XI LOK SABHA DEBATES, SESSION III (Winter)
PART II - PROCEEDINGS OTHER THAN QUESTIONS AND ANSWERS
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Friday, July 25, 1997/Sravana 3, 1919 (Saka)
C O N T E N T S
Type of Debate: PRESENTATION OF PETITION
Title: Request to ban production sale and cosumption of Gutkha and Pan
Masala.
Participants: Shri Ram Naik
Type of Debate: BUSINESS OF THE HOUSE
Title: Statement regarding Government Buniness for the week commencing from
28th July, 1997 and Submissions by the Members.
Participants: Shri Srikant Jena
*m02 Shri P. Namgyal
*m03 Shri Rajender Agnihotri
*m04 Shri Ram Bahadur Singh
*m05 Shri Naval Kishor Rai
*m06 Shri Ilias Azmi
*m07 Shri Bachi Singh `Bachda' Rawat
*m08 Shrimati Geeta Mukherjee
Type of Debate: GOVERNMENT BILLS
Title: The out-of-turn allotment of Government residences (Validation)
Bill, 1997.
Participants: Shri Iswar Prasanna Hazarika
*m02 Prof. Ummareddy Venkateswarlu
*m03 Shrimati Sushma Swaraj
Type of Debate: STATEMENT BY MINISTER
Title: Regarding out-of-turn allotment of Government Residences (Validation)
Ordinance,1997- Laid.
Participants: Prof. Ummareddy Venkateswarlu
Type of Debate: GOVERNMENT BILLS
Title: The Cotton Ginning and Pressing Factories (Repeal) Bill, 1997.
Participants: Shri R.L. Jalappa
Type of Debate: NO-DAY-YET-NAMED MOTION (RULE-184)
Title: Discussion on the motion moved by Shri Atal Bihari Vajpayee on the
24th July, 1997 as Adjournment Motion and converted into the motion under
Rule-184 regarding serious situation arising out of the recent developments
in Bihar. (Contd.- Not Concluded)
Participants: Shri Tariq Anwar
*m02 Shri Somnath Chatterjee
*m03 Shri P. Upendra
*m04 Prof. Ajit Kumar Mehta
*m05 Shri Anant Gangaram Geete
*m06 Shri Rajiv Pratap Rudy
*m07 Shri Pinaki Misra
*m08 Shri Rajesh Ranjan Alias Pappu Yadav (Speech unfinished)
Type of Debate: PERSONAL EXPLANATION BY MEMBER
Title: Regarding certain remarks made about him by Shri Tariq Anwar during
the discussion on Motion regarding recent developments in Bihar on 25th
July, 1997.
Participants: Shri Banwari Lal Purohit
Type of Debate: PRIVATE MEMBERS BILLS
Title: Forest (Conservation) Amendment Bill (Amendment of section 2),1997.
Participants: Shri Mahavir Lal Vishwakarma
Type of Debate: PRIVATE MEMBERS BILLS
Title: Constitution (Amendment) Bill (Amendment of article 217),1997.
Participants: Shri Mahavir Lal Vishwakarma
Type of Debate: PRIVATE MEMBERS BILLS
Title: Compulsory Sterilisation Bill,1997.
Participants: Shri Rameshwar Patidar
Type of Debate: PRIVATE MEMBERS BILLS
Title: Punjab Municipal Corporation Law (Extension to Chandigarh) Amendment
Bill (Amendment of the Schedule),1997.
Participants: Shri Satya Pal Jain
Type of Debate: PRIVATE MEMBERS BILLS
Title: Chilli Growers (Benefit) Bill,1997.
Participants: Shri R. Sambasiva Rao
Type of Debate: PRIVATE MEMBERS BILLS
Title: Tobacco Growers (Benefit) Bill,1997.
Participants: Shri R. Sambasiva Rao
Type of Debate: PRIVATE MEMBERS BILLS
Title: Government of Union Territory of Lakshadweep Bill,1997.
Participants: Shri Basudeb Acharia
Type of Debate: PRIVATE MEMBERS BILLS
Title: State of Uttarakhand Bill,1997.
Participants: Shri Jai Prakash Agarwal
Type of Debate: PRIVATE MEMBERS BILLS
Title: State of Vidarbha Bill,1997.
Participants: Shri Banwari Lal Purohit
Type of Debate: PRIVATE MEMBERS BILLS
Title: State of Uttaranchal Bill,1997.
Participants: Shri Bachi Singh `Bachda' Rawat
Type of Debate: PRIVATE MEMBERS BILLS
Title: State of Vananchal Bill,1997.
Participants: Shri R.L.P. Verma
Type of Debate: PRIVATE MEMBERS BILLS
Title: Maharashtra Reorganisation Bill,1997.
Participants: Shri Datta Meghe
Type of Debate: PRIVATE MEMBERS BILLS
Title: Public Sector Enterprises Development Bank of India Bill,1997.
Participants: Shri George Fernandes
Type of Debate: PRIVATE MEMBERS BILLS
Title: Recovery of Debts due to Banks and Financial Institutions (Amendment)
Bill (Amendment of section 1, etc.),1997.
Participants: Shri George Fernandes
Type of Debate: PRIVATE MEMBERS BILLS
Title: Representation of the People (Amendment) Bill (Insertion of new
section 8B),1997.
Participants: Shri Prabhu Dayal Katheria
Type of Debate: PRIVATE MEMBERS BILLS
Title: Indian Penal Code (Amendment) Bill (Amendment of section 376),1997.
Participants: Shri Prabhu Dayal Katheria
Type of Debate: PRIVATE MEMBERS BILLS
Title: Scrutiny of Assets of Ministers, Members of Parliament and Public
Servants Bill,1997.
Participants: Shri Prabhu Dayal Katheria
Type of Debate: PRIVATE MEMBERS BILLS
Title: Prevention of Insults to National Honour (Amendment) Bill (Insertion
of New section 4),1997.
Participants: Shri R. Sambasiva Rao
Type of Debate: PRIVATE MEMBERS BILLS
Title: Prohibition of Extravagant Expenditure on Marriages Bill,1997.
Participants: Shri R. Sambasiva Rao
Type of Debate: PRIVATE MEMBERS BILLS
Title: Disclosure of Assets by Ministers, Members of Parliament and Civil
Servants Bill,1997.
Participants: Shri G.A. Charan Reddy
Type of Debate: PRIVATE MEMBERS BILLS
Title: High Court of Andhra Pradesh (Establishment of a Permanent Bench at
Visakhapatnam) Bill,1997.
Participants: Dr. M. Jagannath
Type of Debate: PRIVATE MEMBERS BILLS
Title: Special Courts for Women Bill,1997.
Participants: Shri Chitta Basu
Type of Debate: PRIVATE MEMBERS BILLS
Title: Population Control Bill,1997.
Participants: Shri Dhirendra Agarwal
Type of Debate: PRIVATE MEMBERS BILLS
Title: Further discussion on the Constitution (Amendment) Bill, 1996 moved by
Shri Bhagwan Shankar Rawat on the 6th March, 1997.(Omission of Article 44,etc.)
(Contd.- Withdrawn)
Motion for Consideration
Participants: Shri I.D. Swamy
*m02 Shri Girdhari Lal Bhargava
*m03 Shri Sriballav Panigrahi
*m04 Shri Brij Bhushan Tiwari
*m05 Shrimati Jayawanti Navinchandra Mehta
*m06 Shri Ramakant D. Khalap
*m07 Shri Bhagwan Shankar Rawat
Bill Withdrawn
Type of Debate: PRIVATE MEMBERS BILLS
Title: Further discussion on the Abolition of Begging Bill, 1996, moved by
Dr. T. Subbarami Reddy on the 2nd May, 1997. (Contd.- Not Concluded)
Motion for Consideration
Participants: Shri Prithviraj D. Chavan
*m02 Shri I.K. Gujral, the Prime Minister
*m03 Prof. Rasa Singh Rawat
*m04 Shri Ramesh Chennithala
*m05 Dr. Laxminarayan Pandey
*m06 Shri Sriballav Panigrahi
Type of Debate: STATEMENT BY PRIME MINISTER
Title: Regarding Nagaland Peace Talks
Participants: Shri I.K. Gujral, the Prime Minister
*m02 Shri Rajesh Pilot
*m03 Dr. Laxmi Narayan Pandey
*m04 Shri Madhukar Sarpotdar
*m05 Shri Paban Singh Ghatowar
(C) 1997 BY LOK SABHA SECRETARIAT