XI LOK SABHA DEBATES, SESSION V (Monsoon)
PART II - PROCEEDINGS OTHER THAN QUESTIONS AND ANSWERS
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Thursday, August 14/Shravana 23, 1919 (Saka)
C O N T E N T S
Type of Debate: INTRODUCTION OF FOREIGN DELEGATIONS
Title: Welcome to the foreign delgation led by RT. hon'ble Ms. Belly
Boothroyed, Speaker of the House of Comons.
Participants: Mr. Speaker, Shri P.A. Sangma
Type of Debate: OBITUARY REFERENCES
Title: Made references to the passing away of Shri C. Ramasamy Mudaliar, a
Member of the First Lok Sabha on 9 July, 1997.
Participants: Mr. Speaker, Shri P.A. Sangma
Type of Debate: LEAVE OF ABSENCE FROM THE SITTINGS OF THE HOUSE.
Title: Leave of absence from the sittings of the House were granted to the
following members : Shri S.D.N.R. Wadiyar, Shri G. Mallikarjunappa and Shri
Anant Kumar Hegde.
Participants: Mr. Speaker, Shri P.A. Sangma
Type of Debate: STATEMENT BY MINISTER
Title: Regarding abduction of Sanjoy Ghosh- a social worker in Assam.
Participants: Shri Indrajit Gupta
Type of Debate: SPECIAL MENTION
Title: Need to order the State Govt. of Uttar Pradesh to give legal aid
to Smt. Phoolan Devi (M.P.) against cases pending in some courts.
Participants: Dr. Shafiqur Rahman Barq
Dr. Girija Vyas
Shri Pramod Mahajan
Shri Mulayam Singh Yadav
Shri Iliyas Azmi
Mr. Speaker, Shri P.A. Sangma
Type of Debate: SPECIAL MENTION
Title: Demand to honour Sardar Vallabhabhai Patel along with Mahatma Gandhi,
Shri Jawaharlal Nehru and Subhash Chandra Bose on Golden Jubilee of
Independence.
Participants: Shri Kashi Ram Rana
Shri Lalmuni Choubey
Shri Nitish Kumar
Prof. Sharad Yadav
Shri P.R. Dasmunsi
Shri Atal Bihari Vajpayee
Shri Somnath Chatterjee
Type of Debate: SPECIAL MENTION
Title: Need to solve the problems of the poor workers who have lost their
jobs because of the sickness in the textile industry.
Participants: Dr. T. Subbarami Reddy
Type of Debate: SPECIAL MENTION
Title: Demand to form more village Defence Committees, enhance the honorarium
and supply the modern weapons to its members in Doda district of Jammu &
Kashmir.
Participants: Shri Chaman Lal Gupta
Type of Debate: SPECIAL MENTION
Title: Need to give age relaxation to students coming from Assam and
Northeastern states for appearing in the All India Competitive Examinations.
Participants: Shri Uddhab Barman
Type of Debate: SPECIAL MENTION
Title: Request the Govt. to come forward with the statement on the
observations of the Patna High Court regarding arrest of Chief Minister of
Bihar in the Animal Husbandary Scam.
Participants: Shri Nitish Kumar
Shri P.R. Dasmunsi
Shri Chandra Shekhar
Shri Jaswant Singh
Shri Somnath Chatterjee
Type of Debate: SPECIAL MENTION
Title: Need to see the demands of Uttar Pradesh Notified Area and Municipal
Council's sanitation workers for payment of their wages.
Participants: Shri Mangal Ram Premi
Type of Debate: SPECIAL MENTION
Title: Request to instruct the Chief General Manager, Hyderabad and Regional
Manager of the State Bank of India, Vijayawada to release amounts to help
the victims of fire accidents in Guntur.
Participants: Shri R. Sambasiva Rao
Type of Debate: SPECIAL MENTION
Title: Urge the Government to envisage programmes to highlight the role of
revolutionaries in the freedom movement.
Participants: Shri Ajay Chakraborty
Type of Debate: MATTERS UNDER RULE-377
Title: Need to check environmental pollution caused by bone and leather mills
at Unnao, U.P.
Participants: Shri Devi Bux Singh
Type of Debate: MATTERS UNDER RULE-377
Title: Need to take steps to make units of Cement Corporation of India viable
at Naya Gaon, Madhya Pradesh.
Participants: Dr. Laxminarayan Pandey
Type of Debate: MATTERS UNDER RULE-377
Title: Need to increase the quantity of foodgrains provided to the people
living below poverty line under Public Distribution System.
Participants: Shri Narendra Budania
Type of Debate: MATTERS UNDER RULE-377
Title: Need to supply adequate liquid natural gas for the Kayamkulam Project
in Kerala.
Participants: Shri V.M. Sudheeran
Type of Debate: MATTERS UNDER RULE-377
Title: Need to provide more telecommunication facilities in Erode, Tamil
Nadu.
Participants: Shri V.P. Shanmuga Sundaram
Type of Debate: MATTERS UNDER RULE-377
Title: Need to look into the implementation of centrally sponsored schemes in
Balia district, U.P.
Participants: Shri Harivansh Sahai
Type of Debate: MATTERS UNDER RULE-377
Title: Need to ensure payment of statutory price to sugarcane growers in
Maharashtra.
Participants: Shri Madhukar Sarpotdar
Type of Debate: MATTERS UNDER RULE-377
Title: Need for early commissioning of sugar mills issued licences
particularly in Meerut, U.P.
Participants: Shri Amar Pal Singh
Type of Debate: MATTERS UNDER RULE-377
Title: Need to connect Kodagu district in Karnataka by Rail.
Participants: Shri V. Dhananjaya Kumar
Type of Debate: MATTERS UNDER RULE-377
Title: Need to look into the alleged irregularities in disbursement of loan
to the farmers by Bihar State Land Development Bank.
Participants: Shri Rambahadur Singh
Type of Debate: MATTERS UNDER RULE-377
Title: Need to declare Chandigarh-Bhatinda, Chandigarh-Ludhiana roads as
National Highways.
Participants: Prof. Prem Singh Chandumajra
Type of Debate: PRIVATE MEMBERS REVOLUTION
Title: Further discussion on the resolution moved by Shri Sriram Chauhan on
the 1st August, 1997 regarding widespread corruption urges upon the Government
to take steps for eradication of corruption.(Contd.-Not Concluded)
Participants: Prof. Rasa Singh Rawat
Shri Ramesh chennithala
Shri Subrata Mukherjee
Shri Girdhari Lal Bhargava
Shri Anadi Charan Sahu
Shri Anand Mohan
Shri Sukhdeo Paswan
Shri Nitish Kumar
Shri V.V. Raghavan (Speech unfinished)
Type of Debate: GOVERNMENT BILLS- INTRODUCED
Title: The Legislative Councils Bill,1997.
Participants: Shri Ramakant D. Khalap
Type of Debate: GOVERNMENT BILLS- INTRODUCED
Title: The Electricity Regulatory Commissions Bill,1997.
Participants: Shri Yoginder K. Alagh
(C) 1997 BY LOK SABHA SECRETARIAT