XI LOK SABHA DEBATES, SESSION V (Monsoon)
PART II - PROCEEDINGS OTHER THAN QUESTIONS AND ANSWERS
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Thursday, July 31, 1997/Sravana 9, 1919 (Saka)
C O N T E N T S
Type of Debate: OBITUARY REFERENCES
Title: References made to the passing away of Shri Bijoy Singh Nahar
(Sixth Lok Sabha) on 15 June,1997.
Participants: Shri Mr. Chairman (Shri Basu Deb Acharia)
Type of Debate: GOVERNMENT BILLS
Title: The Leaders and Chief Whips of Recognised Parties and Groups in
Parliament (Facilities) Bill, 1997.
Participants: Shri Srikant Jena
Type of Debate: SPECIAL MENTION
Title: Regarding installation of a statue of Mahatma Gandhi near India
Gate.
Participants: Shri Chandra Shekhar
Shri Ram Vilas Paswan
Type of Debate: SPECIAL MENTION
Title: Regarding arrest of former Chief Minister of Bihar.
Participants: Mr. Deputy Speaker
*m02 Shri Nitish Kumar
Shri Jaswant Singh
Shri Chandra Shekhar
Shri Somnath Chatterjee
Type of Debate: SPECIAL MENTION
Title: Regarding alleged surveillance of MPs.
Participants: Shri P.R. Dasmunsi
Shri Jaswant Singh
Shri Somnath Chatterjee
Shri Madhukar Sarpotdar
Shri Ilias Azmi
Type of Debate: SPECIAL MENTION
Title: Regarding judgement of the Kerala High Court against the bandhs and
need to file a Special Leave Petition (SLP) in the Supreme Court against
the order.
Participants: Shri Tarit Baran Topdar
Prof. P.J. Kurien
Shri Ramesh Chennithala
Shri Somnath Chatterjee
Type of Debate: SPECIAL MENTION
Title: Regarding telecasting of a documentary film `Vande Mataram'
sponsored by the Colgate Company.
Participants: Shri Pramod Mahajan
Shri S. Jaipal Reddy
Type of Debate: SPECIAL MENTION
Title: Demand for CBI enquiry into the police firing over the agitating
workers of the Sarla Nagar Cement Factory, Maihar (MP).
Participants: Shri Sukh Lal Kushwaha
Type of Debate: SPECIAL MENTION
Title: Demand for corection/editing of the patriotic film namely `Border'
showing incorrect facts.
Participants: Shri Ram Naik
Type of Debate: SPECIAL MENTION
Title: Need to repair the railway track near Thaparnagar under
Asansol-Dhanbad Railway line damaged due to land sliding.
Participants: Shri Haradhan Roy
Type of Debate: SPECIAL MENTION
Title: Request for early payment of wages to the workers of Dolamite and Lime
Stone Workshops under Bokaro Steel Plant, Palamu (Bihar).
Participants: Shri Brajmohan Ram
Type of Debate: SPECIAL MENTION
Title: Need to set up an enquiry committee to check the conduct of the three
officers of the Department of Narcotics, Bombay relating to drugs tafficking.
Participants: Shri Anand Mohan
Type of Debate: SPECIAL MENTION
Title: Need to improve the electricity and water supply in Bihar
particularly in Ranchi.
Participants: Shri Ram Tahal Choudhary
Type of Debate: SPECIAL MENTION
Title: Need to send a study team to look into the prices of vegetables and
fruits in the State of Karnataka and to give compensation to farmers.
Participants: Shri K.H. Muniyappa
Type of Debate: SPECIAL MENTION
Title: Demand for proper electric supply and subsidies for the setting up of
cold storages.
Participants: Shri Chandrabhushan Singh
Type of Debate: SPECIAL MENTION
Title: Need to take the completion of work to the Varanasi to Shaktinagar Road
as priority basis.
Participants: Shri Ramshakal
Type of Debate: SPECIAL MENTION
Title: Need to set up a Pilgrim Development Committee as set up by the Delhi
Government.
Participants: Shri Lal Bihari Tiwari
Type of Debate: SPECIAL MENTION
Title: Need to check the audio-limit of advertisements shown between the
television programmes.
Participants: Shri Ramashraya Prasad Singh
Type of Debate: SPECIAL MENTION
Title: Demand for not to grant permission to the Direct to Home (DTH) Cable
System.
in the country.
Participants: Prof. Ompal Singh `Nidar'
Type of Debate: SPECIAL MENTION
Title: Regarding denial of permission to take oath in Urdu to the two newly
elected Members of the Uttar Pradesh Legislative Assembly.
Participants: Shri G.M. Banatwalla
Type of Debate: MATTERS UNDER RULE 377
Title: Regarding need to develop Bateshwar near Agra as a tourist resort.
Participants: Shri Prabhu Dayal Katheria
Type of Debate: MATTERS UNDER RULE 377
Title: Regarding need to provide more railway facilities at Jaleshwar Road
railway station, U.P.
Participants: Prof. Ompal Singh `Nidar'
Type of Debate: MATTERS UNDER RULE 377
Title: Regarding need to set up a Groundnut Research Centre at Churu in
Rajasthan.
Participants: Shri Narendra Budania
Type of Debate: MATTERS UNDER RULE 377
Title: Regarding need to introduce a new train/DMU between Rourkela and
Sambalpur in Orissa.
Participants: Shri Sriballav Panigrahi
Type of Debate: MATTERS UNDER RULE 377
Title: Regarding need to lay railway line between Tellicherry and Mysore via
Coorg.
Participants: Shri Mullappally Ramachandran
Type of Debate: MATTERS UNDER RULE 377
Title: Regarding need to ensure that the people living below poverty line in
Sitamarhi district, Bihar and issued `red card' to draw ration at subsidised
rates under Public Distribution System.
Participants: Shri Nawal Kishore Roi
Type of Debate: MATTERS UNDER RULE 377
Title: Regarding need to sanction adequate funds for development of
Thiruvananthapuram, Kerala.
Participants: Shri A. Sampath
Type of Debate: MATTERS UNDER RULE 377
Title: Regarding need to set up an F.M. Radio Station at Manjeri in Kerala.
Participants: Shri E. Ahamed
Type of Debate: NO-DAY-YET-NAMED MOTION (RULE-184)
Title: Discussion on the motion moved by Shri Sharad Pawar on the 29th
July,1997 regarding atrocities committed on Dalits in Mumbai, Nagpur and
other places in the State of Maharashtra and in other parts of the country.
(Contd.-Not Concluded)
Participants: Shri Prithviraj D. Chavan
Shri Shri V.V. Raghavan
Shri Ram Naik
Shri G. Venkat Swamy
Shri Tarit Baran Topdar
Shri Anand Mohan
Shri P.R. Dasmunsi
Dr. Satyanarayan Jatia
(C) 1997 BY LOK SABHA SECRETARIAT