XI LOK SABHA DEBATES, SESSION III (Winter)
PART II - PROCEEDINGS OTHER THAN QUESTIONS AND ANSWERS
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Thursday, July 24, 1997/Sravana 2, 1919 (Saka)
C O N T E N T S
Type of Debate: ADJOURNMENT MOTION
Title: Situation arising out of recent developments in Bihar.
Participants: Mr. Speaker, Shri P.A. Sangma
Prof. Ajit Kumar Mehta
Shri Somnath Chatterjee
*m04 Shri P.R. Dasmunsi
*m05 Shrimati Sushma Swaraj
*m06 Shri Ram Kripal Yadav
*m07 Shri Chitta Basu
*m08 Shri Pramothes Mukherjee
*m09 Shri Brij Bhushan Tiwari
*m10 Mr. Speaker, Shri P.A. Sangma
*m11 Shri Atal Bihari Vajpayee
*m12 Shri I.K. Gujral, the Prime Minister
*m13 Shri Tariq Anwar (Speech unfinished)
Type of Debate: ASSENT TO BILLS
Title: Bills passed by the Houses of Parliament during the last session, and
assented by the President.
Participants: Secretary-General
Type of Debate: PRESENTATION OF PETITIONS
Title Regarding reduction of prices of slack wax in Haldia and Barauni
units of the Indian Oil Corporation Ltd. and need to stop migration of people
from the Champaran District of Bihar.
Participants: Shri Radha Mohan Singh
Type of Debate: MATTERS UNDER RULE 377
Title: Re. need to accord priority to Rural Development Programme.
Participants: Shri Satyanarayan Jatiya
Type of Debate: MATTERS UNDER RULE 377
Title: Re: need for construction of an overbridge at Badshahpur railway
station in U.P.
Participants: Dr. Ramvilas Vedanti
Type of Debate: MATTERS UNDER RULE 377
Title: Re: need to enhance quota of cereals for State of Orissa under
Public Distribution System.
Participants: Dr. Krupasindhu Bhoi
Type of Debate: MATTERS UNDER RULE 377
Title: Re: need for early setting up of Monitoring Committees represented by
MPs and M.L.As for Central Rural Development Schemes in U.P.
Participants: Shri Brij Bhushan Tiwari
Type of Debate: MATTERS UNDER RULE 377
Title: Re: need to provide financial assistance to State Government of Bihar
for providing relief to the people affected by heavy rains in Jahanabad
district.
Participants: Shri Ramashray Prasad Singh
Type of Debate: MATTERS UNDER RULE 377
Title: Re: need to give adequate representation to SC/STs and backward
castes in judiciary.
Participants: Shri D.P. Yadav
Type of Debate: MATTERS UNDER RULE 377
Title: Re: need to sanction adequate funds for all-round development of
Sunderbans area in West Bengal.
Participants: Shri Sanat Kumar Mandal
Type of Debate: MATTERS UNDER RULE 377
Title: Re: need to set up a Low Power T.V. Transmitter at Dudhvakhara in
Churu district, Rajasthan.
Participants: Shri Narendra Budania
Type of Debate: GOVERNMENT BILLS
Title: Insurance Regulatory Authority Bill,1997. (Not Concluded)
Motion for Consideration
Participants: Shri P. Chidambaram
Shri Thawar Chand Gehlot
Shri Sriballav Panigrahi
Shri Shatrughan Prasad Singh
Shri Vishambhar Prasad Nishad
Shri Girdhari Lal Bhargava
Prof. Rasa Singh Rawat
Shri Basudeb Acharia (speech unfinished)
(C) 1997 BY LOK SABHA SECRETARIAT