XII LOK SABHA DEBATES,   Session I 

Saturday, March 28, 1998 / Chaitra 7,  1920  (Saka)



Type of Debate: ANNOUNCEMENT BY SPEAKER

Title:	Regarding nominations of Shri P.M. Sayeed, Shri K. Pradhani,
Dr. Laxminarayan Pandey, Prof. Rita Verma, Shri K. Yerrannaidu, Shri V.
Sathiamoorthy and Shri Basudeb Acharia as members of Panel of Chairmen.

TEXT :
         Saturday, March 28, 1998/Chaitra 7, 1920 (Saka)

        
         The Lok Sabha met at two minute past Eleven of the Clock

        
         (MR. SPEAKER IN THE CHAIR)

      
  MR.  SPEAKER:  There is an announcement.

        THE MINISTER OF HOME AFFAIRS (SHRI L.  K.  ADVANI):   Mr.
        Speaker  Sir,  we  are  about to resume the debate on the
        Motion of Confidence.  I would request that the time  for
        voting be announced.  We tentatively agreed the other day
        that  the reply to the debate by the Prime Minister would
        be fixed at 4 p.m.  then by 5 p.m.  or so,  we  can  have
        the  voting because many Members would like to go back to
        their constituencies, they have  to  fill  their  returns
        etc.   and  they  have their problems in respect of their
        elections.  Otherwise, we have no objection sitting late.
        Because of the  practical  considerations,  it  would  be
        proper if we all agree to a certain time limit.

        SHRI SHARAD  PAWAR  (BARAMATI):   There is a request from
        outside also that many Members would like to go  back  to
        their  respective constituencies to submit their accounts
        and there are some religious functions also tomorrow.  If
        we would be able to finish everything before 5 p.m.    or
        5.30 p.m.   including  voting,  it will be good.  So, the
        reply of the Prime Minister may start between 4 p.m.  and
        4.30 p.m.

        MR.  SPEAKER:  Hon.  Members, please cooperate.




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MR. SPEAKER: Please cooperate to complete the business at  least  before  5.30
p.m.

11.03 hrs.

MR.  SPEAKER:  Hon.  Members,  there  is an announcement. I have to inform the
House that under Rule 9 of the Rules of Procedure and Conduct of  Business  in
Lok  Sabha,  I have nominated the following Members as members of the Panel of
Chairmen:-

		1. Shri P.M. Sayeed

		2. Shri K. Pradhani

		3. Dr. Laxminarayan Pandey

		4. Prof. Rita Verma

		5. Shri K. Yerrannaidu

		6. Shri V. Sathiamoorthy

		7.  Shri Basu Deb Acharia

SHRI SUDIP BANDYOPADHYAY (CALCUTTA NORTH-WEST): It will be appreciated if they
are introduced to the House.

AN HON. MEMBER: It is not necessary.

 _________

11.04 hrs.

  REPORT OF COMMITTEE OF PRIVILEGES (ELEVENTH LOK SABHA)

 ON `ETHICS, STANDARDS IN PUBLIC LIFE, PRIVILEGES, FACILITIES

 TO MEMBERS AND OTHER RELATED MATTERS' - LAID


SECRETARY-GENERAL: The Chairman, Committee of Privileges, (Eleventh Lok Sabha)
presented the  Committee's  Report  on  `Ethics,  Standards  in  Public  Life,
Privileges,  Facilities  to Members and other Related Matters' to the Speaker,
Eleventh Lok Sabha on 27 November,  1997,  in  terms  of  clause  (1)  of  the
Direction 71A of the Directions by the Speaker read with Rule 280 of the Rules
of  Procedure and Conduct of Business in Lok Sabha. However, before the Report
could be presented to the House, the Eleventh Lok Sabha  was  dissolved  on  4
December,  1997. I have also to report to the House that pursuant to orders of
the Speaker, Eleventh Lok Sabha under clause  (2)  of  Direction  71A  of  the
Directions by the Speaker, copies of the Report were circulated to all Members
of the Eleventh Lok Sabha.

	Sir,  as  required  under  clause  (6)  of  the  Direction  71A of the
Directions by the Speaker, I lay a copy  of  the  Report  (Hindi  and  English
versions) on the Table of the House.

 __________





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