XI LOK SABHA DEBATES, SESSION V (Monsoon)
PART II - PROCEEDINGS OTHER THAN QUESTIONS AND ANSWERS
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Wednesday, July 30, 1997/Sravana 8, 1919 (Saka)
C O N T E N T S
Type of Debate: SPECIAL MENTION
Title: Demand for decision of the Speaker on the notice about the PLA scam in
West Bengal.
Participants: Shri P.C. Chacko
Type of Debate: SPECIAL MENTION
Title: Need to provide financial aid and start relief measures in drought-
prone areas of the Orissa.
Participants: Shri Sharat Pattanayak
Pro. Rasa Singh Rawat
Shri Mullappally Ramachandran
Shri Prithviraj D. Chavan
Shri Anadi Charan Sahu
Type of Debate: SPECIAL MENTION
Title: Regarding alleged attack on a member of Parliament, in Patna on 5th
June, 1997.
Participants: Shri Rajesh Ranjan alias Pappu Yadav
Shri P.R. Dasmunsi
Shri Nitish Kumar
Shri Karia Munda
Shri Nirmal Kanti Chatterjee
Mr. Chairman
Type of Debate: SPECIAL MENTION
Title: Need to enquire nexus amongst the terrorists and official of the
Research and Analysis Wing (RAW) and Intelligence Bureau working in North
Eastern States particularly Assam during last fifteen years.
Participants: Shrimati Jaywanti Naveenchand Mehta
Type of Debate: SPECIAL MENTION
Title: Need to stop the prosecution of the police officials who fought the
terrorism in Punjab.
Participants: Shri Amar Pal Singh
Type of Debate: SPECIAL MENTION
Title: Urgent need to formulate amnesty by which the Indian people living
in Bahrain would be able to return home back.
Participants: Shri E. Ahamed
Type of Debate: SPECIAL MENTION
Title: Immediate need to make some necessary arrangement to supply drinking
water in areas of Andhra Pradesh where monsoon has failed.
Participants: Dr. B.N. Reddy
Type of Debate: SPECIAL MENTION
Title: Need to take remedial steps to check the drought condition and flood
situation in parts of the country and particularly in Andhra Pradesh.
Participants: Dr. T. Subbarami Reddy
Type of Debate: SPECIAL MENTION
Title: Need for central assistance to the Government of Bihar to check flood
in some districts.
Participants: Shri Nitish Kumar
Type of Debate: SPECIAL MENTION
Title: Demand for restoration of the original quota of rice under public
distribution and to ensure the supply of rice to the Karnataka.
Participants: Shri V. Dhananjaya Kumar
Type of Debate: SPECIAL MENTION
Title: Need to increase aleast two daily flights to Ladakh.
Participants: Shri P. Namgyal
Type of Debate: SPECIAL MENTION
Title: Regarding take over of the land by the Tata Chemicals Factory (TCL)
at Babrala (UP) and police atrocities on the people agitating for the same.
Participants: Mr. Chairman
Kanwar Sarvaraj Singh
Shri Ramsagar
Shri D.P. Yadav
Shri Satyadev Singh
Type of Debate: SPECIAL MENTION
Title: Demand for not to transfer/handover of the Delhi Milk Scheme (DMS) to
the Government of Delhi.
Participants: Shri Suresh R. Jadhav
Type of Debate: SPECIAL MENTION
Title: Request for early releasing of fund under the Members of Parliament
Local Areas Development Programme (MPLAD) to the East Delhi Constituency.
Participants: Shri Lal Bihari Tiwari
Shri Atal Bihari Vajpayee
Mr. Chairman
Type of Debate: SPECIAL MENTION
Title: Demand for opening of a new Provident Fund Office in the Kasargoda
constituency for the welfare of beedi workers.
Participants: Shri T. Govindan
Type of Debate: SPECIAL MENTION
Title: Need for immediate diplomatic intervention in respect of accepting
people belonging to all other religions except Hindus from India by the
Kingdom of Saudi Arabia.
Participants: Shri N.N. Krishnadas
Type of Debate: SPECIAL MENTION
Title: Regarding statement made by the hon'ble Chief Justice of the Supreme
Court to influence the judges dealing with the Hawala Cases.
Participants: Shri Sriballav Panigrahi
Type of Debate: SPECIAL MENTION
Title: Need to declare the Jabalpur Zone as Natural Calamity affected area
and start the developmental works there.
Participants: Shri Dada Baburao Pranjapayi
Type of Debate: SPECIAL MENTION
Title: Need to save the interest of rubber growers of Kerala.
Participants: Shri Ramesh Chennithala
Type of Debate: SPECIAL MENTION
Title: Demand for cancellation of the Government order to close textile mills
under the Kanpur British India Corporation (UP) and revival of the same.
Participants: Shri Jagat Veer Singh Drona
Type of Debate: SPECIAL MENTION
Title: Demand for not to privatise the Bongaigaon Refinery and
Petrochemicals Ltd. (Assam) in pursuance of the recommendations of the
Disinvestment Commission.
Participants: Shri Iswar Prasanna Hazarika
Type of Debate: SPECIAL MENTION
Title: Need to check the smuggling of drugs, RDX and explosives across the
border side of Pakistan.
Participants: Shri Chaman Lal Gupt
Type of Debate: SPECIAL MENTION
Title: Need to safeguard the interest of the rubber farmers.
Participants: Shri P.C. Thomas
Type of Debate: SPECIAL MENTION
Title: Demand for early release of DDT to the State Government of Rajasthan
under the Malaria Eradication Programme.
Participants: Shri Girdhari Lal Bhargava
Type of Debate: SPECIAL MENTION
Title: Request for fifteen percent rebate on Khadi products of the Khadi and
Village Industry Organisations.
Participants: Shri Anadi Charan Sahu
Type of Debate: SPECIAL MENTION
Title: Demand for early allocation of the money for the 500 Bed Hospital
Project in Baraily District of Uttar Pradesh on priority basis.
Participants: Shri Santosh Kumar Gangwar
Type of Debate: SPECIAL MENTION
Title: Need to treat the recent floods and rainfall in Kerala as a National
Calamity and allocate funds needed to the State of Kerala.
Participants: Shri Mullappally Ramachandran
Shri P.C. Thomas
Shri E. Ahamed
Type of Debate: SPECIAL MENTION
Title: Need to set up a Judicial Service Commission for appointment of
judges in the Supreme Court.
Participants: Prof. Rasa Singh Rawat
Type of Debate: SPECIAL MENTION
Title: Need to provide basic facilities to the people who have migrated/
displaced from Pakistan and settled in the Jammu & Kashmir after the year
1971.
Participants: Shri Mangat Ram Sharma
Type of Debate: MATTERS UNDER RULE 377
Title: Regarding need for modernisation of Gorakhpur Fertiliser Unit
to meet the demand of farmers of Eastern U.P.
Participants: Lt. General Shri Prakash Mani Tripathi
Type of Debate: MATTERS UNDER RULE 377
Title: Regarding need for expeditious implementation of schemes under Public
Distribution System for providing essential commodities to the people living
below poverty line in Madhya Pradesh.
Participants: Shri Punnu Lal Mohle
Type of Debate: MATTERS UNDER RULE 377
Title: Regarding need to set up an Agricultural University at Muzaffarnagar
or Meerut in Western U.P.
Participants: Shri Sohan Beer
Type of Debate: MATTERS UNDER RULE 377
Title: Regarding need to suitably amend Power of Attorney Act, 1982; Indian
Evidence Act, 1872 and Notaries Act, 1952 to check irregularities in land
allotted to Scheduled Castes, Scheduled Tribes and other Weaker Sections.
Participants: Shri K.C. Kondaiah
Type of Debate: MATTERS UNDER RULE 377
Title: Regarding need to release remaining amount under Mega Cities
Development Scheme to Andhra Pradesh.
Participants: Dr. T. Subbarami Reddy
Type of Debate: MATTERS UNDER RULE 377
Title: Regarding need to implement the tripartite accord reached between
the Government of India, State Government of J&K and the representatives
of the Ladakhi People prior to May, 1995.
Participants: Shri P. Namgyal
Type of Debate: MATTERS UNDER RULE 377
Title: Regarding need to review regulations which affect production of
Sugar Mills and sugarcane cultivation.
Participants: Shri D. Venugopal
Type of Debate: NO-DAY-YET-NAMED MOTION (RULE-184)
Title: Discussion on the motion moved by Shri Sharad Pawar on the 29th
July,1997 regarding atrocities committed on Dalits in Mumbai, Nagpur and
other places in the State of Maharashtra and in other parts of the country.
(Contd.-Not Concluded)
Participants: Shri Pitamber Paswan
Shri Madhukar Sarpotdar
Shri Hannan Mollah
Shri Kanshi Ram
Shri Surendra Yadav
Shri Kashi Ram Rana
Shri Prithviraj D. Chavan (speech unfinished)
(C) 1997 BY LOK SABHA SECRETARIAT