XI LOK SABHA DEBATES, SESSION V (Monsoon)
PART II - PROCEEDINGS OTHER THAN QUESTIONS AND ANSWERS
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Tuesday, July 29 / Shravana 7, 1919 (Saka)
C O N T E N T S
Type of Debate: OBITUARY REFERENCES
Title: References made to the passing away of Shri Mohammad Asrar Ahmed
(Seventh Lok Sabha).
Participants: Mr. Chairman
Type of Debate: SPECIAL MENTION
Title: Regarding issue of motion under Rule-184 on atrocities on
dalits in Mumbai.
Participants: Shri Prithviraj D. Chavan
Shri P.R. Dasmunsi
Mr. Chairman
Type of Debate: MATTERS UNDER RULE-377
Title: Need to take steps to check erosion caused by Chambal river in Madhya
Pradesh, Rajasthan and Uttar Pradesh.
Participants: Shri Ram Lakhan Singh
Type of Debate: MATTERS UNDER RULE-377
Title: Need to set up a diagnostic centre of cancer in Barpeta district of
Assam.
Participants: Shri Uddhab Barman
Type of Debate: MATTERS UNDER RULE-377
Title: Need for erection of Anti-sea erosion walls along the Arabian sea
coast of Kanyakumari district, Tamil Nadu.
Participants: Shri N. Dennis
Type of Debate: MATTERS UNDER RULE-377
Title: Need for reconstruction of a bridge on drain along the border in
Amritsar district of Punjab.
Participants: Shri Major Singh Uboke
Type of Debate: MATTERS UNDER RULE-377
Title: Need to give financial assistance to State Government of Bihar for
providing relief to the people affected by floods in Saran, Bihar.
Participants: Shri Rambahadur Singh
Type of Debate: MATTERS UNDER RULE-377
Title: Need to bring Delhi Police under direct control of Government of
National capital territory.
Participants: Shri Krishan Lal Sharma
Type of Debate: MATTERS UNDER RULE-377
Title: Need to clear the projects of State Government of Kerala for providing
basic amenities to the devotees coming to Sabarimala Ayyappa temple.
Participants: Shri Kodikunnil Suresh
Type of Debate: MATTERS UNDER RULE-377
Title: Need to implement the tripartite accord reached between Government
of India, State Government of Jammu and Kashmir and the representatives of
the Ladakhi people prior to May, 1995.
Participants: Shri P. Namgyal
Type of Debate: NO-DAY-YET-NAMED MOTION (RULE-184)
Title: Discussion on the Motion moved by Shri Atal Bihari Vajpayee on the
24th July, 1997, as Adjournment Motion and converted into Motion under
Rule-184 on serious situation arising out of the recent developments in Bihar.
(Contd.- Concluded)
Motion under Consideration
Participants: Shri Lalmuni Chaubey
Shri Pramothes Mukherjee
*m03 Shri George Fernandes
Prof. Rita Verma
Shri Virendra Kumar Singh
Shri Anandrao Vithoba Adsul
Shri Indrajit Gupta
Shri Atal Bihari Vajpayee
Motion - Negatived
Type of Debate: NO-DAY-YET-NAMED MOTION (RULE-184)
Title: Atrocities committed on dalits in Mumbai, Nagpur and other places in
the State of Maharashtra and in other parts of the Country.
(Not Concluded)
Motion under Consideration
Participants: Shri Sharad Pawar
Shri Pramod Mahajan
Shri Pitamber Paswan (speech unfinished)
(C) 1997 BY LOK SABHA SECRETARIAT