ¨ÉÆjÉÒ VÉÒ <ºÉ {É®ú ¤ÉÉnù ¨ÉäÆ ¦ÉÒ ¤ÉÉä±ÉäÆMÉä* ½þ¨É SÉɽþiÉä ½þèÆ ÊEò +ÉVÉ +É{É VÉÒiÉ VÉÉBÆ +Éè®ú ªÉ½þÉÆ ¤Éè`ö VÉÉBÆ*
... (´ªÉ´ÉvÉÉxÉ)
BEò SÉÒVÉ +Éè®ú ½þè* ¨Éä®úä {ÉÉºÉ ºÉèEòÖ±ÉÊ®úV¨É B±É]õÇ ½þè* +É{É <ºÉä nùäJÉäÆ* ¨ÉèÆ EòÉä<Ç +É®úÉä{É xɽþÒÆ ±ÉMÉÉxÉÉ SÉɽþiÉÉ* ¨ÉèÆxÉä VÉ¤É =ºÉä {ÉgøÉ iÉÉä nùÆMÉ ®ú½þ MɪÉÉ* ¨ÉèÆ +É{ÉEòÉä ¨É½þÉxÉ º´ÉiÉÆjÉiÉÉ ºÉäxÉÉxÉÒ Eòä °ü{É ¨ÉäÆ VÉÉxÉiÉÉ ½þÚÆ* |ÉvÉÉxÉ ¨ÉÆjÉÒ VÉÒ, +MÉ®ú <ºÉ¨ÉäÆ EòÖUô MɱÉiÉ Ê±ÉJÉÉ ½þè iÉÉä =ºÉ {É®ú EòÆ]õè¨{]õ EòÉ EòäºÉ ÊEòªÉÉ VÉÉxÉÉ SÉÉʽþB*
<ºÉ¨ÉäÆ Ê±ÉJÉÉ ½þè ÊVɺÉEòÉä ¨ÉèÆ {ÉgøEò®ú ºÉÖxÉÉiÉÉ ½þÚÆ -- "ºÉäEªÉÚ±ÉÊ®úWÉ¨É Bä±É]õÇ -- Ê¥ÉÊ]õ¶É ºÉ®úEòÉ®ú ºÉä IɨÉÉ ªÉÉSÉxÉÉ*" ÊEòxÉEòä |ÉÊiÉ? |ÉvÉÉxÉ ¨ÉÆjÉÒ VÉÒ Eòä |ÉÊiÉ* ¨ÉèÆ {Égø nùäiÉÉ ½þÚÆ -
" É®úiÉ Eòä +¤É iÉEò ÊVÉiÉxÉä |ÉvÉÉxÉ ¨ÉÆjÉÒ ½þÖB ½þèÆ =xÉ {É®ú ªÉ½þ +É®úÉä{É xɽþÒÆ ±ÉMÉɪÉÉ i
MɪÉÉ ÊEò =x½þÉäÆxÉä Eò¦ÉÒ Ê¥ÉÊ]õ¶É ºÉ®úEòÉ®ú ºÉä IɨÉÉ ¨ÉÉÆMÉÒ lÉÒ...*"
... (´ªÉ´ÉvÉÉxÉ)
¨ÉÉxÉ´É ºÉƺÉÉvÉxÉ Ê´ÉEòÉºÉ ¨ÉÆjÉÒ iÉlÉÉ Ê´ÉYÉÉxÉ B´ÉÆ |ÉÉètÉäÊMÉEòÒ ¨ÉÆjÉÒ (b÷É.¨ÉÖ®ú±ÉÒ ¨ÉxÉÉä½þ®ú
VÉÉä¶ÉÒ) : ºÉÉäºÉÇ EªÉÉ ½þè? ªÉä Eò½þÉÆ ºÉä {Égø ®ú½þä ½þèÆ?
This is totally wrong...(Interruptions) MR. SPEAKER: I will explain.
...(Interruptions)
MR. SPEAKER: This will not go on record.
(Interruptions)*
* Not recorded
SHRI L. K. ADVANI: Sir, even in the past, for the last so many years, slanderous allegations of this kind, totally baseless, have appeared in some sections of the Press. ...(Interruptions)
SHRI LALU PRASAD : I am not alleging.
SHRI L. K. ADVANI: This should not go on record.
+vªÉIÉ VÉÒ, ªÉä {ÉjÉ-{ÉÊjÉEòÉ+ÉäÆ ¨ÉäÆ Uô{ÉÒ SÉÒVÉäÆ ½þèÆ +Éè®ú =xÉEòÉ JÉÆb÷xÉ |ɦÉÉ´ÉÒ °ü{É ºÉä +xÉäEò ¤ÉÉ®ú ÊEòªÉÉ MɪÉÉ ½þè* ªÉ½þ EòÉä<Ç +ÉVÉ EòÒ ¤ÉÉiÉ xɽþÒÆ ½þè* ´É¹ÉÉäÇÆ ºÉä <ºÉ +ºÉiªÉ EòÉä ¤ÉÉ®ú-¤ÉÉ®ú nùÉä½þ®úÉxÉä ºÉä ºÉSÉ xɽþÒÆ ½þÉä VÉÉiÉÉ*
... (´ªÉ´ÉvÉÉxÉ)
±ÉäÊEòxÉ <ºÉ ºÉ¨ÉªÉ <ºÉ ºÉnùxÉ EòÉ ¨É½þi´É <ºÉʱÉB ½þè ÊEò... (´ªÉ´ÉvÉÉxÉ)
DR. SHAKEEL AHMAD (MADHUBANI)
b÷É.¶ÉEòÒ±É +½þ¨Énù (¨ÉvÉÖ¤ÉxÉÒ) : ºÉ֥ɽ¨ÉÊhɪÉxÉ º´ÉɨÉÒ VÉÒ ªÉ½þÉÆ ¤Éè`öä ½þèÆ* <x½þÉäÆxÉä +É®úÉä{É ±ÉMÉɪÉÉ ½þè* |ÉvÉÉxÉ ¨ÉÆjÉÒ VÉÒ EòÒ iÉ®ú¡ò ºÉä ªÉ½þ ºÉÉ¡ò ½þÉä VÉÉxÉÉ SÉÉʽþB ÊEò ªÉ½þ ¤ÉÉiÉ MɱÉiÉ ½þè* ½þ¨É ±ÉÉäMÉ +Éè®ú EòÖUô xɽþÒÆ SÉɽþiÉä ½þèÆ* ½þ¨É SÉɽþiÉä ½þèÆ ÊEò |ÉvÉÉxÉ ¨ÉÆjÉÒ VÉÒ Eò½þäÆ ÊEò ªÉ½þ ¤ÉÉiÉ MɱÉiÉ ½þè*
... (´ªÉ´ÉvÉÉxÉ)
MR. SPEAKER: The Home Minister is on his legs. Please take your seat. I have not permitted you. Please take your seat.
...(Interruptions)
MR. SPEAKER: This will not go on record.
(Interruptions)*
MR. SPEAKER: His speech will not go on record. The Home Minister is on his legs. Please take your seat.
(Interruptions)*
SHRI L. K. ADVANI: May I draw your attention to Rule 353?
SHRI LALU PRASAD (MADHEPURA)
¸ÉÒ ±ÉɱÉÚ |ɺÉÉnù : ´ªÉ´ÉºlÉÉ nùäxÉä ºÉä {ɽþ±Éä +É{É ¨Éä®úÒ ¤ÉÉiÉ ºÉÖxÉ ±ÉÒÊVÉB* ½þ¨É Bä±ÉäVÉ xɽþÒÆ Eò®ú ®ú½þä ½þèÆ, ½þ¨É =xÉEòÒ ºÉ½þɪÉiÉÉ Eò®ú ®ú½þä ½þèÆ* +MÉ®ú ªÉä +ºÉiªÉ ½þè iÉÉä +JɤÉÉ®ú ʱÉJÉxÉä ´ÉɱÉÉäÆ Eòä ½þÉlÉ ¨ÉäÆ ½þlÉEòc÷Ò ±ÉMÉxÉÒ SÉÉʽþB* ¨ÉèÆ +É{ÉEòä ºÉÉlÉ ¨ÉäÆ ½þÚÆ*
... (´ªÉ´ÉvÉÉxÉ)
MR. SPEAKER: This is not good. You are rising in your seat every time. What is this? Please take your seat.
...(Interruptions)
MR. SPEAKER: The hon. Home Minister wants to raise a point of order, please listen to him first.
* Not recorded.
SHRI L. K. ADVANI: I will read out the relevant rule and also explain the rationale of it. Rule 353 says: "No allegation of a defamatory or incriminatory nature shall be made....." ...(Interruptions)
SHRI BASU DEB ACHARIA : He is quoting from the papers. He is not making an allegation. ...(Interruptions)
... (´ªÉ´ÉvÉÉxÉ)
SHRI LALU PRASAD (MADHEPURA)
¸ÉÒ ±ÉɱÉÚ |ɺÉÉnù : +vªÉIÉ ¨É½þÉänùªÉ, VÉ¤É iÉEò JÉÆb÷xÉ xɽþÒÆ Eò®úäÆMÉä
... (´ªÉ´ÉvÉÉxÉ)
MR. SPEAKER: The hon. Minister of Home Affairs is raising a point of order. Please sit down.
... (Interruptions)
MR. SPEAKER : Shri Ramchandra Dome, please take your seat. I have permitted the hon. Minister of Home Affairs. I have not permitted you. Please sit down.
... (Interruptions)
SHRI LAL KRISHNA ADVANI: I now quote rule 353:
"No allegation of a defamatory or incriminatory nature shall be made by a member against any person unless the member has given adequate advance] notice to the Speaker and also to the Minister concerned so that the Minister will be able to make an investigation into the matter for the purpose of a reply."
(Interruptions)
MR. SPEAKER : He is not yielding. Please understand that this is not good. He is on his legs on a point of order. First, let us listen to the point of order.
... (Interruptions)
SHRI L. K. ADVANI: Now, I come to the proviso to the rule which is even more important. I quote:
"Provided that the Speaker may at any time prohibit any member from making any such allegation ... (Interruptions)
I am not yielding. (Interruptions)
MR. SPEAKER : Please sit down. He is not yielding.
... (Interruptions)
SHRI LALU PRASAD (MADHEPURA)
¸ÉÒ ±ÉɱÉÚ |ɺÉÉnù: +vªÉIÉ ¨É½þÉänùªÉ, +É{É <ºÉEòÉä nùäJÉ ±ÉÒÊVÉB
... (´ªÉ´ÉvÉÉxÉ)
SHRI L.K. ADVANI (GANDHI NAGAR)
¸ÉÒ ±ÉɱÉEÞò¹hÉ +Éb÷´ÉÉhÉÒ: +vªÉIÉ VÉÒ ªÉä ºÉ¤É Eòä ºÉ¤É °ü±ºÉ EòÉä ¡±ÉÉ=]õ Eò®ú ®ú½þä ½þèÆ, EªÉÉ +É{ÉxÉä +xÉÖ¨ÉÊiÉ nùÒ ½þè*
... (´ªÉ´ÉvÉÉxÉ)
MR. SPEAKER : Please take your seat.
... (Interruptions)
MR. SPEAKER : I have called Shri Chandra Shekhar. Let us hear him.
... (Interruptions)
SHRI CHANDRA SHEKHAR (BALLIA)
¸ÉÒ SÉÆpù¶ÉäJÉ®ú (¤ÉʱɪÉÉ): +vªÉIÉ VÉÒ, ¨ÉèÆ ±ÉɱÉÚ |ɺÉÉnù ªÉÉnù´É VÉÒ ºÉä BEò ÊxÉ´ÉänùxÉ Eò°üÆMÉÉ ÊEò ªÉÊnù ´É½þ <ºÉ +Ê|ÉªÉ |ɺÉÆMÉ EòÉä UôÉäc÷ nùäÆ iÉÉä VªÉÉnùÉ +SUôÉ ½þÉäMÉÉ, EªÉÉäÆÊEò ½þ¨É ±ÉÉäMÉÉäÆ EòÉä BäºÉä Ê´É´ÉÉnùÉäÆ ¨ÉäÆ xɽþÒÆ {Éc÷xÉÉ SÉÉʽþB*
SHRI LALU PRASAD (MADHEPURA)
¸ÉÒ ±ÉɱÉÚ |ɺÉÉnù : +vªÉIÉ ¨É½þÉänùªÉ, ¤ÉÉiÉ `öÒEò ½þè* ±ÉäÊEòxÉ ¨ÉèÆ ¤ÉÉä±ÉiÉÉ ½þÚÆ ÊEò =xÉ ±ÉÉäMÉÉäÆ EòÉä VÉä±É ¨ÉäÆ ¤ÉÆnù Eò®úÉä ÊVÉx½þÉäÆxÉä ½þ¨ÉÉ®úä |ÉvÉÉxÉ ¨ÉÆjÉÒ VÉÒ Eòä Ê´É¹ÉªÉ ¨ÉäÆ MɱÉiÉ Ê±ÉJÉÉ ½þè*
... (´ªÉ´ÉvÉÉxÉ)
SHRI YASHWANT SINHA (HAZARIBAGH)
Ê´ÉiiÉ ¨ÉÆjÉÒ (¸ÉÒ ªÉ¶É´ÉÆiÉ ÊºÉx½þÉ): +É{ÉxÉä ÊEòiÉxÉä ±ÉÉäMÉÉäÆ EòÉä VÉä±É ¨ÉäÆ ¤ÉÆnù ÊEòªÉÉ ½þè ... (´ªÉ´ÉvÉÉxÉ) +É{ÉxÉä =ºÉ Ê´É¹ÉªÉ EòÉä ªÉ½þÉÆ ÊºÉ¡òÇ UôÚ ÊnùªÉÉ, ¨ÉäƶÉxÉ Eò®ú ÊnùªÉÉ
... (´ªÉ´ÉvÉÉxÉ)
+É{ÉxÉä +ºÉ䨤ɱÉÒ ¨ÉäÆ JÉc÷ä ½þÉäEò®ú |ÉäºÉ EòÉä MÉɱÉÒ nùÒ lÉÒ* +É{ÉxÉä ªÉ½þÒ EòÉ¨É ÊEòªÉÉ ½þè ... (´ªÉ´ÉvÉÉxÉ)+É{ÉEòÉä Ê´ÉvÉÉxÉ ºÉ¦ÉÉ ºÉä ºÉ®ú{É]õ nùÉèc÷É ÊnùªÉÉ MɪÉÉ lÉÉ, +¤É ¤ÉÉä±ÉxÉä SɱÉä ½þèÆ*
... (´ªÉ´ÉvÉÉxÉ)
ʤɽþÉ®ú Ê´ÉvÉÉxÉ ºÉ¦ÉÉ ¨ÉäÆ +É{ÉEòÉ ¨ÉÖƽþ ¤ÉÆnù ½þÉä MɪÉÉ lÉÉ, +É{É ´É½þÒ Eò®ú ®ú½þä ½þèÆ*... (´ªÉ´ÉvÉÉxÉ)
¨ÉèÆ BEò-BEò +Énù¨ÉÒ EòÉä VÉÉxÉiÉÉ ½þÚÆ* +É{É EªÉÉ ¤ÉÉä±ÉiÉä ½þèÆ*... (´ªÉ´ÉvÉÉxÉ)
MR. SPEAKER : I have called Shri Chandra Shekhar. I have not called you. Nothing will go on record.
(Interruptions)*
MR. SPEAKER : Shri Lal Muni Choubey, I have called Shri Chandra Shekhar only. Please take your seat. Nothing will go on record now.
(Interruptions)*
* Not recorded.
SHRI CHANDRA SHEKHAR : Mr. Speaker, Sir, may I clarify through you that when I was appealing to Shri Lalu Prasad, it was an appeal not to Shri Laloo Prasad Yadav alone but to the entire House. It was very sad that a senior hon. Member like Shri Yashwant Sinha again started the same
thing. ... (Interruptions)
MR. SPEAKER: Please take your seats.
SHRI CHANDRA SHEKHAR : Mr. Speaker, Sir, if you want that this House should run properly, the Prime Minister should intervene and should ask his Ministers and followers to behave in the House.
SHRI ATAL BIHARI VAJPAYEE (LUCKNOW)
|ÉvÉÉxɨÉÆjÉÒ (¸ÉÒ +]õ±É ʤɽþÉ®úÒ ´ÉÉVÉ{ÉäªÉÒ): +vªÉIÉ ¨É½þÉänùªÉ, ¨Éä®úä ÊJɱÉÉ¡ò +É®úÉä{É ÊEò 1942 Eòä +ÉÆnùÉä±ÉxÉ ¨ÉäÆ ¨ÉèÆxÉä +ÆOÉÉäVÉÉäÆ EòÉ ºÉÉlÉ ÊnùªÉÉ lÉÉ,
... (´ªÉ´ÉvÉÉxÉ)
ªÉ½þ +É®úÉä{É EòÉä<Ç {ɽþ±ÉÒ ¤ÉÉ®ú xɽþÒÆ ±ÉMÉɪÉÉ MɪÉÉ ½þè* ªÉ½þ ºÉÉ®úÉ ¨ÉɨɱÉÉ ¤É]õ䶴ɮú EòÉÆb÷ ºÉä ºÉƤÉÆÊvÉiÉ ½þè* ¤É]õ䶴ɮú EòÉÆb÷ EòÒ +nùɱÉiÉÒ VÉÉÆSÉ ½þÖ<Ç lÉÒ* VÉʺ]õºÉ ´ÉÉÆSÉÚ EòÉ ´É½þ ¡òèºÉ±ÉÉ ½þè* =ºÉ¨ÉäÆ xÉ B|ÉÚ´É®ú Eòä xÉÉiÉä ¨ÉèÆ MÉ´Éɽþ lÉÉ +Éè®ú xÉ ºÉ®úEòÉ®úÒ MÉ´ÉɽþÒ Eòä °ü{É ¨ÉäÆ ¨ÉÖZÉä {Éä¶É ÊEòªÉÉ MɪÉÉ lÉÉ* ¨ÉÉ¡òÒ ¨ÉÉÆMÉxÉä EòÉ iÉÉä ºÉ´ÉÉ±É ½þÒ xɽþÒÆ ½þè* ¨ÉèÆxÉä ÊEòºÉÒ ºÉä EòÉä<Ç ¨ÉÉ¡òÒ xɽþÒÆ ¨ÉÉÆMÉÒ xÉ ¨ÉèÆxÉä ºÉ®úEòÉ®ú EòÒ EòÉä<Ç ¨Énùnù EòÒ* ±ÉMÉÉiÉÉ®ú SÉÖxÉÉ´É Eòä ºÉ¨ÉªÉ ªÉ½þ ¨ÉɨɱÉÉ =`ö VÉÉiÉÉ ½þè VÉÉä VÉxÉiÉÉ ¨ÉäÆ §É¨É {ÉènùÉ Eò®úiÉÉ ½þè* ¨ÉèÆ <ºÉEòÉ JÉÆb÷xÉ Eò®ú SÉÖEòÉ ½þÚÆ*
+vªÉIÉ ¨É½þÉänùªÉ, +É{É ±ÉɱÉÚ |ɺÉÉnù VÉÒ ºÉä ºÉÉ®úä EòÉMÉVÉ ¨ÉÆMÉÉ ±ÉäÆ, ¨ÉèÆ +{ÉxÉÒ ºÉ¡òÉ<Ç +É{ÉEòä ºÉɨÉxÉä {Éä¶É Eò°üÆMÉÉ* VÉÉä +É{ÉEòÉ ÊxÉhÉÇªÉ ½þÉäMÉÉ ´É½þ ¨ÉÖZÉä ¨ÉÉxªÉ
½þÉäMÉÉ*
... (´ªÉ´ÉvÉÉxÉ)
SHRI LALU PRASAD (MADHEPURA)
¸ÉÒ ±ÉɱÉÚ |ɺÉÉnù : +vªÉIÉ ¨É½þÉänùªÉ, ¨ÉèÆ Eò½þ ®ú½þÉ ½þÚÆ ÊEò ÊVɺÉEòä ÊJɱÉÉ¡ò =ºÉ¨ÉäÆ +É®úÉä{É ½þè, ÊVɺÉxÉä ÊJɱÉÉ¡ò ʱÉJÉÉ ½þè, =ºÉEòÉä ½þlÉEòc÷Ò ±ÉMÉxÉÒ SÉÉʽþB*
MÉ®úÒ¤ÉÒ, ¤ÉäEòÉ®úÒ ½þ]õÉ+Éä ªÉ½þ <xÉEòä ®úɹ]ÅÒªÉ BVÉäÆb÷ä ¨ÉäÆ ½þè* <xÉEòä ®úɹ]ÅÒªÉ BVÉäÆb÷ä ¨ÉäÆ ªÉ½þ ¦ÉÒ ½þè ÊEò ÊEòºÉÒ iÉ®ú½þ ºÉä VÉÉäc÷iÉÉäc÷ Eò®úEòä ºÉ®úEòÉ®ú SɱÉÉ+Éä* ªÉä ®úÉäVÉ |ÉSÉÉÊ®úiÉ Eò®úiÉä ½þèÆ ÊEò +É®ú.VÉä.b÷Ò. ]õÚ]õ ®ú½þÒ ½þè, Eò¦ÉÒ Eò½þiÉä ½þèÆ ÊEò EòÖUô ±ÉÉäMÉ ºÉ¨ÉÉVÉ´ÉÉnùÒ {ÉÉ]õÒÇ ºÉä iÉÉäc÷Eò®ú ±ÉÉ ®ú½þä ½þèÆ* ¨ÉèÆ Eò½þiÉÉ ½þÚÆ ÊEò ºÉ¨ÉÉVÉ´ÉÉnùÒ {ÉÉ]õÒÇ, ªÉÚ.B¡ò. +Éè®ú EòÉÆOÉäºÉ {ÉÉ]õÒÇ EòÒ ¦ÉÚ±É EòÒ ´ÉVɽþ ºÉä ½þÒ ªÉ½þ ¤Éä¨Éä±É MÉ`öVÉÉäc÷ ½þÖ+É ½þè* ªÉ½þ MÉ`öVÉÉäc÷ SɱÉxÉä ´ÉɱÉÉ xɽþÒÆ ½þè* nùä½þÉiÉ ¨ÉäÆ BEò Eò½þÉ´ÉiÉ ½þè,
... (´ªÉ´ÉvÉÉxÉ)
MR. SPEAKER: Shri Laloo Prasad Yadav, please conclude. You have already taken one hour.
SHRI LALU PRASAD (MADHEPURA)
¸ÉÒ ±ÉɱÉÚ |ɺÉÉnù : ¤Éä¨Éä±É ¶ÉÉnùÒ +Éè®ú ¤Éɱ]õÒ ¦É®ú ʺÉÆnùÚ®ú* ʺÉÆnùÚ®ú ±ÉMÉÉEò®ú PÉÚ¨ÉiÉä ®ú½þÉä* ¨ÉèÆ |ÉvÉÉxÉ ¨ÉÆjÉÒ VÉÒ EòÉä SÉäiÉÉ´ÉxÉÒ nùäxÉÉ SÉɽþiÉÉ ½þÚÆ ÊEò VÉèºÉÉ VÉÉVÉÇ ºÉɽþ¤É xÉä {ɽþ±Éä Eò½þÉ lÉÉ ÊEò {Éè{ºÉÒ EòÉä±ÉÉ EòÉä ½þ]õÉ+Éä- Eò½þÉÆ MɪÉÉ {Éè{ºÉÒ +Éè®ú EòÉä±ÉÉ? +ÉVÉ nùÉäxÉÉäÆ SÉ±É ®ú½þä ½þèÆ ªÉÉ xɽþÒÆ?
[NEXT PAGE]